Tamil Nadu Acts Starting With M

tamil nadu act 012 of 1851 : Madras City Land-Revenue Act, 1851
State: Tamil Nadu
tamil nadu act 007 of 1878 : Municipal Polios Act, 1878
State: Tamil Nadu
Tamil Nadu act 003 of 1888 : The Madras City Police Act, 1888,Act 3 of 1888
State: Tamil Nadu Date: 26 Jun 1888 Department: Department of Home Department, Government of Tamil Nadu
Tamil nadu act 007 of 1892 : Madras City Civil Court Act, 1892
State: Tamil Nadu
Tamil Nadu act 003 of 1896 : Malabar Land Registration Act, 1895
State: Tamil Nadu Department: Department of Revenue and Disaster Management Department, Government of Tamil Nadu
Tamil Nadu act 005 of 1898 : Malabar Wills Act, 1898
State: Tamil Nadu Department: Department of Revenue and Disaster Management Department, Government of Tamil Nadu
Tamil Nadu act 001 of 1900 : Malabar Compensation for Tenants Improvements Act, 1899
State: Tamil Nadu Department: Department of Revenue and Disaster Management Department, Government of Tamil Nadu
Tamil nadu act 003 of 1907 : Madras City Police (Amendment) Act, 1907
State: Tamil Nadu
Tamil nadu act 005 of 1916 : Madras City Civil Court and Presidency Small Cause Courts (Amendment) Act, 1916
State: Tamil Nadu
tamil nadu act 001 of 1918 : Mappilla Succession Act, 1918
State: Tamil Nadu
Tamil Nadu act 001 of 1918 : The Mappilla Succession Act, 1918
State: Tamil Nadu Date: 11 Jun 1918 Department: Department of Law Department, Government of Tamil Nadu
Tamil nadu act 004 of 1919 : Madras City Municipal (Corporation) Act, 1919
State: Tamil Nadu
Tamil nadu act 007 of 1922 : Madras City Municipal (Amendment) Act, 1922
State: Tamil Nadu
Tamil Nadu act 003 of 1922 : The Madras City Tenants Protection Act, 1921
State: Tamil Nadu Date: 21 Feb 1922 Department: Department of Revenue and Disaster Management Department, Government of Tamil Nadu
Tamil Nadu act 007 of 1923 : The MADRAS UNIVERSITY ACT, 1923
State: Tamil Nadu Date: 29 Mar 1923 Department: Department of Higher Education Department, Government of Tamil Nadu
Tamil nadu act 004 of 1927 : Madras High Court (Jurisdictional Limits) Act, 1927
State: Tamil Nadu
Tamil Nadu act 004 of 1927 : The Madras High Court (Jurisdictional Limits) Act, 1927, Act 4 of 1927
State: Tamil Nadu Date: 28 Apr 1927 Department: Department of Home Department, Government of Tamil Nadu
tamil nadu act 007 of 1928 : Mappilla Wills Act, 1928
State: Tamil Nadu
Tamil Nadu act 007 of 1928 : The Mappilla Wills Act, 1928
State: Tamil Nadu Date: 19 Jun 1928 Department: Department of Law Department, Government of Tamil Nadu
Tamil nadu act 014 of 1930 : Malabar Tenancy Act, 1929
State: Tamil Nadu
tamil nadu act 022 of 1933 : Marumakkattayam Act, 1932
State: Tamil Nadu
tamil nadu act 017 of 1939 : Mappilla Marumakkattayam Act, 1939
State: Tamil Nadu
Tamil nadu act 011 of 1940 : Mettur Township Act, 1940
State: Tamil Nadu
Tamil nadu act 003 of 1942 : Madras University (Amendment) Act, 1942
State: Tamil Nadu
tamil nadu act 007 of 1943 : Madras Court of Small Causes (Validation of Proceedings) Act, 1943
State: Tamil Nadu
Tamil Nadu act 007 of 1943 : The Madras Court of Small Causes (Validation of Proceedings) Act, 1943
State: Tamil Nadu Date: 28 Feb 1943 Department: Department of Law Department, Government of Tamil Nadu
Tamil nadu act 001 of 1945 : Madras City Civil Court and Presidency Small Cause Courts (Amendment) Act, 1945
State: Tamil Nadu
Tamil Nadu act 011 of 1948 : The Minimum Wages Act 1948 (CENTRAL ACT)
State: Tamil Nadu Date: 15 Mar 1948 Department: Department of Labour and Employment Department, Government of Tamil Nadu
Tamil Nadu act 020 of 1948 : The Motor Vehicles (Tamil Nadu Amendment) Act, 1948, Act 20 of 1948
State: Tamil Nadu Date: 21 Dec 1948 Department: Department of Home Department, Government of Tamil Nadu
Tamil nadu act 018 of 1949 : Muslim Personal Law (Shariat) Application (Tamil Nadu Amendment) Act, 1949
State: Tamil Nadu
Tamil nadu act 007 of 1949 : Madras City Police and Gaming (Amendment) Act, 1949
State: Tamil Nadu
Tamil nadu act 022 of 1951 : Madras City Municipal (Amendment) Act, 1951
State: Tamil Nadu
tamil nadu act 017 of 1953 : Mettur Canal Irrigation Cess Act, 1953
State: Tamil Nadu
Tamil Nadu act 017 of 1953 : The Mettur Canal Irrigation Cess Act, 1953
State: Tamil Nadu Date: 9 Sep 1953 Department: Department of Municipal Administration and Water Supply Department, Government of Tamil Nadu
Tamil Nadu act 067 of 1957 : The Mines and Minerals(Development and Regulation) Act 1957
State: Tamil Nadu Date: 28 Dec 1957 Department: Department of Industries Department, Government of Tamil Nadu
Tamil Nadu act 053 of 1961 : The Maternity Benefit Act (CENTRAL ACT)
State: Tamil Nadu Date: 12 Dec 1961 Department: Department of Labour and Employment Department, Government of Tamil Nadu
Tamil Nadu act 027 of 1961 : The Motors Transport Workers Act (CENTRAL ACT)
State: Tamil Nadu Date: 20 May 1961 Department: Department of Labour and Employment Department, Government of Tamil Nadu
Tamil nadu act 003 of 1964 : Motor Vehicles (Tamil Nadu Amendment) Act, 1964
State: Tamil Nadu
Tamil nadu act 016 of 1964 : Madras City Tenants' Protection (Amendment) Act, 1964
State: Tamil Nadu
tamil nadu act 023 of 1964 : Maternity Benefit (Repeal) Act, 1964
State: Tamil Nadu
Tamil Nadu act 033 of 1965 : The MADURAI KAMARAJ UNIVERSITY ACT, 1965
State: Tamil Nadu Date: 27 Jul 1965 Department: Department of Higher Education Department, Government of Tamil Nadu
Tamil nadu act 016 of 1967 : Madras City Land Revenue and Revenue Recovery (Amendment) Act, 1967
State: Tamil Nadu
Tamil nadu act 018 of 1968 : Motor Vehicles (Tamil Nadu Amendment) Act, 1968
State: Tamil Nadu
Tamil nadu act 010 of 1971 : Motor Vehicles (Tamil Nadu Amendment) Act, 1971
State: Tamil Nadu
Tamil nadu act 016 of 1971 : Motor Vehicles (Tamil Nadu Second Amendment) Act, 1971
State: Tamil Nadu
Tamil Nadu act 015 of 1971 : The Madurai City of Municipal Corporation Act, 1971
State: Tamil Nadu Date: 1 May 1971 Department: Department of Municipal Administration and Water Supply Department, Government of Tamil Nadu
Tamil nadu act 048 of 1974 : Motor Vehicles (Tamil Nadu Amendment) Act, 1974
State: Tamil Nadu
Tamil nadu act 004 of 1975 : Madras City Police and Tamil Nadu Towns Nuisances (Amendment) Act, 1974
State: Tamil Nadu
Tamil nadu act 017 of 1975 : Madras City Police (Amendment) Act, 1975
State: Tamil Nadu
Tamil nadu act 054 of 1975 : Motor Transport Workers, (Tamil Nadu Amendment) Act, 1975
State: Tamil Nadu
Tamil nadu act 022 of 1976 : Madras City Municipal Corporation, Tamil Nadu District Municipalities and Tamil Nadu Panchayats (Amendment) Act, 1976
State: Tamil Nadu
Tamil nadu act 013 of 1976 : Madras City Municipal Corporation (Amendment) Act, 1976
State: Tamil Nadu
Tamil nadu act 042 of 1976 : Madras City Municipal Corporation (Second Amendment) Act, 1976
State: Tamil Nadu
Tamil nadu act 039 of 1976 : Madras City Police (Amendment) Act, 1976
State: Tamil Nadu
Tamil nadu act 010 of 1977 : Madras University (Amendment) Act, 1977
State: Tamil Nadu
tamil nadu act 028 of 1978 : Madras Metropolitan Water Supply and Sewerage Act, 1978
State: Tamil Nadu
Tamil nadu act 010 of 1978 : Madras City Municipal Corporation (Amendment) Act, 1978
State: Tamil Nadu
Tamil nadu act 057 of 1979 : Madras City Municipal Corporation (Second Amendment) Act, 1979
State: Tamil Nadu
Tamil nadu act 063 of 1979 : Madras City Police (Amendment) Act, 1979
State: Tamil Nadu
Tamil nadu act 008 of 1979 : Madras City Municipal Corporation (Amendment) Act, 1979
State: Tamil Nadu
Tamil nadu act 064 of 1979 : Madras City Police (Second Amendment) Act, 1979
State: Tamil Nadu
Tamil nadu act 009 of 1980 : Madras University and Madurai-Kamaraj University (Second Amendment) Act, 1979
State: Tamil Nadu
Tamil nadu act 019 of 1980 : Madras City Municipal Corporation (Amendment) Act, 1980
State: Tamil Nadu
Tamil nadu act 002 of 1980 : Madras City Tenants' Protection (Amendment) Act, 1979
State: Tamil Nadu
Tamil nadu act 047 of 1981 : Minimum Wages (Tamil Nadu Amendment) Act, 1981
State: Tamil Nadu
Tamil nadu act 017 of 1981 : Madras City Municipal Corporation (Amendment) Act, 1981
State: Tamil Nadu
Tamil nadu act 030 of 1982 : Madras City Civil Court and Presidency Small Cause Courts (Amendment) Repeal Act, 1982
State: Tamil Nadu
Tamil nadu act 018 of 1982 : Madras City Municipal Corporation (Amendment) Act, 1882
State: Tamil Nadu
Tamil nadu act 013 of 1983 : Madras City Municipal Corporation (Amendment) Act, 1983
State: Tamil Nadu
Tamil Nadu act 15 of 1984 : The MOTHER TERESA WOMEN'S UNIVERSITY, KODAIKANAL
State: Tamil Nadu Department: Department of Higher Education Department, Government of Tamil Nadu
Tamil nadu act 038 of 1985 : Madras City Police and the Tamil Nadu District Police (Amendment) Act, 1985
State: Tamil Nadu
Tamil nadu act 016 of 1985 : Madras Metropolitan Water Supply and Sewerage (Amendment) Act, 1985
State: Tamil Nadu
Tamil nadu act 008 of 1985 : Madurai City Municipal Corporation (Amendment) Act, 1985
State: Tamil Nadu
Tamil nadu act 031 of 1985 : Madurai City Municipal Corporation (Second Amendment) Act, 1985
State: Tamil Nadu
Tamil Nadu act 042 of 1985 : Madras High Court (Jurisdictional Limits) Extension Act, 1985
State: Tamil Nadu Department: Department of Home Department, Government of Tamil Nadu
Tamil nadu act 005 of 1986 : Madras City Municipal Corporation (Amendment) Act, 1986
State: Tamil Nadu
Tamil nadu act 062 of 1986 : Madras City Municipal Corporation (Second Amendment) Act, 1986
State: Tamil Nadu
Tamil Nadu act 027 of 1987 : Madras Metropolitan Area Groundwater (Regulation) Act, 1987
State: Tamil Nadu Department: Department of Municipal Administration and Water Supply Department, Government of Tamil Nadu
Tamil Nadu act 032 of 1987 : Madras City Police (Extension to the City of Madurai and to the City of Coimbatore) Act, 1987
State: Tamil Nadu Department: Department of Home Department, Government of Tamil Nadu
Tamil Nadu act 031 of 1990 : The MANONMANIAM SUNDARANAR UNIVERSITY ACT,1990
State: Tamil Nadu Date: 26 May 1990 Department: Department of Higher Education Department, Government of Tamil Nadu
tamil nadu act 014 of 1991 : Municipal Councils (Appointment of Special Officers) Act, 1991
State: Tamil Nadu
Tamil nadu act 026 of 1992 : Madras City Municipal Corporation (Amendment) Act, 1992
State: Tamil Nadu
Tamil nadu act 006 of 1992 : Madras Metropolitan Water Supply and Sewerage (Amendment) Act, 1992
State: Tamil Nadu
tamil nadu act 041 of 1992 : Motor Vehicles (Special Provisions) Act, 1992
State: Tamil Nadu
Tamil nadu act 009 of 1993 : Madras University and Annamalai University (Second Amendment) Act, 1992
State: Tamil Nadu
Tamil nadu act 001 of 1993 : Madras University and the Annamalai University (Amendment) Act, 1992
State: Tamil Nadu
Tamil nadu act 007 of 1994 : Madras University and the Madurai-Kamaraj University (Amendment) Act, 1993
State: Tamil Nadu
Tamil nadu act 041 of 1994 : Madras Metropolitan Water Supply and Sewerage (Amendment) Act, 1994
State: Tamil Nadu
Tamil nadu act 041 of 1995 : Madras City Police (Second Amendment) Act, 1995
State: Tamil Nadu
Tamil nadu act 013 of 1995 : Madras Metropolitan Area Groundwater (Regulation) Amendment Act, 1995
State: Tamil Nadu
Tamil nadu act 023 of 1995 : Madras City Police (Amendment) Act, 1995
State: Tamil Nadu
Tamil nadu act 035 of 1996 : Madras Metropolitan Water Supply and Sewerage (Amendment) Act, 1996
State: Tamil Nadu
Tamil nadu act 002 of 1996 : Madras City Tenants' Protection (Amendment) Act, 1994
State: Tamil Nadu
Tamil nadu act 030 of 2002 : Mother Teresa Women's University (Amendment) Act, 2002
State: Tamil Nadu
Tamil Nadu act 027 of 2006 : The Micro, Small and Medium Enterprises Development Act, 2006
State: Tamil Nadu Date: 16 Jun 2006 Department: Department of Micro, Small and Medium Enterprises Department, Government of Tamil Nadu
tamil nadu act 020 of 2008 : Municipal Police (Repeal) Act, 2008
State: Tamil Nadu