Preamble
Public Wakfs (Extension of Limitation) (Himachal Pradesh Amendment) Act, 1984*
| [Himachal Pradesh Act No. 17 of 1984]1 | [11th July, 1984] |
An Act further to amend the Public Wakfs (Extension of Limitation) Act, 1959 (Act No. of 1959) in its application to the State of Himachal Pradesh.
Be it enacted by the Legislative Assembly of Himachal Pradesh in the Thirty-fifth Year of the Republic of India as follows:-
Section 1. Short title, extent and commencement
1. Short title, extent and commencement.- (1) This Act may be called the Public Wakfs (Extension of Limitation) (Himachal Pradesh Amendment) Act, 1984.
(2) It extends to the whole of the State of Himachal Pradesh.
(3) It shall be deemed to have come into force with effect from the 1st day of January, 1979.
Section 2. Amendment of Section 3
2. Amendment of Section 3.- In section 3 of the Public Wakfs (Extension of Limitation) Act, 1959 (Act No. 27 of 1959), in its application to the State of Himachal Pradesh, for the words and figures "the 31st day of December, 1978" occurring therein, the words and figures "the 31st day of October, 1985", shall be substituted.