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Home
Acts
Central Acts
K
Acts Starting With K
bihar act 030 of 1951 : Kosi Area (Restoration of Lands to Raiyats) Act, 1951
Central Acts
act 008 of 1853 : Kolaba Act, 1853 [Repealed]
Central Acts
act 022 of 1856 : Karatoya Toils Act, 1856 [Repealed]
Central Acts
act 023 of 1858 : Kurnal (Madras) Act, 1858 [Repealed]
Central Acts
act 008 of 1862 : King of Oudh, 1862 [Repealed]
Central Acts
act 013 of 1868 : King of Oudh's Act, 1868 [Repealed]
Central Acts
act 012 of 1880 : Kazis Act, 1880
Central Acts
Department:
Legislative Department
Ministry:
Ministry of Law and Justice
act 019 of 1887 : The King of Oudh's Estate Act, 1887
Central Acts
Date:
23 Sep 1887
Department:
Department of States
Ministry:
Ministry of Home Affairs
act 014 of 1888 : The King of Oudh's Estate Act, 1888
Central Acts
Date:
26 Oct 1888
Department:
Department of States
Ministry:
Ministry of Home Affairs
act 012 of 1917 : The King of Oudh's Estate Validation Act, 1917
Central Acts
Date:
21 Mar 1917
Department:
Department of States
Ministry:
Ministry of Home Affairs
bihar act 005 of 1920 : Kamiauti Agreements Act, 1920
Central Acts
bihar act 013 of 1939 : Kosi Diara (Reduction of Settled Rents) Act, 1939
Central Acts
act 078 of 1950 : Khaddar (Protection of Name) Act, 1950
Central Acts
Department:
Legislative Department
Ministry:
Ministry of Law and Justice
bihar act 014 of 1956 : Khadi and Village Industries Act, 1956
Central Acts
act 061 of 1956 : Khadi and Village Industries Commission Act, 1956
Central Acts
Ministry:
Ministry of Micro, Small and Medium Enterprises
u p act 025 of 1964 : Krishi Utpadan Mandi Adhiniyam, 1964
Central Acts
bihar act 043 of 1969 : Khuda Baksh Oriental Public Library Act, 1969
Central Acts
act 043 of 1969 : Khuda Bakhsh Oriental Public Library Act, 1969
Central Acts
Ministry:
Ministry of Culture
Act 060 of 1972 : Khadi and Other Handloom Industries Development (Additional Excise Duty on Cloth) Amendment Act, 1972
Central Acts
Department:
Department of Revenue
Ministry:
Ministry of Finance
act 062 of 1973 : Konkan Passenger Ships (Acquisition) Act, 1973 [Repealed]
Central Acts
Act 062 of 1973 : Konkan Passenger Ships (Acquisition) Act, 1973
Central Acts
bihar act 005 of 1974 : Kendu Leaves (Control of Trade) Act, 1973
Central Acts
act 028 of 1979 : Kosangas Company (Acquisition of Undertaking) Act, 1979 [Repealed]
Central Acts
Act 028 of 1979 : Kosangas Company (Acquisition of Undertaking) Act, 1979
Central Acts
karnataka act 002 of 1984 : Karnataka Marriages (Registration and Miscellaneous Provisions) Act, 1976
Central Acts
haryana act 013 of 1994 : Kisan Pass Book Act, 1994
Central Acts
act 006 of 1994 : Kalakshetra Foundation Act, 1993
Central Acts
Ministry:
Ministry of Culture
act 061 of 1956 : Khadi and Village Industries Commission (Amendment) Act, 2006 [Repealed]
Central Acts
Act 010 of 2006 : Khadi and Village Industries Commission (Amendment) Act, 2006
Central Acts
act 016 of 2016 : Karnataka Real Estate etc. Rules, 2017
Central Acts
act 024 of 1989 : Kolkata Metro Railway General Rules, 2019
Central Acts
act 038 of 1963 : Kolkata Port Trust (Stevedoring and shore handling license) Regulations, 2020
Central Acts
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