Meghalaya Acts Starting With M

Meghalaya act 008 of 1970 : The Meghalaya Prevention of Gambling Act, 1970 Act No.8 of 1970
State: Meghalaya Date: 25 Oct 1970 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 007 of 1970 : The Meghalaya Interpretation and General Clauses Act , 1970 Act No.7 of 1970
State: Meghalaya Date: 25 Oct 1970 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 8 of 1971 : The Meghalaya Subsidiary Force Act, 1971 Act No.8 Of 1971
State: Meghalaya Date: 2 Jul 1971 Department: Department of Law Department Ministry: Ministry of Law Department
Meghalaya act 012 of 1971 : The Meghalaya Transfer Of Land Regulation Act, 1971 Act No.12 Of 1971
State: Meghalaya Date: 28 Dec 1972 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 009 of 1971 : The Meghalaya Wild Animals And Birds Protection Act, 1971 Act No.9 Of 1971
State: Meghalaya Date: 27 Jul 1971 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 5 of 1972 : The Meghalaya Contingency Fund of Meghalaya Act No. 5 of 1972
State: Meghalaya Date: 22 Apr 1972 Department: Department of Law Department Ministry: Ministry of Law Department
Meghalaya act 7 of 1972 : The Meghalaya Interpretation and General Clauses Act No. 7 of 1972
State: Meghalaya Date: 14 May 1972 Department: Department of Law Department Ministry: Ministry of Law Department
Meghalaya act 014 of 1973 : The Meghalaya Repealing Act, 1973 (Act 14 of 1973)
State: Meghalaya Date: 8 May 1973 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 001 of 1973 : The Meghalaya Taxation Laws (Modification) Act, 1972 (Act I of 1973)
State: Meghalaya Date: 5 Jan 1973 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 010 of 1973 : The Meghalaya Board of School Education Act, 1973, (Act 10 of 1973)
State: Meghalaya Date: 21 Apr 1973 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 001 of 1974 : The Meghalaya Civil Task Force Act, Act No.1 of 1974
State: Meghalaya Date: 10 Jan 1974 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 014 of 1976 : The Meghalaya Intoxicating Liquor (Prohibition of Publication of Advertisement) Act, 1976 (Act 14 of 1976)
State: Meghalaya Date: 5 Oct 1976 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 013 of 1976 : The Meghalaya Tree (Preservation) Act, 1976 (Act 13 of 1976)
State: Meghalaya Date: 9 Oct 1976 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 005 of 1976 : The Meghalaya Rural Indebtedness Relief Act,1976 (Act No.5 of 1976)
State: Meghalaya Date: 18 Mar 1976 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 010 of 1976 : The Meghalaya Credit Operation and Miscellaneous Provisions Act, 1976 (Act 10 of 1976)
State: Meghalaya Date: 17 Jun 1976 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 007 of 1977 : The Meghalaya Assembly Proceedings (Protection of Publication) Act, 1977 (Act No.7 of 1977).
State: Meghalaya Date: 2 Dec 1977 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 7 of 1978 : The Meghalaya Municipal (Garo Hills Autonomous District) Act,1978 (Act No.7 of 1978)
State: Meghalaya Date: 7 Apr 1978 Department: Department of Law Department Ministry: Ministry of Law Department
Meghalaya act 015 of 1980 : The Meghalaya Public Premises (Eviction of Unauthorised Occupants) (Act No.15 of 1980)
State: Meghalaya Date: 7 Jul 1980 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 008 of 1980 : The Meghalaya State Legislature (Continuance of the English Language) Act,1980 (Act No.8 of 1980)
State: Meghalaya Date: 26 Jun 1980 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 025 of 1980 : The Meghalaya Natural Calamities Relief Fund Act,1980 (Act No.25 of 1980)
State: Meghalaya Date: 12 Dec 1980 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 027 of 1980 : The Meghalaya Khadi and Village Industries Board Act,1980 (Act No.27 of 1980)
State: Meghalaya Date: 17 Dec 1980 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 024 of 1980 : The Meghalaya (Benami Transactions Prohibition) Act,1980 (Act No.24 of 1980)
State: Meghalaya Date: 13 Oct 1980 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 011 of 1980 : The Meghalaya Land Survey and Records Preparation Act, 1980 (Act No.11 of 1980)
State: Meghalaya Date: 7 Jul 1980 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 006 of 1980 : The Meghalaya Provisional Collection of Taxes Act,1979 (Act 6 of 1980)
State: Meghalaya Date: 25 Apr 1980 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 011 of 1981 : The Meghalaya Removal of Restrictions on Use and Enjoyment of Land Act (Act No. 11 of 1981) of 1980
State: Meghalaya Date: 12 Apr 1981 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 016 of 1981 : The Meghalaya School Education Act 1981 (Act No.16 of 1981)
State: Meghalaya Date: 21 Oct 1981 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 001 of 1981 : The Meghalaya Agricultural Produce Market Act,1980 (Act No.1 of 1981)
State: Meghalaya Date: 31 Jan 1981 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 012 of 1981 : The Meghalaya Forest (Removal of Timber) (Regulation) Act (Act No.12 of 1981),1981
State: Meghalaya Date: 29 May 1981 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 012 of 1983 : The Megalaya Societies Registration Act No.12 of 1983
State: Meghalaya Date: 8 Dec 1983 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 7 of 1986 : The Meghalaya State Housing Board Act, 1986, Act No. 7 of 1986.
State: Meghalaya Date: 26 May 1986 Department: Department of Law Department Ministry: Ministry of Law Department
Meghalaya act 008 of 1986 : The Meghalaya Succession to Self Acquired Property Khasi and Jaintia Special Provision Act, Act No. 8 of 1986
State: Meghalaya Date: 23 May 1986 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 007 of 1988 : The Meghalaya Minerals Cess Act, Act No. 7 of 1988
State: Meghalaya Date: 29 Apr 1988 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 013 of 1988 : The Meghalaya Board of Primary School Education Act, 1988, Act No.13 of 1988.
State: Meghalaya Date: 25 Dec 1988 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 007 of 1989 : The Meghalaya Legislative Assembly (Fixation Of Quorum) Act, Act No.7 of 1989
State: Meghalaya Date: 12 Sep 1989 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 003 of 1991 : The Meghalaya Forest Authority Act, 1991 Act No. 3 of 1991
State: Meghalaya Date: 2 Mar 1991 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 005 of 1992 : The Meghalaya Nursing Council Act No.5,1992
State: Meghalaya Date: 3 May 1992 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 004 of 1992 : The Meghalaya Protection of Catchment Areas Act No.4, 1992
State: Meghalaya Date: 27 Apr 1992 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 006 of 1993 : The Meghalaya State Council for Technical Education Act, 1993, Act No.6 of 1993
State: Meghalaya Date: 10 Jun 1992 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 009 of 1994 : The Meghalaya Medical Council Act No.9,1994
State: Meghalaya Date: 26 Nov 1994 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 006 of 1994 : The Meghalaya (Taking over of the District Council Lower Primary Schools) Act No.6, 1994
State: Meghalaya Date: 2 May 1994 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 001 of 1994 : The Meghalaya Nursing Home (Licensing Registration) Act No. 1, 1993
State: Meghalaya Date: 29 Jan 1994 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 005 of 1995 : The Meghalaya Preventive Detention Act, 1995, Act No. 5 of 1995
State: Meghalaya Date: 6 Oct 1994 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 006 of 1997 : The Meghalaya Commercial Crops Development Board Act No.6, 1997
State: Meghalaya Date: 3 May 1997 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 006 of 1998 : The Meghalaya Prohibition of Smoking and Non-Smokers Health Protection Act No.6, 1998
State: Meghalaya Date: 10 Jun 1998 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 004 of 2001 : The Meghalaya Prohibition of Manufacture, Sale,Use and Throwing of Low Density Plastic Bags Act, 2001, Act, No. 4 of 2001
State: Meghalaya Date: 19 Apr 2001 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 1 of 2002 : The MEGHALAYA LOKAYUKTA AND UP-LOKAYUKTAS ACT, 2000 , ACT NO. 1 OF 2002
State: Meghalaya Date: 14 Feb 2000 Department: Department of Law Department Ministry: Ministry of Law Department
Meghalaya act 5 of 2002 : The Meghalaya (Mobile Phone Connection ) Cess, Act, 2002 (Act No.5 of 2002)
State: Meghalaya Date: 6 May 2002 Department: Department of Law Department Ministry: Ministry of Law Department
Meghalaya act 004 of 2004 : The Meghalaya Shops and Establishment Act, 2004 (Act No. 4 of 2004)
State: Meghalaya Date: 2 Apr 2004 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 9 of 2005 : The Meghalaya Parliamentary Secretariat (Appointment, Salaries,Allowances and Miscellaneous Provisions) Act, 2005 (Act No. 9 of 2005)
State: Meghalaya Date: 29 Apr 2005 Department: Department of Law Department Ministry: Ministry of Law Department
Meghalaya act 7 of 2005 : The Meghalaya State Commission for Women Act, 2005 (Act No.7 of 2005)
State: Meghalaya Date: 28 Apr 2005 Department: Department of Law Department Ministry: Ministry of Law Department
Meghalaya act 002 of 2005 : The Meghalaya Value Added Tax Act 2003 (Act No.2 of 2005).pdf
State: Meghalaya Date: 25 Feb 2005 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 011 of 2005 : The Martin Luther Christian University Act, 2005(Act No. 11 of 2005)
State: Meghalaya Date: 6 Jul 2005 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 010 of 2005 : The Meghalaya State Language Act, 2005 (Act No. 10 of 2005)
State: Meghalaya Date: 1 May 2005 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 001 of 2005 : The Meghalaya Tax (On Luxuries) Act, 2005 (Act No. 1 of 2005)
State: Meghalaya Date: 4 Jan 2005 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 6 of 2006 : The Meghalaya Protection of Interest of Depositors (In Financial Establishments) Act, 2006 (Act No. 6 of 2006)
State: Meghalaya Date: 25 Apr 2006 Department: Department of Law Department Ministry: Ministry of Law Department
Meghalaya act 004 of 2006 : The Meghalaya Fiscal Responsibility and Budget Management Act, 2006 (Act No. 4 of 2006)
State: Meghalaya Date: 5 Apr 2006 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 2 of 2011 : The Meghalaya Municipal Disclosure Act, 2010 (Act No. 2 of 2011)
State: Meghalaya Date: 29 Dec 2010 Department: Department of Law Department Ministry: Ministry of Law Department
Meghalaya act 011 of 2011 : The Meghalaya Infrastructure Development Finance Board Act, 2011 (Act No. 11 of 2011)
State: Meghalaya Date: 6 Apr 2011 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 007 of 2011 : The Meghalaya Police Act, 2010 (Act No. 7 of 2011)
State: Meghalaya Date: 4 Feb 2011 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 005 of 2011 : The Meghalaya Cement Cess Act, 2010 (Act No. 5 of 2011)
State: Meghalaya Date: 30 Dec 2011 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 006 of 2011 : The Mahatma Gandhi University Act, 2010 (Act No. 6 of 2011)
State: Meghalaya Date: 30 Dec 2011 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 013 of 2012 : The Meghalaya Compulsory Registration of Marriage Act, 2012 (Act No. 13 of 2012)
State: Meghalaya Date: 14 Sep 2012 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 004 of 2012 : The Meghalaya State Finance Commission Act, 2012(Act No. 4 of 2012)
State: Meghalaya Date: 29 Mar 2012 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 008 of 2012 : The Meghalaya Private Universities (Regulation of Establishment and Maintenance of Standards) Act, 2012 (Act No. 8 of 2012)
State: Meghalaya Date: 29 Mar 2012 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 005 of 2012 : The Meghalaya Fire and Emergency Services Act, 2012 (Act No. 5 of 2012)
State: Meghalaya Date: 29 Mar 2012 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 009 of 2012 : The Meghalaya Heritage Act, 2012 (Act No. 9 of 2012)
State: Meghalaya Date: 3 Apr 2012 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 11 of 2014 : The Meghalaya Street Vendors (Protection of Livelihood and Regulation of Street Vending Act, 2014) (Act No. 11 of 2014)
State: Meghalaya Date: 7 Dec 2014 Department: Department of Law Department Ministry: Ministry of Law Department
Meghalaya act 007 of 2014 : The Meghalaya Special Courts Act, 2014 (Act No. 7 of 2014)
State: Meghalaya Date: 23 Jun 2014 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 004 of 2014 : The Meghalaya Lokayukta Act, 2014 (Act No. 4 of 2014)
State: Meghalaya Date: 26 Mar 2014 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 011 of 2015 : The Meghalaya Co-operative Societies Act, 2015 (Act No. 11 of 2015)
State: Meghalaya Date: 7 Oct 2015 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 004 of 2015 : The Meghalaya Clinker Cess Act, 2015(Act No.4 of 2015)
State: Meghalaya Date: 29 Mar 2015 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 006 of 2016 : The Meghalaya Residents Safety and Security Act, 2016,(Act No. 6 of 2016)
State: Meghalaya Date: 26 Sep 2017 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 013 of 2017 : The Meghalaya Anatomy Act, 2017 (Act No. 13 of 2017)
State: Meghalaya Date: 21 Dec 2017 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 007 of 2017 : The Meghalaya Community Participation and Public Services Social Audit Act, 2017 (Act No. 7 of 2017)
State: Meghalaya Date: 1 Apr 2017 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 12 of 2018 : The Meghalaya Regulation of the Game of Arrow Shooting and the Sale of Teer Tickets Act, 2018 (Act No. 12 of 2018)
State: Meghalaya Date: 6 Oct 2018 Department: Department of Law Department Ministry: Ministry of Law Department
Meghalaya act 3 of 2018 : The Meghalaya Higher Education Council Act, 2018 (Act No. 3 of 2018)
State: Meghalaya Date: 25 Apr 2018 Department: Department of Law Department Ministry: Ministry of Law Department
Meghalaya act 008 of 2018 : The Meghalaya Protection of Interest of Depositors (in Financial Establishments) Act, 2018 (Act No. 8 of 2018)
State: Meghalaya Date: 7 Oct 2018 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 23 of 2019 : The Meghalaya Building and Other Construction Workers Welfare Board Act, 2019 (Act No. 23 of 2019)
State: Meghalaya Date: 8 Oct 2019 Department: Department of Law Department Ministry: Ministry of Law Department
Meghalaya act 013 of 2019 : The Meghalaya Private Universities (Regulation of Establishment and Maintenance of Standards) Act, 2019 (Act No. 13 of 2019)
State: Meghalaya Date: 9 Oct 2019 Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 14 of 2020 : The Meghalaya Identification, Registration (Safety Security) of Migrant Workers Act, 2020 (Act No. 14 of 2020)
State: Meghalaya Department: Department of Law Department Ministry: Ministry of Law Department
Meghalaya act 016 of 2020 : The Meghalaya Settlement of Arrears (Under the State Taxation Acts) Act, 2020 (Act No. 16 of 2020)
State: Meghalaya Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 018 of 2020 : The Meghalaya Right to Public Services Act, 2020 (Act No. 18 of 2020)
State: Meghalaya Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 009 of 2020 : The Meghalaya State Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2020 (Act No. 9 of 2020)
State: Meghalaya Department: Law Department Ministry: Ministry of Law Department
Meghalaya act 9 of 2021 : The Meghalaya Regulation of Gaming Act, 2021 (Act No. 9 of 2021)
State: Meghalaya Department: Department of Law Department Ministry: Ministry of Law Department
Meghalaya act 014 of 2022 : The Meghalaya Ropeway Act, 2022 (Act No. 14 of 2022)
State: Meghalaya Date: 27 Sep 2022 Department: Law Department Ministry: Ministry of Law Department