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Acts
Maharashtra
B
Maharashtra Acts Starting With B
Bombay act 002 of 1864 : Bombay Steam Vessels Act, 1864
State:
Maharashtra
Bombay act 007 of 1866 : Bombay Hindu Heirs Relief Act, 1866
State:
Maharashtra
Maharashtra act 023 of 1866 : Bombay High Court (Letters Patent) Act, 1866
State:
Maharashtra
Department:
Law and Judiciary Department
Ministry:
Ministry of Govt of Maharashtra
Bombay act 014 of 1869 : Bombay Civil Courts Act, 1869
State:
Maharashtra
Bombay act 003 of 1874 : Bombay Hereditary Offices Act, 1874
State:
Maharashtra
Bombay act 015 of 1876 : Bombay Municipal Debentures Act, 1876
State:
Maharashtra
Bombay act 007 of 1882 : Bombay Landing and Wharfage Fees Act, 1882
State:
Maharashtra
Bombay act 005 of 1883 : Bombay Public Authorities Seals Act, 1883
State:
Maharashtra
Bombay act 005 of 1886 : Bombay Hereditary Offices (Amendment) Act, 1886
State:
Maharashtra
Bombay act 001 of 1889 : Bombay Village Sanitation Act, 1889
State:
Maharashtra
Maharashtra act 005 of 1890 : Bombay Municipal Servants Act, 1890
State:
Maharashtra
Department:
Urban Development Department
Ministry:
Ministry of Govt of Maharashtra
Bombay act 001 of 1905 : Bombay Court of Wards Act, 1905
State:
Maharashtra
Bombay act 012 of 1878 : Bombay Abkari (Amendment) Act, 1912
State:
Maharashtra
Bombay act 007 of 1912 : Bombay Smoke-nuisances Act, 1912
State:
Maharashtra
Bombay act 006 of 1918 : Bombay Disqualification of Aliens Act, 1918
State:
Maharashtra
Bombay act 007 of 1920 : Bombay Public Conveyances Act, 1920
State:
Maharashtra
Bombay act 017 of 1920 : Bombay Pleaders Act, 1920
State:
Maharashtra
Bombay act 001 of 1923 : Bombay Entertainments Duty Act, 1923
State:
Maharashtra
bombay act 006 of 1925 : Betting Tax Act, 1925
State:
Maharashtra
Maharashtra act 003 of 1928 : Bombay Non-Agriculturists' Loans Act, 1928
State:
Maharashtra
Department:
Revenue & Forest Department
Ministry:
Ministry of Govt of Maharashtra
Bombay act 018 of 1929 : Bombay Borstal Schools Act, 1929
State:
Maharashtra
Bombay act 022 of 1933 : Bombay Live-Stock Improvement Act, 1933
State:
Maharashtra
Bombay act 010 of 1934 : Bombay Devadasis Protection Act, 1934
State:
Maharashtra
Bombay act 004 of 1932 : Bombay Cotton Contracts Act, 1932
State:
Maharashtra
Bombay act 022 of 1938 : Bombay Forfeited Lands Restoration Act, 1938
State:
Maharashtra
Bombay act 010 of 1939 : Bombay Lifts Act, 1939
State:
Maharashtra
Maharashtra act 009 of 1939 : Bombay Gas Supply Act, 1939
State:
Maharashtra
Department:
Industries, Energy and Labour Department
Ministry:
Ministry of Govt of Maharashtra
Maharashtra act 026 of 1939 : The Bombay Fodder and Grain Control Act, 1939.
State:
Maharashtra
Date:
12 Dec 1939
Department:
Food ,Civil supplies and consumer protection Department
Ministry:
Ministry of Govt of Maharashtra
Maharashtra act 030 of 1942 : The Bombay Cotton Control Act, 1942.
State:
Maharashtra
Date:
2 Mar 1943
Department:
Agriculture, Animal Husbandry, Dairy Development and Fisheries Department
Ministry:
Ministry of Govt of Maharashtra
Bombay act 020 of 1946 : Bombay Electricity (Special Powers) Act, 1946
State:
Maharashtra
Maharashtra act 021 of 1946 : Bombay Special Tribunal (Continuance) Act, 1946
State:
Maharashtra
Department:
Home Department
Ministry:
Ministry of Govt of Maharashtra
Maharashtra act 027 of 1946 : The Bombay Cotton (Statistics) Act, 1946.
State:
Maharashtra
Date:
8 Nov 1946
Department:
Agriculture, Animal Husbandry, Dairy Development and Fisheries Department
Ministry:
Ministry of Govt of Maharashtra
Bombay act 019 of 1947 : Bombay Hindu Women's Rights to Property (Extension to Agricultural Land) Act, 1947
State:
Maharashtra
Bombay act 003 of 1947 : Bombay Home Guards Act, 1947
State:
Maharashtra
Maharashtra act 058 of 1947 : The Bombay Rationing (Preparatory and Continuance) Measures Act, 1947.
State:
Maharashtra
Date:
19 Jan 1948
Department:
Industries, Energy and Labour Department
Ministry:
Ministry of Govt of Maharashtra
Maharashtra act 011 of 1947 : The Bombay Industrial Relations Act, 1946
State:
Maharashtra
Department:
Industries, Energy and Labour Department
Ministry:
Ministry of Govt of Maharashtra
Bombay act 022 of 1948 : Bombay Refugees Act, 1948
State:
Maharashtra
Maharashtra act 040 of 1948 : The Bombay City Civil Court Act, 1948.
State:
Maharashtra
Date:
10 May 1948
Department:
Law and Judiciary Department
Ministry:
Ministry of Govt of Maharashtra
Maharashtra act 059 of 1948 : The Bombay Diseases of Animals Act, 1948.
State:
Maharashtra
Date:
30 Nov 1948
Department:
Agriculture, Animal Husbandry, Dairy Development and Fisheries Department
Ministry:
Ministry of Govt of Maharashtra
Maharashtra act 053 of 1949 : The Bombay Repealing and Amending Act, 1949.
State:
Maharashtra
Date:
28 Nov 1949
Department:
Law and Judiciary Department
Ministry:
Ministry of Govt of Maharashtra
Maharashtra act 022 of 1949 : The Bombay Seals Act, 1949.
State:
Maharashtra
Date:
12 May 1949
Department:
Revenue & Forest Department
Ministry:
Ministry of Govt of Maharashtra
Maharashtra act 015 of 1949 : The Bombay nursing homes registration act 1949
State:
Maharashtra
Date:
6 May 1949
Department:
Public Health Department
Ministry:
Ministry of Govt of Maharashtra
Bombay act 004 of 1950 : Bombay Merged States (Laws) Act, 1950
State:
Maharashtra
Bombay act 007 of 1950 : Bombay Municipal (Extension of Limits) Act, 1950
State:
Maharashtra
Bombay act 022 of 1950 : Bombay Merged Areas Enclaves and Specified Areas (Amendment of Laws) Act, 1950
State:
Maharashtra
Bombay act 006 of 1950 : Bombay Khoti Abolition Act, 1949
State:
Maharashtra
Maharashtra act 023 of 1950 : The Bombay Local Authorities Census Expenses Contribution Act, 1950.
State:
Maharashtra
Date:
10 May 1950
Department:
Urban Development Department
Ministry:
Ministry of Govt of Maharashtra
Bombay act 015 of 1951 : Bombay Special Suits and Proceedings Validating Act, 1951
State:
Maharashtra
Maharashtra act 001 of 1951 : The Bombay Seals Act (Application to Scheduled Areas) Regulation, 1951.
State:
Maharashtra
Date:
12 May 1951
Department:
Revenue & Forest Department
Ministry:
Ministry of Govt of Maharashtra
Maharashtra act 039 of 1951 : The Bombay (Second) Repealing and Amending Act, 1951.
State:
Maharashtra
Date:
25 Oct 1951
Department:
Law and Judiciary Department
Ministry:
Ministry of Govt of Maharashtra
Maharashtra act 023 of 1951 : The Bombay Separation of Judicial and Executive Functions Act, 1951
State:
Maharashtra
Date:
5 Jul 1951
Department:
Home Department
Ministry:
Ministry of Govt of Maharashtra
Maharashtra act 021 of 1954 : The Bombay Repealing and Amending Act, 1954.
State:
Maharashtra
Date:
8 Apr 1954
Department:
Law and Judiciary Department
Ministry:
Ministry of Govt of Maharashtra
Maharashtra act 008 of 1954 : Bombay Separation of Judicial and Executive Functions (Supplementary) Act, 1954
State:
Maharashtra
Department:
Law and Judiciary Department
Ministry:
Ministry of Govt of Maharashtra
bombay act 021 of 1955 : Bhil Naik Inams Abolition Act, 1955
State:
Maharashtra
Maharashtra act 001 of 1955 : The Bombay Electricity (Special Powers) Act (Application to Scheduled Areas) Regulation, 1955.
State:
Maharashtra
Date:
28 Apr 1955
Department:
Industries, Energy and Labour Department
Ministry:
Ministry of Govt of Maharashtra
Maharashtra act 002 of 1955 : Bombay Repealing and Amending Act, 1955
State:
Maharashtra
Department:
Law and Judiciary Department
Ministry:
Ministry of Govt of Maharashtra
Maharashtra act 007 of 1956 : Bombay Government Premises (Eviction) Act, 1955
State:
Maharashtra
Department:
Housing Department
Ministry:
Ministry of Govt of Maharashtra
Bombay act 002 of 1957 : Bombay Shetgi Watan Rights (Ratnagiri) Abolition Act, 1956
State:
Maharashtra
Maharashtra act 039 of 1957 : The Bombay Abolition of Whipping Act, 1957.
State:
Maharashtra
Date:
28 Sep 1957
Department:
Home Department
Ministry:
Ministry of Govt of Maharashtra
Maharashtra act 012 of 1957 : Bombay Prohibition of Simultaneous Membership Act, 1957
State:
Maharashtra
Department:
Parliamentary Affairs Department
Ministry:
Ministry of Govt of Maharashtra
Maharashtra act 003 of 1957 : Bombay Town Planning Schemes (Bombay City Nos. II, III and IV) (Mahim Area) Validation Act, 1956
State:
Maharashtra
Department:
Urban Development Department
Ministry:
Ministry of Govt of Maharashtra
Bombay act 001 of 1959 : Bombay Inferior Village Watans Abolition Act, 1958
State:
Maharashtra
Maharashtra act 061 of 1959 : The Bombay Habitual Offenders Act, 1959.
State:
Maharashtra
Date:
26 Oct 1959
Department:
Home Department
Ministry:
Ministry of Govt of Maharashtra
Maharashtra act 010 of 1959 : The bombay prevention of begging act, 1959
State:
Maharashtra
Date:
2 Jun 1969
Department:
Women and Child Development Department
Ministry:
Ministry of Govt of Maharashtra
Bombay act 011 of 1960 : Bombay Drugs (Control) Act, 1959
State:
Maharashtra
Bombay act 021 of 1960 : Bombay Statutory Corporations (Regional Reorganisation) Act, 1960
State:
Maharashtra
Bombay act 005 of 1960 : Bombay Warehouses Act, 1959
State:
Maharashtra
Bombay act 006 of 1960 : Bombay Public Trusts (Unification and Amendment) Act, 1959
State:
Maharashtra
Bombay act 010 of 1960 : Bombay Prevention of Begging Act, 1959
State:
Maharashtra
Maharashtra act 012 of 1960 : The Bombay Homoeopathic Practitioner's Act, 1959
State:
Maharashtra
Date:
18 Mar 1960
Department:
Medical Education and Drugs Department
Ministry:
Ministry of Govt of Maharashtra
Maharashtra act 008 of 1961 : The BOMBAY MUNICIPAL TAXES AND URBAN IMMOVABLE PROPERTY TAX (VALIDATION IN CERTAIN AREAS OF THE EXTENDED SUBURBS OF GREATER BOMBAY) ACT, 1960
State:
Maharashtra
Date:
8 Feb 1961
Department:
Urban Development Department
Ministry:
Ministry of Govt of Maharashtra
Maharashtra act 003 of 1965 : The Borough Municipalities (Validation of certain Taxes on Buildings and Lands) Act, 1965.
State:
Maharashtra
Date:
18 Feb 1966
Department:
Urban Development Department
Ministry:
Ministry of Govt of Maharashtra
Maharashtra act 032 of 1966 : The Beedi and Cigar Workers (Conditions of Employment) Act, 1966
State:
Maharashtra
Date:
30 Nov 1966
Department:
Industries, Energy and Labour Department
Ministry:
Ministry of Govt of Maharashtra
Maharashtra act 006 of 1967 : The Bombay Village Police (Appointments And Disciplinary Action By Sub-Divisional Magistrates, Validation) Act, 1967.
State:
Maharashtra
Date:
17 Apr 1967
Department:
Home Department
Ministry:
Ministry of Govt of Maharashtra
Maharashtra act 042 of 1967 : The Bombay Tenancy and Agricultural Lands (Validation of appointment as Mamlatdar and proceedings) Act, 1967.
State:
Maharashtra
Date:
21 Dec 1967
Department:
Revenue & Forest Department
Ministry:
Ministry of Govt of Maharashtra
Maharashtra act 005 of 1968 : The Bombay Queen Victoria statue site (and adjoining land utilization for construction of Satellite Telecommunications Exchanges of the Overseas Communications Service) Act, 1968.
State:
Maharashtra
Date:
19 Mar 1968
Department:
Urban Development Department
Ministry:
Ministry of Govt of Maharashtra
Bombay act 040 of 1953 : Bombay Labour Welfare Fund Act, 1953
State:
Maharashtra
Maharashtra act 027 of 1996 : The Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Act, 1996
State:
Maharashtra
Date:
19 Aug 1996
Department:
Industries, Energy and Labour Department
Ministry:
Ministry of Govt of Maharashtra
Maharashtra act 011 of 2016 : The Bureau of Indian Standards Act, 2016.
State:
Maharashtra
Date:
21 Mar 2016
Department:
Food ,Civil supplies and consumer protection Department
Ministry:
Ministry of Govt of Maharashtra
Maharashtra act 046 of 2023 : The Bharatiya Nagarik Suraksha Sanhita, 2023
State:
Maharashtra
Date:
25 Dec 2023
Department:
Home Department
Ministry:
Ministry of Govt of Maharashtra
Maharashtra act 045 of 2023 : The Bharatiya Nyaya Sanhita, 2023
State:
Maharashtra
Date:
25 Dec 2023
Department:
Law and Judiciary Department
Ministry:
Ministry of Govt of Maharashtra
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