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Acts
Himachal Pradesh
P
Himachal Pradesh Acts Starting With P
Punjab act 002 of 1903 : Punjab Court of Wards Act, 1903
State:
Himachal Pradesh
Punjab act 011 of 1926 : Punjab Borstal Act, 1926
State:
Himachal Pradesh
Department:
Department of Jails
Punjab act 002 of 1931 : Punjab Municipal (Executive Officer) Act, 1931
State:
Himachal Pradesh
Punjab act 005 of 1941 : Punjab Jagirs Act, 1941
State:
Himachal Pradesh
Punjab act 030 of 1948 : Police (East Punjab Amendment) Act, 1948
State:
Himachal Pradesh
punjab act 015 of 1956 : Prohibition of Cow Slaughter Act, 1955
State:
Himachal Pradesh
Punjab act 024 of 1961 : Punjab Slum Areas (Improvement and Clearance) Act, 1961
State:
Himachal Pradesh
Punjab act 027 of 1965 : Punjab Town Improvement (Amendment and Miscellaneous Provisions) Act, 1965
State:
Himachal Pradesh
Himachal pradesh act 031 of 1966 : Punjab Reorganisation Act, 1966
State:
Himachal Pradesh
himachal pradesh act 015 of 1968 : Professions, Trades, Callings and Employments Taxation (Himachal Pradesh Repealing) Act, 1968
State:
Himachal Pradesh
himachal pradesh act 004 of 1969 : Prohibition of Smoking (Show Houses) Act, 1968
State:
Himachal Pradesh
Himachal pradesh act 031 of 1969 : Provincial Insolvency (Himachal Pradesh Amendment) Act, 1969
State:
Himachal Pradesh
Himachal pradesh act 004 of 1970 : Provincial Small Cause Courts (Himachal Pradesh Amendment) Act, 1969
State:
Himachal Pradesh
himachal pradesh act 022 of 1973 : Public Moneys (Recovery of Dues) Act, 1973
State:
Himachal Pradesh
himachal pradesh act 024 of 1974 : Panchayati Raj (Validation) Act, 1974
State:
Himachal Pradesh
Himachal pradesh act 017 of 1974 : Press and Registration of Books and Newspapers (Himachal Pradesh Amendment) Act, 1973
State:
Himachal Pradesh
Himachal pradesh act 016 of 1974 : Public Wakfs (Extension of Limitation) (Himachal Pradesh Amendment) Act, 1974
State:
Himachal Pradesh
himachal pradesh act 010 of 1975 : Panchayati Raj (Second Validation) Act, 1975
State:
Himachal Pradesh
Himachal pradesh act 030 of 1976 : Public Gambling (Himachal Pradesh Amendment) Act, 1976
State:
Himachal Pradesh
Himachal pradesh act 013 of 1978 : Public Wakfs (Extension of Limitation) (Himachal Pradesh Amendment) Act, 1977
State:
Himachal Pradesh
Himachal pradesh act 011 of 1981 : Punjab Security of State (Himachal Pradesh Amendment) Act, 1980
State:
Himachal Pradesh
Himachal pradesh act 017 of 1984 : Public Wakfs (Extension of Limitation) (Himachal Pradesh Amendment) Act, 1984
State:
Himachal Pradesh
Himachal pradesh act 007 of 1984 : Punjab Security of State (Himachal Pradesh Amendment) Act, 1984
State:
Himachal Pradesh
himachal pradesh act 009 of 1987 : Pre-Emption (Himachal Pradesh Repeating) Act, 1987
State:
Himachal Pradesh
Himachal pradesh act 003 of 1990 : Punjab Excise (Himachal Pradesh First Amendment) Act, 1989
State:
Himachal Pradesh
Himachal pradesh act 004 of 1990 : Punjab Excise (Himachal Pradesh Second Amendment) Act, 1989
State:
Himachal Pradesh
Himachal pradesh act 008 of 1995 : Punjab Excise (Himachal Pradesh Amendment) Act, 1995
State:
Himachal Pradesh
Himachal pradesh act 009 of 1999 : Punjab Excise (Himachal Pradesh Amendment) Act, 1999
State:
Himachal Pradesh
Himachal pradesh act 013 of 2001 : Punjab Excise (Himachal Pradesh (Amendment) Act, 2001
State:
Himachal Pradesh
Himachal Pradesh act 027 of 2009 : The Prevention and Control of Infectious and Contagious Diseases in Animals Act, 2009
State:
Himachal Pradesh
Date:
20 Mar 2009
Department:
Department of Directorate of Education
Ministry:
Ministry of Animal Husbandry
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