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Home
Acts
Delhi
D
Delhi Acts Starting With D
Delhi act 001 of 1950 : The DRTA
State:
Delhi
Date:
9 Jan 2019
Department:
Department of Delhi Transport Corporation
Ministry:
Ministry of Education
Delhi act 001 of 1953 : The DELHI NURSING HOMES REGISTRATION ACT, 1953
State:
Delhi
Date:
22 Apr 1953
Department:
Health & Family Welfare Department
Delhi act 012 of 1954 : Delhi Land Revenue Act, 1954
State:
Delhi
Department:
Revenue Department
Delhi act 007 of 1954 : Delhi Shops and Establishments Act, 1954
State:
Delhi
Department:
Labour Department
Ministry:
Ministry of Education
Delhi act 008 of 1954 : The Delhi Land Reforms Act, 1954
State:
Delhi
Date:
20 Jul 1954
Department:
Revenue Department
Delhi act 003 of 1955 : The Delhi Panchayat Raj Act, 1954
State:
Delhi
Date:
12 May 1956
Department:
Revenue Department
Delhi act 011 of 1956 : The Delhi Homeopathic Act, 1956
State:
Delhi
Date:
27 Oct 1956
Department:
Health & Family Welfare Department
delhi act 061 of 1957 : Development Act, 1957
State:
Delhi
Delhi act 066 of 1957 : The DELHI MUNICIPAL CORPORATION ACT, 1957
State:
Delhi
Date:
28 Dec 1957
Department:
Department of Urban Development
Delhi act 057 of 1962 : The Delhi Motor Vehicles Taxation Act 1962
State:
Delhi
Date:
15 Dec 1962
Department:
Transport Department
Delhi act 82 of 1971 : The Delhi Sikh Gurdwaras Act, 1971
State:
Delhi
Date:
29 Dec 1972
Department:
Department of Gurdwara Election
Delhi act 071 of 1971 : The DELHI ROAD TRANSPORT LAW (AMENDMENT) ACT 1971.
State:
Delhi
Date:
24 Dec 1971
Department:
Department of Delhi Transport Corporation
Delhi act 082 of 1971 : The Delhi Sikh Gurdwaras Act, 1971
State:
Delhi
Date:
30 Dec 1971
Department:
Department of States
Ministry:
Ministry of Home Affairs
Delhi act 018 of 1973 : The Delhi School Education Act 1973
State:
Delhi
Date:
9 Apr 1973
Department:
Department of Directorate of Education
Delhi act 034 of 1978 : Delhi Police Act, 1978
State:
Delhi
Department:
HOME DEPARTMENT
Delhi act 011 of 1994 : The DPTA,1994
State:
Delhi
Date:
12 Oct 1994
Department:
Department of Forest and Wildlife
Delhi act 003 of 1994 : The Delhi Sales Tax (Amendment) Act, 1994
State:
Delhi
Date:
8 Apr 1994
Department:
Department of Trade & Taxes
Delhi act 005 of 1994 : The DELHI (DELEGATION OF POWERS) AMENDMENT ACT, 1994
State:
Delhi
Date:
8 Apr 1994
Department:
Law, Justice and Legislative Affairs Department
Delhi act 010 of 1994 : The Delhi Finance Commission Act, 1994 (Act No. 10 of 1994)
State:
Delhi
Date:
3 Oct 1994
Department:
Department of Urban Development
Ministry:
Ministry of FINANCE
Delhi act 008 of 1994 : The DELHI COMMISSION FOR WOMEN ACT, 1994
State:
Delhi
Date:
5 May 1994
Department:
Department of Women and Child Development
Delhi act 007 of 1994 : The DACP Act 1994
State:
Delhi
Date:
15 Apr 1994
Department:
Development Department
Delhi act 001 of 1996 : The Delhi Lokayukta and Uplokayukta Act, 1995
State:
Delhi
Date:
22 Sep 1997
Department:
Administrative Reforms Department
Delhi act 012 of 1996 : The Delhi Artificial Insemination (Human) Act, 1995
State:
Delhi
Date:
30 Nov 1996
Department:
Health & Family Welfare Department
Delhi act 010 of 1996 : The DELHI TAX ON LUXURIES ACT, 1996
State:
Delhi
Date:
1 Nov 1996
Department:
Excise, Entertainment and Luxury Tax Department
Delhi act 026 of 1966 : Delhi High Court Act, 1966
State:
Delhi
Date:
5 Sep 1966
Department:
Department of Justice
Ministry:
Ministry of Law and Justice
Delhi act 005 of 1997 : The Delhi Medical Council Act, 1997
State:
Delhi
Date:
11 Feb 1997
Department:
Health & Family Welfare Department
Delhi act 001 of 1997 : The Delhi Prohibition of Smoking and Non-Smokers Health Protection Act, 1996
State:
Delhi
Date:
25 Sep 1996
Department:
Health & Family Welfare Department
Delhi act 007 of 1997 : The Delhi Council For Physiotherapy And Occupational Therapy Act, 1997
State:
Delhi
Date:
28 Sep 1997
Department:
Health & Family Welfare Department
Delhi act 008 of 1997 : The DELHI ENTERTAINMENTS AND BETTING TAX ACT, 1996
State:
Delhi
Date:
8 Oct 1997
Department:
Excise, Entertainment and Luxury Tax Department
Delhi act 001 of 1998 : The Delhi Bhartiya Chikitsa Parishad Act, 1998
State:
Delhi
Date:
4 Mar 1999
Department:
Health & Family Welfare Department
Delhi act 098 of 1998 : The DELHI JAL BOARD ACT. 1998
State:
Delhi
Date:
2 Apr 1998
Department:
Department of Delhi Jal Board
Delhi act 003 of 1999 : The Delhi Nursing Council Act, 1997
State:
Delhi
Date:
4 Mar 1999
Department:
Health & Family Welfare Department
Delhi act 009 of 1999 : The Delhi Sales, Tax on Works Contract Act, 1999
State:
Delhi
Date:
14 Oct 1999
Department:
Department of Trade & Taxes
Ministry:
Ministry of Education
Delhi act 007 of 1999 : The Delhi Agricultural Produce Marketing (Regulation) Act, 1998
State:
Delhi
Date:
2 Jun 1999
Department:
Department of Directorate of Agricultural Marketing
Delhi act 002 of 2000 : The DELHI COMMON EFFLUENT TREATMENT PLANTS ACT 2000
State:
Delhi
Date:
28 Nov 2000
Department:
Industries Department
Delhi act 004 of 2000 : The Delhi Members of Metropolitan Council (Enhancement of Pension) Act, 2000.
State:
Delhi
Date:
11 Apr 2000
Department:
Law, Justice and Legislative Affairs Department
Delhi act 030 of 2000 : The DELHI MINORITIES COMMISSION ACT, 1999
State:
Delhi
Date:
7 Feb 2000
Department:
Department of Department for the Welfare of SC/ST/OBC/Minorities
Delhi act 009 of 2001 : The DELHI LUXURIES TAX ON COMMODITIES ACT, 2001
State:
Delhi
Date:
20 Jul 2001
Department:
Department of Trade & Taxes
Delhi act 002 of 2001 : The DELHI ELECTRICITY REFORM ACT 2000
State:
Delhi
Date:
3 Nov 2000
Department:
Power Department
Delhi act 010 of 2001 : The DELHI PROTECTION OF INTERESTS OF DEPOSITORS (IN FINANCIAL ESTABLISHMENTS) ACT, 2001
State:
Delhi
Date:
27 Jul 2001
Department:
Department of Trade & Taxes
Delhi act 007 of 2001 : The Delhi Right to Information Act 2001
State:
Delhi
Date:
2 Oct 2001
Department:
Administrative Reforms Department
Delhi act 013 of 2002 : The Delhi Sales Tax on Right to Use Goods Act, 2002
State:
Delhi
Date:
23 Jul 2002
Department:
Department of Trade & Taxes
Delhi act 002 of 2002 : The DELHI PRISONS ACT,2000
State:
Delhi
Date:
23 Nov 2000
Department:
HOME DEPARTMENT
Ministry:
Ministry of Education
Delhi act 011 of 2002 : The Delhi (Distribution of Proceeds of Taxes) Act (Act No. 11 of 2002).
State:
Delhi
Date:
5 Jul 2002
Department:
Department of Urban Development
Ministry:
Ministry of FINANCE
Delhi act 008 of 2003 : The Delhi Official Languages Act, 2000
State:
Delhi
Date:
2 Jul 2003
Department:
Art, Culture and Language Department
Delhi act 0149 of 2005 : The DCS Act 2003
State:
Delhi
Date:
24 Mar 2005
Department:
Department of Office of the Registrar Cooperative Societies
Delhi act 003 of 2005 : The Delhi Value Added Tax, 2004
State:
Delhi
Date:
1 Apr 2005
Department:
Department of Trade & Taxes
Delhi act 009 of 2005 : The Delhi Ancient and Historical Monuments and Archaeological Sites and Remains Act, 2004
State:
Delhi
Date:
7 Sep 2005
Department:
Art, Culture and Language Department
Delhi act 07697 of 2006 : The Delhi Commission For Safai Karamcharis Act, 2006
State:
Delhi
Date:
25 Nov 2006
Department:
Department of Department for the Welfare of SC/ST/OBC/Minorities
Delhi act 008 of 2007 : The Delhi Professional Colleges or Institutions (Prohibition of Capitation Fee, Regulation of Admission, Fixation of Non-exploitative Fee and Other Measures to ensure equity and excellance) Act, 2007
State:
Delhi
Date:
23 May 2007
Department:
Department of Training and Technical Education
Delhi act 007 of 2007 : The Delhi Diploma Level Technical Education Institutions (Prohibition of Capitation Fee, Regulation of Admission, Fixation of Non-exploitative Fee and Other Measures to ensure equity and excellence) Act, 2007
State:
Delhi
Date:
23 May 2007
Department:
Department of Training and Technical Education
Delhi act 007 of 2008 : The Delhi Pharmaceutical Sciences and Research University Act, 2008
State:
Delhi
Date:
17 Oct 2008
Department:
Department of Training and Technical Education
Delhi act 008 of 2008 : The Delhi Medicare Service Personnel and Medicare Service Institutions (Prevention of Violence and Damage to Property) Act, 2008
State:
Delhi
Date:
20 Oct 2008
Department:
Health & Family Welfare Department
Delhi act 009 of 2008 : The Delhi Degradable Plastic Bag (Manufacture, Sale, and Usage) and Garbage (Control) (Amendment) Act, 2008 (Delhi Act 9 of 2008)
State:
Delhi
Date:
8 Nov 2008
Department:
Department of Environment
Delhi act 001 of 2009 : The Delhi Prevention of Defacement of Property Act, 2007
State:
Delhi
Date:
29 Jan 2009
Department:
Department of Urban Development
Delhi act 006 of 2009 : The Delhi Technological University Act, 2009
State:
Delhi
Date:
8 Jul 2009
Department:
Department of Training and Technical Education
Delhi act 002 of 2009 : The Delhi Fire Sevice Act
State:
Delhi
Date:
17 Jan 2009
Department:
HOME DEPARTMENT
Delhi act 05362 of 2009 : Delhi Fire Service Act, 2007
State:
Delhi
Department:
Department of Delhi Fire Service
Delhi act 007 of 2010 : The DUSIB ACT 2010
State:
Delhi
Date:
5 Jan 2011
Department:
Department of Delhi Urban Shelter improvement Board
Delhi act 010 of 2010 : The DELHI EXCISE ACT, 2009
State:
Delhi
Date:
1 Jul 2010
Department:
Excise, Entertainment and Luxury Tax Department
Delhi act 001 of 2010 : The DELHI INDUSTRIAL DEVELOPMENT, OPERATION AND MAINTENANCE ACT, 2010
State:
Delhi
Date:
30 Mar 2010
Department:
Industries Department
Delhi act 006 of 2011 : The Delhi Geo-Spatial Data Infrastructure (Management, Control, Administration, Security and Safety) Act 2011
State:
Delhi
Date:
6 Apr 2011
Department:
Department of Information Technology
Delhi act 007 of 2011 : Delhi (Right of Citizen to Time Bound Delivery of Services) Act, 2011
State:
Delhi
Department:
Department of Information Technology
Delhi act 011 of 2012 : The Delhi Court Fee Amendment ACT 2012
State:
Delhi
Date:
1 Aug 2012
Department:
Revenue Department
Delhi act 004 of 2012 : The Delhi Water Sewer (Tariff Metering) Regulations, 2012
State:
Delhi
Date:
12 Jul 2012
Department:
Department of Delhi Jal Board
Delhi act 008 of 2013 : The DELHI ACT 08 OF 2013
State:
Delhi
Date:
19 Sep 2013
Department:
Department of Delhi Urban Shelter improvement Board
Delhi act 003 of 2016 : Delhi Value Added Tax (Amendment) Act, 2016
State:
Delhi
Delhi act 003 of 2017 : The DELHI GOODS AND SERVICES TAX ACT, 2017
State:
Delhi
Date:
1 Jul 2017
Department:
Department of Trade & Taxes
Delhi act 016 of 2018 : The Delhi Water Board Septage Management Regulations 2018
State:
Delhi
Date:
11 May 2017
Department:
Department of Delhi Jal Board
Delhi act 006 of 2018 : The Delhi Netaji Subhas University of Technology Act, 2017
State:
Delhi
Date:
1 Aug 2018
Department:
Department of Training and Technical Education
Delhi act 004 of 2020 : The Delhi Skill and Entrepreneurship University Act, 2019
State:
Delhi
Department:
Department of Training and Technical Education
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