EXTRAORDINARY
Published by Authority
CHANDIGARH, TUESDAY, OCTOBER 8, 2024
(ASVINA 16, 1946 SAKA)
( lxix )
LEGISLATIVE SUPPLEMENT
Contents Pages
Part - I Acts
The East Punjab War Awards (Amendment) Act, 2024.
(Punjab Act No. 10 of 2024) Part - II Ordinances
Nil
Part - III Delegated Legislation Nil
Part - IV Correction Slips, Republications and Replacements
Nil
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4011/10-2024/Pb. Govt. Press, S.A.S. Nagar
PART I
GOVERNMENT OF PUNJAB
DEPARTMENT OF LEGAL AND LEGISLATIVE AFFAIRS, PUNJAB
NOTIFICATION
The 8th October, 2024 No. 10-Leg./2024.- The following Act of the Legislature of the State of Punjab received the assent of the Governor of Punjab on the 23rd day of September, 2024, is hereby published for general information :-
THE EAST PUNJAB WAR AWARDS (AMENDMENT) ACT, 2024
(Punjab Act No. 10 of 2024)
AN
ACT
further to amend the East Punjab War Awards Act, 1948. Be it enacted by the Legislature of the State of Punjab in the Seventy- fifth Year of the Republic of India, as follows:-
1. (1) This Act may be called the East Punjab War Awards (Amendment) Act, 2024.
(2) It shall come into force on and with effect from the date of its publication in the Official Gazette.
2. In the East Punjab War Awards Act, 1948, in section 3, in sub-section (1), in clause (a), for the words "ten thousand rupees", the words "twenty thousand rupees" shall be substituted.
MANDEEP PANNU,
Principal Secretary to Government of Punjab, Department of Legal and Legislative Affairs.
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Short title and
commencement. Amendment in section 3 of Punjab Act 22 of 1948.
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