PUNJAB GOVT. GAZ. (EXTRA), APRIL 27, 2018 69
(VYSK 7, 1940 SAKA)
PART I
GOVERNMENT OF PUNJAB
DEPARTMENT OF LEGAL AND LEGISLATIVE AFFAIRS, PUNJAB
NOTIFICATION
The 27th April, 2018
No. 13-Leg./2018.-The following Act of the Legislature of the State
of Punjab received the assent of the Governor of Punjab on the 20th day of
April, 2018, is hereby published for general information:-
THE SALARY AND ALLOWANCES OF LEADER OF
OPPOSITION IN LEGISLATIVE ASSEMBLY (AMENDMENT)
ACT, 2018.
(Punjab Act No. 12 of 2018)
AN
ACT
further to amend the Salary and Allowances of Leader of Opposition in
Legislative Assembly Act, 1978.
BE it enacted by the Legislature of the State of Punjab in the Sixty-ninth
Year of the Republic of India as follows:-
(1) This Act may be called the Salary and Allowances of Leader of Short title and
commencement.
l.
Opposition in Legislative Assembly (Amendment) Act, 2018.
It shall come into force on and with effect from the date of its (2) publication in the Official Gazette.
2. In the Salary and Allowances of Leader of Opposition in Legislative Omission of
: 7 i section 3-A of Assembly Act, 1978, section 3-A shall be omitted. Punjab Act [2 of
1978,
VIVEK PURI,
Secretary to Government of Punjab,
Department of Legal and Legislative Affairs.
’ 1495/04-2018/Pb. Govt, Press, S.A.S. Nagar