Kerala Acts Starting With M

Kerala act 027 of 1954 : Madras Hindu Religious and Charitable Endowments Act, 1951
State: Kerala
Kerala act 009 of 1957 : The Madras Medium Cotton Mill Cloth (Sales-Tax) Repeal Act, 1957 (No.9 of 1957)
State: Kerala Date: 6 Aug 1957 Department: Department of Law
Kerala act 019 of 1958 : The Madras Building (Lease and Rent Control) Amendment Act, 1958 (No.19 of 1958)
State: Kerala Date: 31 Mar 1958 Department: Department of Law
Kerala act 006 of 1958 : The Malabar District Board (Temporary Provisions) Act, 1957 (No.6 of 1958)
State: Kerala Date: 9 Jan 1958 Department: Department of Law
Kerala act 010 of 1959 : The Madras Plantations Agricultural Income Tax (Revival) Act, 1959 (No.10 of 1959)
State: Kerala Date: 20 Mar 1959 Department: Department of Law
Kerala act 018 of 1960 : Minimum Wages (Kerala Amendment) Act, 1960
State: Kerala
Kerala act 042 of 1963 : Muslim Personal Law (Shariat) Application (Kerala Amendment) Act, 1963
State: Kerala
Kerala act 041 of 1963 : Madras Hindu Religious and Charitable Endowments (Amendment) Act, 1963
State: Kerala
Kerala act 013 of 1963 : The Madras General Sales Tax (Turnover and Assessment) Rules Validation Act, 1963 (No.13 of 1963)
State: Kerala Date: 4 Mar 1963 Department: Department of Law
Kerala act 013 of 1967 : Madras Hindu Religious and Charitable Endowments (Amendment) Act, 1967
State: Kerala
Kerala act 016 of 1968 : Motor Vehicles (Kerala Amendment) Act, 1968
State: Kerala
Kerala act 012 of 1968 : Madras Hindu Religious and Charitable Endowments (Amendment) Act, 1968
State: Kerala
Kerala act 024 of 1969 : Motor Vehicles (Kerala Amendment) Act, 1969
State: Kerala
Kerala act 008 of 1970 : The Maternity Benefit (Repeal) Act, 1970 (No.8 of 1970)
State: Kerala Date: 20 Feb 1970 Department: Department of Law
Kerala act 036 of 1971 : Motor Vehicles (Kerala Amendment) Act, 1971
State: Kerala
Kerala act 035 of 1971 : Motor Vehicles (Kerala Second Amendment) Act, 1971
State: Kerala
Kerala act 034 of 1971 : Motor Vehicles (Kerala Third Amendment) Act, 1971
State: Kerala
Kerala act 009 of 1971 : Madras Preservation of Private Forests (Amendment) Act, 1971
State: Kerala
Kerala act 010 of 1971 : Madras Preservation of Private Forests (Second Amendment) Act, 1971
State: Kerala
Kerala act 014 of 1971 : The Madras General Sales Tax (Revival and Specil Provisions) Act, 1971 (No.14 of 1971)
State: Kerala Date: 22 May 1971 Department: Department of Law
Kerala act 023 of 1971 : The Motor Transport Workers Payment of Fair Wages Act, 23 of 1971
State: Kerala Department: Department of Transport
Kerala act 007 of 1977 : Motor Vechicles (Kerala Amenment) Act, 1976
State: Kerala
Kerala act 011 of 1981 : Madras Hindu Religious and Charitable Endowments (Amendment) Act, 1980
State: Kerala
Kerala act 010 of 1981 : The Marine Fishing Regulation Act, 1980 (Act 10 of 1981)
State: Kerala Date: 20 Jan 1981 Department: Department of Law
Kerala act 12 of 1985 : The mahatma Gandhi UNiversity Act,1985
State: Kerala Date: 1 Oct 1983 Department: Department of Higher Education Ministry: Ministry of Revenue
Kerala act 023 of 1985 : The Motor Transport Workers Welfare Fund Act 1985(amendment)
State: Kerala Department: Department of Transport
Kerala act 012 of 1993 : Motor Vehicles (Kerala Amendment) Act, 1993
State: Kerala
Kerala act 023 of 2007 : Mahatma Gandhi University (Amendment) Act, 2007
State: Kerala
Kerala act 013 of 2007 : The Monsoon Fishery (Pelagic) Protection Act, 13 of 2007
State: Kerala Date: 26 Jan 2008 Department: Department of Fisheries
Kerala act 23 of 2017 : The Minimum wages (Kerala Amendment) act, 2017 (23 of 2017)
State: Kerala Date: 19 Oct 2017 Department: Department of Labour and Skills
Kerala act 008 of 2017 : The MALAYALAM LANGUAGE LEARNING ACT 2017
State: Kerala Date: 2 Jun 2017 Department: Department of Law