Acts Starting With L

west bengal act 002 of 1841 : Land-Revenue Sales Act, 1841
Central Acts
act 002 of 1852 : Land-Customs (Bombay) Act, 1852 [Repealed]
Central Acts
act 035 of 1852 : Local Taxation, Akyab and Kyook Phyoo Act, 1852 [Repealed]
Central Acts
act 002 of 1853 : Landholders' Public Charges and Duties Act, 1853 [Repealed]
Central Acts
act 020 of 1853 : Legal Practitioners Act, 1853 [Repealed]
Central Acts
act 012 of 1855 : Legal Representatives' Suits Act, 1855
Central Acts Department: Legislative Department Ministry: Ministry of Law and Justice
act 035 of 1858 : Lunacy (District Courts) Act, 1858 [Repealed]
Central Acts
act 034 of 1858 : Lunacy (Supreme Courts) Act, 1858 [Repealed]
Central Acts
act 036 of 1858 : Lunatic Asylums Act, 1858 [Repealed]
Central Acts
act 018 of 1861 : Licence Duty Act, 1861 [Repealed]
Central Acts
act 032 of 1861 : Limitation Act, 1861 [Repealed]
Central Acts
Letters patent (calcutta hc) : Letters Patent Constituting the High Court of Judicature at Bengal
Central Acts
act 013 of 1866 : Limitation of Certain Suits, Oudh Act, 1866 [Repealed]
Central Acts
Act 011 of 1869 : Land Customs (Madras and Bombay) Act, 1869
Central Acts
act 010 of 1870 : Land Acquisition Act, 1870 [Repealed]
Central Acts
act 009 of 1871 : Limitation Act, 1871 [Repealed]
Central Acts
Act 026 of 1871 : Land Improvement Act, 1871
Central Acts
act 024 of 1871 : Local Public Works Loans Act, 1871 [Repealed]
Central Acts
act 014 of 1873 : Lunatic Soldiers' Property Act, 1873 [Repealed]
Central Acts
act 015 of 1874 : Laws Local Extent Act, 1874
Central Acts Department: Department of States Ministry: Ministry of Home Affairs
act 018 of 1875 : Law Reports Act, 1875 [18 of 1875] [Repealed]
Central Acts
act 002 of 1875 : Law Reports Act, 1875 [2 of 1875] [Repealed]
Central Acts
act 006 of 1875 : Loan to Sir Jamsetjee Jejeebhoy Act, 1875 [Repealed]
Central Acts
act 011 of 1879 : Local Authorities Loan Act, 1879 [Repealed]
Central Acts
act 018 of 1879 : Legal Practitioners Act, 1879
Central Acts Department: Department of Legal Affairs Ministry: Ministry of Law and Justice
act 010 of 1880 : Laws (Multan) District Act, 1880 [Repealed]
Central Acts
act 006 of 1880 : Licence Acts (Amendment) Act, 1880 [Repealed]
Central Acts
act 019 of 1883 : Land Improvement Loans Act, 1883
Central Acts Department: Legislative Department Ministry: Ministry of Law and Justice
act 018 of 1885 : Land Acquisition (Mines) Act, 1885
Central Acts Department: Department of Land Resources Ministry: Ministry of Rural Development
act 001 of 1894 : Land Acquisition Act, 1894 [Repealed]
Central Acts
act 003 of 1898 : Lepers Act, 1898 [Repealed]
Central Acts
act 009 of 1898 : Live-Stock Importation Act, 1898
Central Acts Department: Department of Animal Husbandry and Dairying Ministry: Ministry of Agriculture and Farmers Welfare
act 009 of 1908 : Limitation Act, 1908 [Repealed]
Central Acts
act 009 of 1914 : Local Authorities Loans Act, 1914
Central Acts Department: Department of States Ministry: Ministry of Home Affairs
Act 012 of 1916 : Lunacy (Amendment) Act, 1916
Central Acts
act 001 of 1919 : Local Authorities Pensions and Gratuities Act, 1919 [Repealed]
Central Acts
Letters patent (lahore hc) : Letters Patent Constituting the High Court of Judicature at Lahore
Central Acts
Act 022 of 1920 : Lepers (Amendment) Act, 1920
Central Acts
act 023 of 1923 : Legal Practitioners (Women) Act, 1923 [Repealed]
Central Acts
act 019 of 1924 : Land Customs Act, 1924 [Repealed]
Central Acts
Act 019 of 1924 : Land Customs Act, 1924
Central Acts
bihar act 002 of 1925 : Local Fund Audit Act, 1925
Central Acts
act 021 of 1926 : Legal Practitioners (Fees) Act, 1926 [Repealed]
Central Acts
Act 17 of 1927 : The Light House Act, 1927
Central Acts Date: 20 Sep 1927 Ministry: Ministry of Shipping
act 024 of 1930 : Lac Cess Act, 1930 [Repealed]
Central Acts
Act 024 of 1930 : Lac Cess Act, 1930
Central Acts
Act 019 of 1931 : Land Customs (Amendment) Act, 1931
Central Acts
Act 021 of 1926 : Legal Practitioners (Fees) Act, 1926
Central Acts
bombay act 028 of 1942 : Land Improvement Schemes Act, 1942
Central Acts
west bengal act 031 of 1948 : Land-Revenue, Rent and Cess (Apportionment) Act, 1948
Central Acts
bihar act 023 of 1955 : Language of Laws Act, 1955
Central Acts
saurashtra act 025 of 1951 : Land Reforms Act, 1951
Central Acts
bihar act 007 of 1954 : Local Self-Government (Amending and Validating) Act, 1954
Central Acts
act 018 of 1954 : Lushai Hills District (Change of Name) Act, 1954
Central Acts Department: Department of States Ministry: Ministry of Home Affairs
bihar act 016 of 1956 : Lift Irrigation Act, 1956
Central Acts
act 009 of 1956 : Life Insurance (Emergency Provisions) Act, 1956 [Repealed]
Central Acts
Act 009 of 1956 : Life Insurance (Emergency Provisions) Act, 1956
Central Acts
Act 031 of 1956 : Life Insurance Corporation Act, 1956
Central Acts Department: Department of Financial Services Ministry: Ministry of Finance
act 053 of 1956 : Lok Sahayak Sena Act, 1956
Central Acts Department: Department of Military Affairs Ministry: Ministry of Defence
act 031 of 1956 : The Life Insurance Corporation Act, 1956
Central Acts Date: 18 Jun 1956 Department: Department of Financial Services Ministry: Ministry of Finance
Act 17 of 1957 : The Life Insurance Corporation (Amendment) Act, 1957
Central Acts Date: 5 Jun 1957 Department: Department of Financial Services Ministry: Ministry of Finance
rajasthan act 027 of 1957 : Laws (Extension) Act, 1957
Central Acts
act 037 of 1957 : Legislative Councils Act, 1957 [Repealed]
Central Acts
Act 037 of 1957 : Legislative Councils Act, 1957
Central Acts
act 031 of 1956 : Life Insurance Corporation Rules, 1956
Central Acts
punjab act 043 of 1960 : Laws (Extension No. 9) Act, 1960
Central Acts
rajasthan act 021 of 1962 : Laws Repealing and Amending Act, 1962
Central Acts
Act 031 of 1962 : Land Acquisition (Amendment) Act, 1962
Central Acts
punjab act 018 of 1962 : Laws (Extension No. 11) Act, 1962
Central Acts
gujarat act 009 of 1962 : Legislative Assembly Proceedings (Protection of Publication) Act, 1961
Central Acts
act 036 of 1963 : Limitation Act, 1963
Central Acts Date: 5 Oct 1963 Department: Legislative Department Ministry: Ministry of Law and Justice
Act 28 of 1964 : The Legal Tender (Inscribed Notes) Act, 1964
Central Acts Date: 29 Sep 1964 Department: Department of Economic Affairs Ministry: Ministry of Finance
act 028 of 1964 : Legal Tender (Inscribed Notes) Act, 1964
Central Acts Department: Department of Economic Affairs Ministry: Ministry of Finance
gujarat act 026 of 1965 : Local Authorities (Emergency Provisions) Act, 1965
Central Acts
act 001 of 1894 : Land Acquisition (Amendment and Validation) Act, 1967
Central Acts
act 013 of 1967 : Land Acquisition (Amendment and Validation) Act, 1967
Central Acts Department: Department of Land Resources Ministry: Ministry of Rural Development
act 061 of 1968 : Legislative Assembly of Nagaland (Change in Representation) Act, 1968
Central Acts Department: Legislative Department Ministry: Ministry of Law and Justice
act 025 of 1968 : Central Laws (Extension to Jammu and Kashmir) Act, 1968
Central Acts Department: Department of Jammu and Kashmir Affairs Ministry: Ministry of Home Affairs
act 051 of 1970 : Central Labour Laws (Extension to Jammu and Kashmir) Act, 1970 [Repealed]
Central Acts
Act 051 of 1970 : Central Labour Laws (Extension to Jammu and Kashmir) Act, 1970
Central Acts
act 062 of 1972 : Limestone and Dolomite Mines Labour Welfare Fund Act, 1972
Central Acts
bihar act 006 of 1976 : Land Acquisition (Bihar Validation) Act, 1975
Central Acts
act 098 of 1976 : Laxmirattan and Atherton West Cotton Mills (Taking Over of Management) Act, 1976 [Repealed]
Central Acts
Act 098 of 1976 : Laxmirattan and Atherton West Cotton Mills (Taking Over of Management) Act, 1976
Central Acts
act 031 of 1976 : Levy Sugar Price Equalisation Fund Act, 1976
Central Acts Department: Department of Food and Public Distribution Ministry: Ministry of Consumer Affairs, Food and Public Distribution
act 072 of 1976 : Life Insurance Corporation (Modification of Settlements) Act, 1976
Central Acts Department: Department of Financial Services Ministry: Ministry of Finance
act 034 of 1977 : Lady Hardinge Medical College and Hospital (Acquisition) and Miscellaneous Provisions Act, 1977
Central Acts Department: Department of Health and Family Welfare Ministry: Ministry of Health and Family Welfare
madhya pradesh act 037 of 1981 : Lokayukt Evam Up-Lokayukt Adhiniyam, 1981
Central Acts
Act 070 of 1982 : Limestone and Dolomite Mines Labour Welfare Fund (Amendment) Act, 1982
Central Acts
Act 068 of 1984 : Land Acquisition (Amendment) Act, 1984
Central Acts
act 001 of 1894 : Land Acquisition (Amendment) Act, 1984 [Repealed]
Central Acts
himachal pradesh act 003 of 1986 : Legislators (Modifications of Certain Amenities) Act, 1985
Central Acts
act 039 of 1987 : Legal Services Authorities Act, 1987
Central Acts Date: 11 Oct 1987 Department: Department of Justice Ministry: Ministry of Law and Justice
Act 051 of 1988 : Labour Laws (Simplification of Procedure etc.) Act, 1988
Central Acts Ministry: Ministry of Labour and Employment
act 051 of 1988 : The Labour Laws (Simplification of Procedure for Furnishing Returns and Maintaining Registers by certain Establishments) Act, 1988
Central Acts Date: 24 Sep 1988 Ministry: Ministry of Labour and Employment
act 044 of 1993 : Central Laws (Extension to Arunachal Pradesh) Act, 1993
Central Acts Department: Legislative Department Ministry: Ministry of Law and Justice
goa act 020 of 1995 : Land (Prohibition on Construction) Act, 1995
Central Acts
act 017 of 1997 : Lalit Kala Akadami (Taking Over of Management) Act, 1997
Central Acts Ministry: Ministry of Culture
act 017 of 1998 : Lotteries (Regulation) Act, 1998
Central Acts Department: Department of Home Ministry: Ministry of Home Affairs
act 005 of 1999 : The Leaders and Chief Whips of Recognised Parties and Groups in Parliament (Facilities) Act, 1998
Central Acts Date: 7 Jan 1999 Ministry: Ministry of Parliamentary Affairs
act 059 of 1988 : Liquefied Petroleum Gas (Regulation of Use in Motor Vehicles) Order, 2001
Central Acts
act 010 of 1955 : LPG (Regulation of Use in Motor Vehicles) Order, 2001
Central Acts
Act 037 of 2002 : Legal Services Authorities (Amendment) Act, 2002
Central Acts
act 039 of 1987 : Legal Services Authorities (Amendment) Act, 2002 [Repealed]
Central Acts
act 006 of 2009 : Limited Liability Partnership Act, 2008
Central Acts Ministry: Ministry of Corporate Affairs
act 031 of 2010 : Land Ports Authority of India Act, 2010
Central Acts Department: Department of Border Management Ministry: Ministry of Home Affairs
act 001 of 2010 : Legal Metrology Act, 2009
Central Acts Date: 13 Jan 2010 Department: Department of Consumer Affairs Ministry: Ministry of Consumer Affairs, Food and Public Distribution
act 031 of 1956 : Life Insurance Corporation (Amendment) Act, 2011 [Repealed]
Central Acts
act 006 of 2009 : LLP (Winding Up and Dissolution) Rules, 2012
Central Acts
Act 008 of 2012 : Life Insurance Corporation (Amendment) Act, 2011
Central Acts
Lokpal and lokayuktas bill 2013 : Lokpal and Lokayuktas Bill, 2013
Central Acts
gujarat act 020 of 2014 : Lokayukta Aayog Act, 2013
Central Acts
act 001 of 2014 : Lokpal and Lokayuktas (Removal of Difficulties) Order, 2014
Central Acts
act 051 of 1988 : Labour Laws etc. Amendment Act, 2014
Central Acts
Act 033 of 2014 : The Labour Laws (Exemption from Furnishing Returns and Maintaining Registers by Certain Establishments) Amendment Act, 2014
Central Acts
act 001 of 2014 : The Lokpal and Lokayuktas Act, 2013
Central Acts Date: 1 Jan 2014 Department: Department of Personnel and Training Ministry: Ministry of Personnel, Public Grievances and Pensions
telangana act 015 of 1940 : Live-Stock Improvement Act, 1940
Central Acts
telangana act 020 of 1956 : Local Government Service (Declaration as State Civil Service) Act, 1956
Central Acts
telangana act 016 of 1968 : Lotteries Act, 1968
Central Acts
telangana act 001 of 2005 : Language Pandits Grade-II (Regulation of Scale of Pay) Act, 2004
Central Acts
telangana act 018 of 2011 : Land Licensed Cultivators Act, 2011
Central Acts
telangana act 001 of 1973 : Land Reforms (Ceiling on Agricultural Holdings) Act, 1973
Central Acts
act 004 of 1884 : List of Authorised Explosives
Central Acts
Act 037 of 2016 : Lokpal and Lokayuktas (Amendment) Act, 2016
Central Acts
telangana act 011 of 1983 : Lokayukta Act, 1983
Central Acts
act 024 of 1989 : Land Acquisition (Special Railway Projects) Rules, 2016
Central Acts
act 031 of 1956 : Life Insurance Corporation of India (Agents) Regulations, 2017
Central Acts
act 001 of 2014 : Lokpal (Complaint) Rules, 2020
Central Acts