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Home
Acts
West Bengal
S
West Bengal Acts Starting With S
West bengal act 001 of 1905 : Sundarbans Act, 1905
State:
West Bengal
West bengal act 004 of 1918 : Serampore College Act, 1918
State:
West Bengal
West bengal act 012 of 1923 : St. Thomas' School Act, 1923
State:
West Bengal
West Bengal act 022 of 1951 : The Siliguri Municipal Commissioners ( Extension Of Term ) Act, 1951
State:
West Bengal
Date:
18 Oct 1951
Department:
Law Department
West Bengal act 020 of 1955 : Sadar and Sub-divisional Hospitals Act, 1955
State:
West Bengal
Department:
Law Department
West Bengal act 014 of 1958 : Sagore Dutt Hospital Act, 1958
State:
West Bengal
Department:
Law Department
West Bengal act 024 of 1972 : Sri Aurobindo Memorial Act, 1972
State:
West Bengal
Department:
Law Department
West Bengal act 019 of 1973 : Shri Ramkrishna Sarada Vidya Mahapitha Act, 1973
State:
West Bengal
Department:
Law Department
West Bengal act 029 of 1978 : Sree Balaram Seva Mandir Acquisition Act, 1978
State:
West Bengal
Department:
Law Department
West Bengal act 016 of 1979 : S.B. Dey Sanatorium Acquisition Act, 1979
State:
West Bengal
Department:
Law Department
West Bengal act 033 of 1984 : Sree Saraswaty Press Limited (Acquisition and Transfer of Undertakings) Act, 1984
State:
West Bengal
Department:
Law Department
West Bengal act 012 of 1987 : The Sri Sri Lokenath Cotton Mills Limited ( Acquisition And Transfer Of Undertakings ) Act, 1987
State:
West Bengal
Date:
18 Nov 1987
Department:
Law Department
West Bengal act 030 of 1990 : The Siliguri Municipal Corporation Act, 1990
State:
West Bengal
Date:
15 Sep 1993
Department:
Law Department
West Bengal act 012 of 2010 : The Sidho-kanho-birsha University Act, 2010
State:
West Bengal
Date:
6 Jul 2010
Department:
Law Department
West Bengal act 004 of 2011 : The Singur Land Rehabilitation And Development Act, 2011
State:
West Bengal
Date:
20 Jun 2011
Department:
Law Department
West Bengal act 006 of 2014 : The Seacom Skills University Act, 2014
State:
West Bengal
Date:
10 Apr 2014
Department:
Law Department
West Bengal act 033 of 2015 : The Sanskrit College And University, West Bengal Act, 2015
State:
West Bengal
Date:
19 Feb 2016
Department:
Law Department
West Bengal act 012 of 2016 : The St. Xavier's University, Kolkata Act, 2016
State:
West Bengal
Date:
16 Jan 2017
Department:
Law Department
West Bengal act 049 of 2017 : The Sister Nivedita University Act, 2017
State:
West Bengal
Date:
9 Jan 2018
Department:
Law Department
West Bengal act 015 of 2019 : The Swami Vivekananda University Act, 2019
State:
West Bengal
Date:
14 Nov 2019
Department:
Law Department
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