tamil nadu act 020 of 2008 : Municipal Police (Repeal) Act, 2008

Municipal Police (Repeal) Act, 2008

TAMIL NADU ACT 020 OF 2008
22 May, 2008
An Act to repeal the Tamil Nadu Municipal Police Act, 1878

Be it enacted by the Legislative Assembly of the State of Tamil Nadu in the Fifty-ninth Year of the Republic of India as follows:

Section 1. Short title and commencement

(i) This Act may be called the Tamil Nadu Municipal Police (Repeal) Act, 2008.

(ii) It shall come into force at once.

Section 2. [Repeal]

2. [Repeal] 2[* * *]

Section 3. Abatement of action taken

All actions taken under the principal Act and all proceedings thereunder pending immediately before the commencement of this Act before any authority shall abate.

1. Received the assent of the Governor on the 22nd May, 2008 and published in the Tamil Nadu Government Gazette, Extraordinary.

2. The Tamil Nadu Municipal Police Act, 1878 (hereinafter referred to as the principal Act) is hereby repealed

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