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Acts
Madhya Pradesh
A
Madhya Pradesh Acts Starting With A
madhya pradesh act 005 of 1936 : Adjustment and Liquidation of Industrial Workers' Debt Act, 1936
State:
Madhya Pradesh
madhya pradesh act 001 of 1948 : Agricultural Warehouse Act, 1947
State:
Madhya Pradesh
madhya pradesh act 063 of 1948 : Accommodation (Requisition) Act, 1948
State:
Madhya Pradesh
madhya pradesh act 011 of 1958 : Administration of Eavcuee Property (Validation) Act, 1958
State:
Madhya Pradesh
madhya pradesh act 018 of 1959 : Agricultural Cattle Preservation Act, 1959
State:
Madhya Pradesh
Madhya Pradesh act 054 of 1959 : The Arms_Act_1959
State:
Madhya Pradesh
Date:
23 Dec 1959
Department:
Home Department
Madhya Pradesh act 029 of 1967 : The ADHIVARSHIKI-AYU
State:
Madhya Pradesh
Date:
23 Dec 1967
Department:
Finance Department
Ministry:
Ministry of FINANCE
Madhya Pradesh act 027 of 1972 : The Adhyaksh Upadhyaksh Vetan Bhatta Act 1972
State:
Madhya Pradesh
Date:
2 Sep 1972
Department:
Parliamentrary Affairs Department
madhya pradesh act 020 of 1978 : Ashaskiya Sikshan Sanstha (Anudan Ka Pradaya) Adhiniyam, 1978
State:
Madhya Pradesh
Madhya Pradesh act 002 of 1981 : The Air (Prevention and Control of Pollution) Act, 1981
State:
Madhya Pradesh
Date:
29 Mar 1981
Department:
Environment Department
madhya pradesh act 011 of 1990 : Ayurvigyan Parishad Adhiniyam, 1987
State:
Madhya Pradesh
Madhya Pradesh act 010 of 2007 : The Air Hostess/ Flight Steward- Scholorship
State:
Madhya Pradesh
Date:
5 Feb 2007
Department:
Aviation Department
Madhya Pradesh act 0255 of 2007 : The Act of Madhya Pradesh Niji Vishwavidyalaya (Sthapna evam Sanchalan) adhiniyam 2007
State:
Madhya Pradesh
Date:
25 May 2007
Department:
Higher Education Department
Ministry:
Ministry of Home
Madhya Pradesh act 04858 of 2007 : The AFRC Act 2007
State:
Madhya Pradesh
Date:
4 Aug 2007
Department:
Medical Education Department
Ministry:
Ministry of Home
Madhya Pradesh act 034 of 2011 : The Atal Bihari Vajpayee Hindi Vishwavidyalaya Adhiniyam,2011
State:
Madhya Pradesh
Date:
19 Dec 2011
Department:
Higher Education Department
Madhya Pradesh act 0218 of 2014 : The amendement-2014 Human organ transplantation act 1994
State:
Madhya Pradesh
Date:
27 Mar 2014
Department:
Medical Education Department
Madhya Pradesh act 17 of 2016 : The Amendments in the schedule of M.P. vidyut shulk adhiniyam 2012
State:
Madhya Pradesh
Department:
Department of Energy Department
Madhya Pradesh act 009 of 2016 : The Amendments in part C of the schedule of M.P.Vidyut shulk adhiniyam 2012
State:
Madhya Pradesh
Department:
Energy Department
Madhya Pradesh act 017 of 2016 : The Amendments in the schedule of M.P. vidyut shulk adhiniyam 2012
State:
Madhya Pradesh
Date:
1 Apr 2016
Department:
Energy Department
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