Acts Starting With O

act 007 of 1852 : Offences Against Salt-laws (Madras) Act, 1852 [Repealed]
Central Acts
act 029 of 1856 : Oaths by Registers of Deeds Act, 1856 [Repealed]
Central Acts
act 001 of 1856 : Obscene Books and Pictures Act, 1856 [Repealed]
Central Acts
act 002 of 1856 : Offences Affecting the Public Act, 1856 [Repealed]
Central Acts
act 013 of 1857 : Opium Act, 1857 [Repealed]
Central Acts
act 005 of 1857 : Oriental Gas Company Act, 1857
Central Acts Ministry: Ministry of Petroleum and Natural Gas
act 026 of 1861 : Occupation of Land (Malacca) Act, 1861
Central Acts
act 031 of 1863 : Official Gazettes Act, 1863 [Repealed]
Central Acts
act 017 of 1864 : Official Trustees Act, 1864 [Repealed]
Central Acts
act 026 of 1866 : Oudh Sub-settlement Act, 1866 [Repealed]
Central Acts
act 011 of 1867 : Oriental Gas Company Act, 1867
Central Acts Ministry: Ministry of Petroleum and Natural Gas
act 019 of 1868 : Oudh Rent Act, 1868 [Repealed]
Central Acts
act 001 of 1869 : Oudh Estates' Act, 1869
Central Acts Department: Department of States Ministry: Ministry of Home Affairs
act 024 of 1870 : The Oudh Taluqdar's Relief Act, 1870
Central Acts Date: 7 Sep 1870 Department: Department of States Ministry: Ministry of Home Affairs
act 032 of 1871 : Oudh Civil Courts Act, 1871 [Repealed]
Central Acts
act 017 of 1871 : Oudh Local Rate Act, 1871 [Repealed]
Central Acts
act 006 of 1872 : Oaths Act, 1872 [Repealed]
Central Acts
act 010 of 1873 : Oaths Act, 1873 [Repealed]
Central Acts
act 018 of 1876 : Oudh Laws Act, 1876
Central Acts Department: Department of States Ministry: Ministry of Home Affairs
act 013 of 1879 : Oudh Civil Courts Act, 1879 [Repealed]
Central Acts
act 016 of 1881 : Obstructions in Fairways Act, 1881
Central Acts Ministry: Ministry of Shipping
act 002 of 1913 : The Official Trusteers Act, 1913
Central Acts Date: 27 Feb 1913 Department: Legislative Department Ministry: Ministry of Law and Justice
act 019 of 1923 : Official Secrets Act, 1923
Central Acts Date: 2 Apr 1923 Department: Department of Internal Security Ministry: Ministry of Home Affairs
Act 009 of 1946 : Oilseeds Committee Act, 1946
Central Acts
act 053 of 1948 : The Oilfields (Regulation and Development) Act, 1948
Central Acts Date: 8 Sep 1948 Ministry: Ministry of Petroleum and Natural Gas
Act 033 of 1950 : Opium and Revenue Laws (Extension of Application) Act, 1950
Central Acts
act 033 of 1950 : Opium and Revenue Laws (Extension of Application) Act, 1950 [Repealed]
Central Acts
act 057 of 1958 : Orissa Weights and Measures (Delhi Repeal) Act, 1958
Central Acts Department: Department of States Ministry: Ministry of Home Affairs
act 010 of 1960 : Orphanages and Other Charitable Homes (Supervision and Control) Act, 1960
Central Acts Ministry: Ministry of Women and Child Development
act 019 of 1963 : The Official Languages Act, 1963
Central Acts Date: 10 May 1963 Department: Department of Official Language Ministry: Ministry of Home Affairs
act 044 of 1969 : Oaths Act, 1969
Central Acts Date: 26 Dec 1969 Department: Legislative Department Ministry: Ministry of Law and Justice
act 047 of 1974 : Oil Industry (Development) Act, 1974
Central Acts Ministry: Ministry of Petroleum and Natural Gas
act 059 of 1988 : Overall Dimensions of Motor Vehicles (Prescription of Conditions for Exemption) Rules, 1991
Central Acts
act 065 of 1993 : Oil and Natural Gas Commission (Transfer of Undertaking and Repeal) Act, 1993
Central Acts Ministry: Ministry of Petroleum and Natural Gas
act 102 of 1956 : Opening of a New or Higher Course of Study or Training etc. Regulations, 2000
Central Acts
act 017 of 2003 : Offshore Areas Mineral (Development and Regulation) Act, 2002
Central Acts Ministry: Ministry of Mines
act 034 of 1948 : Other Beneficiaries and Members etc. Scheme, 2010
Central Acts
act 015 of 2011 : Orissa (Alteration of Name) Act, 2011
Central Acts Department: Department of States Ministry: Ministry of Home Affairs
act 060 of 2002 : Opening of Metro Railways etc. Rules, 2013
Central Acts
act 012 of 1950 : Orders Relating to the National Anthem of India
Central Acts
telangana act 021 of 1976 : Occupants of Homesteads (Conferment of Ownership) Act, 1976
Central Acts
act 016 of 2016 : Odisha Real Estate (Regulation and Development) Rules, 2017
Central Acts