All
All
Parallel
Title
Appellant
Respondent
Lawyer
Parallel Search is an AI-driven legal research functionality that uses natural language understanding to find conceptually relevant case law, even without exact keyword matches.
Hi, I'm AMICUS. Your GPT powered virtual legal assistant.
Let's chat.
Log in
Sign Up
Select Country
India
UK
&
Ireland
AMICUS AI
CaseIQ
Keyword Research
Parallel Search
Browse
Commentaries
Columns
My Project
New chat
Federal
U.S. Supreme Court
Federal Circuit
1st Circuit
2d Circuit
3d Circuit
4th Circuit
5th Circuit
6th Circuit
7th Circuit
8th Circuit
9th Circuit
10th Circuit
11th Circuit
Court of Appeals for the D.C. Circuit
Board of Immigration Appeals
Special Courts
Bankruptcy
State
Alabama
Alaska
Arkansas
Arizona
California
Colorado
Connecticut
Delaware
District Of Columbia
Florida
Georgia
Guam
Hawaii
Iowa
Idaho
Illinois
Indiana
Kansas
Kentucky
Louisiana
Massachusetts
Maryland
Maine
Michigan
Minnesota
Missouri
Mississippi
Montana
Nebraska
North Carolina
North Dakota
New Hampshire
New Jersey
Northern Mariana Islands
New Mexico
Nevada
New York
Ohio
Oklahoma
Oregon
Pennsylvania
Puerto Rico
Rhode Island
South Carolina
South Dakota
Tennessee
Texas
Utah
Virginia
Vermont
Washington
Wisconsin
West Virginia
Wyoming
Home
Acts
Assam
I
Assam Acts Starting With I
Assam act 038 of 1793 : The INDIAN CIVIL SERVICE (BENGAL) LOANS PROHIBITION REGULATION, 1793
State:
Assam
Department:
LEGISLATIVE DEPARTMENT
Assam act 007 of 1823 : The INDIAN CIVIL SERVICE (BENGAL) LOANS PROHIBITION REGULAATION, 1823
State:
Assam
Department:
LEGISLATIVE DEPARTMENT
Assam act 003 of 1931 : The INDIAN TOLLS (AMENDMENT ACT, 1931
State:
Assam
Date:
27 Jan 1932
Department:
Excise Department
Assam act 016 of 1948 : The INDIAN MEDICAL DEGREES (ASSAM AMENDMENT) ACT, 1948.
State:
Assam
Date:
20 Oct 1948
Department:
Health and Family Welfare Department
Assam act 014 of 1956 : The Industrial Disputes (Appellate Tribunal) (Extension to the Assam Autonomous Districts) Act, 1956
State:
Assam
Date:
2 May 1956
Department:
Industries and Commerce Department
Assam act 020 of 1958 : The Industrial Disputes (Appellate Tribunal) (Withdrawal of Assam Modification Orders) Act, 1958
State:
Assam
Date:
11 Jul 1958
Department:
Industries and Commerce Department
Assam act 008 of 1962 : The Industrial Disputes (Assam Amendment) Act, 1962
State:
Assam
Date:
30 Apr 1962
Department:
Industries and Commerce Department
Assam act 010 of 1968 : The INDIAN STAMP (ASSAM AMENDMENT) ACT, 1968
State:
Assam
Date:
6 Jan 1968
Department:
Home Department
Assam act 010 of 1968 : The Indian Stamp (Assam Amendment) Act, 1968
State:
Assam
Date:
1 Jun 1968
Department:
Judicial Department
Assam act 002 of 1972 : The Indian Stamp (Assam Amendment) Act, 1971
State:
Assam
Date:
13 Jan 1972
Department:
Judicial Department
Assam act 009 of 1973 : Indian Electricity (Assam Amendment) Act, 1973
State:
Assam
Department:
Power (Electricity) Department
assam act 008 of 1989 : Irrigation Act, 1983
State:
Assam
Assam act 006 of 1990 : The INDIAN STAMP (ASSAM AMENDMENT) ACT, 1990
State:
Assam
Date:
30 Apr 1990
Department:
Home Department
Assam act 022 of 2007 : The Industrial Disputes (Assam Amendment) Act, 2007
State:
Assam
Date:
19 Nov 2007
Department:
Industries and Commerce Department
Assam act 019 of 2008 : The Indian Stamp (Assam Amendment) Act, 2008
State:
Assam
Date:
5 Aug 2008
Department:
Judicial Department
Assam act 029 of 2008 : The INDIAN STAMP (ASSAM AMENDMENT) ACT, 2008
State:
Assam
Date:
8 Aug 2008
Department:
Home Department
Assam act 009 of 2013 : The INDIAN STAMP (ASSAM AMENDMENT) ACT, 2013
State:
Assam
Date:
13 May 2013
Department:
Home Department
Assam act 022 of 2019 : The Industrial Disputes (Assam Amendment) Act, 2017
State:
Assam
Date:
1 Sep 2018
Department:
Industries and Commerce Department
×