Maharashtra act 053 of 1949 : The Bombay Repealing and Amending Act, 1949.

28 Nov 1949
Department
  • Law and Judiciary Department
Ministry
  • Ministry of Govt of Maharashtra
Section 1.Short title.

This Act may be called the Bombay Repealing and Amending Act, 1949.



Section 2.Repeal of certain enactments.

The enactments specified in the First Schedule are hereby repealed to the extent mentioned in the fourth column thereof.



Section 3.Amendment of certain enactments.

The enactments specified in the Second Schedule are hereby amended to the extent and in the manner mentioned in the fourth column thereof.