Maharashtra Acts Starting With M

Bombay act 004 of 1862 : Markets and Fairs Act, 1862
State: Maharashtra
Maharashtra act 014 of 1869 : The Maharashtra Civil Courts Act
State: Maharashtra Date: 30 Jan 2016 Department: Law and Judiciary Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 004 of 1887 : The Maharashtra Prevention of Gambling Act.
State: Maharashtra Date: 5 Jan 1888 Department: Home Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 003 of 1888 : The Mumbai Municipal Corporation Act.
State: Maharashtra Department: Urban Development Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 001 of 1904 : The Maharashtra General Clauses Act.
State: Maharashtra Date: 30 May 1904 Department: Law and Judiciary Department Ministry: Ministry of Govt of Maharashtra
bombay act 002 of 1906 : Mamlatdars' Courts Act, 1906
State: Maharashtra
Maharashtra act 002 of 1906 : The Mamlatdar’s Courts Act, 1906.
State: Maharashtra Date: 29 Oct 1906 Department: Revenue & Forest Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 007 of 1920 : The Maharashtra Public Conveyances Act.
State: Maharashtra Date: 17 Jun 1920 Department: Home Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 004 of 1922 : Mahul Creek (Extinguishment of Rights) Act, 1922
State: Maharashtra Department: Revenue & Forest Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 001 of 1923 : The Maharashtra Entertainments Duty Act
State: Maharashtra Department: Revenue & Forest Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 025 of 1930 : The Maharashtra Local Fund Audit Act.
State: Maharashtra Date: 17 Sep 1930 Department: Finance Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 022 of 1933 : The Maharashtra Live-stock Improvement Act.
State: Maharashtra Date: 1 Dec 1933 Department: Agriculture, Animal Husbandry, Dairy Development and Fisheries Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 020 of 1936 : The Maharashtra Opium Smoking Act.
State: Maharashtra Date: 7 Dec 1936 Department: Home Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 028 of 1942 : The Maharashtra Land Improvement Schemes Act.
State: Maharashtra Date: 25 Jan 1943 Department: Revenue & Forest Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 062 of 1947 : The Maharashtra Prevention of Fragmentation and Consolidation of Holdings Act
State: Maharashtra Date: 29 Jan 1948 Department: Revenue & Forest Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 064 of 1947 : The Maharashtra Forward Contracts Control Act.
State: Maharashtra Date: 7 Feb 1948 Department: Urban Development Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 003 of 1947 : The Maharashtra Home Guards Act.
State: Maharashtra Date: 22 Mar 1947 Department: Home Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 028 of 1947 : The Maharashtra Agricultural Debtors Relief Act.
State: Maharashtra Date: 27 May 1947 Department: Agriculture, Animal Husbandry, Dairy Development and Fisheries Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 067 of 1948 : The Maharashtra Tenancy and Agricultural Lands Act.
State: Maharashtra Date: 28 Dec 1948 Department: Revenue & Forest Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 033 of 1948 : The Maharashtra Land Requisition Act.
State: Maharashtra Date: 11 Apr 1948 Department: General Administration Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 011 of 1948 : The MINIMUM WAGES ACT, 1948
State: Maharashtra Department: Industries, Energy and Labour Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 059 of 1949 : The Maharashtra Municipal Corporations Act
State: Maharashtra Department: Urban Development Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 025 of 1949 : The Maharashtra Prohibition Act
State: Maharashtra Date: 20 May 1949 Department: Home Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 035 of 1949 : The Maharashtra Land Acquisition Officers Proceedings Validation Act.
State: Maharashtra Date: 14 Oct 1949 Department: Revenue & Forest Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 032 of 1949 : The Maharashtra Bhagdari and Narwadari Tenures Abolition Act.
State: Maharashtra Date: 23 Jun 1949 Department: Revenue & Forest Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 011 of 1949 : The Maharashtra Anatomy Act.
State: Maharashtra Date: 22 Apr 1949 Department: Public Health Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 029 of 1950 : The Maharashtra Public Trusts Act.
State: Maharashtra Date: 14 Aug 1950 Department: Law and Judiciary Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 004 of 1950 : The Maharashtra Merged States (Laws) Act
State: Maharashtra Date: 30 Mar 1950 Department: Revenue & Forest Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 022 of 1951 : The Maharashtra Police Act.
State: Maharashtra Date: 11 Jun 1951 Department: Home Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 038 of 1951 : The Maharashtra State Reserve Police Force Act.
State: Maharashtra Date: 23 Oct 1951 Department: Home Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 044 of 1953 : The Maharashtra Kauli and Katuban Tenures (Abolition) Act.
State: Maharashtra Date: 22 Jun 1953 Department: Revenue & Forest Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 042 of 1953 : The Maharashtra Personal Inams Abolition Act.
State: Maharashtra Date: 20 Jun 1953 Department: Revenue & Forest Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 071 of 1953 : The Maharashtra Merged Territories (Janjira and Bhor) Khoti Tenure Abolition Act.
State: Maharashtra Date: 28 Dec 1953 Department: Revenue & Forest Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 070 of 1953 : The Maharashtra Service Inams (Useful to Community) Abolition Act.
State: Maharashtra Date: 22 Dec 1953 Department: Revenue & Forest Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 050 of 1953 : The Maharashtra Land Tenures Abolition (Recovery of Records) Act
State: Maharashtra Date: 7 Oct 1953 Department: Revenue & Forest Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 011 of 1953 : The Maharashtra Cinemas (Regulations) Act.
State: Maharashtra Date: 17 Apr 1953 Department: Home Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 040 of 1953 : The Maharashtra Labour Welfare Fund Act.
State: Maharashtra Date: 17 Jun 1953 Department: Industries, Energy and Labour Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 039 of 1954 : The Maharashtra Merged Territories and Areas (Jagirs Abolition) Act.
State: Maharashtra Date: 18 Jun 1954 Department: Revenue & Forest Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 055 of 1955 : The maharashtra highways act no 55 of 1955 (as modified upto the 17th march, 2016)
State: Maharashtra Date: 22 Dec 1955 Department: Public Works Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 047 of 1955 : The Maharashtra Shilotri Rights (Kolaba) Abolition Act.
State: Maharashtra Date: 2 Dec 1955 Department: Revenue & Forest Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 022 of 1955 : The Maharashtra Merged Territories Miscellaneous Alienations Abolition Act.
State: Maharashtra Date: 3 Jun 1955 Department: Revenue & Forest Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 021 of 1955 : The Maharashtra Bhil Naik Inams Abolition Act
State: Maharashtra Date: 3 Jun 1955 Department: Revenue & Forest Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 008 of 1956 : The MAHARASHTRA LEGISLATURE MEMBERS' SALARIES AND ALLOWANCE ACT, 1956
State: Maharashtra Date: 1 Nov 1956 Department: Parliamentary Affairs Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 052 of 1956 : The Maharashtra Legislature Members (Removal of Disqualifications) Act, 1956
State: Maharashtra Date: 17 Dec 1956 Department: Parliamentary Affairs Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 006 of 1956 : The MAHARASHTRA MINISTERS' SALARIES AND ALLOWANCES ACT
State: Maharashtra Department: Parliamentary Affairs Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 008 of 1956 : The MAHARASHTRA LEGISLATIVE COUNCIL (CHAIRMAN AND DEPUTY CHAIRMAN) AND MAHARASHTRA LEGISLATIVE ASSEBLY (SPEAKER AND DEPUTY SPEAKER) SALARIES AND ALLOWANCE ACT
State: Maharashtra Department: Parliamentary Affairs Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 049 of 1956 : The Maharashtra Legislature Members' Salaries and Allowances Act
State: Maharashtra Department: Parliamentary Affairs Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 003 of 1956 : The Maharashtra Aerial Ropeways Act.
State: Maharashtra Date: 22 Feb 1956 Department: Public Works Department Ministry: Ministry of Govt Of Maharashtra
Maharashtra act 046 of 1956 : The Maharashtra Contingency Fund Act.
State: Maharashtra Date: 24 Nov 1956 Department: Finance Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 038 of 1956 : The Maharashtra Molasses (Control) Act.
State: Maharashtra Date: 28 Jun 1956 Department: Home Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 002 of 1956 : The Maharashtra Government Premises (Eviction) Act, 1956
State: Maharashtra Date: 19 Jan 1956 Department: Housing Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 031 of 1956 : The Maharashtra Hindu Places of Public Worship (Entry Authorization) Act.
State: Maharashtra Date: 28 May 1956 Department: Social Justice and Special Assistance Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 067 of 1957 : The Mines and Minerals (Development and Regulation) Act, 1957
State: Maharashtra Date: 28 Dec 1957 Department: Industries, Energy and Labour Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 002 of 1957 : The Maharashtra Shetgi Watan Rights (Ratnagiri) Abolition Act.
State: Maharashtra Date: 9 Jan 1957 Department: Revenue & Forest Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 060 of 1958 : The Maharashtra Stamp Act
State: Maharashtra Date: 11 Jun 1958 Department: Revenue & Forest Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 067 of 1958 : The Maharashtra Motor Vehicles (Taxation of Passengers) Act
State: Maharashtra Date: 3 Sep 1958 Department: Home Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 082 of 1958 : The Maharashtra Lotteries (Control and Tax) and Prize Competitions (Tax) Act.
State: Maharashtra Date: 8 Oct 1958 Department: Home Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 096 of 1958 : The Maharashtra Relief Undertakings (Special Provisions) Act.
State: Maharashtra Date: 12 Feb 1958 Department: Industries, Energy and Labour Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 065 of 1958 : The Maharashtra Motor Vehicles Tax Act, 1958.
State: Maharashtra Date: 29 Aug 1958 Department: Home Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 008 of 1958 : The Maharashtra Commissioners of Divisions Act
State: Maharashtra Date: 10 Jan 1958 Department: Revenue & Forest Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 099 of 1958 : The Maharashtra Tenancy and Agricultural Lands (Vidarbha Region) Act.
State: Maharashtra Date: 26 Dec 1958 Department: Revenue & Forest Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 036 of 1959 : The Maharashtra Court-fees Act
State: Maharashtra Department: Law and Judiciary Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 026 of 1959 : The Maharashtra Non-trading Corporations Act
State: Maharashtra Department: Finance Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 003 of 1959 : The Maharashtra Villege Panchayat Act 1959
State: Maharashtra Date: 1 May 1960 Department: Rural Development and Water Conservation Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 056 of 1959 : The Maharashtra State Commissioners of Police Act
State: Maharashtra Date: 14 Oct 1959 Department: Home Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 001 of 1959 : The Maharashtra Inferior Village Watans Abolition Act.
State: Maharashtra Date: 20 Jan 1959 Department: Revenue & Forest Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 005 of 1960 : The Maharashtra Warehouses Act.
State: Maharashtra Date: 28 Jan 1960 Department: Co-operation, Marketing and Textiles Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 017 of 1960 : The Maharashtra State-aid to Industries Act, 1960.
State: Maharashtra Date: 7 Oct 1960 Department: Industries, Energy and Labour Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 010 of 1961 : Minimum Wages (Maharashtra Amendment) Act, 1960
State: Maharashtra
Maharashtra act 028 of 1961 : The maharashtra medical practitioners act, 1961
State: Maharashtra Date: 10 Jun 1961 Department: Medical Education and Drugs Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 024 of 1961 : The Maharashtra Co-operative Societies Act, 1960
State: Maharashtra Date: 9 May 1961 Department: Co-operation, Marketing and Textiles Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 01058 of 1961 : The Maharashtra State Services (Medical Attendance) Rules 1961
State: Maharashtra Date: 9 May 1961 Department: Public Health Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 027 of 1961 : The Maharashtra Agricultural Lands (Ceiling on Holdings) Act, 1961.
State: Maharashtra Date: 16 Jun 1961 Department: Revenue & Forest Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 012 of 1961 : The Maharashtra Ancient Monuments and Archaeological Sites and Remains Act, 1960.
State: Maharashtra Date: 27 Feb 1961 Department: Tourism and Cultural Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 001 of 1961 : The Maharashtra Fisheries Act, 1960.
State: Maharashtra Date: 3 Jan 1961 Department: Agriculture, Animal Husbandry, Dairy Development and Fisheries Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 003 of 1962 : The Maharashtra Industrial Development Act, 1961.
State: Maharashtra Date: 1 Mar 1962 Department: Industries, Energy and Labour Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 046 of 1962 : The Maharashtra Police Officers (Change in Designation) Act, 1962.
State: Maharashtra Date: 18 Dec 1962 Department: Home Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 005 of 1962 : The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961
State: Maharashtra Date: 1 May 1962 Department: Rural Development and Water Conservation Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 003 of 1963 : Minimum Wages (Maharashtra Amendment) Act, 1962
State: Maharashtra
Maharashtra act 040 of 1963 : The Maharashtra Deletion of the Term famine (From Laws applicable to the State) Act, 1963
State: Maharashtra Department: Law and Judiciary Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 045 of 1963 : The Maharashtra Ownership Flats (Regulation of the promotion of construction, sale, management and transfer) Act, 1963.
State: Maharashtra Date: 16 Dec 1963 Department: Housing Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 005 of 1963 : The Maharashtra Provisional Collection of Taxes Act, 1962
State: Maharashtra Date: 16 Jan 1963 Department: Finance Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 021 of 1963 : The Maharashtra Tax on Sale of Electricity Act, 1963.
State: Maharashtra Date: 24 Apr 1963 Department: Industries, Energy and Labour Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 20 of 1964 : The Maharashtra Agricultural Produce Marketing (Development and Regulation) Act, 1963
State: Maharashtra Date: 4 May 1964 Department: Department of Law and Judiciary Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 034 of 1964 : The Maharashtra Felling of Trees (Regulation) Act, 1964.
State: Maharashtra Date: 7 Sep 1964 Department: Revenue & Forest Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 044 of 1965 : The Maharashtra Government Servants Inquiries (Evidence of Corruption) Act, 1965
State: Maharashtra Date: 26 Oct 1965 Department: General Administration Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 046 of 1965 : The Maharashtra Medical Council Act, 1965
State: Maharashtra Date: 25 Nov 1965 Department: Medical Education and Drugs Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 041 of 1965 : The Maharashtra Secondary and Higher Secondary Education Boards Act, 1965
State: Maharashtra Department: School Education and Sports Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 023 of 1965 : The Maharashtra Gramdan Act, 1964
State: Maharashtra Date: 22 Mar 1965 Department: Revenue & Forest Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 005 of 1965 : The Maharashtra Official Languages Act, 1964
State: Maharashtra Date: 11 Jan 1965 Department: Marathi Languages Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 040 of 1965 : The Maharashtra Municipal Councils, Nagar Panchayats and Industrial Townships Act, 1965
State: Maharashtra Department: Urban Development Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 056 of 1965 : The Maharashtra Miscellaneous Alienations (in Hyderabad Enclaves) Abolition Act, 1965.
State: Maharashtra Date: 24 Dec 1965 Department: Revenue & Forest Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 041 of 1966 : The Maharashtra Land Revenue Code, 1966
State: Maharashtra Department: Revenue & Forest Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 002 of 1966 : The Maharashtra Requisitioning (and Control) of Motor Vehicles Act, 1965.
State: Maharashtra Department: Home Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 037 of 1966 : The Maharashtra Regional and Town Planning Act, 1966.
State: Maharashtra Department: Urban Development Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 18 of 1967 : The Maharashtra Advertisement Tax Act, 1967.
State: Maharashtra Date: 16 Aug 1967 Department: Department of Law and Judiciary Department
Maharashtra act 034 of 1967 : The Maharashtra Public Libraries Act, 1967.
State: Maharashtra Date: 20 Dec 1967 Department: Higher and Technical Education Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 005 of 1967 : The Maharashtra Extension of Municipal Limits (Validation) Act, 1967.
State: Maharashtra Date: 17 Apr 1967 Department: Urban Development Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 046 of 1967 : The Maharashtra Village Police Act, 1967.
State: Maharashtra Date: 22 Dec 1967 Department: Home Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 018 of 1968 : The Mahatma Phule Vastu Sangrahalaya, Poona, Act, 1968
State: Maharashtra Department: Social Justice and Special Assistance Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 057 of 1969 : The Maharashtra Forest Produce (Regulation of Trade) Act 1969
State: Maharashtra Department: Revenue & Forest Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 032 of 1969 : The Maharashtra State Legislature Proceedings (Protection of Publication) Act, 1969.
State: Maharashtra Date: 13 Jun 1969 Department: Parliamentary Affairs Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 023 of 1969 : The Maharashtra Sale of Trees by Occupants belonging to Scheduled Tribes (Regulation) Act, 1969.
State: Maharashtra Date: 18 Apr 1969 Department: Revenue & Forest Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 045 of 1969 : The Maharashtra Fruit Nurseries and Sale of Fruit Plants (Regulation) Act, 1969
State: Maharashtra Date: 12 Sep 1969 Department: Agriculture, Animal Husbandry, Dairy Development and Fisheries Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 030 of 1969 : The Maharashtra Mathadi, Hamal and other Manual Workers (Regulation of Employment and Welfare) Act, 1969.
State: Maharashtra Date: 13 Jun 1969 Department: Industries, Energy and Labour Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 022 of 1969 : The Maharashtra (Vidarbha Region) Agricultural Debtors Relief Act, 1969
State: Maharashtra Date: 18 Apr 1969 Department: Agriculture, Animal Husbandry, Dairy Development and Fisheries Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 030 of 1970 : The Maharashtra Religious Endowments (Reconstruction on Resettlement Sites) Act, 1970.
State: Maharashtra Date: 15 Jul 1970 Department: Law and Judiciary Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 049 of 1971 : The Maharashtra Educational Institutions (Transfer of Management) Act, 1971
State: Maharashtra Department: School Education and Sports Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 028 of 1971 : The Maharashtra Slum Areas (Improvement, Clearance and Redevelopment) Act, 1971
State: Maharashtra Department: Housing Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 015 of 1971 : The Maharashtra Apartment Ownership Act, 1970
State: Maharashtra Department: Housing Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 046 of 1971 : The Maharashtra Lokayukta and Upa-Lokayuktas Act, 1971.
State: Maharashtra Date: 10 Dec 1971 Department: General Administration Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 048 of 1971 : The Maharashtra Vexatious Litigation (Prevention) Act, 1971
State: Maharashtra Date: 13 Dec 1971 Department: Law and Judiciary Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 4 of 1972 : The Meghalaya (Ministers Salaries Allowances) Act No. 4 of 1972
State: Maharashtra Date: 22 Apr 1972 Department: Department of Law Department Ministry: Ministry of Law Department
Maharashtra act 001 of 1972 : The Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971
State: Maharashtra Date: 1 Feb 1972 Department: Industries, Energy and Labour Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 025 of 1972 : The Maharashtra Land Revenue (Revival of Certain Rules relating to Non-Agricultural Assessment) Act, 1972.
State: Maharashtra Date: 31 Aug 1972 Department: Revenue & Forest Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 007 of 1972 : The Maharashtra Temporary Increase in Entertainments Duty and Education Cess Act, 1972.
State: Maharashtra Date: 20 Apr 1972 Department: Finance Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 052 of 1973 : The Maharashtra Director of Prohibition and Excise (Change in Designation) Act, 1973.
State: Maharashtra Date: 27 Dec 1973 Department: Home Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 033 of 1973 : The Maharashtra College Teachers (Temporary Postponement of Confirmation) Act, 1973.
State: Maharashtra Date: 8 Sep 1973 Department: School Education and Sports Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 010 of 1973 : The Maharashtra Industrial Relations (Validation of Certain Proceedings) Act, 1972.
State: Maharashtra Date: 20 Feb 1973 Department: Industries, Energy and Labour Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 033 of 1974 : The Maharashtra Special Provision for Payment of Stamp Duty Act, 1974.
State: Maharashtra Department: Revenue & Forest Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 020 of 1974 : The Maharashtra increase of Land Revenue and Special Assessment Act, 1974.
State: Maharashtra Date: 29 Apr 1974 Department: Revenue & Forest Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 052 of 1974 : The Maharashtra Special Provision for Payment of Stamp Duty (No. 2) Act, 1974
State: Maharashtra Date: 16 Oct 1974 Department: Revenue & Forest Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 059 of 1974 : The Maharashtra Co-operative Sugar Factories under erection (Postponement of Elections) Act, 1974.
State: Maharashtra Date: 17 Dec 1974 Department: Co-operation, Marketing and Textiles Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 044 of 1975 : The Maharashtra (Urban Areas) Protection and Preservation of Trees Act, 1975
State: Maharashtra Department: Environment Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 066 of 1975 : The Maharashtra Vacant Lands (Prohibition of Unauthorised Occupation and Summary Eviction) Act, 1975
State: Maharashtra Department: Revenue & Forest Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 014 of 1975 : The Maharashtra Restoration of Lands to Scheduled Tribes Act, 1974
State: Maharashtra Department: Revenue & Forest Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 004 of 1975 : The Mumbai Metropolitan Region Development Authority Act, 1974
State: Maharashtra Date: 22 Jan 1975 Department: Urban Development Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 029 of 1975 : The Maharashtra Private Forests (Acquisition) Act, 1975
State: Maharashtra Date: 29 Aug 1975 Department: Revenue & Forest Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 067 of 1975 : The Maharashtra Agricultural Produce Marketing (Regulation) (Postponement of Elections during the Emergency) Act, 1975.
State: Maharashtra Date: 24 Dec 1975 Department: Co-operation, Marketing and Textiles Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 016 of 1975 : The Maharashtra State Tax on Professions, Trades, Callings and Employments Act, 1975.
State: Maharashtra Date: 10 Jun 1975 Department: Finance Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 005 of 1975 : The Maharashtra Provision of Facilities for Agricultural Credit by Banks Act, 1974.
State: Maharashtra Date: 10 Mar 1975 Department: Co-operation, Marketing and Textiles Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 025 of 1976 : Minimum Wages (Maharashtra Amendment) Act, 1975
State: Maharashtra
Maharashtra act 031 of 1976 : The Maharashtra Casinos (Control and Tax) Act, 1976.
State: Maharashtra Date: 22 Jul 1976 Department: Finance Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 014 of 1976 : The Maharashtra Unemployment Allowance Payment of Workmen in Factories (for Temporary Period) Act, 1976
State: Maharashtra Date: 18 Apr 1976 Department: Industries, Energy and Labour Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 013 of 1976 : The Maharashtra Educational Institutions (Management) Act, 1976.
State: Maharashtra Date: 18 Apr 1976 Department: School Education and Sports Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 045 of 1976 : The Maharashtra Keeping and Movement of Cattle in Urban Areas (Control) Act, 1976
State: Maharashtra Date: 20 Sep 1976 Department: Urban Development Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 038 of 1976 : The Maharashtra Irrigation Act, 1976.
State: Maharashtra Date: 5 Aug 1976 Department: Water Resources Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 010 of 1976 : The Maharashtra Revenue Jurisdiction Act
State: Maharashtra Date: 28 Mar 1876 Department: Revenue & Forest Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 003 of 1976 : The Maharashtra Debt Relief Act, 1975.
State: Maharashtra Date: 3 Jan 1976 Department: Finance Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 048 of 1976 : The Maharashtra Jeevan Authority Act, 1976.
State: Maharashtra Date: 11 Nov 1976 Department: Water Supply and Sanitation Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 024 of 1976 : The Maharashtra Taxation Laws Amendment (Inapplicability of Limitation) Act, 1976.
State: Maharashtra Date: 15 Jun 1976 Department: Finance Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 001 of 1977 : The Maharashtra Legislature Members' Pension Act, 1976.
State: Maharashtra Date: 5 Jan 1977 Department: Parliamentary Affairs Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 005 of 1977 : The Maharashtra Tribal Economic Condition (Improvement) Act, 1976.
State: Maharashtra Date: 8 Jan 1977 Department: Tribal Development Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 009 of 1977 : The Maharashtra Animal Preservation Act, 1976.
State: Maharashtra Date: 1 Mar 1977 Department: Agriculture, Animal Husbandry, Dairy Development and Fisheries Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 028 of 1977 : The Maharashtra Housing and Area Development Act, 1976.
State: Maharashtra Date: 9 May 1977 Department: Housing Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 003 of 1978 : The Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977.
State: Maharashtra Date: 20 Mar 1978 Department: School Education and Sports Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 020 of 1978 : The Maharashtra Employment Guarantee Act, 1977.
State: Maharashtra Date: 3 Oct 1978 Department: Planning Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 044 of 1978 : The Maharashtra Taxation Laws Offences (Extension of Period of Limitation) Act, 1977
State: Maharashtra Department: Finance Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 029 of 1979 : The Maharashtra Tax on Buildings (with larger Residential Premises) (Re-enacted) Act, 1979.
State: Maharashtra Date: 12 Sep 1979 Department: Urban Development Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 011 of 1979 : The Maharashtra Khar Lands Debelopment Act, 1979.
State: Maharashtra Date: 11 Apr 1979 Department: Revenue & Forest Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 016 of 1980 : Maharashtra Vacant Lands (Further Interim Protection to Occupiers from Eviction and Recovery of Arrears of Rent) Act, 1980
State: Maharashtra
Maharashtra act 002 of 1980 : The Maharashtra Sinhastha Fair Pilgrim Tax Act, 1980.
State: Maharashtra Date: 12 Feb 1980 Department: Urban Development Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 015 of 1980 : The Maharashtra (Change of Short Titles of certain Bombay Acts) Act, 1980
State: Maharashtra Date: 7 Aug 1980 Department: General Administration Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 061 of 1981 : The Maharashtra Advocates Welfare Fund Act, 1981
State: Maharashtra Date: 6 Nov 1981 Department: Law and Judiciary Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 054 of 1981 : The Maharashtra Marine Fishing Regulation Act, 1981.
State: Maharashtra Date: 23 Sep 1981 Department: Agriculture, Animal Husbandry, Dairy Development and Fisheries Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 058 of 1981 : The Maharashtra Private Security Guards (Regulation of Employment and Welfare) Act, 1981
State: Maharashtra Date: 25 Sep 1981 Department: Industries, Energy and Labour Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 007 of 1981 : The Maharashtra Prevention of Communal, Anti-social and other Dangerous Activities Act, 1980.
State: Maharashtra Department: Home Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 031 of 1981 : The Maharashtra Prevention of Water Pollution (Repeal) Act, 1981.
State: Maharashtra Date: 25 May 1981 Department: Urban Development Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 031 of 1982 : The Maharashtra Prevention of Malpractices at University, Board and other specified Examinations Act, 1982
State: Maharashtra Date: 14 Oct 1982 Department: Higher and Technical Education Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 033 of 1982 : The Maharashtra Textile Companies (Acquisition and Transfer of Undertakings) Act 1982
State: Maharashtra Date: 14 Oct 1982 Department: Co-operation, Marketing and Textiles Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 12 of 1983 : The Maharashtra Kidney Transplantation Act, 1982
State: Maharashtra Date: 23 Feb 1983 Department: Department of Law and Judiciary Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 016 of 1983 : The Maharashtra Supply of Forest-produce by Government (Revision of Agreements) Act, 1982.
State: Maharashtra Date: 23 Mar 1983 Department: Revenue & Forest Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 041 of 1983 : The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983.
State: Maharashtra Date: 24 Aug 1983 Department: Agriculture, Animal Husbandry, Dairy Development and Fisheries Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 022 of 1983 : The Maharashtra Forest Development (Tax on sale of forest-produce by Government or Forest Development Corporation) Act, 1983
State: Maharashtra Date: 15 Apr 1983 Department: Revenue & Forest Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 042 of 1983 : The Mumbai Metropolitan Region Specified Commodities Markets (Regulation of Location) Act, 1983
State: Maharashtra Date: 2 Dec 1983 Department: Urban Development Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 039 of 1983 : The Maharashtra Land Revenue Code (Amalgamation of Bombay and Konkan Divisions) Act, 1983.
State: Maharashtra Date: 9 Aug 1983 Department: Revenue & Forest Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 034 of 1983 : The Maharashtra Public Services (Subordinate) Selection Boards (Repeal) Act, 1983.
State: Maharashtra Date: 8 Aug 1983 Department: General Administration Department Ministry: Ministry of Govt Of Maharashtra
Maharashtra act 5 of 1985 : The Maharashtra Luxury-cum-Entertainment and Amusement Tax on Holders of Television Sets (Repeal) Act, 1985
State: Maharashtra Date: 3 Apr 1985 Department: Department of Law and Judiciary Department Ministry: Ministry of Law Department
Maharashtra act 016 of 1985 : The Maharashtra Abolition of Subsisting Proprietary Rights to Mines and Minerals in certain Lands Act, 1985
State: Maharashtra Date: 6 Aug 1985 Department: Revenue & Forest Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 017 of 1986 : The Maharashtra High Court (Hearing of Writ Petitions by Division Bench and Abolition of Letters Patent Appeals) Act, 1986
State: Maharashtra Date: 28 Feb 1986 Department: Law and Judiciary Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 029 of 1986 : The Maharashtra Departmental Inquiries (Enforcement of Attendance of Witnesses and Production of Documents) Act, 1986.
State: Maharashtra Date: 21 Jul 1986 Department: General Administration Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 020 of 1986 : The Maharashtra Local Authority Members Disqualification Act, 1986
State: Maharashtra Date: 29 Apr 1987 Department: Urban Development Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 003 of 1987 : The Maharashtra Suraksha Dal Act, 1986
State: Maharashtra Date: 12 Feb 1987 Department: Home Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 020 of 1987 : The Maharashtra Local Authority Members Disqualification Act, 1986.
State: Maharashtra Date: 29 Jul 1987 Department: Rural Development and Water Conservation Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 006 of 1988 : The Maharashtra Educational Institutions (Prohibition of Capitation Fee) Act, 1987.
State: Maharashtra Date: 15 Apr 1988 Department: School Education and Sports Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 023 of 1988 : The Maharashtra Workmen s Minimum House-rent Allowance Act, 1983.
State: Maharashtra Date: 17 Oct 1988 Department: Industries, Energy and Labour Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 025 of 1988 : The Maharashtra Horticulture Development Corporation Act 1984
State: Maharashtra Date: 16 Nov 1988 Department: Agriculture, Animal Husbandry, Dairy Development and Fisheries Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 022 of 1991 : The Maharashtra Repealing and Amending Act, 1991.
State: Maharashtra Date: 9 Sep 1991 Department: Law and Judiciary Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 015 of 1993 : The Maharashtra State Commission For Women
State: Maharashtra Date: 25 Apr 1993 Department: Women and Child Development Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 023 of 1994 : The MAHARASHTRA FINANCE COMMISSION (MISCELLANEOUS PROVISIONS) ACT, 1994.
State: Maharashtra Date: 22 Apr 1994 Department: Rural Development and Water Conservation Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 008 of 1995 : The Maharashtra Prevention of Defacement of Property Act, 1995.
State: Maharashtra Date: 2 May 1995 Department: Home Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 040 of 1966 : The Maharashtra Nurses Act, 1966.
State: Maharashtra Date: 30 Dec 1966 Department: Public Health Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 015 of 1996 : The Maharashtra Krishna Valley Development Corporation Act, 1996.
State: Maharashtra Date: 4 Apr 1996 Department: Water Resources Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 025 of 1996 : The Maharashtra Restoration of name Mumbai for Bombay Act, 1996.
State: Maharashtra Date: 4 Sep 1996 Department: General Administration Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 031 of 1997 : The Maharashtra Truck Terminal (Regulation of Location) Act, 1995
State: Maharashtra Department: Home Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 044 of 1997 : The Maharashtra State Commission for Safai Karmacharis Act, 1997
State: Maharashtra Department: Social Justice and Special Assistance Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 038 of 1997 : The Maharashtra State Board of Technical Education Act, 1997.
State: Maharashtra Date: 6 Aug 1997 Department: Higher and Technical Education Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 015 of 1997 : The Maharashtra Maritime Board Act, 1996.
State: Maharashtra Department: Home Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 024 of 1997 : The Mumbai Metropolitan Region Specified Commodities Markets (Regulation of Location) (Enactment of bye-laws with retrospective effect to provide for levy and collection of the Registration fee and Market fee and Validation and Continuance) Act, 1997.
State: Maharashtra Date: 25 Apr 1997 Department: Urban Development Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 17 of 1998 : The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983
State: Maharashtra Department: Department of Agriculture, Animal Husbandry, Dairy Development and Fisheries Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 017 of 1998 : The Maharashtra Animal and Fishery Sciences University Act, 1998.
State: Maharashtra Department: Agriculture, Animal Husbandry, Dairy Development and Fisheries Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 004 of 1998 : The Maharashtra Tapi Irrigation Development Corporation Act, 1997
State: Maharashtra Department: Water Resources Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 023 of 1998 : The Maharashtra Godawari Marathwada Irrigation Development Corporation Act, 1998
State: Maharashtra Date: 17 Aug 1998 Department: Water Resources Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 024 of 1998 : The Maharashtra District Planning Committees (Constitution and Functions) Act, 1998.
State: Maharashtra Date: 15 Mar 1999 Department: Planning Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 001 of 1999 : The Maharashtra State Council of Examinations Act, 1998.
State: Maharashtra Date: 6 Jan 1999 Department: School Education and Sports Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 030 of 1999 : Maharashtra Control of Organised Crime Act, 1999
State: Maharashtra Department: Home Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 033 of 1999 : The Maharashtra Prohibition of Ragging Act, 1999.
State: Maharashtra Date: 15 May 1999 Department: Higher and Technical Education Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 020 of 1999 : The Maharashtra Regulation of Marriage Bureaus and Registration of Marriages Act, 1998
State: Maharashtra Date: 15 Apr 1999 Department: Public Health Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 010 of 1999 : The Maharashtra University of Health Sciences Act, 1998.
State: Maharashtra Date: 21 Jan 1999 Department: Medical Education and Drugs Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 018 of 2000 : The Maharashtra Rent Control Act, 1999
State: Maharashtra Department: Housing Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 016 of 2000 : The Maharashtra Protection of Interest of Depositors (in Financial Establishments) Act, 1999
State: Maharashtra Date: 21 Jan 2000 Department: Home Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 005 of 2000 : The Maharashtra Metropolitan Planning Committees (Constitution and Functions) (Continuance of Provisions) Act, 1999.
State: Maharashtra Date: 7 Jan 2000 Department: Urban Development Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 19 of 2001 : The Maharashtra Mineral Developement (Creation and Utilisation) Fund Act, 2001.
State: Maharashtra Date: 20 Apr 2001 Department: Department of Law and Judiciary Department
Maharashtra act 27 of 2001 : The Maharashtra Gunthewari Developments (Regularisation, Upgradation and Control) Act, 2001.
State: Maharashtra Date: 12 Aug 2001 Department: Department of Law and Judiciary Department
Maharashtra act 027 of 2001 : The MAHARASHTRA GUNTHEWARI DEVELOPMENTS (REGULARISATION, UPGRADATION AND CONTROL) ACT, 2001
State: Maharashtra Date: 30 May 2001 Department: Urban Development Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 023 of 2001 : The Maharashtra Scheduled Castes, Scheduled Tribes, De-notified Tribes (Vimukta Jatis), Nomadic Tribes, Other Backward Classes and Special Backward Category (Regulation of Issuance and Verification of) Caste Certificate Act, 2000.
State: Maharashtra Date: 23 May 2001 Department: Social Justice and Special Assistance Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 003 of 2001 : The Maharashtra Water Conservation Corporation Act, 2000.
State: Maharashtra Date: 2 Jan 2001 Department: Soil And Water Conservation Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 011 of 2001 : The Maharashtra Project Affected Persons Rehabilitation Act, 1999.
State: Maharashtra Date: 14 Mar 2001 Department: Revenue & Forest Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 033 of 2001 : The Maharashtra State Enterprises (Restructuring and Other Special Provisions) Act, 2000
State: Maharashtra Department: Finance Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 031 of 2001 : The Maharashtra Pre-School Centres (Regulation of Admission) (Repeal) Act, 2000.
State: Maharashtra Date: 16 Aug 2001 Department: School Education and Sports Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 15 of 2003 : The Maharashtra Medical and Dental Colleges Admissions (Regulation and Abolition of All India quota) Act, 2003.
State: Maharashtra Date: 3 Dec 2003 Department: Department of Law and Judiciary Department
Maharashtra act 008 of 2004 : The Maharashtra State Public Services (Reservation for Scheduled Castes, Scheduled Tribes, De-notified Tribes (Vimukta Jatis), Nomadic Tribes, Special Backward Category and Other Backward Classes) Act, 2001.
State: Maharashtra Date: 22 Jan 2004 Department: General Administration Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 002 of 2004 : The Maharashtra State Council for Occupational Therapy and Physiotherapy Act, 2002
State: Maharashtra Date: 12 Jan 2004 Department: Medical Education and Drugs Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 018 of 2005 : The Maharashtra Water Resources Regulatory Authority Act, 2005.
State: Maharashtra Date: 4 May 2005 Department: Water Resources Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 031 of 2005 : The Maharashtra State Minorities Commission Act, 2004.
State: Maharashtra Date: 8 Aug 2005 Department: Minorities Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 023 of 2005 : The Maharashtra Management of Irrigation Systems by Farmers Act, 2005.
State: Maharashtra Date: 19 May 2005 Department: Water Resources Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 016 of 2005 : The Maharashtra Fiscal Responsibility and Budgetary Management Act, 2005.
State: Maharashtra Date: 20 Apr 2005 Department: Finance Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 009 of 2005 : The Maharashtra Value Added Tax Act, 2002.
State: Maharashtra Date: 9 Mar 2005 Department: Finance Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 030 of 2006 : The Maharashtra Private Professional Educational Institutions (Reservation of seats for admission for Scheduled Castes, Scheduled Tribes, De-notified Tribes (Vimukta Jatis), Nomadic Tribes and Other Backward Classes) Act, 2006.
State: Maharashtra Department: Higher and Technical Education Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 033 of 2006 : The Maharashtra Devdasi System (Abolition) Act, 2005.
State: Maharashtra Date: 11 Aug 2006 Department: Women and Child Development Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 027 of 2006 : The Micro, Small and Medium Enterprises Development Act, 2006
State: Maharashtra Date: 16 Jun 2006 Department: Industries, Energy and Labour Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 034 of 2006 : The Maharashtra State Commission for Backward Classes Act, 2005
State: Maharashtra Department: Other Backward Classes And Bahujan Welfare Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 021 of 2006 : The Maharashtra Government Servants Regulation of Transfers and Prevention of Delay in Discharge of Official Duties Act, 2005.
State: Maharashtra Department: General Administration Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 004 of 2006 : The Maharashtra Public Records Act, 2005.
State: Maharashtra Date: 17 Jan 2006 Department: Tourism and Cultural Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 010 of 2006 : The Maharashtra Non-biodegradable Garbage (Control) Act, 2006.
State: Maharashtra Date: 21 Apr 2006 Department: Environment Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 003 of 2007 : The Maharashtra Fire Prevention and Life Safety Measures Act, 2006.
State: Maharashtra Date: 5 Feb 2007 Department: Urban Development Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 056 of 2007 : The maintenance and welfare of parents and senior citizens act, 2007
State: Maharashtra Date: 29 Dec 2007 Department: Social Justice and Special Assistance Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 019 of 2009 : The maharashtra cotton seeds (regulation of supply, distribution, sale and fixation of sale price) act, 2009
State: Maharashtra Date: 3 Jul 200 Department: Agriculture, Animal Husbandry, Dairy Development and Fisheries Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 001 of 2009 : The Maharashtra Domestic workers Welfare Board Act, 2008.
State: Maharashtra Date: 6 Jan 2009 Department: Industries, Energy and Labour Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 011 of 2010 : The Maharashtra Medicare Service Persons and Medicare Service Institutions (Prevention of Violence and Damage or Loss to Property) Act, 2010.
State: Maharashtra Date: 28 Apr 2010 Department: Medical Education and Drugs Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 006 of 2010 : The Maharashtra State Security Corporation Act, 2010.
State: Maharashtra Date: 19 Apr 2010 Department: Home Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 021 of 2011 : The Maharashtra Water Resources Regulatory Authority (Amendment and Continuance) Act, 2011
State: Maharashtra Date: 8 Jun 2005 Department: Water Resources Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 014 of 2011 : The Maharashtra Municipal Property Tax Board Act, 2011.
State: Maharashtra Date: 21 Apr 2011 Department: Urban Development Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 024 of 2012 : The Maharashtra (Change of Short Titles of certain Bombay Acts) Act, 2011.
State: Maharashtra Date: 22 Aug 2012 Department: Law and Judiciary Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 23 of 2013 : The Maharashtra State Board of Nursing and Paramedical Education Act, 2013.
State: Maharashtra Date: 22 Aug 2013 Department: Department of Law and Judiciary Department
Maharashtra act 033 of 2013 : The Maharashtra Regulation of Sugarcane Price (Supplied to Factories) Act, 2013
State: Maharashtra Department: Co-operation, Marketing and Textiles Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 020 of 2013 : The Maharashtra Unauthorized Institutions and Unauthorized Courses of Study in Agriculture, Animal and Fishery Sciences, Health Sciences, Higher, Technical and Vocational Education (Prohibition) Act, 2013.
State: Maharashtra Date: 21 Aug 2013 Department: Higher and Technical Education Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 030 of 2013 : The Maharashtra Prevention and Eradication of Human Sacrifice and other Inhuman, Evil and Aghori Practices and Black Magic Act, 2013
State: Maharashtra Date: 20 Dec 2013 Department: Social Justice and Special Assistance Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 026 of 2013 : The Maharashtra Groundwater (Development and Management) Act, 2009.
State: Maharashtra Department: Water Resources Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 001 of 2013 : The Maharashtra Self-financed Schools (Establishment and Regulation) Act, 2012.
State: Maharashtra Date: 4 Jan 2013 Department: School Education and Sports Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 006 of 2014 : The Maharashtra National Law University Act, 2014.
State: Maharashtra Date: 20 Mar 2014 Department: Higher and Technical Education Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 007 of 2014 : The Maharashtra Educational Institutions (Regulation of Fee) Act, 2011
State: Maharashtra Date: 21 Mar 2014 Department: School Education and Sports Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 008 of 2014 : The Maharashtra MoneyLending (Regulation) Act, 2014.
State: Maharashtra Date: 4 Apr 2014 Department: Co-operation, Marketing and Textiles Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 002 of 2014 : The Maharashtra Housing (Regulation and Development) Act, 2012.
State: Maharashtra Date: 24 Feb 2014 Department: Housing Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 011 of 2014 : The Maharashtra Municipal Corporations and Municipal Councils Temporary Postponement of Elections (of the Mayors and Deputy Mayors of Certain Municipal Corporations and Presidents of Certain Municipal Councils due to ensuing general elections to the State Legislative Assembly) Act, 2014.
State: Maharashtra Date: 10 Jun 2014 Department: Urban Development Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 039 of 2015 : The MIT Art, Design and Technology University Act, 2015.
State: Maharashtra Date: 21 Aug 2015 Department: Higher and Technical Education Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 012 of 2015 : The Maharashtra Fire Prevention and Life Safety Measures (Amendment) Act, 2015.
State: Maharashtra Date: 6 Apr 2015 Department: Urban Development Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 043 of 2015 : The Maharashtra Municipal Corporations and the Maharashtra Municipal Councils, Nagar Panchayats and Industrial Townships (Third Amendment) Act, 2015.
State: Maharashtra Department: Urban Development Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 031 of 2015 : The Maharashtra Right to Public Services Act, 2015.
State: Maharashtra Date: 21 Aug 2015 Department: General Administration Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 029 of 2015 : The Maharashtra Universities (Temporary postponement of elections of members of university authorities and other bodies) Act, 2015.
State: Maharashtra Date: 17 Aug 2015 Department: Higher and Technical Education Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 028 of 2015 : The Maharashtra Unaided Private Professional Educational Institutions (Regulation of Admissions and Fees) Act, 2015.
State: Maharashtra Department: Higher and Technical Education Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 036 of 2015 : The Maharashtra Official Languages Act, 2015
State: Maharashtra Date: 21 Aug 2015 Department: Marathi Languages Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 3 of 2016 : The Maharashtra State Public Services Reservation for Scheduled Castes, Scheduled Tribes, De-notified Tribes (Vimukta Jatis), Nomadic Tribes, Special Backward Category and Other Backward Classes (Amendment) Act, 2015.
State: Maharashtra Date: 6 Jan 2016 Department: Department of Law and Judiciary Department
Maharashtra act 014 of 2016 : The Maharashtra Water Conservation Corporation (Amendment) Act, 2016.
State: Maharashtra Date: 16 Apr 2016 Department: Water Resources Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 012 of 2016 : The Maharashtra Prohibition of Obscene Dance in Hotels, Restaurants and Bar Rooms and Protection of Dignity of Women (working therein) Act, 2016
State: Maharashtra Department: Home Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 026 of 2016 : The Maharashtra Electricity Duty Act, 2016.
State: Maharashtra Date: 8 Aug 2016 Department: Industries, Energy and Labour Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 031 of 2016 : The Maharashtra Repealing Act, 2016.
State: Maharashtra Date: 24 Aug 2016 Department: Law and Judiciary Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 016 of 2016 : The Maharashtra Settlement of Arrears in Disputes Act, 2016.
State: Maharashtra Date: 26 Apr 2016 Department: Finance Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 006 of 2016 : The Maharashtra Paramedical Council Act, 2011.
State: Maharashtra Department: Medical Education and Drugs Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 4 of 2017 : The Maharashtra Settlement of Arrears in Disputes (Amendment) Act, 2016
State: Maharashtra Department: Department of Finance Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 036 of 2017 : The Maharashtra Paramedical Council (Amendment) Act, 2017.
State: Maharashtra Date: 3 May 2017 Department: Medical Education and Drugs Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 008 of 2017 : The Maharashtra Water Resources Regulatory Authority (Amendment) Act, 2016
State: Maharashtra Date: 17 Jun 2016 Department: Water Resources Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 020 of 2017 : The Maharashtra Mineral Development (Creation and Utilisation) Fund (Repeal) Act, 2016.
State: Maharashtra Department: Industries, Energy and Labour Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 025 of 2017 : The Maharashtra Acupuncture System of Therapy Act, 2015.
State: Maharashtra Date: 3 Apr 2017 Department: Medical Education and Drugs Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 003 of 2017 : The Maharashtra Metropolitan Region Development Authority Act, 2016
State: Maharashtra Department: Urban Development Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 041 of 2017 : The Maharashtra Goods and Services Tax (Compensation to the Local Authorities) Act, 2017
State: Maharashtra Department: Finance Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 006 of 2017 : The Maharashtra Public Universities Act, 2016
State: Maharashtra Date: 11 Jan 2017 Department: Higher and Technical Education Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 018 of 2017 : The Maharashtra Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016
State: Maharashtra Date: 16 Jan 2017 Department: General Administration Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 043 of 2017 : The Maharashtra Goods and Services Tax Act, 2017.
State: Maharashtra Date: 15 Jun 2017 Department: Finance Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 044 of 2017 : The Maharashtra Protection of People from Social Boycott (Prevention, Prohibition and Redressal) Act, 2016.
State: Maharashtra Date: 3 Jul 2017 Department: Home Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 015 of 2017 : The Maharashtra Repealing (Second) Act, 2016.
State: Maharashtra Date: 16 Jan 2017 Department: Law and Judiciary Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 061 of 2017 : The Maharashtra Shops and Establishments (Regulation of Employment and Conditions of Service) Act, 2017.
State: Maharashtra Date: 7 Sep 2017 Department: Industries, Energy and Labour Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 052 of 2018 : The Maharashtra Water Conservation Corporation (Amendment) Act, 2018
State: Maharashtra Department: Water Resources Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 050 of 2018 : The Maharashtra Co-operative Societies (Second Amendment) Act, 2018
State: Maharashtra Date: 9 Aug 2018 Department: Co-operation, Marketing and Textiles Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 064 of 2018 : The Maharashtra Co-operative Societies (Amendment) Act, 2018.
State: Maharashtra Date: 14 Dec 2018 Department: Co-operation, Marketing and Textiles Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 065 of 2018 : The Mumbai Municipal Corporation, the Maharashtra Municipal Corporations and the Maharashtra Municipal Councils,Nagar Panchayats and Industrial Townships (Third Amendment) Act, 2018
State: Maharashtra Department: Urban Development Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 015 of 2018 : The Maharashtra Lifts, Escalators and Moving Walks Act, 2017
State: Maharashtra Date: 17 Jan 2018 Department: Industries, Energy and Labour Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 046 of 2018 : The Maharashtra Scheduled Castes, Scheduled Tribes, De-notified Tribes (Vimukta Jatis), Nomadic Tribes, Other Backward Classes and Special Backward Category (Regulation of Issuance and Verification of) Caste Certificate (Amendment) Act, 2018
State: Maharashtra Department: Social Justice and Special Assistance Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 009 of 2018 : The Maharashtra Witness Protection and Security Act, 2017
State: Maharashtra Date: 16 Jan 2018 Department: Home Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 028 of 2018 : The Maharashtra Infrastructure Development Enabling Authority Act, 2018.
State: Maharashtra Date: 9 Apr 2018 Department: Public Works Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 049 of 2018 : The Maharashtra Underground Pipelines and Underground Ducts (Acquisition of Right of User in Land) Act, 2018
State: Maharashtra Date: 9 Aug 2018 Department: Revenue & Forest Department Ministry: Ministry of Govt Of Maharashtra
Maharashtra act 062 of 2018 : The Maharashtra State Reservation (of seats for admission in educational institutions in the State and for appointments in the public services and posts under the State) for Socially and Educationally Backward Classes (SEBC) Act, 2018
State: Maharashtra Department: General Administration Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 029 of 2023 : The Maharashtra Essential Services Maintenance Act, 2017
State: Maharashtra Department: General Administration Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 026 of 2019 : The MGM University, Aurangabad Act, 2019
State: Maharashtra Date: 23 Jul 2019 Department: Higher and Technical Education Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 029 of 2019 : The Maharashtra Media Persons and Media Institutions (Prevention of Violence and Damage or Loss to Property) Act, 2017
State: Maharashtra Date: 8 Nov 2019 Department: General Administration Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 015 of 2019 : The Maharashtra Settlement of Arrears of Tax, Interest, Penalty or Late Fee Act
State: Maharashtra Date: 9 Jul 2019 Department: Finance Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 035 of 2020 : The Maharashtra International Sports University Act, 2020.
State: Maharashtra Date: 28 Dec 2020 Department: School Education and Sports Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 007 of 2021 : The Maharashtra State Skills University Act, 2021.
State: Maharashtra Date: 23 Mar 2021 Department: Skill Development Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 014 of 2021 : The Maharashtra Official Languages Act, 2021
State: Maharashtra Date: 16 Jul 2021 Department: Marathi Languages Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 035 of 2022 : The Maharashtra COEP Technological University Act, 2022.
State: Maharashtra Date: 10 May 2022 Department: Higher and Technical Education Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 017 of 2022 : The Maharashtra Educational Institutions (Reservation in Teachers’ Cadre) Act, 2021.
State: Maharashtra Date: 25 Jan 2022 Department: General Administration Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 029 of 2022 : The Maharashtra Settlement of Arrears of Tax, Interest, Penalty or Late Fee Act, 2022.
State: Maharashtra Date: 28 Mar 2022 Department: Finance Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 009 of 2022 : The Maharashtra State Board of Skill, Vocational Education and Training Act, 2021
State: Maharashtra Date: 26 Jan 2022 Department: Skill Development Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 045 of 2022 : The Maharashtra Creation of Supernumerary Posts and Appointment of Selected Candidates Act, 2022.
State: Maharashtra Date: 8 Sep 2022 Department: General Administration Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 031 of 2022 : The Maharashtra Local Authorities Official Language Act,2022
State: Maharashtra Date: 7 Apr 2022 Department: Marathi Languages Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 021 of 2023 : The Maharashtra Unaided Private Professional Educational Institutions (Regulation of Admissions and Fees) (Amendment) Act, 2023
State: Maharashtra Date: 21 Apr 2023 Department: Higher and Technical Education Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 034 of 2023 : The Maharashtra Industry, Trade and Investment Facilitation Act, 2023.
State: Maharashtra Date: 14 Aug 2023 Department: Industries, Energy and Labour Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 008 of 2023 : The Maharashtra Private Universities (Establishment and Regulation) Act, 2023
State: Maharashtra Date: 19 Jan 2024 Department: Higher and Technical Education Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 037 of 2023 : The Maharashtra Payment of Compensation for Loss, Injury or Damage Caused by Wild Animals Act, 2023.
State: Maharashtra Date: 14 Aug 2023 Department: Revenue & Forest Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 023 of 2023 : The Maharashtra Goseva Ayog Act, 2023.
State: Maharashtra Date: 28 Apr 2023 Department: Agriculture, Animal Husbandry, Dairy Development and Fisheries Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 028 of 2023 : The Maharashtra Agricultural Land Leasing Act, 2017.
State: Maharashtra Date: 27 Jun 2023 Department: Revenue & Forest Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 013 of 2023 : The Maharashtra Medical Goods Procurement Authority Act, 2023.
State: Maharashtra Date: 17 Mar 2023 Department: Public Health Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 044 of 2023 : The Maharashtra Municipal Corporation of the City of Pune Taxation (Enactment and Amendment of Taxation Rules with retrospective effect and Validation) Act, 2023.
State: Maharashtra Date: 25 Aug 2023 Department: Urban Development Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 018 of 2023 : The Maharashtra Settlement of Arrears of Tax, Interest, Penalty or Late Fee Act, 2023.
State: Maharashtra Date: 6 Apr 2023 Department: Finance Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 020 of 2024 : The Maharashtra Private Universities (Establishment and Regulation) (Amendment) Act, 2024
State: Maharashtra Date: 18 Mar 2024 Department: Higher and Technical Education Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 030 of 2024 : The Maharashtra Unaided Private Professional Educational Institutions (Regulation of Admissions and Fees) (Amendment) Act, 2024
State: Maharashtra Date: 31 Jul 2024 Department: Higher and Technical Education Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 016 of 2024 : The Maharashtra State Reservation for Socially and Educationally Backward Classes Act, 2024.
State: Maharashtra Date: 26 Feb 2024 Department: General Administration Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 011 of 2024 : The Maharashtra Marathi Bhasha Vidyapeeth Act, 2023
State: Maharashtra Date: 19 Jan 2024 Department: Higher and Technical Education Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 005 of 2024 : The Maharashtra Bovine Breeding (Regulation) Act, 2023.
State: Maharashtra Date: 19 Jan 2024 Department: Agriculture, Animal Husbandry, Dairy Development and Fisheries Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 004 of 2024 : The Maharashtra Casinos (Control and Tax) (Repeal) Act, 2023.
State: Maharashtra Date: 3 Jan 2024 Department: Home Department Ministry: Ministry of Govt Of Maharashtra
Maharashtra act 012 of 2024 : The Maharashtra State Board of Art Education Act, 2023.
State: Maharashtra Date: 19 Jan 2024 Department: Higher and Technical Education Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 015 of 2024 : The Maharashtra Private Skills Universities (Establishment and Regulation) Act, 2024
State: Maharashtra Date: 7 Aug 2024 Department: Skill Development Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 017 of 2025 : The Maharashtra Settlement of Arrears of Tax, Interest, Penalty or Late Fee (Payable by Public Sector Undertaking Companies) Act, 2025.
State: Maharashtra Date: 21 Mar 2025 Department: Finance Department Ministry: Ministry of Govt of Maharashtra
Maharashtra act 024 of 2025 : The Maharashtra Private Placement Agencies (Regulation) Act, 2025
State: Maharashtra Date: 28 Apr 2025 Department: Skill Development Department Ministry: Ministry of Govt of Maharashtra