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Home
Acts
Central Acts
F
Acts Starting With F
act 025 of 1850 : Forfeited Deposits Act, 1850
Central Acts
Department:
Department of States
Ministry:
Ministry of Home Affairs
act 001 of 1851 : Fines under Act 24 of 1845 [Repealed]
Central Acts
act 006 of 1851 : Foras Land, Bombay [Repealed]
Central Acts
act 023 of 1852 : Fines (Madras and Bombay) Act, 1852 [Repealed]
Central Acts
act 013 of 1855 : The Fetal Accidents Act, 1855
Central Acts
Date:
27 Mar 1855
Department:
Legislative Department
Ministry:
Ministry of Law and Justice
act 018 of 1857 : Family etc. of Nawab of the Carnatic Act, 1857 [Repealed]
Central Acts
act 033 of 1857 : Foreigners Act, 1857 [Repealed]
Central Acts
act 025 of 1857 : Forfeiture Act, 1857 [Repealed]
Central Acts
act 026 of 1857 : Ferries Straits Settlements Act, 1857 [Repealed]
Central Acts
act 024 of 1858 : Family of Nawab of Camatic Act, 1858 [Repealed]
Central Acts
act 009 of 1859 : Forfeiture Act, 1859 [Repealed]
Central Acts
Act 009 of 1859 : Forfeiture Act, 1859
Central Acts
act 023 of 1862 : Fines, Madras and Bombay Act, 1862 [Repealed]
Central Acts
act 003 of 1864 : Foreigners Act, 1864 [Repealed]
Central Acts
act 017 of 1868 : Failure of Bank of (Bombay) Act, 1868 [Repealed]
Central Acts
Act 007 of 1869 : Forests in British Burma (Validation) Act, 1869
Central Acts
act 006 of 1870 : Fees for registration of Emigrants Act, 1870 [Repealed]
Central Acts
act 008 of 1870 : Female Infanticide Prevention Act, 1870 [Repealed]
Central Acts
act 011 of 1871 : Financial Commissioner (Oudh) Act, 1871 [Repealed]
Central Acts
act 011 of 1872 : Foreign Jurisdiction and Extradition Act, 1872 [Repealed]
Central Acts
act 004 of 1874 : Foreign Recruiting Act, 1874
Central Acts
act 021 of 1879 : Foreign Jurisdiction and Extradition Act, 1879 [Repealed]
Central Acts
act 013 of 1881 : Fort William Act, 1881 [Repealed]
Central Acts
Act 013 of 1881 : Fort William Act, 1881
Central Acts
act 004 of 1897 : Fisheries Act, 1897 [Repealed]
Central Acts
Act 003 of 1915 : Foreigners (Amendment) Act, 1915
Central Acts
jammu and kashmir act 017 of 1977 : Fatal Accidents Act, 1977 (1920 A.D.)
Central Acts
jammu and kashmir act 002 of 1987 : Forest Act, 1987 (1930 A.D.)
Central Acts
Act 012 of 1932 : Foreign Relations Act, 1932
Central Acts
Act 011 of 1935 : Factories (Amendment) Act, 1935
Central Acts
bihar act 005 of 1937 : Famine Relief Fund Act, 1936
Central Acts
bihar act 004 of 1937 : Famine Relief Fund (Expenditure) Act, 1937
Central Acts
act 016 of 1940 : Finance Act, 1940 [Repealed]
Central Acts
Act 021 of 1941 : Federal Court Act, 1941
Central Acts
Act 016 of 1941 : Factories (Amendment) Act, 1941
Central Acts
act 031 of 1946 : The Foreigners Act, 1946
Central Acts
Date:
23 Nov 1946
Department:
Department of Internal Security
Ministry:
Ministry of Home Affairs
act 047 of 1947 : Foreign Jurisdiction Act, 1947 [Repealed]
Central Acts
act 007 of 1947 : Foreign Exchange Regulation Act, 1947 [Repealed]
Central Acts
act 001 of 1948 : Federal Court (Enlargement of Jurisdiction) Act, 1947 [Repealed]
Central Acts
act 031 of 1946 : Foreigners Order, 1948
Central Acts
bihar act 037 of 1948 : Fire Service Act, 1948
Central Acts
Act 063 of 1948 : Factories Act, 1948
Central Acts
Ministry:
Ministry of Labour and Employment
act 063 of 1948 : The Factories Act, 1948
Central Acts
Date:
23 Sep 1948
Ministry:
Ministry of Labour and Employment
act 025 of 1950 : Finance Act, 1950
Central Acts
act 023 of 1951 : Finance Act, 1951
Central Acts
act 033 of 1951 : Finance Commission (Miscellaneous Provisions) Act, 1951
Central Acts
Department:
Department of Economic Affairs
Ministry:
Ministry of Finance
act 074 of 1952 : Forward Contracts (Regulation) Act, 1952
Central Acts
Department:
Department of Economic Affairs
Ministry:
Ministry of Finance
act 014 of 1953 : Finance Act, 1953
Central Acts
assam act 001 of 1957 : Fixation of Ceiling on Land Holdings Act, 1956
Central Acts
act 090 of 1956 : Faridabad Development Corporation Act, 1956
Central Acts
Department:
Legislative Department
Ministry:
Ministry of Law and Justice
act 026 of 1957 : Finance (No. 2) Act, 1957
Central Acts
act 011 of 1958 : Finance Act, 1958
Central Acts
act 031 of 1946 : Foreigners (Restriction on Movements) Order, 1960
Central Acts
Act 045 of 1961 : Foreign Awards (Recognition and Enforcement) Act, 1961
Central Acts
act 045 of 1961 : Foreign Awards (Recognition and Enforcement) Act, 1961 [Repealed]
Central Acts
act 014 of 1961 : Finance Act, 1961
Central Acts
act 031 of 1946 : Foreigners (Restriction on Chinese Nationals) Order, 1962
Central Acts
act 031 of 1946 : Foreigners (Internment) Order, 1962
Central Acts
act 031 of 1946 : Foreigners Law (Application and Amendment) Act, 1962
Central Acts
act 031 of 1946 : Foreigners (Restriction on Activities) Order, 1962
Central Acts
act 020 of 1962 : Finance (No. 2) Act, 1962
Central Acts
act 042 of 1962 : Foreigners Law (Application and Amendment) Act, 1962
Central Acts
Department:
Department of Internal Security
Ministry:
Ministry of Home Affairs
act 031 of 1946 : Foreigners (Restricted Areas) Order, 1963
Central Acts
act 031 of 1946 : Foreigners (Tribunals) Order, 1964
Central Acts
act 037 of 1964 : Food Corporations Act, 1964
Central Acts
Department:
Department of Food and Public Distribution
Ministry:
Ministry of Consumer Affairs, Food and Public Distribution
act 010 of 1965 : Finance Act, 1965
Central Acts
act 031 of 1946 : Foreigners (Restriction on Pakistani Nationals) Order, 1965
Central Acts
act 013 of 1966 : Finance Act, 1966
Central Acts
act 014 of 1969 : Finance Act, 1969
Central Acts
act 033 of 1969 : The Foreign Marriage Act, 1969
Central Acts
Date:
31 Aug 1969
Ministry:
Ministry of External Affairs
act 033 of 1969 : Foreign Marriage Rules, 1970
Central Acts
act 037 of 1964 : Food Corporation of India (Staff) Regulations, 1971
Central Acts
act 016 of 1972 : Finance Act, 1972
Central Acts
act 059 of 1972 : Former Secretary of State Service Officers (Conditions of Service) Act, 1972
Central Acts
Department:
Department of Personnel and Training
Ministry:
Ministry of Personnel, Public Grievances and Pensions
act 021 of 1973 : Finance Act, 1973
Central Acts
Act 046 of 1973 : Foreign Exchange Regulation Act, 1973
Central Acts
act 020 of 1974 : Finance Act, 1974
Central Acts
bihar act 014 of 1975 : Flying Club (Taking Over of Management and Control) Act, 1974
Central Acts
act 025 of 1975 : Finance Act, 1975
Central Acts
act 049 of 1976 : Foreign Contribution (Regulation) Act, 1976 [Repealed]
Central Acts
act 066 of 1976 : Finance Act, 1976
Central Acts
act 031 of 1946 : Foreigners (Restriction on Pakistani Nationals) Order, 1971
Central Acts
act 019 of 1978 : Finance Act, 1978
Central Acts
act 021 of 1979 : Finance Act, 1979
Central Acts
Act 069 of 1980 : Forest (Conservation) Act, 1980
Central Acts
Ministry:
Ministry of Environment, Forest and Climate Change
act 016 of 1981 : Finance Act, 1981
Central Acts
act 014 of 1982 : Finance Act, 1982
Central Acts
act 011 of 1983 : Finance Act, 1983
Central Acts
act 021 of 1984 : Finance Act, 1984
Central Acts
bihar act 012 of 1984 : Forest Produce (Regulation of Trade) Act, 1984
Central Acts
Act 066 of 1984 : Family Courts Act, 1984
Central Acts
Department:
Department of Justice
Ministry:
Ministry of Law and Justice
Act 083 of 1985 : Futwah-Islampur Light Railway line (Nationalisation) Act, 1985
Central Acts
act 083 of 1985 : Futwah-Islampur Light Railway line (Nationalisation) Act, 1985 [Repealed]
Central Acts
act 032 of 1985 : Finance Act, 1985
Central Acts
act 023 of 1986 : Finance Act, 1986
Central Acts
act 011 of 1987 : Finance Act, 1987
Central Acts
act 066 of 1984 : Family Courts etc. Rules, 1984
Central Acts
act 026 of 1988 : Finance Act, 1988
Central Acts
jammu and kashmir act 022 of 1987 : Fruit Nurseries (Licensing) Act, 1987
Central Acts
act 013 of 1989 : Finance Act, 1989
Central Acts
bihar act 016 of 1990 : Finance Service (Recruitment by Selection) Act, 1990
Central Acts
act 012 of 1990 : Finance Act, 1990
Central Acts
act 049 of 1991 : Finance (No. 2) Act, 1991
Central Acts
act 018 of 1991 : Finance Act, 1991
Central Acts
act 018 of 1992 : Finance Act, 1992
Central Acts
act 022 of 1992 : Foreign Trade (Development and Regulation) Act, 1992
Central Acts
Department:
Department of Commerce
Ministry:
Ministry of Commerce and Industry
act 022 of 1992 : Foreign Trade (Regulation) Rules, 1993
Central Acts
act 038 of 1993 : Finance Act, 1993
Central Acts
act 032 of 1994 : Finance Act, 1994
Central Acts
act 022 of 1995 : Finance Act, 1995
Central Acts
act 005 of 1996 : Finance Act, 1996
Central Acts
act 033 of 1996 : Finance (No. 2) Act, 1996
Central Acts
act 026 of 1997 : Finance Act, 1997
Central Acts
act 001 of 1998 : Finance Act, 1998 [Repealed]
Central Acts
Act 016 of 1998 : Finance (Amendment) Act, 1998
Central Acts
act 021 of 1998 : Finance (No. 2) Act, 1998
Central Acts
act 027 of 1999 : Finance Act, 1999
Central Acts
Act 042 of 1999 : Foreign Exchange Management Act, 1999
Central Acts
Department:
Department of Economic Affairs
Ministry:
Ministry of Finance
Act 049 of 1976 : Foreign Contribution (Regulation) Act, 1976
Central Acts
act 042 of 1999 : The Foreign Exchange Management Act, 1999
Central Acts
Date:
29 Dec 1999
Department:
Department of Economic Affairs
Ministry:
Ministry of Finance
act 042 of 1999 : FEM (Permissible Capital Account Transactions) Regulations, 2000
Central Acts
act 042 of 1999 : FEM (Issue of Security in India by a Branch/Agency etc.) Regulations, 2000
Central Acts
act 042 of 1999 : FEM (Investment in Firm or Proprietary Concern in India) Regulations, 2000
Central Acts
act 042 of 1999 : FEM (Guarantees) Regulations, 2000
Central Acts
act 042 of 1999 : FEM (Foreign Exchange Derivative Contracts) Regulations, 2000
Central Acts
act 042 of 1999 : FEM (Borrowing and Lending in Rupees) Regulations, 2000
Central Acts
act 048 of 2000 : Forfeiture (Repeal) Act, 2000 [Repealed]
Central Acts
Act 048 of 2000 : Forfeiture (Repeal) Act, 2000
Central Acts
act 042 of 1999 : FEM (Transfer or Issue of Security by a Person Resident Outside India) Regulations, 2000
Central Acts
act 042 of 1999 : FEM (Acquisition and Transfer of Immovable Property in India) Regulations, 2000
Central Acts
act 042 of 1999 : FEM (Borrowing or Lending in Foreign Exchange) Regulations, 2000
Central Acts
act 042 of 1999 : FEM (Current Account Transactions) Rules, 2000
Central Acts
act 042 of 1999 : Foreign Exchange (Compounding Proceedings) Rules, 2000
Central Acts
act 042 of 1999 : Foreign Exchange (Authentication of Documents) Rules, 2000
Central Acts
act 042 of 1999 : FEM (Encashment of Draft, etc.) Rules, 2000
Central Acts
act 042 of 1999 : FEM (Adjudication Proceedings and Appeal) Rules, 2000
Central Acts
Act 010 of 2000 : Finance Act, 2000
Central Acts
act 031 of 1946 : Foreigners (Report to Police) Order, 2001
Central Acts
act 014 of 2001 : Finance Act, 2001
Central Acts
act 020 of 2002 : Finance Act, 2002
Central Acts
act 012 of 1950 : Flag Code of India
Central Acts
act 036 of 2002 : Foreign Aircraft (Exemption from Taxes and Duties on Fuel and Lubricants) Act, 2002
Central Acts
Ministry:
Ministry of Civil Aviation
act 032 of 2003 : Finance Act, 2003
Central Acts
act 005 of 2003 : Freedom of Information Act, 2002 [Repealed]
Central Acts
act 039 of 2003 : Fiscal Responsibility and Budget Management Act, 2003
Central Acts
Department:
Department of Economic Affairs
Ministry:
Ministry of Finance
act 042 of 1999 : FEM (Transfer or Issue of Any Foreign Security) Regulations, 2004
Central Acts
act 036 of 2003 : Fees for Making Application for Grant of Licence Rules, 2004
Central Acts
act 013 of 2004 : Finance Act, 2004
Central Acts
act 018 of 2005 : Finance Act, 2005
Central Acts
act 031 of 1946 : Foreigners (Tribunals for Assam) Order, 2006
Central Acts
bihar act 013 of 2006 : Fish Jalkar Management Act, 2006
Central Acts
jammu and kashmir act 012 of 2006 : Fiscal Responsibility and Budget Management Act, 2006
Central Acts
act 021 of 2006 : Finance Act, 2006
Central Acts
act 034 of 2006 : Food Safety and Standards Act, 2006
Central Acts
Date:
23 Aug 2006
Department:
Department of Health and Family Welfare
Ministry:
Ministry of Health and Family Welfare
act 022 of 2007 : Finance Act, 2007
Central Acts
act 034 of 2006 : Food Safety and Standards (Amendment) Act, 2008 [Repealed]
Central Acts
Act 013 of 2008 : Food Safety and Standards (Amendment) Act, 2008
Central Acts
act 018 of 2008 : Finance Act, 2008
Central Acts
act 033 of 2009 : Finance (No. 2) Act, 2009
Central Acts
act 026 of 2009 : Finance Act, 2009
Central Acts
act 022 of 1992 : Foreign Trade (Development and Regulation) Amendment Act, 2010 [Repealed]
Central Acts
act 014 of 2010 : Finance Act, 2010
Central Acts
Act 025 of 2010 : Foreign Trade (Development and Regulation) Amendment Act, 2010
Central Acts
act 042 of 2010 : The Foreign Contribution (Regulation) Act, 2010
Central Acts
Department:
Department of Internal Security
Ministry:
Ministry of Home Affairs
act 034 of 2006 : Food Safety and Standards Authority of India (Transaction of Business at its Meetings) Regulations, 2011
Central Acts
act 034 of 2006 : Food Safety and Standards Rules, 2011
Central Acts
act 042 of 2010 : Foreign Contribution (Regulation) Rules, 2011
Central Acts
act 034 of 2006 : Food Safety and Standards (Food Products Standards and Food Additives) Regulations, 2011
Central Acts
act 034 of 2006 : Food Safety and Standards (Prohibition and Restrictions on Sales) Regulations, 2011
Central Acts
act 034 of 2006 : Food Safety and Standards (Licensing and Registration of Food Businesses) Regulations, 2011
Central Acts
act 034 of 2006 : Food Safety and Standards (Laboratory and Sample Analysis) Regulations, 2011
Central Acts
act 034 of 2006 : Food Safety and Standards (Contaminants, Toxins and Residues) Regulations, 2011
Central Acts
act 008 of 2011 : Finance Act, 2011
Central Acts
act 042 of 2010 : Foreign Contribution (Acceptance or Retention of Gifts or Presentations) Rules, 2012
Central Acts
act 023 of 2012 : Finance Act, 2012
Central Acts
act 012 of 2012 : Factoring Regulation Act, 2011
Central Acts
Department:
Department of Financial Services
Ministry:
Ministry of Finance
act 017 of 2013 : Finance Act, 2013
Central Acts
act 042 of 1999 : FEM (Crystallization of Inoperative Foreign Currency Deposits) Regulations, 2014
Central Acts
act 025 of 2014 : Finance (No. 2) Act, 2014
Central Acts
act 011 of 2014 : Finance Act, 2014 [Repealed]
Central Acts
act 020 of 2013 : Food Security Allowance Rules, 2015
Central Acts
act 042 of 1999 : FEM (International Financial Services Centre) Regulations, 2015
Central Acts
act 042 of 1999 : FEM (Regularization of Assets etc.) Regulations, 2015
Central Acts
act 042 of 1999 : FEM (Realisation, Repatriation and Surrender of Foreign Exchange) Regulations, 2015
Central Acts
act 042 of 1999 : FEM (Possession and Retention of Foreign Currency) Regulations, 2015
Central Acts
act 042 of 1999 : FEM (Insurance) Regulations, 2015
Central Acts
act 042 of 1999 : FEM (Export and Import of Currency) Regulations, 2015
Central Acts
act 020 of 2013 : Food Security (Assistance to State Governments) Rules, 2015
Central Acts
act 020 of 2015 : Finance Act, 2015
Central Acts
act 042 of 1999 : FEM (Remittance of Assets) Regulations, 2016
Central Acts
act 042 of 1999 : FEM (Manner of Receipt and Payment) Regulations, 2016
Central Acts
act 042 of 1999 : FEM (Deposit) Regulations, 2016
Central Acts
act 028 of 2016 : Finance Act, 2016
Central Acts
act 034 of 2006 : Food Safety and Standards (Health Supplements, etc.) Regulations, 2016
Central Acts
act 034 of 2006 : Food Safety and Standards Authority of India (Transaction etc.) Regulations, 2016
Central Acts
act 042 of 1999 : FEM (Establishment in India of a Branch Office or a Liaison Office etc.) Regulations, 2016
Central Acts
act 042 of 1999 : FEM (Foreign Currency Accounts by a person resident in India) Regulations, 2015
Central Acts
act 042 of 1999 : FEM (Export of Goods and Services) Regulations, 2015
Central Acts
act 042 of 1999 : FEM (Acquisition and transfer of Immovable Property outside India) Regulations, 2015
Central Acts
act 034 of 2006 : Food Safety and Standards (Food Recall Procedure) Regulations, 2017
Central Acts
act 034 of 2006 : Food Safety and Standards (Approval for Non-Specified Food and Food Ingredients) Regulations, 2017
Central Acts
act 034 of 2006 : Food Safety and Standards (Organic Foods) Regulations, 2017
Central Acts
act 034 of 2006 : Food Safety and Standards (Import) Regulations, 2017
Central Acts
act 042 of 1999 : FEM (Transfer/Issue of Security etc.) Regulations, 2017
Central Acts
act 007 of 2017 : Finance Act, 2017
Central Acts
act 020 of 2017 : Footwear Design and Development Institute Act, 2017
Central Acts
Department:
Department of Commerce
Ministry:
Ministry of Commerce and Industry
act 017 of 2018 : Fugitive Economic Offenders (Procedure etc.) Rules, 2018
Central Acts
act 042 of 1999 : FEM (Cross Border Merger) Regulations, 2018
Central Acts
act 042 of 1999 : FEM (Acquisition and Transfer of Immovable Property in India) Regulations, 2018
Central Acts
act 034 of 2006 : Food Safety and Standards (Advertising and Claims) Regulations, 2018
Central Acts
act 034 of 2006 : Food Safety and Standards (Alcoholic Beverages) Regulations, 2018
Central Acts
act 042 of 1999 : FEM (Borrowing and Lending) Regulations, 2018
Central Acts
act 013 of 2018 : Finance Act, 2018
Central Acts
act 034 of 2006 : Food Safety and Standards (Packaging) Regulations, 2018
Central Acts
act 034 of 2006 : Food Safety and Standards (Fortification of Foods) Regulations, 2018
Central Acts
act 016 of 1927 : Forest (Amendment) Act, 2017
Central Acts
act 013 of 1885 : Flight and Maritime Connectivity Rules, 2018
Central Acts
act 034 of 2006 : Food Safety and Standards (Food Safety Auditing) Regulations, 2018
Central Acts
act 034 of 2006 : Food Safety and Standards (Recognition and Notification of Laboratories) Regulations, 2018
Central Acts
ord 001 of 2018 : Fugitive Economic Offenders Ordinance, 2018
Central Acts
act 017 of 2018 : Fugitive Economic Offenders (Manner and Conditions etc.) Rules, 2018
Central Acts
act 017 of 2018 : Fugitive Economic Offenders etc. Rules, 2018
Central Acts
act 017 of 2018 : Fugitive Economic Offenders (etc. Contracting State) Rules, 2018
Central Acts
act 017 of 2018 : The Fugitive Economic Offenders Act, 2018
Central Acts
Date:
31 Jul 2018
Department:
Department of Economic Affairs
Ministry:
Ministry of Finance
act 034 of 2006 : Food Safety and Standards (Recovery and Distribution of Surplus Food) Regulations, 2019
Central Acts
act 042 of 1999 : FEM (Debt Instruments) Regulations, 2019
Central Acts
act 007 of 2019 : Finance Act, 2019
Central Acts
act 042 of 1999 : FEM (Non-debt Instruments) Rules, 2019
Central Acts
act 042 of 1999 : FEM (Mode of Payment and Reporting of Non-Debt Instruments) Regulations, 2019
Central Acts
act 023 of 2019 : Finance (No. 2) Act, 2019
Central Acts
footwear design ordinances : Footwear Design and Development Institute Ordinances, 2019
Central Acts
act 011 of 2016 : Flat Transparent Sheet Glass (Quality Control) Order, 2020
Central Acts
act 12 of 2020 : Finance Act, 2020
Central Acts
Act 21 of 2020 : The Farmers Produce Trade and commerce (Promotion and Facilitation) Act, 2020
Central Acts
Department:
Department of Agriculture, Cooperation and Farmers Welfare
Ministry:
Ministry of Agriculture and Farmers Welfare
Act 20 of 2020 : The Farmers (Empowerment and Protection) Agreement on Price Assurance and Farm Services Act, 2020.
Central Acts
Department:
Department of Agriculture, Cooperation and Farmers Welfare
Ministry:
Ministry of Agriculture and Farmers Welfare
act 040 of 2021 : The Farm Laws Repeal Act, 2021
Central Acts
Department:
Department of Agriculture, Cooperation and Farmers Welfare
Ministry:
Ministry of Agriculture and Farmers Welfare
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