Acts Starting With A

act 010 of 1851 : Administration certificates [Repealed]
Central Acts
act 020 of 1852 : Acquisition of Land for Public Purposes (Madras) Act, 1852 [Repealed]
Central Acts
act 004 of 1855 : Assam Company Act, 1855 [Repealed]
Central Acts
act 007 of 1855 : Arrest on Mesne Process (Supreme Courts) Act, 1855 [Repealed]
Central Acts
act 003 of 1856 : Abkari (Calcutta and Madras) Town Act, 1856 [Repealed]
Central Acts
act 021 of 1856 : Abkari (Bengal) Act, 1856 [Repealed]
Central Acts
act 006 of 1857 : Acquisition of Land for Public Purposes Act, 1857 [Repealed]
Central Acts
act 028 of 1857 : Arms and Ammunition Act, 1857 [Repealed]
Central Acts
Act 025 of 1869 : Alimentary Salt (Rules for Manufacturing, Storing and Sale) Act, 1869
Central Acts
act 019 of 1858 : Authentication of Certain Stamped Paper Act, 1858 [Repealed]
Central Acts
act 039 of 1858 : Arrears of Revenue (Madras) Act, 1858 [Repealed]
Central Acts
act 006 of 1857 : Amending Act to 6 of 1857 [Repealed]
Central Acts
act 025 of 1858 : Amending Act to 25 of 1858 [Repealed]
Central Acts
act 027 of 1861 : Andaman Islands Act, 1861 [Repealed]
Central Acts
act 019 of 1862 : Abkari (Madras Town) Act, 1862 [Repealed]
Central Acts
act 020 of 1862 : Acquisition of Land for Public Purposes (Madras) Act, 1862 [Repealed]
Central Acts
act 022 of 1863 : Acquisition of Land for Certain Works of Public Utility Act, 1863 [Repealed]
Central Acts
act 029 of 1861 : Amending Act to 29 of 1861 [Repealed]
Central Acts
act 002 of 1863 : Appeals to Queen in Council Act, 1863 [Repealed]
Central Acts
act 009 of 1863 : Amending the Code of Civil Procedure Act, 1863 [Repealed]
Central Acts
act 028 of 1864 : Abkari Act, 1864 [Repealed]
Central Acts
act 010 of 1864 : Abkari (Bengal) Act, 1864 [Repealed]
Central Acts
act 002 of 1864 : Aden Civil and Criminal Justice Act, 1864 [Repealed]
Central Acts
act 006 of 1866 : Arms Continuance Act, 1866 [Repealed]
Central Acts
act 016 of 1867 : Acting Judges Act, 1867 [Repealed]
Central Acts
act 023 of 1868 : Abkari, British (Burma) Act, 1868 [Repealed]
Central Acts
Act 019 of 1869 : Administrator Generals' (Amendment) Act, 1869
Central Acts
act 004 of 1870 : Appeals to Assistant Commissioner, Kulu Act, 1870 [Repealed]
Central Acts
act 003 of 1870 : Agror Valley Act, 1870 [Repealed]
Central Acts
act 018 of 1871 : Agra Local Rates Act, 1871 [Repealed]
Central Acts
act 014 of 1871 : Amending Consolidated Customs Act, 1871 [Repealed]
Central Acts
act 022 of 1872 : Amendment Act, 1872 [Repealed]
Central Acts
act 019 of 1873 : Agra Land Revenue Act, 1873 [Repealed]
Central Acts
act 018 of 1873 : Agra Rent Act, 1873 [Repealed]
Central Acts
act 002 of 1874 : Administrator General's Act, 1874 [Repealed]
Central Acts
act 008 of 1874 : Assam Chief Commissionership Act, 1874 [Repealed]
Central Acts
act 005 of 1874 : Appeals to Assistant Commissioner, Kulu Act, 1874 [Repealed]
Central Acts
act 008 of 1879 : Agra Land Revenue Act, 1879 [Repealed]
Central Acts
madhya pradesh act 012 of 1884 : Agriculturists' Loans Act, 1884
Central Acts
act 012 of 1884 : The Agriculturists' Loans Act, 1884
Central Acts Date: 24 Jul 1884 Department: Department of States Ministry: Ministry of Home Affairs
act 005 of 1897 : Amending Act, 1897
Central Acts
act 011 of 1901 : Amending Act, 1901 [Repealed]
Central Acts
act 001 of 1903 : Amending Act, 1903 [Repealed]
Central Acts
act 007 of 1904 : Ancient Monuments Preservation Act, 1904
Central Acts Ministry: Ministry of Culture
act 007 of 1909 : Anand Marriage Act, 1909
Central Acts Department: Legislative Department Ministry: Ministry of Law and Justice
act 003 of 1913 : Administrator General's Act, 1913 [Repealed]
Central Acts
Act 008 of 1915 : Assam Labour and Emigration (Amendment) Act, 1915
Central Acts
act 013 of 1916 : Amending Act, 1916 [Repealed]
Central Acts
Act 010 of 1917 : Army (Amendment) Act, 1917
Central Acts
act 004 of 1917 : Army (Suspension of Sentences) Act, 1917 [Repealed]
Central Acts
Act 011 of 1918 : Army (Amendment) Act, 1918
Central Acts
Act 049 of 1920 : Auxiliary Force Act, 1920
Central Acts
act 040 of 1920 : Aligarh Muslim University Act, 1920
Central Acts Department: Department of Higher Education Ministry: Ministry of Human Resource Development
Act 018 of 1931 : Aligarh Muslim University (Amendment) Act, 1931
Central Acts
Act 006 of 1931 : Auxiliary Force (Amendment) Act, 1931
Central Acts
Act 018 of 1932 : Ancient Monuments Preservation (Amendment) Act, 1932
Central Acts
act 022 of 1934 : Aircraft Act, 1934
Central Acts
Act 027 of 1934 : Assam Criminal Law Amendment (Supplementary) Act, 1934
Central Acts
act 022 of 1934 : The Aircraft Act, 1934
Central Acts Date: 9 Aug 1934 Ministry: Ministry of Civil Aviation
Act 006 of 1935 : Aligarh Muslim University (Amendment) Act, 1935
Central Acts
act 006 of 1937 : Arbitration (Protocol and Convention) Act, 1937 [Repealed]
Central Acts
act 022 of 1934 : Aircraft Rules, 1937
Central Acts
act 019 of 1937 : Arya Marriage Validation Act, 1937
Central Acts Department: Legislative Department Ministry: Ministry of Law and Justice
act 001 of 1937 : Agricultural Produce (Grading and Marking) Act, 1937
Central Acts Department: Department of Agriculture, Cooperation and Farmers Welfare Ministry: Ministry of Agriculture and Farmers Welfare
act 027 of 1940 : Agricultural Produce Cess Act, 1940 [Repealed]
Central Acts
act 010 of 1940 : Arbitration Act, 1940 [Repealed]
Central Acts
Act 017 of 1941 : Aligarh Muslim University (Amendment) Act, 1941
Central Acts
act 005 of 1941 : Assam Rifles Act, 1941 [Repealed]
Central Acts
act 022 of 1934 : Aircraft (Public Health) Rules, 1954
Central Acts
act 031 of 1947 : Antiquities (Export Control) Act, 1947 [Repealed]
Central Acts
bombay act 034 of 1947 : Adjudication Proceedings (Transfer and Continuance) Act, 1947
Central Acts
bombay act 028 of 1947 : Agricultural Debtors Relief Act, 1947
Central Acts
bombay act 043 of 1947 : Agricultural Pests and Diseases Act, 1947
Central Acts
act 015 of 1947 : Armed Forces (Emergency Duties) Act, 1947
Central Acts Department: Department of Military Affairs Ministry: Ministry of Defence
bombay act 081 of 1948 : Animal Preservation Act, 1948
Central Acts
act 029 of 1948 : Atomic Energy Act, 1948 [Repealed]
Central Acts
act 065 of 1949 : Abducted Persons (Recovery and Restoration) Act, 1949 [Repealed]
Central Acts
act 046 of 1950 : Army Act, 1950
Central Acts
act 031 of 1950 : Administration of Evacuee Property Act, 1950 [Repealed]
Central Acts
act 062 of 1950 : Allianz Und Stuttgarter Life Insurance Bank (Transfer) Act, 1950 [Repealed]
Central Acts
act 042 of 1950 : Ajmer Tenancy and Land Records Act, 1950 [Repealed]
Central Acts
act 045 of 1950 : The Air Force Act, 1950
Central Acts Date: 18 May 1950 Department: Department of Military Affairs Ministry: Ministry of Defence
act 042 of 1950 : The Ajmer Tenancy and Land Records Act, 1950
Central Acts Date: 10 May 1950 Department: Legislative Department Ministry: Ministry of Law and Justice
act 046 of 1950 : Army and Air Force (Disposal of Private Property) Act, 1950
Central Acts Date: 20 May 1950 Department: Department of Military Affairs Ministry: Ministry of Defence
act 061 of 1951 : The All-India Services Act, 1951
Central Acts Date: 29 Oct 1951 Department: Department of Personnel and Training Ministry: Ministry of Personnel, Public Grievances and Pensions
act 047 of 1951 : Assam (Alteration of Boundaries) Act, 1951
Central Acts Department: Department of States Ministry: Ministry of Home Affairs
act 030 of 1953 : The Andhra State Act, 1953
Central Acts Date: 14 Sep 1953 Department: Department of States Ministry: Ministry of Home Affairs
act 046 of 1950 : Army Rules, 1954
Central Acts
act 020 of 1954 : Absorbed Areas (Laws) Act, 1954 [Repealed]
Central Acts
act 044 of 1955 : Abolition of Whipping Act, 1955 [Repealed]
Central Acts
act 025 of 1956 : The All-India Institute of Medical Science Act, 1956
Central Acts Date: 2 Jun 1956 Department: Department of Health and Family Welfare Ministry: Ministry of Health and Family Welfare
act 058 of 1957 : Additional Duties of Excise (Goods of Special Importance) Act, 1957 [Repealed]
Central Acts
bombay act 039 of 1957 : Abolition of Whipping Act, 1957
Central Acts
act 028 of 1958 : The Armed Forces (Special Powers) Act, 1958
Central Acts Date: 11 Sep 1958 Department: Department of Internal Security Ministry: Ministry of Home Affairs
act 024 of 1958 : Ancient Monuments etc. Act, 1958
Central Acts Date: 28 Aug 1958 Ministry: Ministry of Culture
Act 054 of 1959 : Arms Act, 1959
Central Acts Department: Department of Internal Security Ministry: Ministry of Home Affairs
act 024 of 1958 : Ancient Monuments etc. Rules, 1959
Central Acts
act 056 of 1959 : Andhra Pradesh and Madras (Alteration of Boundaries) Act, 1959
Central Acts
act 056 of 1959 : Andhra Pradesh And Madras (Alteration Of Boundaries) Act, 1959
Central Acts Department: Department of States Ministry: Ministry of Home Affairs
act 054 of 1959 : The Arms Act, 1959
Central Acts Date: 23 Dec 1959 Department: Department of Internal Security Ministry: Ministry of Home Affairs
assam act 014 of 1960 : Autonomous Districts Administration of Justice Act, 1960
Central Acts
act 064 of 1960 : The Acquired Territories (Merger) Act, 1960
Central Acts Date: 28 Dec 1960 Department: Department of States Ministry: Ministry of Home Affairs
maharashtra act 012 of 1961 : Ancient Monuments and Archaeological Sites and Remains Act, 1960
Central Acts
gujarat act 027 of 1961 : Agricultural Lands Ceiling Act, 1960
Central Acts
maharashtra act 027 of 1961 : Agricultural Lands (Ceiling on Holding) Act, 1961
Central Acts
Act 49 of 1961 : The Assam Municipal (Manipur Amendment) Act, 1961
Central Acts Date: 6 Oct 1961 Ministry: Ministry of Housing and Urban Affairs
act 052 of 1961 : The Apprentices Act, 1961
Central Acts Date: 12 Dec 1961 Ministry: Ministry of Skill Development and Entrepreneurship
act 025 of 1961 : Advocates Act, 1961
Central Acts Date: 19 May 1961 Department: Department of Legal Affairs Ministry: Ministry of Law and Justice
Act 17 of 1962 : The Air Corporations (Amendment)  Act, 1962
Central Acts Date: 29 Mar 1962 Ministry: Ministry of Civil Aviation
maharashtra act 041 of 1962 : Agricultural Income Tax Act, 1962
Central Acts
act 033 of 1962 : Atomic Energy Act, 1962
Central Acts Department: Department of Atomic Energy
act 052 of 1962 : Accessories (Condition) Rules, 1963
Central Acts
act 010 of 1963 : Agricultural Refinance and Development Corporation Act, 1963 [Repealed]
Central Acts
act 045 of 1963 : Administrators-General Act, 1963
Central Acts Department: Legislative Department Ministry: Ministry of Law and Justice
maharashtra act 049 of 1965 : Ambernath Interim Municipality (Constitution and Actions) Validation Act, 1965
Central Acts
act 018 of 1966 : Asian Development Bank Act, 1966
Central Acts Department: Department of Economic Affairs Ministry: Ministry of Finance
Act 016 of 1967 : Anti-Corruption Laws (Amendment) Act, 1967
Central Acts
maharashtra act 023 of 1967 : Agricultural University (Krishi Vidyapeeth) Act, 1967
Central Acts
act 036 of 1968 : Andhra Pradesh and Mysore (Transfer of Territory) Act, 1968
Central Acts Department: Department of States Ministry: Ministry of Home Affairs
act 045 of 1950 : Air Force Rules, 1969
Central Acts
act 055 of 1969 : Assam Reorganisation (Meghalaya) Act, 1969
Central Acts Department: Department of States Ministry: Ministry of Home Affairs
maharashtra act 015 of 1971 : Apartment Ownership Act, 1970
Central Acts
act 065 of 1971 : Asian Refractories Limited (Acquisition of Undertaking) Act, 1971 [Repealed]
Central Acts
Act 34 of 1972 : The Aligarh Muslim University (Amendment) Act, 1972
Central Acts Date: 14 Jun 1972 Department: Department of Higher Education Ministry: Ministry of Human Resource Development
act 020 of 1972 : The Architects Act, 1972
Central Acts Date: 31 May 1972 Department: Department of Higher Education Ministry: Ministry of Human Resource Development
act 052 of 1972 : Antiquities and Art Treasures Act, 1972
Central Acts Date: 9 Sep 1972 Ministry: Ministry of Culture
act 056 of 1973 : Alcock Ashdown Company Limited (Acquisition of Undertakings) Act, 1973 [Repealed]
Central Acts
act 050 of 1973 : Authoritative Texts (Central Laws) Act, 1973
Central Acts Department: Legislative Department Ministry: Ministry of Law and Justice
act 037 of 1974 : Additional Emoluments (Compulsory Deposit) Act, 1974 [Repealed]
Central Acts
act 019 of 1975 : All-India Services Regulations (Indemnity) Act, 1975 [Repealed]
Central Acts
act 022 of 1976 : Assam Sillimanite Limited (Acquisition and Transfer of Refractory Plant) Act, 1976 [Repealed]
Central Acts
Act 107 of 1976 : The Advocates (Amendment) Act, 1976
Central Acts Date: 12 Sep 1976 Department: Department of Legal Affairs Ministry: Ministry of Law and Justice
maharashtra act 009 of 1977 : Animal Preservation Act, 1976
Central Acts
act 009 of 1978 : Arbitration (Extension to Nagaland) Act, 1978
Central Acts
act 040 of 1978 : Additional Duties of Excise (Textiles and Textiles Articles) Act, 1978 [Repealed]
Central Acts
act 025 of 1961 : Advocates (Right to Take Up Law Teaching) Rules, 1979
Central Acts
act 048 of 1981 : Anti-Apartheid (United Nations Convention) Act, 1981
Central Acts Ministry: Ministry of External Affairs
act 014 of 1981 : Air (Prevention and Control of Pollution) Act, 1981
Central Acts Date: 29 Mar 1981 Ministry: Ministry of Environment, Forest and Climate Change
act 065 of 1982 : Anti-Hijacking Act, 1982 [Repealed]
Central Acts
act 050 of 1982 : Amritsar Oil Works (Acquisition and Transfer of Undertakings) Act, 1982 [Repealed]
Central Acts
act 071 of 1982 : Andhra Scientific Company Limited (Acquisition and Transfer of Undertakings) Act, 1982
Central Acts Department: Department of Defence Production Ministry: Ministry of Defence
act 001 of 1982 : African Development Fund Act, 1982
Central Acts Department: Department of Economic Affairs Ministry: Ministry of Finance
act 013 of 1983 : African Development Bank Act, 1983
Central Acts Department: Department of Economic Affairs Ministry: Ministry of Finance
act 034 of 1983 : Armed Forces (Punjab and Chandigarh) Special Powers Act, 1983
Central Acts Department: Department of States Ministry: Ministry of Home Affairs
act 043 of 1984 : Aluminium Corp. of India Ltd. etc. Act, 1984 [Repealed]
Central Acts
act 005 of 1984 : Asiatic Society Act, 1984
Central Acts Ministry: Ministry of Culture
act 013 of 1985 : Administrative Tribunals Act, 1985
Central Acts Department: Department of Personnel and Training Ministry: Ministry of Personnel, Public Grievances and Pensions
act 003 of 1986 : Agricultural and Processed Food Products Export Cess Act, 1985 [Repealed]
Central Acts
act 013 of 1985 : Administrative Tribunals (Amendment) Act, 1986 [Repealed]
Central Acts
Act 19 of 1986 : The Administrative Tribunals (Amendment) Act, 1986
Central Acts Date: 24 Mar 1986 Department: Department of Personnel and Training Ministry: Ministry of Personnel, Public Grievances and Pensions
act 002 of 1986 : The Agricultural and Processed Food Products Export Development Authority Act, 1985
Central Acts Date: 8 Jan 1986 Department: Department of Commerce Ministry: Ministry of Commerce and Industry
Act 047 of 1987 : Air (Prevention and Control of Pollution) Amendment Act, 1987
Central Acts
act 013 of 1985 : Central Administrative Tribunal Procedure Rules, 1987
Central Acts
andhra pradesh act 029 of 1987 : Apartments (Promotion of Construction and Ownership) Act, 1987
Central Acts
act 052 of 1987 : All India Council for Technical Education Act, 1987
Central Acts Department: Department of Higher Education Ministry: Ministry of Human Resource Development
act 054 of 1988 : Auroville Foundation Act, 1988
Central Acts Department: Department of Higher Education Ministry: Ministry of Human Resource Development
act 023 of 1989 : Assam University Act, 1989
Central Acts Department: Department of Higher Education Ministry: Ministry of Human Resource Development
act 021 of 1990 : Armed Forces (Jammu and Kashmir) Special Powers Act, 1990
Central Acts Department: Department of Internal Security Ministry: Ministry of Home Affairs
act 040 of 1992 : Central Agricultural University Act, 1992
Central Acts Department: Department of Agricultural Research and Education Ministry: Ministry of Agriculture and Farmers Welfare
act 033 of 1993 : The Acquisition of Certain Area at Ayodhya Act, 1993
Central Acts Date: 3 Apr 1993 Department: Department of Home Ministry: Ministry of Home Affairs
act 022 of 1934 : Aircraft (Demolition of Obstructions Caused By Buildings and Trees etc.) Rules, 1994
Central Acts
act 013 of 1985 : Central Administrative Tribunal Rules of Practice, 1993
Central Acts
delhi act 007 of 1994 : Agricultural Cattle Preservation Act, 1994
Central Acts
act 013 of 1994 : The Air Corporations (Transfer of Undertakings and Repeal) Act, 1994
Central Acts Date: 21 Mar 1994 Ministry: Ministry of Civil Aviation
act 055 of 1994 : The Airports Authority of India Act, 1994
Central Acts Date: 12 Sep 1994 Ministry: Ministry of Civil Aviation
act 026 of 1996 : Arbitration and Conciliation Act, 1996
Central Acts Date: 16 Aug 1996 Department: Department of Legal Affairs Ministry: Ministry of Law and Justice
act 022 of 1934 : Aircraft (Amendment) Act, 2000 [Repealed]
Central Acts
Act 019 of 1986 : Administrative Tribunals (Amendment) Act, 1986
Central Acts
Act 051 of 2000 : Aircraft (Amendment) Act, 2000
Central Acts
act 059 of 1960 : Animal Birth Control (Dogs) Rules, 2001
Central Acts
act 045 of 2001 : Advocates' Welfare Fund Act, 2001
Central Acts
act 045 of 2001 : The Advocates Fund Act, 2001
Central Acts Date: 14 Sep 2001 Department: Department of Legal Affairs Ministry: Ministry of Law and Justice
Act 024 of 2002 : All-India Institute of Medical Sciences (Amendment) Act, 2002
Central Acts
act 025 of 1956 : All-India Institute of Medical Sciences (Amendment) Act, 2002 [Repealed]
Central Acts
act 022 of 1934 : Aircraft (Carriage of Dangerous Goods) Rules, 2003
Central Acts
act 055 of 1994 : Airports Authority of India (Amendment) Act, 2003 [Repealed]
Central Acts
Act 043 of 2003 : Airports Authority of India (Amendment) Act, 2003
Central Acts
act 036 of 2003 : Appeal to the Appellate Authority Rules, 2004
Central Acts
act 052 of 1962 : Authority for Advance Rulings (Customs, Central Excise and Service Tax) Procedure Regulations, 2005
Central Acts
act 013 of 1985 : Administrative Tribunals (Amendment) Act, 2006 [Repealed]
Central Acts
Act 001 of 2007 : Administrative Tribunals (Amendment) Act, 2006
Central Acts
Act 001 of 2006 : Andhra Pradesh Legislative Council Act, 2005
Central Acts Department: Legislative Department Ministry: Ministry of Law and Justice
act 035 of 2006 : Actuaries Act, 2006
Central Acts Department: Department of Financial Services Ministry: Ministry of Finance
act 047 of 2006 : Assam Rifles Act, 2006
Central Acts Department: Department of Internal Security Ministry: Ministry of Home Affairs
act 025 of 1961 : Allotment of Lawyers' Chambers Rules (Supreme Court)
Central Acts
act 022 of 1934 : Aircraft (Amendment) Act, 2007 [Repealed]
Central Acts
Act 044 of 2007 : Aircraft (Amendment) Act, 2007
Central Acts
act 036 of 2003 : Appellate Tribunal for Electricity etc. Rules, 2007
Central Acts
Act 036 of 2007 : Apprentices (Amendment) Act, 2007
Central Acts
act 055 of 2007 : The Armed Forces Tribunal Act, 2007
Central Acts Date: 25 Dec 2007 Department: Department of Defence Ministry: Ministry of Defence
act 055 of 2007 : Armed Forces Tribunal (Procedure) Rules, 2008
Central Acts
bihar act 024 of 2008 : Aryabhatta Knowledge University Act, 2008
Central Acts
act 027 of 2008 : The Airports Economic Regulatory Authority of India Act, 2008
Central Acts Date: 5 Dec 2008 Ministry: Ministry of Civil Aviation
act 002 of 1986 : Agricultural and Processed Food Products Export Development Authority (Amendment) Act, 2009 [Repealed]
Central Acts
act 055 of 2007 : Armed Forces Tribunal (Practice) Rules, 2009
Central Acts
Act 020 of 2009 : Agricultural and Processed Food Products Export Development Authority (Amendment) Act, 2009
Central Acts
act 025 of 1961 : All India Bar Examination Rules, 2010
Central Acts
Act 010 of 2010 : Ancient Monuments and Archaeological Sites and Remains (Amendment and Validation) Act, 2010
Central Acts
bihar act 011 of 2010 : Agriculture Land (Conversion for Non-Agriculture Purposes) Act, 2010
Central Acts
act 052 of 1987 : All India Council for Technical Education (Grant of Approvals for Technical Institutions) Regulations, 2011
Central Acts
Act 002 of 2011 : Andaman and Nicobar Islands Marine Fishing (Amendment) Regulation, 2011
Central Acts
act 045 of 1963 : Administrators-General (Amendment) Act, 2012 [Repealed]
Central Acts
act 022 of 1934 : Aircraft (Investigation of Accidents and Incidents) Rules, 2012
Central Acts
act 022 of 1934 : Aircraft (Security) Rules, 2011
Central Acts
act 007 of 1909 : Anand Marriage (Amendment) Act, 2012 [Repealed]
Central Acts
Act 033 of 2012 : Administrators-General (Amendment) Act, 2012
Central Acts
bihar act 016 of 1983 : Advocates Welfare Fund Act, 1983
Central Acts
act 004 of 1884 : Ammonium Nitrate Rules, 2012
Central Acts
act 025 of 1956 : All-India Institute of Medical Sciences (Amendment) Act, 2012 [Repealed]
Central Acts
Act 029 of 2012 : Anand Marriage (Amendment) Act, 2012
Central Acts
Act 037 of 2012 : All-India Institute of Medical Sciences (Amendment) Act, 2012
Central Acts
Ord 001 of 2012 : All-India Institute of Medical Sciences (Amendment) Ordinance, 2012
Central Acts
act 035 of 1952 : Auction by Competitive Bidding of Coal Mines Rules, 2012
Central Acts
act 013 of 2012 : The Academy of Scientific and Innovative Research Act, 2011
Central Acts Date: 6 Feb 2012 Department: Department of Secientific and Industrial Research Ministry: Ministry of Science and Technology
act 015 of 2003 : Adjudicating Authority (Procedure) Regulations, 2013
Central Acts
Act 029 of 2014 : The Apprentices (Amendment) Act, 2014
Central Acts
act 024 of 1989 : Authorisation of Rail Travellers' Service Agents Rules, 2014
Central Acts
Act 019 of 2014 : Andhra Pradesh Reorganisation (Amendment) Act, 2014
Central Acts
act 006 of 2014 : Andhra Pradesh Reorganisation Act, 2014
Central Acts Department: Department of States Ministry: Ministry of Home Affairs
Act 005 of 2016 : Atomic Energy (Amendment) Act, 2015
Central Acts
Act 012 of 2015 : Andhra Pradesh Reorganisation (Amendment) Act, 2015
Central Acts
Ord 009 of 2015 : Arbitration and Conciliation (Amendment) Ordinance, 2015
Central Acts
Act 003 of 2016 : Arbitration and Conciliation (Amendment) Act, 2015
Central Acts
act 018 of 2016 : Aadhaar (Authentication) Regulations, 2016
Central Acts
act 035 of 1952 : Atomic Minerals Concession Rules, 2016
Central Acts
act 040 of 1992 : Central Agricultural University (Amendment) Act, 2016 [Repealed]
Central Acts
act 001 of 1944 : Articles of Jewellery (Collection of Duty) Rules, 2016
Central Acts
act 047 of 2006 : Assam Rifles Civil Staff Group 'B' Posts Recruitment Rules, 2016
Central Acts
act 018 of 2016 : Aadhaar (Removal of Difficulties) Order, 2016
Central Acts
act 043 of 1961 : Authority for Advance Rulings (Terms and Conditions etc.) Rules, 2016
Central Acts
act 043 of 1961 : Authority for Advance Rulings (Procedure for Appointment as Chairman and Vice-Chairman) Rules, 2016
Central Acts
Act 045 of 2016 : Central Agricultural University (Amendment) Act, 2016
Central Acts
act 015 of 2016 : Appropriation (Railways) Act, 2016
Central Acts
act 014 of 2016 : Appropriation (Railways) Vote on Account Act, 2016
Central Acts
act 020 of 2016 : Appropriation Act, 2016
Central Acts
act 019 of 2016 : Appropriation (Vote on Account) Act, 2016
Central Acts
Act 030 of 2016 : Anti-Hijacking Act, 2016
Central Acts Ministry: Ministry of Civil Aviation
act 018 of 2016 : The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016.
Central Acts Date: 25 Mar 2016 Ministry: Ministry of Electronics and Information Technology
act 030 of 2016 : Anti-Hijacking Rules, 2017
Central Acts
act 022 of 1934 : Aircraft (Investigation of Accidents and Incidents) Rules, 2017
Central Acts
act 016 of 2016 : Andhra Pradesh Real Estate (Regulation and Development) Rules, 2017
Central Acts
gujarat act 003 of 2017 : Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2017
Central Acts
act 022 of 2017 : The Admiralty (Jurisdiction and Settlement of Maritime Claims) Act, 2017
Central Acts Date: 9 Aug 2017 Ministry: Ministry of Shipping
act 018 of 2016 : Aadhaar (Pricing of Aadhaar Authentication Services) Regulations, 2019
Central Acts
act 006 of 2018 : Appropriation (No. 5) Act, 2017
Central Acts
act 027 of 2008 : Airports Economic Regulatory Authority of India (Amendment) Act, 2019
Central Acts
act 054 of 1959 : Arms (Amendment) Act, 2019
Central Acts
act 018 of 2016 : Aadhaar and Other Laws (Amendment) Act, 2019
Central Acts
act 025 of 1956 : All India Institute of Medical Sciences Regulations, 2019
Central Acts
act 011 of 2016 : Air Conditioner and its Related Parts, Hermetic Compressor and Temperature Sensing Controls (Quality Control) Order, 2019
Central Acts
act 026 of 1996 : Arbitration and Conciliation (Amendment) Act, 2019
Central Acts
act 054 of 1988 : Auroville Foundation (Admission and termination of Persons in the register of residents) Regulations, 2020
Central Acts
act 055 of 1994 : Airports Authority of India (Recruitment and Promotion) Regulations, 2020
Central Acts
act 052 of 1987 : AICTE Clarifications on certain issues etc. for Teachers and other Academic Staff of Technical Institutions (Degree/Diploma), 2020
Central Acts
act 011 of 2016 : Aluminium Foil (Quality Control) Order, 2020
Central Acts
Act 42 of 2021 : The Assisted Reproductive Technology (Regulation) Act, 2021
Central Acts Department: Department of Health Research Ministry: Ministry of Health and Family Welfare
act 025 of 2023 : The Anusandhan National Research Foundation Act, 2023
Central Acts Date: 12 Aug 2023 Department: Legislative Department Ministry: Ministry of Law And Justice