Punjab Acts Starting With E

Punjab act 016 of 1947 : East Punjab Extension of Limitation Act, 1947
State: Punjab
Punjab act 011 of 1947 : East Punjab Armed Bands (Arrest and Detention) Act, 1947
State: Punjab
Punjab act 009 of 1947 : East Punjab Local Authorities (Restriction of Functions) Act, 1947
State: Punjab
Punjab act 013 of 1947 : East Punjab Essential Services (Maintenance) Act, 1947
State: Punjab
Punjab act 015 of 1947 : East Punjab Movable Property (Requisitioning) Act, 1947
State: Punjab
Punjab act 006 of 1947 : The East Punjab Ministers' Salaries Act, 1947
State: Punjab Date: 1 Dec 1947 Department: Department of General Administration
Punjab act 024 of 1948 : East Punjab Enumeration of Dwellings Act, 1948
State: Punjab
Punjab act 016 of 1948 : East Punjab (Removal of Religious and Social Disabilities) Act, 1948
State: Punjab
Punjab act 020 of 1948 : East Punjab Factories (Control of Dismantling) Act, 1948
State: Punjab
Punjab act 012 of 1948 : East Punjab Refugees (Registration of Land Claims) Act, 1948
State: Punjab
Punjab act 002 of 1948 : East Punjab Refugees Rehabilitation (Loans and Grants) Act, 1948
State: Punjab
Punjab act 022 of 1948 : East Punjab War Awards Act, 1948
State: Punjab
Punjab act 029 of 1948 : East Punjab Special Tribunal (Continuance) Act, 1948
State: Punjab
Punjab act 054 of 1948 : Electricity (Supply) Act, 1948
State: Punjab
Punjab act 013 of 1948 : East Punjab (Exchange of Prisoners) Act, 1948
State: Punjab
Punjab act 023 of 1948 : East Punjab Cotton (Statistics) Act, 1948
State: Punjab
Punjab act 022 of 1948 : The East Punjab War Awards Act 1948
State: Punjab Date: 28 Aug 1949 Department: Department of Defence Services Welfare
Punjab act 050 of 1948 : The East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948
State: Punjab Date: 14 Dec 1948 Department: Department of Rural Development and Panchayat
Punjab act 010 of 1949 : East Punjab Damaged Areas Act, 1949
State: Punjab
Punjab act 030 of 1949 : East Punjab Drugs (Control) Act, 1949
State: Punjab
Punjab act 015 of 1949 : East Punjab Conservation of Manure Act, 1949
State: Punjab
Punjab act 003 of 1949 : East Punjab Urban Rent Restriction Act, 1949
State: Punjab
Punjab act 004 of 1949 : East Punjab Agricultural Pests, Diseases and Noxious Weeds Act, 1949
State: Punjab
Punjab act 011 of 1949 : East Punjab Tractor Cultivation (Recovery of Charges) Act, 1949
State: Punjab
Punjab act 038 of 1949 : East Punjab Utilization of Lands Act, 1949
State: Punjab
Punjab act 001 of 1949 : The East Punjab Control of Bricks Supplies Act,1949
State: Punjab Date: 25 Mar 1949 Department: Department of Food and Civil Supply
Punjab act 020 of 1950 : The Extracts from Representation of the People Act, 1950
State: Punjab Date: 14 Dec 1966 Department: Department of social justice empowerment and minority
Punjab act 064 of 1951 : Evacuee Interest (Separation) Act, 1951
State: Punjab
Punjab act 10 of 1955 : The ESSENTIAL COMMODITIES ACT
State: Punjab Date: 31 Mar 1955 Department: Department of Food and Civil Supply Ministry: Ministry of Law Department
Punjab act 010 of 1955 : Essential Commodities Act, 1955
State: Punjab Department: Department of Food and Civil Supply Ministry: Ministry of Govt of Maharashtra
Punjab act 031 of 1959 : The employment exchanges compulsory notification of vacancies act 1959
State: Punjab Date: 2 Sep 1959 Department: Department of employment generation, skill development and training
Punjab act 025 of 1976 : The EQUAL REMUNERATION ACT, 1976
State: Punjab Date: 8 Mar 1976 Department: Department of Labour
Punjab act 052 of 2001 : The ENERGY CONSERVATION ACT 2001
State: Punjab Date: 29 Sep 2001 Department: Department of New and Renewable Energy Sources
Punjab act 052 of 2013 : The East Punjab War Awards (Amendment) Act, 2013.
State: Punjab Date: 18 Dec 2013 Department: Department of Defence Services Welfare
Punjab act 018 of 2015 : The East Punjab Ministers' Salaries (Amendment) Act, 2015.
State: Punjab Date: 7 May 2015 Department: Department of Parliamentary Affairs
Punjab act 034 of 2016 : The East Punjab Holdings (Consolidation and Prevention of Fragmentation) Amendment Act, 2016.
State: Punjab Date: 10 Nov 2016 Department: Department of Rehabilitation And Disaster Management
Punjab act 013 of 2018 : The East Punjab Ministers' Salaries (Amendment) Act, 2018 (13 of 2018)
State: Punjab Date: 27 Apr 2018 Department: Department of Parliamentary Affairs
Punjab act 017 of 2019 : The East Punjab Ministers' Salaries (Amendment) Act, 2019. (Punjab Act No. 17 of 2019)
State: Punjab Date: 27 Sep 2019 Department: Department of General Administration
Punjab act 016 of 2021 : The e Punjab Village Common Lands (Regulation) Amendment Act, 2021(16 of 2021)
State: Punjab Date: 7 Apr 2021 Department: Department of Rural Development And Panchayat
Punjab act 016 of 2021 : The e Punjab Village Common Lands (Regulation) Amendment Act, 2021(16 of 2021).
State: Punjab Date: 1 Nov 2018 Department: Department of Parliamentary Affairs
Punjab act 010 of 2024 : The East Punjab War Awards (Amendment) Act, 2024. (Punjab Act No. 10 of 2024)
State: Punjab Date: 8 Oct 2024 Department: Department of Defence Services Welfare