Meghalaya act 9 of 2021 : The Meghalaya Regulation of Gaming Act, 2021 (Act No. 9 of 2021)

The Gazette of Meghalaya

EXTRAORDINARY

PUBLISHED BY AUTHORITY

No. 65 Shillong, Friday, March 26, 2021 5th Caitra, 1943 (S. E.) PART-IV

GOVERNMENT OF MEGHALAYA

LAW (B) DEPARTMENT

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NOTIFICATION The 26th March, 2021. No.LL(B)46/2020/70.—The Meghalaya Regulation of Gaming Act, 2021 (Act No. 9 of 2021) is hereby published for general information.

MEGHALAYA ACT NO. 9 OF 2021.

(As passed by the Meghalaya Legislative Assembly) Received the assent of the Governor on the 23rd March, 2021. Published in the Gazette of Meghalaya Extra-Ordinary issue dated 26th March, 2021.

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330 THE GAZETTE OF MEGHALAYA (EXTRAORDINARY) MARCH 26, 2021 [PART-IV MEGHALAYA REGULATION OF GAMING ACT, 2021 An

Act

to regulate gaming within the State like the games of Skill and games of Chance and to provide for matters connected therewith or indicated thereto;

Therefore, be it enacted by the Legislature of the State of Meghalaya on the Seventy Second Year of the Republic of India as follows:-

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S. K. SANGMA,

Deputy Secretary to the Govt. of Meghalaya, Law (B) Department.

SHILLONG: Printed and Published by the Director, Printing and Stationery, Meghalaya, Shillong. (Extraordinary Gazette of Meghalaya) No. 129 - 730 + 150 — 26 - 3 - 2021. website:- http://megpns.gov.in/gazette/gazette.asp

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