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Home
Acts
Central Acts
U
Acts Starting With U
act 016 of 1855 : Use of Badges (Bombay) Act, 1855 [Repealed]
Central Acts
act 028 of 1855 : Usury Laws Repeal Act, 1855
Central Acts
Department:
Department of Economic Affairs
Ministry:
Ministry of Finance
act 013 of 1858 : Unlawful Possession of Arms Act, 1858 [Repealed]
Central Acts
Act 025 of 1866 : Unclaimed Deposits Act, 1866
Central Acts
act 025 of 1866 : Unclaimed Deposits Act, 1866 [Repealed]
Central Acts
Act 005 of 1870 : Unclaimed Deposits Act, 1870
Central Acts
act 005 of 1870 : Unclaimed Deposits Act, 1870 [Repealed]
Central Acts
act 015 of 1873 : United Provinces Municipalities Act, 1873 [Repealed]
Central Acts
act 005 of 1875 : Unattested Sepoys Act, 1875 [Repealed]
Central Acts
act 010 of 1918 : Usurious Loans Act, 1918
Central Acts
Department:
Department of Economic Affairs
Ministry:
Ministry of Finance
Act 003 of 1920 : United Provinces Town Improvement (Appeals) Act, 1920
Central Acts
u p act 028 of 1947 : United Provinces Industrial Disputes Act, 1947
Central Acts
act 046 of 1947 : United Nations (Privileges and Immunities) Act, 1947
Central Acts
Ministry:
Ministry of External Affairs
act 043 of 1947 : United Nations (Security Council) Act, 1947
Central Acts
Ministry:
Ministry of External Affairs
madhya pradesh act 017 of 1949 : United State of Gwalior, Indore and Malwa (Madhya Bharat) Kans Eradication Act, Samvat 2005
Central Acts
act 030 of 1950 : Union Territories (Laws) Act, 1950
Central Acts
Department:
Department of States
Ministry:
Ministry of Home Affairs
act 003 of 1956 : University Grants Commission Act, 1956
Central Acts
Department:
Department of Higher Education
Ministry:
Ministry of Human Resource Development
act 055 of 1957 : Union Duties of Excise (Distribution) Act, 1957 [Repealed]
Central Acts
Act 055 of 1957 : Union Duties of Excise (Distribution) Act, 1957
Central Acts
act 004 of 1936 : U.P. Payment of Wages (Procedure) Rules, 1958
Central Acts
act 033 of 1961 : Union Territories (Stamp and Court-Fees Laws) Act, 1961
Central Acts
Department:
Department of Justice
Ministry:
Ministry of Law and Justice
act 052 of 1963 : Unit Trust of India Act, 1963 [Repealed]
Central Acts
Act 052 of 1963 : Unit Trust of India Act, 1963
Central Acts
Act 047 of 1965 : Union Duties of Excise (Distribution) Amendment Act, 1965
Central Acts
act 049 of 1965 : Union Territories (Direct Election to the House of the People) Act, 1965
Central Acts
Department:
Legislative Department
Ministry:
Ministry of Law and Justice
act 037 of 1967 : Unlawful Activities (Prevention) Act, 1967
Central Acts
Date:
30 Dec 1967
Department:
Department of Internal Security
Ministry:
Ministry of Home Affairs
act 037 of 1967 : Unlawful Activities (Prevention) Rules, 1968
Central Acts
act 019 of 1969 : Union Territories (Separation of Judicial and Executive Functions) Act, 1969
Central Acts
Department:
Department of States
Ministry:
Ministry of Home Affairs
Act 068 of 1971 : Uttar Pradesh Cantonments (Control of Rent and Eviction) (Repeal) Act, 1971
Central Acts
act 068 of 1971 : Uttar Pradesh Cantonments (Control of Rent and Eviction) (Repeal) Act, 1971 [Repealed]
Central Acts
Act 033 of 1973 : Uttar Pradesh State Legislature (Delegation of Powers) Act, 1973
Central Acts
act 033 of 1973 : Uttar Pradesh State Legislature (Delegation of Powers) Act, 1973 [Repealed]
Central Acts
Act 039 of 1974 : University of Hyderabad Act, 1974
Central Acts
Act 39 of 1974 : The University of Hyderabad Act, 1974
Central Acts
Date:
2 Sep 1974
Department:
Department of Higher Education
Ministry:
Ministry of Human Resource Development
act 033 of 1976 : Urban Land (Ceiling and Regulation) Act, 1976 [Repealed]
Central Acts
Act 033 of 1976 : Urban Land (Ceiling and Regulation) Act, 1976
Central Acts
Act 106 of 1976 : Untouchability (Offences) Amendment and Miscellaneous Provision Act, 1976
Central Acts
act 024 of 1979 : Union Duties of Excise (Distribution) Act, 1979
Central Acts
Department:
Department of Revenue
Ministry:
Ministry of Finance
act 014 of 1980 : Union Duties of Excise (Electricity) Distribution Act, 1980 [Repealed]
Central Acts
Act 014 of 1980 : Union Duties of Excise (Electricity) Distribution Act, 1980
Central Acts
act 003 of 1956 : UGC (Regulation of Admission and Fees in Private Non-Aided Professional Institutions) Regulations, 1997
Central Acts
act 047 of 1999 : Uniform Domain Name Dispute Resolution Policy
Central Acts
act 015 of 1999 : The Urban Land (Ceiling and Regulation) Repeal Act, 1999
Central Acts
Date:
18 Mar 1999
Ministry:
Ministry of Housing and Urban Affairs
act 029 of 2000 : Uttar Pradesh Reorganisation Act, 2000
Central Acts
Department:
Department of States
Ministry:
Ministry of Home Affairs
Act 058 of 2002 : Unit Trust of India (Transfer of Undertaking and Repeal) Act, 2002
Central Acts
Department:
Department of Financial Services
Ministry:
Ministry of Finance
act 029 of 2000 : Uttar Pradesh Reorganisation Act, 2000
Central Acts
Act 002 of 2004 : Unlawful Activities (Prevention) Amendment Ordinance, 2004
Central Acts
act 026 of 2005 : University of Allahabad Act, 2005
Central Acts
Department:
Department of Higher Education
Ministry:
Ministry of Human Resource Development
act 030 of 2006 : Union Duties of Excise (Electricity) Distribution Repeal Act, 2006 [Repealed]
Central Acts
act 052 of 2006 : Uttaranchal (Alteration of Name) Act, 2006
Central Acts
Department:
Department of States
Ministry:
Ministry of Home Affairs
act 016 of 1915 : Central Universities Laws (Amendment) Act, 2008 [Repealed]
Central Acts
Act 035 of 2008 : Unlawful Activities (Prevention) Amendment Act, 2008
Central Acts
act 033 of 2008 : Unorganised Workers' Social Security Rules, 2009
Central Acts
Act 025 of 2008 : Central Universities Laws (Amendment) Act, 2008
Central Acts
act 037 of 1967 : Unlawful Activities (Prevention) Amendment Act, 2008 [Repealed]
Central Acts
act 033 of 2008 : The Unorganised Workers Social Security Act, 2008
Central Acts
Date:
30 Dec 2008
Ministry:
Ministry of Labour and Employment
Act 038 of 2009 : Central Universities (Amendment) Act, 2009
Central Acts
act 025 of 2009 : Central Universities (Amendment) Act, 2009 [Repealed]
Central Acts
act 025 of 2009 : The Central Universities Act, 2009
Central Acts
Date:
20 Mar 2009
Department:
Department of Higher Education
Ministry:
Ministry of Human Resource Development
delhi act 007 of 2010 : Urban Shelter Improvement Board Act, 2010
Central Acts
Act 003 of 2013 : Unlawful Activities (Prevention) Amendment Act, 2012
Central Acts
act 037 of 1967 : Unlawful Activities (Prevention) Amendment Act, 2012 [Repealed]
Central Acts
Act 035 of 2014 : Central Universities (Amendment) Act, 2014
Central Acts
act 003 of 1956 : UGC (Institutions of Eminence Deemed to be Universities) Regulations, 2017
Central Acts
act 016 of 2016 : Uttarakhand Real Estate etc. Rules, 2017
Central Acts
act 003 of 1956 : UGC (Open and Distance Learning) Regulations, 2017
Central Acts
Act 014 of 2017 : Union Territory Goods and Services Tax Act, 2017
Central Acts
Department:
Department of Revenue
Ministry:
Ministry of Finance
act 003 of 1956 : UGC (Recognition and Monitoring etc.) Regulations, 2018
Central Acts
act 003 of 1956 : UGC (Minimum Qualifications for Appointment etc.) Regulations, 2018
Central Acts
act 003 of 1956 : UGC (Promotion etc.) Regulations, 2018
Central Acts
act 003 of 1956 : UGC (Online Courses or Programmes) Regulations, 2018
Central Acts
act 018 of 2016 : UIDAI (Returns and Annual Report) Rules, 2018
Central Acts
act 014 of 2017 : Union Territory Goods and Services Tax (Amendment) Act, 2018
Central Acts
act 016 of 2016 : Uttar Pradesh Real Estate (Regulation And Development) (Agreement For Sale/Lease) Rules, 2018
Central Acts
act 018 of 2016 : Unique Identification Authority of India (Form of Annual Statement of Accounts) Rules, 2018
Central Acts
act 003 of 1956 : UGC [Institutions Deemed to be Universities] Regulations, 2019
Central Acts
act 003 of 1956 : UGC (Redress of Grievances of Students) Regulations, 2019
Central Acts
u p act 007 of 2019 : Uttar Pradesh Revenue Code (Amendment) Act, 2019
Central Acts
act 037 of 1967 : Unlawful Activities (Prevention) Amendment Act, 2019
Central Acts
u p act 009 of 2020 : Uttar Pradesh Fundamental Rule 56 (Amendment and Validation) Act, 2020
Central Acts
u p ord 002 of 2020 : Uttar Pradesh Recovery of Damage to Public and Private Property Ordinance, 2020
Central Acts
act 018 of 2016 : UIDAI (Salary, Allowances and other Terms and Conditions of Service of Employees) Regulations, 2020
Central Acts
act 018 of 2016 : UIDAI (Appointment of Officers and Employees) Regulations, 2020
Central Acts
u p ord 008 of 2020 : Uttar Pradesh Public Health and Epidemic Diseases Control Ordinance, 2020
Central Acts
u p act 004 of 2020 : Uttar Pradesh Police and Forensic Science University Act, 2020
Central Acts
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