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Acts
Rajasthan
D
Rajasthan Acts Starting With D
Rajasthan act 23 of 1940 : The Drugs and Cosmetics Act, 1940
State:
Rajasthan
Date:
9 Apr 1940
Department:
Department of Ayurved and Indian Medicine Department
Rajasthan act 016 of 1948 : The Dentists Act, 1948
State:
Rajasthan
Date:
29 Mar 1948
Department:
Medical and Health Department
Rajasthan act 021 of 1954 : The Drugs and Magic Remedies (Objectionable Advertisement) Act, 1954
State:
Rajasthan
Date:
30 Apr 1954
Department:
Ayurved and Indian Medicine Department
Rajasthan act 028 of 1961 : The Dowry Prohibition Act, 1961
State:
Rajasthan
Date:
20 May 1961
Department:
Home Department
Ministry:
Ministry of NO MINISTRY
Rajasthan act 033 of 2002 : The delimitation act, 2002
State:
Rajasthan
Date:
3 Jun 2002
Department:
Election Department
Rajasthan act 53 of 2005 : The DM Act, 2005
State:
Rajasthan
Date:
25 Dec 2005
Department:
Department of Disaster Management, Relief and Civil Defense Department
Rajasthan act 053 of 2005 : The disaster management act, 2005
State:
Rajasthan
Date:
23 Dec 2005
Department:
Disaster Management, Relief and Civil Defense Department
Rajasthan act 24 of 2008 : The DAMAGE TO PROPERTY ACT, 2008
State:
Rajasthan
Date:
2 Aug 2008
Department:
Department of Medical Education
Ministry:
Ministry of Labour and Employment
Rajasthan act 008 of 2010 : The DR. K.N. MODI UNIVERSITY, NEWAI (TONK) ACT, 2010
State:
Rajasthan
Date:
19 Apr 2010
Department:
Higher Education Department
Rajasthan act 030 of 2012 : Dr. Bhimrao Ambedkar Law University, Jaipur Act, 2012
State:
Rajasthan
Department:
Department of Higher Education
Ministry:
Ministry of FINANCEMinistry of Vidhai
Rajasthan act 011 of 2015 : Dr. Sarvepalli Radhakrishnan Rajasthan Ayurved University, Jodhpur (Amendment) Act, 2015
State:
Rajasthan
Department:
Department of Higher Education
Ministry:
Ministry of Vidhai
Rajasthan act 008 of 2016 : The Dr. Bhimrao Ambedkar Law University, Jaipur (Repeal) Act, 2016
State:
Rajasthan
Date:
8 Apr 2016
Department:
Higher Education Department
Rajasthan act 006 of 2019 : The DR. BHIMRAO AMBEDKAR LAW UNIVERSITY, JAIPUR ACT, 2019
State:
Rajasthan
Date:
26 Feb 2019
Department:
Higher Education Department
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