Rajasthan act 008 of 2016 : The Dr. Bhimrao Ambedkar Law University, Jaipur (Repeal) Act, 2016

8 Apr 2016
Department
  • Higher Education Department

Dr. Bhimrao Ambedkar Law University, Jaipur

(Repeal) Act, 2016

(Act No. 8 of 2016)

(Received the assent of the Governor on the 8th day of April, 2016)

An

Act

to repeal the Dr. Bhimrao Ambedkar Law University,

Jaipur Act, 2012.

Be it enacted by the Rajasthan State Legislature in the S i x t y -seventh

Y e a r o f t h e Re p u b l i c o f India, as follows:-

1. Short title and commencement: -

(1) This Act may be called the Dr. Bhimrao Ambedkar Law

University, Jaipur (Repeal) Act, 2016.

(2) It shall come into force at once.

2. Repeal of Rajasthan Act No. 30 of 2012:-The Dr. Bhimrao Ambedkar

Law University, Jaipur Act, 2012 (Act No. 30 of 2012) is hereby

repealed.

Brjesh kumar dangara,

Principal Secretary to the Government.