Tripura act 004 of 1964 : The Contigency Fund of Union Territory of Tripura(Determination of Amount) Act 1964

Department
  • Department of Directorate of Small Savings, Group Insurance & Institutional Finance
Ministry
  • Ministry of Govt of Maharashtra
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Published in the A

’9

XTRAORDINARY ISSUE OF TRIPURA GAZETTF

Agartala, Thursday,' December 3, [£64 A. D

No F. 2(5)-an/A/64 Government of 'l‘I'ipuru

,

Law Department.

Dated, Agartalzt the 30th November, 1964.

.The following Act of Tripum Legislative Assembly recelved the 343881113 0f the President on the 12th

November, l964. and is hereby. published for general infOrmatIon.

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r[:he contingency Fund 'of the Union Territory of Trlpura. ( Determination of Amount ) Act, 1964

(Act No. '4 of 1964 ). ' ‘

N. G. CHAUDHURI '

For Judicial Secretery,

Government of 'l‘ripiira.

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Act No.4 0mm

THE CONTINGENCTEUNO OF THE UNION TERRITORY OE

ITRIPURA (DETERMINATION OF AMOUNT) ACT, I964, 7

AN '

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, -ACT . ,

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,1 to determine the amount of the Contingency El}? 0:

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j , of the Union Territory of Trijmm.

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Be it enacted by the Legislative Assemb}; of ,

Tripllra in the Fifteenth Year of the Republic of

India. as follows :—

)f "' "4:!

1. This Act may be called the Contingency Fand

of the Union Territory of Tripura (Determination of

; Amount) Act, 1964.

“L 2, There shall be a Contingency Fund of “h, i

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'Union Territory of 'l‘ripure into which shall be paid

a. sum of Rupees 10 (Ten) lacs from and out of the

Consolidated Fund of the Union Territory of Tripura.

AUDI-IURI l Sever-story,

.i t of Trinura.

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