Motor Transport Workers, (Tamil Nadu Amendment) Act, 1975*
| [Tamil Nadu Act No. 54 of 1975]* | [18th December, 1975] |
An Act to amend the Motor Transport Workers Act, 1961 in its application to the State of Tamil Nadu
Be it enacted by the Legislature of the State of Tamil Nadu in the Twenty-sixth Year of the Republic of India as follows.
* For Statement of Objects and Reasons, see Tamil Nadu Government Gazette Extraordinary, dated the 16th October, 1975, fart IV-Section 1, Page 179.
* Received the assent of the President on the 12th December, 1975, first published in the Tamil Nadu Government Gazette Extraordinary on the 18th December, 1975 (Margazhi 23, lratchasa (2006-Thiruvalluvar Aandu))
1. Short title, extent and commencement.- (1) This Act may be called the Motor Transport Workers, (Tamil Nadu Amendment) Act, 1975.
(2) It extends to the whole of the State of Tamil Nadu.
(3) It shall come into force on such date as the State Government may, by notification, appoint.
2. Amendment of section 2, Central Act 27 of 1961.- In section 2 of the Motor Transport Workers Act, 1961 (Central Act 27 of 1961),-
(1) in clause (a), for the word "fifteenth", the word "sixteenth" shall be substituted;
(2) in clause (c), for the word "fifteenth", the word "sixteenth" shall be substituted.