Maharashtra act 002 of 1955 : Bombay Repealing and Amending Act, 1955

Department
  • Law and Judiciary Department
Ministry
  • Ministry of Govt of Maharashtra
Section 1.Short title.

This Act may be called The Bombay Repealing and Amending Act, 1955.



Section 2.Repeal of certain enactment.

The enactment specified in the First Schedule is hereby repealed to the extent mentioned in the fourth column thereof.



Section 3.Amendment of certain enactments.

The enactments specified in the Second Schedules are hereby amended to the extent and in the manner mentioned in the fourth column thereof.