Maharashtra act 021 of 2006 : The Maharashtra Government Servants Regulation of Transfers and Prevention of Delay in Discharge of Official Duties Act, 2005. Department General Administration Department Ministry Ministry of Govt of Maharashtra TEXT ORIGINAL PDF PDF To access the original judgment, please Sign In or Subscribe. CHAPTER IPRELIMINARYCHAPTER IITENURES OF POSTING AND TRANSFER AND TRANSFERRING AUTHORITYCHAPTER IIIPREVENTION OF DELAY IN DISCHARGE OF OFFICIAL DUTIESCHAPTER IVMISCELLANEOUS