West Bengal act 004 of 2011 : The Singur Land Rehabilitation And Development Act, 2011

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Registered No. WB/SC-247 No. WB(Part-III)/2011/SAR-8 Rottutta a3ette

Extraordinary

Published by Authority

JYAISTHA 30] MONDAY,JUNE20, 2011 [SAKA 1933

PART Ill—Act of the West Bengal Legislature

GOVERNMENT OF WEST BENGAL

LAW DEPARTMENT

Legislative

NOTIFICATION

No. 674-L.--20th June, 2011.—The following Act of the West Bengal Legislature, having been assented to by the Governor, is hereby .p ublished for general information:—

West Bengal Act IV of 2011

THE SINGUR LAND REHABILITATION AND DEVELOPMENT

ACT, 2011.

[ Passed by the West Bengal Legislature.] [Assent of Governor was first published in the Kolkata Gazette, Extraordinary, of the 20th June, 2011.]

An Act to provide for taking over of the land covered by the lease granted to Tam Motors Dinned for the sole purpose of Small Car Manufacturing project and letters of allotment issued to the Vendors as recommended by Tata Motors Limited in view of non-commissioning and abandoning Small Car Project and ancillary factories with a view to returning such portion of the land to the unwilling owners thereof, who have not accepted compensation and to utilize the balance portion in public interest and for the benefit of the State.

1

2 THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011

[PART Bit

The Singur Land Rehabilitation and Development Act, 2011. (Sections 1-4.)

WHEREAS it is expedient to provide for taking over of the land covered by the lease granted to Tata Motors Limited for the sole purpose of Small Car Manufacturing project and letters of allotment issued to the Vendors as recommended by Tata Motors Limited in view of non-commissioning and abandoning Small Car Project and ancillary factories with a view to returning such portion of the land to the unwilling owners thereof, who have not accepted compensation and to utilize the balance portion in public interest and for the benefit of the State;

It is hereby enacted in the Sixty-second Year of the Republic of India, by the Legislature of West Bengal, as follows:-

Short title and 1. ( I) This Act may be called the Singur Land Rehabilitation and commencement. Development Act, 2011.

(2) It shall come into force on the date of its notification in the Official Gazette.

Definitions. 2. In this Act, unless the context otherwise requires, —

(a) "appointed day" means date of notification of this Act in the Official Gazette;

(b) "land" means lands leased out by West Bengal Industrial Development Corporation Limited to the Tata Motors Limited and also allotted to the vendors, on the basis of the recommendation of Tata Motors Limited and the land held by WBIDC;

(c) "Schedule" means the Schedule appended to this Act;

(d) "State Government" means the State Government of West Bengal;

(e) -vendor" means allottee of the plot of land, none of whom has obtained any deed of lease in terms of their respective letters of allotment; ( f) "WBIDC " means the West Bengal Industrial Development Corporation Limited.

Transfer and vesting 3. On the appointed date, the land and all right, title or interest in respect of the land. of and in relation thereto shall by virtue of this Act stand transferred to and vest in the State Government free of any lease or allotment.

General effect of 4. (1) The land referred to in section 3 shall deem to include all assets, vesting. rights, leaseholds, powers, authorities, privileges and all properties movable and immovable including the land and structures, if any, standing thereon and possession, power or control of the land and right or whatsoever nature relating thereto and shall all vest in the State Government.

(2) The land as referred to in sub-section (1), which have vested in the State Government under section 3 hereto, shall by virtue of such vesting be freed and discharged from any lease, trust, obligation, mortgage, charge, lien

2

PetraIl] THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 3 The Singur Land Rehabilitation and Development Act, 2011. (Sections 5-9.)

and any other encumbrances being affecting it and any attachment, injunction or decree or order of any Court or any other authority restricting user of such property in any manner, shall be deemed to have been withdrawn.

(3) The Tata Motors Limited and all vendors shall forthwith restore vacant possession of the land kept their possession in favour of District Magistrate, Hooghly. If any vendor or the Tata Motors Limited fails to restore possession of the land or any portion thereof immediately, the District Magistrate or any officer authorised by him on this behalf shall be entitled to take steps and use such force as may be necessary to take possession of the land and to enter upon such land for the aforesaid purpose.

Payment of amount. 5. (1) For the transfer to and vesting in the State Government the land under section 3 and right, title and interest in relation thereto, the amounts of premium paid respectively by the vendors shall be refunded after deducting the amount of arrears of rent left unpaid by them upon an application being made by them respectively mentioning the amount of premium paid and rent kept in arrear.

(2) For the transfer to and vesting of the land leased to the Tata Motors Limited, the amount of compensation would be adjudged and determined by the District Judge, Hooghly on an application being made by the Tata Motors Limited in due compliance with the principles of natural justice and by reasoned order.

(3) The amount so determined in accordance with the provisions hereto, shall carry simple interest at the rate of six per centum per annum from the period commencing on the date of application made by the claimant and ending on the date of tender of the amount as may be determined and payable by the State Government.

Transfer of land to

unwilling owners and 6. The State Government shall return equivalent quantum of land to its utilization. unwilling owners, who have not accepted the compensation from the land described in Part 1 and Part II to the Schedule and the rest of the land shall be utilized by the Government for socio-economic development, employment generation, industry and for other public purpose of the State. Power to amend 7. The State Government may, by notification in the Schedule. Official Gazette, add to or amend the Schedule:

Provided that the notification made under this section shall, as soon as after it has been made, be laid before the West Bengal Legislative Assembly. Overriding effect. 8. The provisions of this Act shall have effect notwithstanding anything inconsistent herewith contained in any Deed of Lease or letter of Allotment or grant or any other instrument having effected by virtue of any law other than this Act or any decree of Tribunal or authority.

Power to make rules. 9. (I) The State Government may make rules for carrying out the purposes of this Act.

(2) Every rule made under sub-section (1) shall, as soon as may be after it is made, be laid before the State Legislature.

3

4 THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011

[PART IR

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

PART I

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31413

1875 3429 Radharan i Pakira Go bindapada

1870 3477 Ram Ch. Bagu i Jogendranath 3477 Ram Chandra Bagui Joge n drana t h 1

3642.00

42165.0

497 1874 3477 Ram Chandra Bagu i logendranat h 0.

052542I 0

1875 Ra m Chandra Bagui Jogendranath 497 3477 Ram

Chandra Bagu i Jogendrana th 2984 3477 Ra m Chandra Bagui Jogendranath Ra m Chandra Bap' Jogendranath

31418

Ra m Chan dra Bagu i logendrana t h 1835 Ratan Chandra Ghosh

1844 Ratan Cha ndra

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32101.00

Renuka Bagui 0.

026 QN 31445

31

297 446 2 Renuka Bagui Sailen dranathK a rar SailendranathK ara r 0.

209979

Sailendranath Kara r

96300.00

557

. I

3769 Sant iram Pa kira S Narayan I0 .010

0

48 80

64.00I 3 1415

900

PART /111 THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 20I I 5 The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

T PLO NAME OF AWARDEE REA A I AMOUNT CHQ. NO.

Saraswatiba la Bagui Neta i Chandra 01 10 10 0 in IA re tD N U1 1.0 0. .N-i O' cct N N 3053[ 4170 '0 01 1-I Saraswatiba la Bagui Neta i Chandra T-1 'ett e-1 I M al 01 00 en M en en rn 01 Sara swatiba la Bagui 13642.00 I a

0 Co I

0 CI Neta i Chandra 14847.00 31410 in N: ui ad re. m nt >: o ICO b Cha ne 604 Shi ndra Ghosh Priyanath 34761.00 N en

n. O Shy

N ama Charan Bagui mm O 31445 IA Ws Shyama Cha ran Bagu i 12037.00 a$ 31446 00 CO ul 01 01 CO N CO n- n• tn to to 02 in in r ee rer 03 01 N 0 0 ro N k° N kha C) 0 20865.00 0 10 2968I or.4 00 377 4,1. 5 0 0 0 Si 0 Ran i Bagui 0 0 ,I. ID 31445 ri .--i 6 6 6 a c> 6 6 0 6 . o 0 0 6 627 29 kha CI 6 [ 72 O 6 6 Si Ran i Bagui 12037.00 4461 Snehala ta Basu Ganendranath [ vi 37453.00

0 a:

4312 Sudhan Chandra c Ghosh c 3eo m ro _ —CD „ rot? Md >- >- *F6 m -4- as co rra C c 0 2983 co i.. Sudhan Chandra Ghosh 0.03 = z el 24076.00 CO M al CO Co <6 Cu

0 Z 2

O 1449 Tapan Pa kira ci < a 0 703 I, Tu< hin Pa kira Z 0 CO 4/1 VI 0 0 VI IA VI tel < o 9.340458 `O

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C

5

[PART lIl THE KOLKATA GA7F , EXTRAORDINARY, JUNE 20, 2011 6 The Singur Land Rehabilitation and Development Act, 2011. (Schedule.) I T OUNAMO,W/0 S/O,D/I RDE E ME OF AWA NAKHATIAN I PLOT I RL.NO. AW. Aj nath Nagendrau i _ Kumar Baga 37 N 00 ei IN CA 01. 1.0 O m el el -1 el el el 91 4 el NI 01 N a e a a e 0 a < a nath Nagendraui mar Bag

el NI Ajit Ku

•-1 el t-4 •-4 et el Cil to CO m m M M M en en en an 31445 3 nath endraNagi _ ar BaguAjit Kum7 31 0 446 37 72 h 29 endra natNag8 0 o$ 8 8 Bagui it Kumar 8 ° 0 Aj a a lei .4 6Z CO a: a; 0 CO I.4 ri CO O CO el el vt IN (-4 3; 22.00 3913

00 ID 2984 el CO dr N an ath WI Nagen 0 Bagui Ajit Kumar 7 el CO 01 N. to N N I< rN1 .10 Nt.° 011 III el en N Co ID ..a 19 31• < CO (0 36,00 256 441 0 c c , i.. Das Charan Amulya 21 ^, 7-1 P. 45 -0 0 0 c c dranath Joginh Bagui Anathnat24 Z CU 0) LW) 110 0 0 0 o ..., ui thnathB agAna4 I 18724 • ei

Bagui Anathnathct

z VI V/ CA CA VI to IA III IA IA VI VI Vf Uf IA CA IA VI VI SOO 9 025Lu 6 h Bag 0 0I 4.ath ndran2 Jogeui hnatAnat4 0

O nath Jogendrau i hnath Bag N Anat24 v'

- ON OH) 5 0.039 th ndranaJogeh Bagu i Anathnat84 4 292

036 Q 0.Bagu i thnath Ana3053 24 31410 dranath inJogui hnath BagAnat 31419 42.00I I 1360.017 thI Jogendranaui hnath BagAnat 25 N. N. NI N IN IN NI N IN A/ N IN N N CO 00 0 00 en al 01 to co co co oo CO co m sit M en to m to a cn et in to 0 IN 0 01 0 0 .-I e-1 CO N N CO '11 00 ON el CFI O 01 01 01 0 el ON OI CO 00 CO CO N CO .-I el el IN N CO el el el ri Cr 01 C, ON 01 CI 01 CA NI

6

PAon121] THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE20, 2011 7 The Singur Land Rehabilitation and Development Act, 2011. PLOT NAM E OF AWARDEE AREA I AMOUNT CHD. NO. I (Schedule) Angurba la Dasi Krishna Chandra 0.04 31448 I

I

4Angurbala Dasi Krishna Chandrala 8150.00 31449 CO Ul to to tfl til IA IA in VI CP 0 ri N 4 to en m 0 N N. N Lei to to to to V> 0 rt• 0 N N 0 0 0 N N N N NN 20865. N el el 1-1 el or e-4 el el el 3-400el el r-I pi en CO 01 Ill CA CO CO en 01 M en CO VO 01 [ 2972 ¢ 37.120 00 31446 ,y1 CD 0 0 0 0 CI 0 0 0 0 l C 232210Bada 0handra0g hosh 0 0 I

31258 '-e. 14 r4 6 6 co NI to 0 ai co o en vi LO N CO 1.-4 et 208650.Bada 0lC handra N en ghosh 1.0 0 00 31258 SI' v:14 0 en en 0 v-I CO to or ID el ON 10 N 2321 Badal Chandra ghoshO BCaO dal Chandra Pakira Narayan 8064,00 10 U0111cl tfl 1.11 el 4/1 WI 1.1 1 tO VI NI t% el 0 80'0 11 1 Ul I LA N 4744' N N N.' O O I." r- a en " N " co 0 en "" to .-1 a en co o a o 0 o tee Saba l Chan 6 dra 6 6 O 6 6 8 -oactaNI 6 ci 0 6 o 6 6 6 0 75 6 a 0 I .0 Dhananjoy

77 Basudeb Koley 00 >t 77 0 eo ete 2372 nt c t_ cc ... [ to 0 00 L u- '.- cr• 44 -. CO CO 64200. I a a V c _c r 03 0' .33. 00 RI 2 2 2 0 C 0 C c 0 C s CO -x CI s TS C C C 77 C R1 -1-4 41 "4 < Basudeb Ko

JO < ley 2 < C C C m , — R1 — Y .0 _C < < < -C M M „

CO CO 0 78 Basudeb Das 2923j Bha 00 dreswar Panja 14043. V/ VI to to t vo 3 111 3 3 to to ut to to to vl CC 2923 I Bho 00 lanath Panja 14043. Bihar h BBijan 00 i Ghos hutnath 70218. otmlo/a f

Bijan Bihari Ghosh Bhutnath 2407600 Z CO try 0

" Ei 03 CO Bij

0 00 an Bihari Ghosh 14 44137.00 , u- 2 2 .0 I 96 I 3001 I 2412 Bijan Biha ri Ghosh C 1:1 n , Q fee c n la 03 40 cri CO 00

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2

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7

[PART III THE KOLKATA GA7FTTE, EXTRAORDINARY, JUNE 20, 2011 8

The Singur Land Rehabilitation and Development Act, 2011. (Schedule) 5/ NT AMOURDEA W/0 0,D/O,WA E OF NAME TIANI I KHAPLOT SL.N O. I Aw. bin kira da Padapa Go7 2416 in 0 N 2 4 1-- .-1 tu 0 0 782.034n0 cs 0 HI HI 0 GB252 anath Priy N hosh.et ath Z or iswan 0 0 6.1 0 10 0 t-4 HI HI HI dr HI H HI c0 01 CO CO CM m 01 CO al CO 01 01 312d 65 B a Su hanyPanja ath iswan2535 BC 0 0 0 CI 0 nath iswaManna Rani hapa0o 0 0 q 8 o 8 o ni rei 1-1 r-: in re:I rO 0300 37053 co 31 7 0./-4 03 Oi G r-- ko Chit j h hostaran anHI 0 64 0 LO 0 0 1.0e(Ns CV HI 0 00.353161 Vt m 00 C3V- 4 G 00 C023 sh ja n hohittaran40

0 h I dra nat Jitendas Sau0Dharma N IN CO 0 0 CTI le 0 teo 64 1.11 co tri EE ,4 . 0 00 0 0 -I 31264 :5 835 1 gri r11 ra 8 4 4 , Dasirn moyee daya1372 Gana

0 HI 0 0 1 O .t 8 6 8 a a ci 0 O a a a a ° ° a o ci o 0 0 e Dasi amoyenadayGa1844 g a 0 00 7.1484G88 • Z h iG hositaran2 -.1 HI c • vi 45.0..n _ _ _ d 144 0 G 3: O 882 dan I 3053. Ma husu c c -0 h osh rani Gita

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0 0 V1 Z 0 0 0 Vf 0 0 0 0 z Badai 32 4 c•a O 445 31 4499 O 0 (31 CCNJ 8.6 d 0.01 75 972 29 i n Bagurisa ha - 0 Ha44 9 234 z 2 N1 00 0.0 61 CO CO03 CO 29 Bagu i adhan Haris84 CC 0 234 C C

0 1 6/ a 0 0 447 31-C ..0 d i han BaguHa risa

13 -0 to ro in ker 418 I 0 112.03645 0 I i 31 d I0 .Bada 3 IS Bagu i ha n Harisa053 oa co 2 I CM C1 0 CO --... ---- 30 el CI CO 0 0 01 N CD Ur 0 0 311 U1 0 N HI 0 N N(Y HI 01 63 ri CO en r, NH N ur 0 121 Ci `.0 T 0 N Cl N 1-̀ 4 (``J 01 CO CZ 03 CO Cr` 00 m 00 10 al ,__, „I-4 r-1 1-1 H N N -4 4 - rf N 0 z, 51 88 ; 0 30 01 4 Q IN N 1 1 .:'. 71 .Vi 74 1.1 721 71; N ', :-8 : iI .4 RI

8

PART HI] THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 9

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

01 00 to

N-1 re N in nt 10 0 co N c01 e-I

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NAMEO FA WARDEE,

-

CS . I

AR EA AMOUNT

Harisadhan Bagu i 244 370 18724.00 31 ci 1 1 077 Gostha Beha r i 1

'

Ram Chandra Bagu i Jogendranath

2841 1827 I84262.00 I31074

Kamalabala Dasi Panchka l i 68212.00 31074 Ka na ba la Bagui°4815D00 C) 31

076

• 297 1 Ka rtikC handra Bagui Jogindranath 0 Ka rt ikC handra Bagui Jogendranath 0.052479 KartikC handra Bagui Jogendranath Karti k Cha ndra Bagui Jogendranath 0.078 62595.00I 297 1 Kart ikC ha ndra Bagui. Jogendranath 17380.00 Kart ikC handra Bagui JogindranathMen KartikC ha ndra Bagu i 1 Jogindranath 427332 00[

298 KartikC handra Bagu i [ Jogindranath Nr0 cn KartikC handra Bagui..c12

298 I Kart i k Cha ndra Bagui Jogindranath Kashina thP anja

Kash ina t h Koley 0.075

Kashina t h Koley O 0

OT9

'ON *OH)

9

10 THE KOLKATA GAZE fl E, EXTRAORDINARY, JUNE 20, 2011 [PART DI The Singur Land Rehabilitation and Development Act, 2011. (Schedule)

6

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PLOT NAME OFA WARDEE AREA AMOUNT

308 Kashinath Koley 0.025 31075 3033 782 Khandabala Ghosh SatishC handra 31073 3061 782 Khandabala Ghosh SatishC handra 31073 Krishna Chandra Bagu i 31410

688 Krishna Chandra Bagui Badai 31445 2972 688 Krishna Cha ndra Bagu i Badai 15048.00 31446 Krishna Chandra Bagu i 39122,00

Krishna Chandra Bagui 0.0325 26082.00 Krishna Chandra Bagui 0.02125 17053.00

688 Nilratan Bagui Nilratan Bagui N ilratan Bagui 15047.00 31446

687 Krishna Chandra Bagui Nagendranath 40124.00 31444 Krishna Chandra Bagui Nagendranath

Krishna Chandra Bagui

3032 Krishna Chandra Cha kra borty] Parthanath 0.27 2 16675.00 Lakshmi Narayan Bagui Jogen dranath 37618.00 Lakshmi Narayan Bagui Jogendranath 42114.00 334 I La kshmi Narayan . Bagui 4010.00

334 LakshmiN arayan Bagu i 00"E9007

10

11 THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 PARr WI The Singur Land Rehabilitation and Development Act, 2011. (Schedule)

AMOUNT AREA NAME OF AWARDEE AW.SL.NO. PLOT KHATIAN 1

La kshmi Narayan Bagui 334tO 0 N 01 U1 1.11 N en 0 N CO el St Z et v44 C) 44-4 CO til 441 ei Qel St 1-4

• vt vt N St ni a- 0 to (-4 or .4- .1 to- h Cl Jogendranat1-i el el Lakshmi Narayan Bagui el iet . el el el e. el el el el el I en In In 01 en to In 01 en en en 01 01 In

U

Jogendranath Lakshmi Narayan Bagui 334 2984 0 0 0 0 8 8 0 . cp o 0 0 0 o 0 0 28890.0 0 8 o th 3141n drana 00 La kshmi Narayan Bagui Joge3053 0 0 0 0 0 0 0I0 N i n: M ni - 0 ta ni vi to en .et en m ri• ai , N CO W. tlt U1 COCO Of 01 en 8 v-1 o al el 13642.00 ei o eun dranath Lakshmi Narayan Bag o Joge

ul 334 u i ri cm. 0Q° LO CT 44-I •Ct N 01 VD N CI' N4 CO N en N T-4 en en CA et 00 to NI rl Muktaram Moha n Chandra Pa kira

a to 1773 N to a niba la Panja N 1.1) Ln U3 ta Ul N 01 1.0 N. 'a la .1. U1 01 IN - L/1 hi LI1 CO Ul en N rn m rt 0 l" III NI ° co it 00 " wet en 0 N m 0 0, 0 0 U1 et N 0 In el N Narayan Chandra Malic1850/24 k 0 N ei CD St vt 0 0 0 . nd 0 0 0 m 0 0 o d ci ci 0 o . 6 .0, 6 6 6 0 ci 0 9. 6 6 0 w 6 a 6 0 1875 Narayan Chandra Ma lick 160500.00I 31450 Chandra Bhusan 3040 Nilumoyee Mitra .c cs 45

c Badai Chandra 4786 Nilratan Bagui c , m E E .rn N 03 z C in (5 ,..

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12 THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20. 2011 [PARTITE

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

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Bijoy Krishna Mat BHABATARAN Krishna Ch. Bandyopadhyay SHYAK UMAR

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Pkirr IR] THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE20, 2011 13 The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

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[PART In THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 14 The Singur Land Rehabilitation and Development Act, 2011. NVHCIVNHS18)1 (Schedule.)

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PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE20, 2011 15

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

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15

[PARTITE 20, 2011 THE KOLKATA GALEI 1E, EXTRAORDLNARY, JUNE 16

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[NKr BI THE KOLKATA GALE I 1E, EXTRAORDINARY, JUNE 20, 2011 18 The Singur Land Rehabilitation and Development Act, 2011. (Schedule.) REI , NO. 1C HO.OUNT kElA AMA AOF AMNAN KHATI l EE ARDAWE atm cI Nn I PLOTI ci NDG RA CHAAl ATUL h hosKumar it

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18

Ear THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 19 The Singur Land Rehabilitation and Development Act, 2011. (Schedule.) NAME S/O,D/ OF AWARDEE W/O O, Sri Haradhan Khanra

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20 THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011

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PARTICI] THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE20, 2011 21

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

OS/KHATIAN NAME OF AWARDEE D/O• W/ •

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22

PART DI) 'THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 23 The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

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(Poinin THE KOLKATA GALhl lb, EXTRAORDINARY, JUNE 20, 2011 24 The Singur Land Rehabilitation and Development Act, 2011. DEE T R OUNAMAREA D/O,W/0 SiO,I WAMEO FA LHATIANINA IPI OTavv SI NO

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24

25 THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE20, 2011 PARC 1111

The Singur Land Rehabilitation and Development Act, 2011. d NAME OF AWARDEE (Schedule.)

031422 132575.00 Kamal Kanta Santra

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26 THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 [PART

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

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26

PARr1 1) THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE20, 2011 27 The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

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27

28 THE KOLKATA GAZE! IL, EXTRAORDINARY, JUNE 20, 2011 [Pau RI The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

6 LO CM `3. Cr

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28

29 THE KOLKATA GALEI lb, EXTRAORDINARY, JUNE 20, 2011 PART HQ The Singur Land Rehabilitation and Development Act, 2011. Amount Area wner Land o KhatIan AwiSI.No I Plot I I I act (Schedule.)

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30 THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 [PuerII I The Singur Land Rehabilitati n on an wdn Derevelopment Act, 2011. La d o Relation Area Amount D CH. MANNA BA AL (Schedule.

BADALC 07 H. MANNA 0.

BADAN CH. MANNA BHADRASAWR

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30

Puff II° 111E KOLKATA GAZEITE, EXTRAORDINARY, JUNE20, 2011 31 2 cc The Singur Land Rehabilitation and Development Act, 2011. HSOHD NTINH S/o, D/o, W/o

(Schedule.)

gRAJ ENDRA NATH• BIDYUTG HOSH

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31

[PART RI THE KOLKATA GAZE l it, EXTRAORDINARY, JUNE 20, 2011 32 ' ount AmArea tion Relar wnend o A... /CI Nn IP int I !Madan ( La I. The Singur Land Rehabilitation and Development Act, 2011.

02499 0.KHAY AG HOSH NATH TINDRA JA

(Schedule.)

OSN G H H NATH DRA JATI

SH HOTHG NADRA JATIN

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32

PARrIlfl THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE20, 2011 33 The Singur Land Rehabilitation and Development Act, 2011. Landowner Amount

(Schedule.)

KAL M212 PANA ANNA NITYA NANDA

GHO GHOSKENARAM SH SATISH CH. H

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[PART m THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20,2011 34 The Singur Land Rehabilitation and Development Act, 2011. Area n Relationer nd_own...iti tan I D int rhatlan La 725 0RDOG 0.HAN BACD(Schedule.) A MANNH. AN MA

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5

PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE20, 2011 35

The Singur Land Rehabilitation and Development Act, 2011.

I

(Schedule.) 1-.. I9 30 NIRMAL CH. MANNA DU LAL CH.

U PENPANCHANAN MANNA DRA

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35

[PART HI THE KOLKATA GAt±,1 IL, EXTRAORDINARY, JUNE 20, 2011 36

1081

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...loom 01 N ID m r.i v-i 0 1-1 N ri 6 0 0 8 6 0 •-.1 666 66,1 6 0 6 o A CH. 6 RISHNA 6 K CS KRISHNA H. GHOSH H CH. SATI0 0 Rx BOSz RTY CHAKRATISH A 111 et o E z 10>- 12849 0 CHAND < LAL t NNA N MATYA CHARASA

< 1 < ai = CC ...n ▪ O a o 1- a 6 (.2 in 0 -..... ,,, cc n i 44122. 0 > ND C I LAL CHA a A MANNo 0 HARAN SATYA1864 tn - CD a 0 O < I 011.10 Z \ GO 0 G PADA BINDA Stn CO HOSH RAYAN co ATYA NA 1870 o CH. UL Z HAB o _. 6677 02EKK0 0.DAS AR ARI S Oz AM HIB 3-1 cn VI VI VI VI to V) 01 VI VI VI to to in VI VI in 3 in cc W co NA Q A AR MANNMI KANTA S AKSHLMANNDHYAMS U r< 3 El m SGHODM AKHAY S H APA A HYA0, OSDA Y AKHAGH H YAMAPA00 SH I Vi 09s •I 0MRI73.00 S 252 0.3151 DDHESWOINAL 0 AS AR SIZ 9 t9 I < co i-- U 4 =0 2 g Ce 2 'n ej o CC 1&3 I cc z VI VI VI bu) < 0 Z 03 et r-I Al C, N ,...1 Vt \ N N. 0 03 tY ,e-1 N r. '0 N 00 to twa CO 03 N 03 :OD ot, 03 tO 0 00 ,..i ...t ,.1 .-• .-I I-I •-I C31 et tY eit t-1 s-I tl, NI V) cr., .„_, Vt 6. r-. „, 0 CO rn 00 0 10 N 01 00 rn 4..... o lat 8 VI N Ol CI 0 01 : 0 0 CI N 0 tO N. 43 ti, rm .-• tip el el (NI ni ON .m. N CN Or '0 lct N N 00 et CV et N. •-• CI vt o o r. r- v.1 r.I 0 •-• 00 03 00 CO (13 N N N 4.. l.0 la tO I N N Q 113 1.0 OD l..0 in Lei In VI ul ul 111 Ul in VI VI In 16 .. VI I C

36

PARTICI] THE KOLKATA GAMIE, EXTRAORDINARY, JUNE 20, 2011 37

The Singur Land Rehabilitation and Development Act, 2011. I Area Amount

(Schedule.)

SITAL CH. GHOSH

1 CH. GHOSH AK SITAL HAY

0 0 0 SMT.BECHU BALA DHOLE 0 BHOLA NATH 0 0 0 0 a 8 8 0 8 iR 8 0 0 0 0 q . 0 LA ,4 ' ° 03 a. co ui 6 00 .-4 co ci co m m Co al PATRA m n a o n IN m m CO o DIPALI n SRIMANTA PATRA to VI m M N CC (.... 0 to 03 ;7, to .c-)t er.u1 1.-1 ' 0 M al 0 C> •-• ,.. vs. m ca CV cm CN < 1.0 tr TRA RIMAS NTA PATRA 1004 DIPALIP A HOSH to n TIMIR KURAR G n SUBALC H GHOSH 0 or n 1." 0 0 co tO 0 COVI n1 CD 0 6388 TI MIR KU GHOSH o SUBAL CH GHOS6 H orl eNr 4 8c 5 Trn4 § ei o 11 6 6 d Oo O o

SUDHIR CH. MANNA GHOSHTA BIHARI 245 0.0

0 0 SU KR. GHOSH DIP px CHADRA KANTA 0.325035 z

ILI

Co SUDIP KR. GHOSH ...._ HADRA KANTA Y < 0_ _ KR. GHOSH w SUDIP 0 CHAN DRA NATH ...c >

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O CC 00 SUSAN

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20 C O SUSANTA KR. MANNA DULAL CH. 0:

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CO N

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O

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37

38 THE KOLKATA GALE I I h, EXTRAORDINARY, JUNE 20, 2011 The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

C 8

E

O

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2

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20

S/o, 0/0, W/o

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38

Rua/11j THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 39 The Singur Land Rehabilitation and Development Act, 2011. D/o. Land_owner W/o

. Area Slog Amount (Schedule.)

HANDRAD E MADANC HANDRA DEY NIDHAN C Y

CHAND IN ADHIR RAD AS

0 8 84 og 8. ADHIR CHANDR8A D AS 8 GOBARDHAN g $ 8 8 0 S$ 8 8 8 8 8 aoosoos J I 0 0 0 `21 oth ,4 .4 L'S . at; m 0 0 ,c;-, man 0 0 of t co a, T., " a, ce, an cn N n an an En ca n cr, — — cn a, " „ ,, 0; m rn en en "_, 0, to co a AJOY MAR in KU BATABYAL 0 v. Vs 00 na a N " `-' *-1 " l .—.. n le LWO .1 R-1 7.1 III 3

OY AJ KUMAR MANNA BADALC HANDRA

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RANI KNOWN NAMITA BAGUN

ASHOK MANNANUNKOWN KUMAR < z cC 2 - M 0 32 Zt 0 29 ANATH CHA Z NDRA DEY LAUTM OHAN

0 < CC cri 2 < Z 0 V < ANIL CHAKRABOR al 38 CC TY 0.025 z cc 0 p 0 0

0 GHOSH NAGENDRA NATH ANILA BALA tD

RA 27 GOUR CHAND

C

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GOURC HANDRA

0 GOUR CHANDRA 0 0 ‹C 'C < CO CO CO < < < 0 0 0 < < < Z Z Z

ZZ

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to 0 m z rs 'a A a' - 8 8 8 § w 0 ar. N. to co 0 c' n co to nto Ft: s to e4 2 Tr $ em 0. 0/ 00 CO CO zi, •—• Tr ea 01 ra cy at

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39

Warr Ill THE KOLKATA GAZELLE,EXTRAORDINARY, JUNE 20, 2011 40 The Singur Land Rehabilitation and Development Act, 2011. (Schedule.) nt Amou d Relation owner Lanawict Nn. I Plot IK hatlan i

22 0.URNNA DAS P A AN30I

026664 0.BAR A YAL BATAPIL KUM8 8 8 8 8 8 8 8, 8 8 8 8 8 8 8 8 8

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NNA MAASHIM

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MANNA IM SHA

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NNA MAOKEK USH MAR A

ANNMKUMAASHOK A R E

TDHENMA TOS H RA NAMANNA ASHU H

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40

Racrfil] THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE20, 2011 41 The Singur Land Rehabilitation and Development Act, 2011. (Schedule.) d lan owner S/o, D/o. W/o

NATH ASHUTOSH MANNA MAHENDRA

HUTOSAS H MANNA MAHENDRA NATH c c? 8 8 8 8 8 J 8

CO 0 to ASHUTOas cc ATH ao a: SH MANNA ro cri ta MAHENDRA NE -1

1-4 Al Ofil 4 ki, t.)1 .4 .4 to CO rell O ASHUTOSH P

itAL i CM 'g JIBAN KRISHNA ' EOT e4 1.

T CHARAASI N DUTTA

IA Ai KU B

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41

[NKrDI THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 42 OTT The Singur Land Rehabilitation and Development Act, 2011. I 1 unt AmoArea (Schedule.) Relation ner Land owAw/SI.No. I Plot IM otion 12041.A RACH 00 DNCHAA I BAD ND HAN NIDEY DRA N 0 0 0 8 0 0 2 8 8 8 8 8 8 8 8 225 0mi ADRHBNNA ui ADRAM el B el 0.DANC HABA ri ni 54 ESWAR A tri 03 N InAtl W03 DI ..,4 CO H 0 0 rn •-• al 8 2 8 tcs 0 I/1 A tO 01 o (V cn - to a el D. el ID el el ti el A 0 SDREHA A .4 All B

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42

PARIAH] THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 43

The Singur Land Rehabilitation and Development Act, 2011. -...., Area Amount (Schedule.)

oar SHNAD UTTA PEA MOHAN BATA KRIRY

TAKRISHNA DAS TH NAGENDRA NABA

1 8 8 TAKRISHNA a 8 DA8 81 8 NAGENDRAN ATH 03 8 8 8 8 8 8 BA 8 S '0 8$ 0.8 ni ei Di •••• a; N 6 oi M 6 c'i • 6 6 ui § m n: M co ni .-• ei •u• in m ei IN n. ,-• a .-. m m el vs g el in , cd. BATAKRISHNA 0 ell DAS iti 2 ? 0 0 NAG DRA ENo 0. 4302.N. 6 00 N 4 N .4. NATH 4 in 04 %II 01 10 Cr V' n' 1 01 el na tO el

BATAKRISHNA DAS NAGENDRA NATH

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43

[NKrHI THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 44 Singur Land Rehabilitation and Development Act, 2011. The Amount ner Land_ow (Schedule.) Aw/siNo. I Plot IK hatlan

C

A133 DAS DRESW R BHA0

RDAKSHSWA DAS AN AC HAE R BHADR

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0 MANNA CHANDRA BHARAT 124

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44

PART MI THE KOLKATA GAZEPIE, EXTRAORDINARY, JUNE20, 2011 45

1st

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.) land owner Relation Amount 1 _

BHUBAN GOU CCHANDRA BAG HANDRA R

BHUBANC HAN BAG GOUR CHANDRA DRA

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6

[PART111 THE KOLKATA GAZE I lb, EXTRAORDINARY, JUNE 20, 2011 46 The Singur Land Rehabilitation and Development Act, 2011. (Schedule.) d AmouArea nt owner Lan

1MANNA 57828.00 BIPIN • 99T

IBISHNUB A YOG ENDRA G

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• N to In to 'o ,n, to to 0 VI V) to to to IA 0 N V1 0 NATH SURENDR< WANATHM ANNA A ii BIS CST K 1— 1.4

27084,ATH NNDRA SURESBI WANATHM A 71 00 NNA 0 0

o. 5073.3o. SURENDRWANAIS THM ANNA 00 A NATH Bz 9 wm to

0NDRES 17053. 0 A NATH SURWANATH MANNA BI

373.00 RENBISWANAT 99DRA NATH SUH MANNA g ▪3 „ ▪ 5

C

A 0 IA Cil .-. ei o o et el el ei PI 'Cr N 0 0 2 a; 03 Co 03 0 Co CO lNCO CO 01 re IN N NI N N N CV N IN CY nl Cl IN IN .0 el el el el N et e. el ti el 1-1 el el el >4 „ g LO 03 03 M LO 0 o co 8 8 ° t°o 2 / ° r.. ON IN 0 yr 8 o) 8 to °an a o 0 0 'V I' LA - t °ri et CO CO ei ,... e.i Al N el f..I ...I .-4 CI "`' N N a

IN N el IN 01 et I' to to 1A ID NN 1p to to to ID 0 N0 WI WI to ID ID S IS, 0 I-I el el ti 1.1 el vl eI ei el el et el el to el <

46

PAtulE] THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 47 The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

8 8 8 8 L8ei 8 8 8 8 8 8 8 8 8 8 8 8

Li: 0 nc,0i kt.o.. ao i rn

0N mrI

it36n 4rc m,a..,, ro.o: n, 'mini

8

m • trc a oi N n 03 ma m ea "CO 'INA °033 4N4 oerr W a If ° ) °II3I °V3 ..9 0 S LO

-C,O

09 :::

.

1

1 a-n

nOr

g34 cco

CcO°

8) Co 8co an

or S t1t.1

VI

in

an ,v.._i

N 8

01

n

co NI n . m ".

n I

in ,6 cs ID, zVi,I ci a to 6 0 tfticl a ct,4 00. 2 0 i08 ci 00 6

0

<22 I-- 1- 1.- r

0 cco< c R42 « .t°

o

.7otn 3 <

)4us t co ow <

.. to e _ a 7-a .n an va au ai an an tn

N in in N v. 3 i an va an IA IA VI CO CA 3 3 t

il g

gm a a'- =

,cc - <> - oatn0

c4

2

c vcs Ed <2 otg °3 a_ <

3 <2 V Ca z

0 R

u

0

c

7 a . n 1 C" 0 C7i i c"o' CC NI root ^ r. N - Cb.-I, nco cNo cNo to m r... ...., . Y 0 el •-• NS t-t I

---

17., N co i le n ft a, CO tn i-f C e O l C 0 O 4 CO 01 M g so N N

0

O. n 01

,0

e

,.0

V 8 8 " ICI ,i 40 IA 0.. IA CO 00 . 9, ell

, , , '01 01 " RI .C734 4e13 CO ,0-0- a W 4 . en el ... 04 8

8

e.i

N Y N t IA N CO 0 ti

Z• 111 el CO N el IN -.4..7.1

ID N N

.. el He4 4t0i I•D-• el N Nv-I r.0

N

I-3I CNO

N

S

CIAA 00 n Vi rO0i IN gle i ecthit 5P.I < 17;1

N

Relation Area Amount

BISWANATHM ANNA 1 SURENDRAN ATH

BISWANATHM ANNA SURENDRAN ATH

13I5WANATHM ANNA SURENDRANATH 23072.00

BISWANATHM ANNA SURENDRANATH

CHANDRAKANTAD AS PARESH

CHHABIR ANIB AG

DEBOTTARJ ALESWART HAKUR

1878'1 DEBOTTARJ ALESWART HAKUR

182 1878 DEBOTTAR JALESWART HAKUR

DEBOTTAR JALESWART HAKUR

DEBOTTAR JALESWART HAKUR

DETOTTARJ ALESWART HAKUR

JIBAN KRISHNA

829 SATYAC HARAN

LATES URIYA NARAYAN

JALADHARD AS

DUKHIB ALA DASI JALADHARD A 1S

DUKHIB ALAD ASI . JALADHAR DAS

I

5

SS2 WARY RI THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 48

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.) I Are Amount a W/o 0/0, Relation r Land ownetlanAw/SI.No. I Plot I Kha G Tit? 8 8 8 8 RAM ANGA KOLEY DUKHIRAM 8 0 8 8 8 0 q trz 4 ai ri cid 6 c-I ci pi oi 0STH.4 n 0 (ft 904 02 N 8 rrir 4, CHARA2 ff. v. SA IN DULALD AS 7941 ID 0 0 Cfg CO ID . r. es ON f-1 0 I-I CO ffr 01 M

SDAS DUL AN THIC HARSAAL 794

T: 78244.00 794

m IN in in in o IA in in m 04 N 0.035 0 N § IN 03 Ul

1.0 cn 0 •-• 0 0 8 8 „, 0 a o 8 § g a 6 0 d 8 d 6 .-. ci (6 6 S AR 0 a JALADHDURGAD A . e 2 c7

DA CHAKRABORTY DURGAP A• —

> ce RAHARI 200 NAD • z I M ANNA PARNA RAN

cc DWI1487 V cc Z z w z 0 < cc 2 4014.00 cc z < GADADHAR DAS 400 202 >. < 2 < cc < 0 vi x x s x z a: < u u C.) 0325 in 2 26082.00 0.I MANRA an AR DAS GADADH400 • ut 203 x < 2 2 z an 4 cc )-- O < - L4 14545.00 G 0.018125 NI DAS RAMA

0 HAR DAS ADAD400 204 & 3 O z 3 -403217.00 N NU CHARABISHEY NDRA KOLGANESHC HA• — lob w cc 7623BAOYDEB 7.00 < 207/A ARADHAN HG J

an an VI IA 0 IA in IA tet IA 3 N in vi a4 an an a RAARUN 76237.00 DHAN HABAG

RCO0 M HAND A YTISH JMAL GANESH 412 O 208

zz 9 GANESHM AL 209

J- 10 40125.00 I HAR RAM SANTRA GHANTESWAR N 570 (I § > 4 Y 00 75 B 0 ❑

S 59632.GO 0.0 ADHA BENIMce 0 ADHUHAN BARDHAN m _, < z a r

5..cs1 3 tg Z 0 a 6 0 0

8

ta .-. cro) al IN M

.-. .-4 irn 0 2 8 co 8 c•-• •ft 2

0 CO l'ff CO ID (-I e. 01 8 en m 4.4 0 m N 10 m CO M 04 0 1-1 NI Cn cn 0 N r• trt O 0 ID 4 40 to 8 CO `t co in 1-- N N o3 N in ri (-I IN IN r4 g-4 M NI

0 in co e *I' . 0 01 al 01 cn 01 01 CO 0% et el el el el el el el el O CV

INS

48

PAur1111 THE KOLKATA GAZE I , EXTRAORDINARY, JUNE20, 2011 49 The Singur Land Rehabilitation and Development Act, 2011. Landowner

(Schedule.) I 503 GOBARDHAN SADHUHAN

GOBARDHAN SADHUKHAN

503 GOBARDHAN S0 ADHUKHAN ) 0 01 DO I I to GOBAROHAN SADHUKHAN i N h BENIMADHABri 0.05 5RORR ah ISI

N GOBARDHAN SADHUKHAN

GOBINDA CHAKRABORTY 065 52163.KSHETRA MOHAN 00 0.

GOBIII INDA CHAKRABORTY 03 60990.KSHETRA MOHAN 00 0.076 . /V 0 N H

. CI 0 d

MOHAN T T S 2039.KSHETRA 0.015 1 00

GOBINDA CHAKRABOR KSHE 4 TY 0 321 00 TRA MOHAN 0. 01.

GOBINDA CHAKRABORTY KSHETRA MOHA 1825 146456.00 N 0.

0 m CO IIII GOBINDA CHAKRABORTY KSHETRA MOHAN C 'It 0575 00 0. 46144.t .2 0 6 .g GOBINDA CHAKRAB ..., ORTY. < KSHETRA MOHAN 0575 45575.00 0 0. Z _ z z 522 GOBINDA DA tu I SATISH CHANDRA PA BAG 031673 0 m R 25416.00 co 0.

GOBINDA PADA BAG SATISH CHANDRA 001667 13378.00

GOBINDA PADA BAG SATISH CHANDRA 125 100313.00 0.

in N in 0 N N GOBARDHAN 0 N 0 11 In 004998 VI 4414.00 0.

PADA DAS GOBINDA GOBAROHAN 039996 32097.0 0. . 0

DAS GOBINDA PADA GOBARDHAN 065 31 7783.00 0.

te te AS GOBIN PARESH C DRA DA PADA D 023331 19186. 0 HAN 0. 00 0 < 0

< 2 O. U <

0 o Zz a

0 O

N

-4.t 2 N N is in N in iN in 0 stn 0 in ry Kr ri 0 0 nu 0 0 0.. CI Of VI 'I' Ifl P.. CO N N CO IS N Pre

O

Z • 0 to AD n n n Zei In •-• ei n. c. 0 H et et re .. •-• na na ..-. N N N N N N N N IN IN n.1 IN N N

49

[PARTICI THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011

50

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.) It Amount . tion RelaI r owneA...ici Mn I o leo liniment, Land_

OHLITM AL AN EY DDA NDA GOB PAI

0

NNA AA MD PA 9BINGO 8 8 8 g 8 8 8 S 8 8 DA nini o vi 01 3 ni en ,-i (xi niy 0 4.1 10 0 N o WI CO en n. 0 76.In A 240 00 RA CO.0 DREN 0 r.... N. 0 SU IN rLI 0 0 0 IN TH NA NMANDA PADBIN A GO

N N CO LO Lei " CO 9-4 CO 0 41 0 oo ,!.. a N $.n N a, N N 0 en .-s LO

DSUR TH NA RAN ADA MA EN PINDA GOB AN

DRSUREN TH ANNA M NAA PAD A DA NGOBI

in to at un ,n 'n in ul Lel "v. 0 o„ e-t Tr n• ,.., Ch nt or-. m " AN R m in RENDR ta SU IN 8 m 8 el TH MA A PADBINGO

co „ un. ca to NNA 2 A DA 523 . 0 8 :N. 0. 0 CI 0 a 0 °. 4 0 o 0 0- 6 a d 6 6 a ° ATRA ENDRSU 6 H NN NDNDA OBIG A MAPA A

RARENDSUNA AN NATH MADDAP GOBIN A

08DRAREN 42 0.01MA NATH ADA NDA SUGO NNA PBI

o < 5730064 0DAS DAP Z NOBIG

0 ADA Z Z

< < < ci cc A 4 0 TH N RA NAPAD RENDND 0 O SUG I cc x R NA MAA BI,T, 523 cl cc

S TH N NANDRA NDA UREGOB A MANPADA I

TRA NDSURENM NA H DA AINDGOB23 A ANPA 5

DAUL GOK S 443 0 IA TA N IA V/ 0 0 N©0 z x, 0 N xl

DASUBAG RAB HAND EB CGOKUL

AS DKUL GO 443

757.00

0 o I I 145425 0181S 5.00 AN

—.RA S 0. S AD DA KUL GOII 0 ae

0 0

1 IN AI CA en CO 0 en en N. N N IN CV IN N N N eZn i IA Ul N 0 IA Ill ' la 0 CIL M CO .. 10 . vi .-, ea ,s, A. It, 8 -. .-1 L.0 to a (0 or V grb N to r- co oa or ry a0 O IN 'a et IN N a r re , co 0 0 CO CO d0 0 •T V' .. M el Nect IN /NI N e4 N (4 IN IV N IN IN s ni N IN IN IN IN IN N r1 r.1 IN IN IN IN N N mm

C

50

PARrBI1 THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE20, 2011 51 The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

o

oN

8 8 8

AD.,

o 8 8 8

N

e o o cci n /

i t 0 N 0 in rymm

a NI to r e - l /-I

C0O1

'

CIAA

0 1 0 /-I M N Lel N NI NI 0 Pn. .0.4 ° it at in 01 N t/o1 O

Nco 0
o in c. 0 cMtro. 0 T./ q 0
1 0 o
I
L0e1 o
an N CO an N al 0 o
N. 0 0 et 0
.-• do 0.063327 0.03333
0
HARADHANB AG

51

52 THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2911

'PAM' ffi

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

8 8$$0000 8 8 8 8

ceb in cri

6

en .4 IA in r. 21 ole le iN un

n 0 i a el PI 0 e 4- n 1 8 9 t e 0A n n , 0n

1

cr to Co co me Q. 0 el . 3

8 teol .1 N 11, 0 .le .

co

-e e.

tn n N

la ec 1 1

c0o

go 111 CI 1v.m0 to re c, .d. q N0 0 0 0 a

el en -1

1 0 15 2 0 00 0 0

0 0 0 1> 0 2

0 0 0

0

.....

VI In tn In tn in tn la II uri v, vi cn vi in

• 0 =

< 0

2 0

co 0 0

VI

0 0 0

Z Z 2 i 1 < (..., 0 .x

0 in 0 Wz zW IzS ' < CC CC LC CC r< 1

< x < ctr, '0 0 ceos eto N l rf

N.-

o, Irid I N el e rll erel N te

I II

01 E FLEE e

tO g. E r EEIE coav VIEE 0 D re

'n tev

eere CO CO CO 01 m Cl 74,1 r. l. r , tO

et ' N tzt IN 0

0 ST 0 in l ree N N 0N 0N eVt e4 N N N re N N i N n I IVNI el Li, 2 Iv Amount Land owner HARADHANB AG KRISH NAC HANDRA I . KRISHNAC HANDHARADHANB AG RA

1 KRISHNAC HANDRA " HARADHANB AG S ATISHC HANDRA • HARADHAN'B AG SA TISHC HANDRA SATISHC HANDHHAARRAADDHHAANNBB AAGG RA DAS DAKSHAC HARAN DAKSHAC HARAN . _ DAKSHAC HARHARADHAND AS AN DAKSHA CHARAN 4 3842.00 35 DAKSHAC HARAN 074.00 GOLA HARAD_ HANM ANN A K M ANNA GOLA HARADHAN MANNA K M ANNA HARALALB AG HEMC HANDR 2648 A 2.00 27755. HEMC HANDRA 00 H EMC HANDRA HEMC HANDRA SVC] NYHOVHVH EOD

1

PARTIED THE KOL1CATA GAZETTE, EXTRAORDINARY, N/4E20, 2011 53 The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

landowner S/o, D/o. W/o Area Amount a

HAREN GHOSH S HEMC HANDRA

AKSHMAN NDRA 8 8 40 L CHA 0 8 N 8 0 d vi vi to Si n., N Si In .4 .4 a. • 0 eti d a: re a WI r.i v. 03 I.0 ICI DAD AS NJ(0 7724.00 01 2120 HARI PAIn KU AB EHARI en 45 0 el 0 co en m en 10 m 4. CD el 03 vr ..n to co v. as 1.0 et

JAGABANDHU DAS BHABATARAND AS

8348 01 14724.00 LC 0. 1

AA el el 1-1 03 III pN 1/1 lel 4 IN JAH co c! as •ct ARLAL MANNA o " cn CO CO

o PURNAC HANDRA cf. ci d I JALADHAR MANNA PU NDRA CHARNAo

273 JATINDRA NATH PAL JIBA KRISHNAP AL N

a

S cc 0 re 274 JATINDRA NATH PAL a JIBAN KRISHNA to to ATINDRA NATH PA u JIBAJ

cc L N KRISHNA

0

a 27/17) JATINDRANA

x TH GHOS D 4 00764276( H KRISHNAC HANDRA 1 0. al 0

277 TINDRANATH S SASADHAJA AHA R

JAYDEB DAS RAJANIK ANTA

0 0 tn in V1 0 0 0 0 vs Ln in Ln VI vs 0 vi in

279 RAJANI KANTA

640 RAJANI KANTA

279 DEBD AS JAY RAJANI KANTA

0 JAYDEB KOLEY TUSTHAC HARAN

N

C> 0 JAYDEB MANNA cc 0.0225 Z CO 0 Cu 0 0 0 F >-

LC 1.. Tt

co co an n 0 0 in 0 0i o -...„ WI 0 ca C.0 cn Lari .11 1.1 to to _ to NI N '0 in in in el .-• 4,4 In

4I iN N V N to N 8 m N 40 pt ..4 0 0 g ID 0 2 CJ n ON0 /-1 NI 1-4 NI 0 01 0 c0 Z 1.0 co 0 cn 0 0. 1-. C., in tn o to 0 (0 01 N N. 10 N 0 0 N DO CO N N 0 NI X N VI cC 0/ 0c

53

5 4 THE KOLKATA GAZETTE. EXTRAORDINARY, JUNE 20, 2011 [13kRT III The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

00

g8 8$ co 8 8 8 8 8 8 8 8 8 ai „, evg gn,i u.; .4 r-: 0 tn ni 6' vait 00N z a iv} 0

en 4 ,53 ,-4 I

0

r • os egml ,A,, 60 r0 0 0 0 rrii tno:i ,esn n3 0 0 r... .4 nean :4 N on En

IN 01 tO iv 0

en „LAI 0 0 Al c0 0 ;..4 In r... 7.1 .4 "3 0 C•I C71 0 el 'Cl. ea ... o 0

9 O6 6 i.... 2 ct 0 "0 "

.Ni

6 6

O 6 6 6660 686,0

ci 6 o

0

G<

Z

..d..i..

.4

>-

0

.5,, 94

cTcx

.

r0 e.t 0 LA Lel 0 0 41 ..n ter 01 0 VI In LA tet In In Le1 CA 0

41

CO

*

o 0

4 Cca In

0

o >

0

c .„-1 al o 0 0 0 N 0 o 0 4.. o N. N 0 oa -I- .../ 10 N LA 1 '4...'. -

.m.c a tNo to to to to ua to to to "In Fa Tel u 0 0 8 0 0 0 8 Al r

Er. 0

i VI 0 0 0 0 0

r04 co

O an 141 tn ne en " N " N to 01010108 .. g nn en n. en 4-1 ne N a:i " "

0

1

r.. N *7--1. N N

0

N fa 00 0 an Q.

0 N N 0

0 1 0 lb 1 N IN Al

<

Land owner Area Amount

JAYDEB MANNA JIBAN KRISHNA 43841.00

287 JIBANK RISHNAD AS TRAILOKYA NATH 0.240003

670 JIBAN KRISHNAD AS TRAILOKYAN ATH 8025.00

287 JIBAN KRISHNAD AS TRAILOKYA NATH 4815aoo

JIBANK RISHNAD AS TRAILOKYA NATH

287 JI BAN KRISHNAD AS TRAILOKYA NATH 134446.00

670 JIBANK RISHNAD M TRAILOKYA NATH

287 J IBAN KRISHNA DAS1-

287 JIBANK RISHNAD AS TRAILOKYA NATH

287 670 JIBAN KRISHNA DAS TRAILOKYA NATH

287 670 JIBANK RISHNAD AS TRAILOKYAN ATH

JIBANK RISHNAD AS . TRAILOKYAN ATH

Z

JIBAN KRISHNAM S TRAILOKYA NATH

JITENDRA NATHP AL JIBANK RISHNA

289 JOSADAD ASI GOBARDHANK OLEY

1574 GOBARDHANK OLEY

JOYDEB MANNA BHADRESWAR

KALINATH MANNA SURENDRA NATH

S

THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 PARrml 55 The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

Land owner Amount N

BENEMADHAB KALIPADAD AS

0 0 8 8 0! 8 8 8 8 8 0, 8 DA 8 DAS GOSTHA KALIPA I 5 BEHAR mco 6 8 ni a; 'cf. F., 8 8 8 8 8 4 Cl cr m en ad 4.- ni LA cCl 6 awl ,".. o .043. ro° 1,.. a 1.,.41 12 09 ei en es ;a CO CO LIPADA ,e. 'r DAS STHm GO BEr.. 01 Lil N .-. n. o en KA

in to 0 , uc.°, ko A HARI m 0 Cl N 0 01 en r0, en in .-. m en 0 Cl 01 IN I-1 e-I vl ,

IKAL PADAD AS GOSTHA BEHARI

GOSTHAB EHAW RI co N ,. , ri 'A erl rIe ID tel I' 0 4 8 KALIPADA n en m GOSTHAB EHARI n o 03 4 . 4 ri M "1 DAS in j't. „, 8 d a* 0 d IN ''4 N 0 6 6 g 6 6 m a 8 6 d 8 AS 6 ros KALIPADA D GOSTHO BEHARI 6 6

PADA DAS GOSTHA BEHARI KALI

287 KALIPADAD AS GOSTH BEA HARI o ..,

287 KAL3 < 4 4 GOSTHABEMA

4 et IPADA DASRI 0 0 0 a 0 0 a z 6 4 < 4 a. -a- a a. a- 303 KALIPADAD UT :5 TA -i- 0 zt 3 t., / m 304/ GHOSH 4 276 BIBHAS CH.

004383143 0.

276 IBHQC C GHOSH 001314 B AS H. KALIPADA 2857 m an In ;15 an In an an in In VI VI In 0 VI tIl 0 CP 2 BIBHASC H. re GHOS

PADA 76 HKALI

CH. H 0428 BIBHASGHOS05714 0.

KALIPADA *0

= an 276 SUBHAS CH. GHO

83143 SH 0.0043

= 0 < SU GHOSH CI aBHAS CH. ± cc . u a. ea

0 an C n:t z In n N N N N N 0 CO Op NCO W CO CO 00 MI 00 CO 0 N .= P. no N N Cl N 04 N Cl r4 IN 4N N iN Y aa PA 8 0 en 0 m N 0 0 _g 41 co m m g t> §' o 8 8 OP •• 1;1 .4 VI O. A N 03 CO CO IN IN t"t. 2 4'9 el IC: CS WI Z ,..., V' 1.41 V; 8 r` 8 8 § 8 8 8 8 0 -- .. . ...* C. .6 ' m m en en en m m m m en 01 8 01 CO

55

[PART III THE KOLICATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 56

The Singur Land Rehabilitation and Development Act, 2011. Amount Area K Relation wner Landoian hat (Schedule.)

GHSU276 DA KALIPAOSH BHAS CH.

5135.0SCH. SU 0 GHO H BHAS 276 I

0 CHAIPADA KA8 8 NDRA 8 JUGAL 8 8 8 8 8 8 8 8 8 MAL 8 0 Lel ci u5 .04 <5 d ni ui ut 4 IA ni ni .4 .9. 10 la III l a, ...-1 n ..r on el N. in Let el • et eri 4413NI V el 0 CT 0 0 Or co in ,,, NA to LIPAD MAN8 8.00 03

ia 03 I in N 10 KA A co I V 10 . an e 4 in ors 4 N N el el 01

BEHARI GOSDAM ANNKAL THA IPA A

PAL KALISADHANa el ei at }N4 rt. Cl 0 in in IN co an in IN N. 0 8 ro§ 8 .. 0 t 0 ul 03 co In I'r r. 0, Nn SWAPHOS 0,4 N. 0 0. our 0 0 q 0 8 88 0p AN 0 m KALPANA G H 2093 C.. Ct 8 0 0 O 00 c:i . ON. ° 42; 0.-1 cf, ci Q a 8 ci ci o 60185.NINN212 00 TVAN ANDA KALPANAM A A a Ear >-

in ITYANANDA NNAKALPANA 15 3 Nwa MA '

>

DAS BHAB204 TARAN A 0 (9 Ft i— o I— • Z < < < a z z N z z MANN3 KANAI ea u, LAL A 260 a < • N

oa Z cc g E 0 0 0 O_ o a = NAILAL z NATH SURENDRA NA MAN z z KAu- Lu u, 04 15 tA ...... cc cc O zu o N 0 n n RA R ENDSUNNA AILKAN2 t 6 o 0 in NATH gn v. AL MA3 --; tn

NAILALM ANNA KA

W 260

•O I" co cO DRAN ATH < < URENSNA NAIL MAN260 KA AL atFJ U1 til VI N In an 3 3 3 in an an In in In an an in an <

ALM ANNA KA ILNA

0RENDRAN ASUNNA ANAILALM TH AKn.

Z 9 NDRAN ATH ESURKANAILALM AND 8 NA

in a TH RENDRA SUNNA KANAILAL thous NAMA

0 6

et a

• z < 3 tg C g z

1--. fa to .... N 0 0 0 0 0 01 Ch 01 0% .4 to 10 to 113 U:t N Cl N NI t•I N et; N er4

ie 0 N to , 01 it a in en .4. nr D r. ,.., . N en 00 01 0., N h Nr. 4 0 CT o 10 an , 0 ul 0 0 U% 0 a 0 rc .;), 0 rt N. CO 03 NI. en en erl el NI eri er4 al 03 01 a 01 Cl at 01 01 74 8 SI .t 3 in et el ell en ei el el eri

1: C8e1 en 01 en In fn en en en in 01 ill m en 01

a

56

PeweILI] THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 57 S The Singur Land Rehabilitation and Development Act, 2011. (Schedule.) AmounKhatian t Landowner

KAN AL MANNA SURENDRA NATH AIL _ 1

ENDSURKANAILAL MANNA RANATH I 0 0 8 8 8 8 8 8 9. 0 228 KARTICK COSTA Ra c:, m • n., aec nNi DAS BEHAI d, N. 03 N el 1. 0 e4 N N N 0 ai Crt en co a 6 enNY IN 4384In •ct NI °3el SOMNATHD AS BABUL KUMAR 2.00 324/ 3507300 1 SOMNATHD AS BABU L [

BABULK UMAR CO tv 2747 35074.00 CO an N in in an a an 0 Z ;,-. . en m m to in in 8 — 0 6-- 0 e. q 0 0 a a , .r ,- o, r4 CO 8 0 (4 G B 1- I m Q 6 324 OSTHA EHARI 132412.00 6-4 o ° 6 0 a ci - 0 6 ° o g o 6 o 0 • 0. C0 6 6 6 mt

2 2 CK KARTI OA THA 10031.GOS324 S BEHARI 00

< an o. a, 0 324 228 KAR THAB EHARI 124387.00 GOS TICK DAS >

W D V 3 KASHIN ATH DE PANCHANAN 26 Y

N

O 6 KASHIN ATHM AN REN DRAN ATIN NA SU H a Z -, 0 a a

ASH 076.322 K SURENDRA • - r- 6 IN ATH MAN NATH 24 00 NA .....„ an ° z

327 TH NA MANN NATH 3 KASHI A SUREN DRA "

ta 028MANNA URENDRANATH 75 S322 KASHI NAT O atiag H 0.

CC

<

O_ v.,, KASHIN ATHM ANNA SURENDRANATH v, v, ,,,, a., 0„. ,,,, v, a., In to ,, ,,,, ,„ 6 VI ae, 0.I CC • 4 73.3503 0SURENDRA'11 n 28 KASHIN ATH MANN NATH 0 A

a 0 2

332 144.46KASHINATHM ANNA SURENDRAN ATH 00 Z r.

D to• NATH 2708KASHI MANNA SURENDRA NATH 4.00

• gr g 00 TH SUR 99373.KASHINATH MANNA ENDRAN A a •

U

ZP cc <• 6

1 N

• N. N 0 03 CO to C1' IN *4, IN el NI IN S 1J3 CV P4 .-I n4 N N iv ci P4 N4 NI NI N4 N4 IN m 01 r4 P01 in IN Ca m CO en .o o o 03 ,..i 0 tO .-I ,., e,4 CO el ID 0 0 0 9-1 in tO r4 co 0 ° W E 1.0 co cc an 8 ao 6 al ,..., ao "" N N co GO " ns Al NI IN IN tn IN C° C° tti; .c» 2 'A a

.-• ! 6 o en .Cl. n. a n NI IN " " IN NI ' 1" ,.... CO In Cn re 01 CO en In en m en In 0, C4 Q

57

[PART ta THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 58 The Singur Land Rehabilitation and Development Act, 20L1. (Schedule.) I nt Amouea Ar D/o. W/o S/o, ion Relat d owner LanAw/SI.No. I Plot I Khatlan

'SiBYAL NDRA BATARA CHAKHAGEND E

0, 0 YAL BATABIRODE NATABYAL DRA BDRAC HANKHAGEN

8 8 8 8 8 8 8 8 8 8 8 8 8 0 8 8 0 8 g a en M r. N Of g .-., g m , 1 n 42 0 ct LI IMD M" i D A NIRODH vl III ATABYAL DRA BRA CHANKHAGEN " el 04 e en cr m 0 0 m ces c" ca S yel .... in 1.1 " re In ° re 9I .1,.44 CI et re In In In 25 80C NDOU 330.RA HAG R

CLOCHA RA HANDUR NDRAB AG HNA KRIS

e-1 ID 0 N N CO 0 ul " 0 m g en 01 en 0 itl 3 0 N 0 CGOIN. I et en I.0 01444 ...t en tO A 0.HANDRUR CO en 0 °I CHANDRA BAG KRISHNA S g en 01 In ni .4 01 0% 0 In to el eI In ill 0 a 0 0 a a 8 a a 0 8 8 in 0 0 q GOci 0 a ci o a o 0 ci NDRA UR CHADRA BAG ISH NA CHANKR361

0 BEE NDRA UR CHA GO

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9EE CK HOLEY CHARM I TUSTA KOLEY HANDRA RISHNA

KATTUSDRAK OLCHA OLEY RAN AC HEY NHNA KRIS343

ter 0 0 IA 0 0 y 0 CA VI y u, IA 0 0 „., V u, u, NMANRANDSHNA 366 A A CHKRI 1,-.

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CHANDS SMANNA RA HNA 0 KRI

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6 V

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A

58

PART 011 THE KOLKATA GAZEITE, EXTRAORDINARY, JUNE20, 2011 59

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

Landowner Amount I

K SHNA RI CHANDRA MANNA

KRISHNAC HANDRA MANNA 8 8 8 8 8 8 8 8 cci g 8 8 8 8 8ta 8 g n, o oi rei a vi in ri 4 r" tr g n: 366 RI a; aw „thi SHN CHANDRA „, 0 .; CFI M1 0 0 III e J K

l 111 A MANNA N in 8 a CO 0 in 0 0 CO 0 o" o ni /`, ct° n .em.n . o to m It; m 03 to o IT m cr F, v; cm .-; r" 0* cri F., 0 t-t 0 en In M11 Ill tO el " Col el 1-1 KRISHNAK OLEY 0 el 0928.4 00

331 NJ BALA G J ITENDRAN ATHG HOSKU A HOSH H

0. 0 CO 349 CO LAKSHMAN NDRA vi Iry VI al et In el CHA

0 MANNA Co ICI et i a; m n N CV p 4 Ii (rq. :II 1 en 0 N g § ,n n o o 1-1 CO e-/ 0 0 0 ftl 0 • 'I. 0 8 0 8 cz. tr; a < 3 o d 6 0 o 0 0 a a 0 50 LAKSHMAN BAG c; i ". o ci o d 0 c i c i o

IA RA KSHMAN CHAND DAS HABUL CHANDRA

/ OLT

S ANDRA 351 LAK HMAN CH DAS HABUL CHANDRA

o 351 CHANDRA < z LAKSHMAN z DM z z HABUL CHANDRA I 0 0 I < < < / cc z z a a Z i - - t a z < < < < < o 5 $ 0 0 AN CHANDRA 0 I 5 5 z I r 2 LAKSHMcc MANNA cc cc r la u 9 V r < cz rt cc J ..ii Z co a 2 CO CO CO N 3, d 5 0 4 IAKSHMAN CHAN..., 5 5 DRAM ANNA '4 0 0 52 0 0 t9 1.9

LAKSHMAN 352 CHANDRAM ANNA

LAKSHMAN HAR CHANDRA MANNA JALADC

0

Z to 0 VI VI VI In 353 VI (A In U Vc VI CHANDRA MANNA IA VI tn 3 3 in LAKSHMAN 113 K 0

TANU KUMAR MANNA MUCHIRAM 0269 J 0. 1

356 lAKSHMI M PAL ONI

LAKSHMI MOM PAL

GOBINDAPADA V

0

al 0 )-

9.

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59

[Pmtr Hf THE KOLKATA GAZETTE, EXTRAORDINARY, TUNE 20, 2011 60 The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

Area Amount Relation Khatian

3979.DAPAD 00 GOBIN A HARADHAND AS

0 0 CHARA0 KSH8 .0. ALITM OHAND AS 8 8 g 8 0$ g DA A N 0 L 8 8 --: 6 ul N. 61 oti cf, ai pp CO N a; an cd (n F CO g ,s, VD 00 ,_./ ,..., g al 8 r. 0 0 cn p. 48150.00 a n DAS to iti el 0 0 DAKSHAC HARAN 0 LALIT MOHAN in 1o .-I OJ N CO CO to IN m CCS e.N

SHA [ DAK CHMOHAND AS LALI ARAN T

>:

DAKS RAN HAC HAALIT HAND AMO to 359 ! S an an Ln Ln in no PI 0 1- 111 F in F 0 ID F41 Ft F. 0 IN CO CO 0 a to 083212 DAKSH CHARA r. a OHAND 8 0 0.A AN tAUT M S 8 0 9 a 8 64 z i I g 8_, o -a a..., ._, DAS 2 LALIT MOHAN 0 a - 359 DAKSHAC HARAN tat ALIT MOHAN DAS

al CHARAN DASLITM OHAND AS 359 z HA A z z z 0 mhjj Q2 < a c m z x 175 a 3 S CDAS 359 0 0 0 Vi DAK HA HARAN [ALIT MOHAN ti • cy: u .2 5 -_, 5 < /2 • - z Z Z I 4 AD - H 2 A R CHANcDtR A LALIT MOHAN DUTTA • Ln 6 an a 0 0 Ci -, se 0 z in a -a a ¢ 6SE HARAN ATE SA AC2 2 0 2 L TY364

TE TYACHARas cc 3 ao075 LA SA AN 64 w o m

▪ < f11110 17R286 MATH TA DA V rICV 3 Eci V1 to to cn an to an m in 4n an 3 in 0 a a 3 • co

82801047 I-- RAJKUMA DEY 0. 6 R • 8

o 2 MADANM OHASABITRIB A N R

Ct. n ▪ :

• ° 010478202 SUMITRAK OLEY J to 1 86 0.4

N

01047828MADAN SUBHADRAB AR Ott 3 > MOHAN a 0. 6 D CI Ilt C 0 0 0 0 < ot 0478286 8409.0MADANM OHAN

Z 'a 3 Lj,' ,- c

5X IC ''' ...i 2

0 3 -t_i, /2 -6in, GOBINDAPADA DAKSHAC HARAN
DAKSHACHARAN DAKSHA CHARAN DAKSHACHARAN DAKSHAC HARAN
z a u < Iasne ¢ 0 DAKSHACHARAN DASHAC HARAN
DAKSHAC HARAN ADHAR CHANDRA LATE SATYACHARAN
LATES ATYACHARAN azz 0 5 Z -2 0 -a 2 zcx 0 5 Z ct 0 a 2
MADANMOHAN MADANM OHAN MADANMOHAN

CO an In Le1 IA VI an 0 an ty V Fl Fe nt r4 rz cm m m m '0 01 01 01 CT a, a, 0 0 0 V 0 rori F 0 0 0 tO ID en to in CO • tt ? Ff Ft g..• el Ft ..1 ... t.-.1 F.1 Fl el tO Fl Ft vi .4 Fa .F1 4.• in V2 el ,..4 0 en 0 0 tO 0 ON 0 t.0 ID tD m tO 0 tO 0 0 Ft co o 01 131 r1 1-1 Fl 0 Ft V 4 4 a a a E-. in 'n ,-.. < V' < a a CO st Ln al a wr .09 N F4 IN acn N ni tt4 ra N Fl eV ni "I ;4 6

z +4 V, CO us tx. 0 • 4 Ca --. .d. as 0 a. rej ,_, 0 F N. Ft In F F F in ".... a* to ars at, IS 3 to rn 4n rn 3 m -c-i; m rn en m ra rn in a m

60

PART 1111] THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 61

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

AmouArea nt r ,_ Relation Landowne a

MADANM A IDHAN CHANDRA DEY NOH N I

o o 0 0CHANDRq o 8 8 8 0 o 8 65734 0.8 A DAS 8 8 MADAN 8 0 8 ,-; N N - ic to N ci 0; g ko Ni a to NLN. ?c,o 2 oenj „a ta co N N. o N. ni to 1.... In 0 0 1/4 0 0 •-1 RAD AS ND 0 MADANC HA

N et WI

BISHNU 370 CHANDRA MADAN KOL CHARAN EY

CHANDRMADAN A MANNAcCan 03 03 en n. CO IC et In el 0 01 0 In 01 11:- vi 01 in In el 11-. 01 0 la 01 01 CA en el C11 0 r.... 0/ 372 ANDRA g :c, 0° tn °„n < 03 0 MADANC H MANNAN 2 o cc c, m. co ..., 01 o d 0 9 0. 0 dr' 6 °III o 6 6 '-' 0 - 0 o ° 9 9 0 6 ° o 6 o 6 ' ci o 6 KOLE o o 15047.00 PASHUPATI MADAN Y

373 PASHUPATI KOLEMADAN Y

375 MADA HANDRA DEY N CN MOHAN NIDHA

Z z z z a a a AL 377 MADHAI DEY DUL C 4 HANDRA CHANDRA I t —I C3 Z o a = ce n 8025.4 4 HANDRA cr 0 AN THSH CMADHUSUD SANTRA u 00 SA al 0 1-0 a 0 Z 0 0 0 < 0 0 0 0. 42224.0EB O KRISHNA 0 383 2427 MAHAD BAG BU Y

MAHADEBB AG

69E 386 MA DEB HABUL HA MAL

VI In IA VI 01 VI N VI VI in VI VI VI VI V/ N 01 VI til

HADEBM AL MA HABUL

otm . o/0

388 DE HANDRNIDHAN CMANAMOHAN Y A

0188.00 6GHOSH RAKHAL MANIK CHAN CHANDRA DRA

I MANIK LAL MANNA

00 NI J KANTA 757.RAMATHUR DAS Acn

C

31 en el 01 - 11.. 00 CO Cn N Cn m In VI In cn CI 01 0

000 - 010 O 01010", Nct VI In al e4 N. or) CO 01 nt nt n1 en nt W 01 113 < 'CI nl < ,..., ,.4 In ti M nt n3 et lt ..., ...1 .I en el en el en el el el t.ia 01 el 0Y *a or tO oi '0 CD in ra 0 tO 1; Na 6-* pl ce-i 8 rcn 8 cc N co 8 ul 8 0_ r, r, co co In it. ,.., 0 3-1 0 •-• co co N en Lo N 01 N N el 1-1 el "

6 0 z 01 01 01 V 10 31 1,.../. et tet tO 10 CO ..... en it1n1 en 01 en W01 m m

WI

en

61

[PARTICI 62 KOLKATA GAZETTE. EXTRAORDINARY, JUNE 20, 2011 THE

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.) s/o, D/o. W/o [ Relation wner LandoKhatian I

33ATHUR 44.00 DAS M

JANI KANTA RA

8 8 8 8 8 8 8 8 8 8 8 8 = ui ,, 014La ty; 0., ni a ANTA IANI o a; in 4,00 98 3

la K 01 RA ID en 1-4 u% C> a 0 a ct S " la on e. m .Ni 10 14 i 0 al 0 S. re4a in "tn ei see en re CHANDTISH JYOTHU MAL MA RA R 400

CHANDR MA 0.02 L JYOTISH A L MATHURM AL 401

Ln in 03 CO 0 0 CI1 n ,..: 0 MAYAR A nt 01 § 0 LTN TD la in en en M DUTTA Ln n er n al (No ns n re tO TO " S " le " ,I. r... , w co 0, ,r, 8 t.' 8 co 8 ,-..+4 . C1 eg 0 on 0 Qc; ct 9 0 0 0 NU A8 o o RA ci q o cs o c, 6 6 AND c5 M408 RAN BISH CHKOLEY OHANC Ho 1543 o d ci 6 o o o ci

807.NDRA DHDEY ONMOHAN 13 00 ANC HANI M

GHOSH ORAMAN MON

Z g a HANDRMAOTOM I- SI TAL C A 0 NNA R BALA I z z ca 2 en < la 2 o t MUCHIRAMD A0 ,-. S v ct ).- z "*" LC a i 4 I- ce, U, 101NDHARUC HACORHAKRABTARAM CMUK 32 00 RA TY I- I' 3 4 '..., V

330.0HANDRA R CSUDKTARAMM 0 HIANNA MU

HAN ETRAM OHKSTY HAKRABORDAC MUKUN

,.., to 'n tO tr, 3 0 0 N 3 0 in vi tn en 40 '0 en In 8276.8N HETRAM KSKRABORKUN CMU421 00 OHA TY DA HA

HAN ETRAM OKSHHAKRABORTY MU NDAC KU

RABORTY CHAKMUKUNDA0

KSHETRA HAKC MOHAN RABORTY MUKUNDA

rt

0 0 KSHETRAM OHTY KRABOR422 AN MU KUNDA CHANcc cc

0 0 I 2 1- i- < < 2 2 ,ti ..... ey N N cr. al N u% rn TO 03 01 IA on en Ln on In co co a% 0% n co TN en CO ,1 01 Ob 2 2 2 a 0 0 Ca Ca ea ea al 03 a we •a- la 0 •ct Ln el et on •-/ a tiel Tn on el el 0 el el 1-1 In el el 'etl e on el al 0 0 l0 ° N. w 8 w a, 8 re n In en col vs en Ca O re Nn o r4 en en `-' 0 co al 40 in 40 00 T. 2 co oo n oo n la .4 S In to n co co co co 0 N TN 0 al a el Z ci 03 00 el 141 01 it' on 01 0 la on el t el on " ea 0 el el ,IN 0 en CO Ca V a a `a nt a a a a .6 " a

62

PART RD l'HE KOLKATA GAZETTE, EXTRAORDINARY, JUNE20, 2011 63 The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

Area

MUKUN KRABORTY MOHAN DAC HAN KSHETRA 5

o I 0 8 SITAL MURARIM ANNA 'a' 8 8 8 8 8 8 o 8 8 8 _9 8 8 8 8 co di 506 • co c' r: to 0; " el to CO. m 4 ° 10 A r.. It., pqt LI 0 2 6. $ URARIM AN 4 er" 2 1523 M NA or. a 4 CO rc N in a-a I-1 NI tr ° " 04 V II CO 8 0 ri C•4 :41 IN el IT 111 10 0 0.• . 01

MUCTANUJK UMARM ANNA HIRAM

MURARI MANNA SITAL MANNA

1.13

VI mm 03 VI BAG N IN N NI 01 in in ot IN 427 MURARI MOHAN WI 111 CO 01 ° 0 8 0 8 a". er, 0 a ul a 0 • 0 0 8 c: 0, • o c3 0 ta ci ci , o ','' ° 0 o o 0 a ci ca ot o 427 MURARI MOHAN BAG 40125.00

NALIN KUMAR MAL LAKSHMAN CHARAN DAS

429 893 NAUN KUMAR MAL LAKSHMAN CHARAN DAS

z o ..., a 6 6 433 NANDAL

cc ALD AS SASTHI CH 0 A RAN 0.0975 78244.00 z 0 3 a < * * z o Zil 2 i -, 1- 5 r- 1.: = NANDAIAL DAS 0 oc cc zr, i E KE c2 ci .., g u, NANDA It LAL DAS SAST z H I CH z A RAN

000833 330.NARAYAN MANNA SUDHIRC HANDRA 0. 00

, co 892 0 0 SOST CA 01 0 . 1.11 1•11 VI IA IA V1 VI 111 VI lot VI CA IA In V/ -frl 439 NARENDRA NATH DAS CC

439 NARENDRA NATH DAS

NITYANANDA

V V

0 0 NARENDRA NATH DAS SASTHI CHARAN to c V < a 3 2 RAN SASTHI CHA

z z o z 1 ill 0 * C 0 0 3 z z z la Ls* m * z z

c 4 m 01 III re 10 OA IN 1•4 g -. la in in to rg CO N r1 EIEER se

1. IN 0, E III :.9. h.! g a § 1,0 10 (.4 OV tO N 04

1 g:t g to . vt ,r , p CL le ,°.. ea CO 1••• 00 11/ O 4 04 ft4 C•4 - NI N

tr., a 0. •-• Z N. CO • eV 0 e, to CO tc IVI CO 1.... NI gg to el T en -.-_- . cr r4 • It 't 1-n , • i i

< NI fil 0; er

63

[Pmn-111 THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 Land Rehabilitation and Development Act, 2011. The Singly- unt AmoArea (Schedule.) ner Land_owKhatian Aw/SI.No. I Plot I

CSAMANARE HARAN STHI 888 TH DAS DRA N

7724.00

444 o 8 8 8 8 8 0 8 8 0 g 8 8 8 8 . Pi I.: ro 0 a co id 6 PI #4 cid IC et a 0 01 8 01 el MAL ME

IN AI .-. N

0, n. 0 2 e 945 l ei CO 01 v-1 0 447 IV la 0' co 10 a Of .i. el 0 e1;'', CO a 4.4 0 cn ,-4 el n ,,,, -1,.. In C.1 N 01

ETA BN I AG 449

AG NETA BI

CO n #1 CO 01 01 a in a IV co in a 03 CO „, a a CV 01 a 01 01 NA ET a r.. co en r... N AI MAN C4 R In Co Tr 03 01 N

V'. ch m 40 n CO n. CY 01 0 cn 0en m ni at 0 0 Cf1 et el 0 IN IN a 8 el 0 0 o . o 6 0 q 8 0 q 0 0425 MOHAN GOU

0 0 0 • OSNIRANI 0. 55 R ANG H H O 0 0 0 0 o o d ci o 4 -

7 CHANDRA DULDRAM ANNMALC 93 AL 7 HAN A NIR

NDRA CAL ND HADULRA MANNA NIRMALC HA

< z cc < NDRA CCHAND

0 NIRM930 < < HADULAL d cc RA MANNA AL z 3 0: n: ii 5 = = 0 , a MANNA NDRCHA 6 3 A NI RMAL t . , 457 0 1_ 0_ , . w„ , -.1 i Q 0 0. 1-- z D 0 0 6 5 -, CHAND — >. AL DUL a MANNCHANDN RA te, A a RA IRMAL ' 457 0

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64

65 THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE20, 2011 PARrIII] The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

Land owner S/o, D/o. W/o Area Amount

EPANCHANA AKSHAY DEY N DY

0 MAPANCHANAN NNA 8 8, 8 8 9 8 0 S$ 8 S$ 8 0$,_.. o co 6 m 4.4 9 0et, ,.; a: a 6 ci N ai 0 • N ri en N: oi i, 3 co ri moo mco no 3 4 0a., 8 m Ott el el 4 PANCHANAN MANNA UPENDRA CO tO 01 Ul ,-, S a at 03 at .4 e n nt co 10 m el ttl nt r" 2 o4 el el el 393225.00 0. I

GO

T/TTTI PANCHU PAL MAL SATYA CHARAN I), 03 In 0 V cm 0). I%) 0 o PANCHU to 0 trOi otnj all WI ",.. ncn two' ltno c% nt i a GOPAL MAL SATYA CHARA 'n 10 N & m 8 r 4 v. ...0 03 01 rn to 0 8 ci, o tn 01 n 01 CO 01 an 0 '4 P IN o o 6 d 6 6 0 O 8 czi o o 0 al d' 8 ocl a i-1 RITOS TE SATYACHPA 6 0 HD E LA

ARAN 9 6 6 lu 6 O c-2 >- RITOSH DE LATES ATYACHARA < PA N a.

0 W

> tte 102 67581.00 477 4 • -

1

< z c•e z < 1 477 4 . cc 210 DE < S CHARAcc 1 PARITOSH Y ATYA N 0 rc < < 0 0 O ui us Z 0 0 < < r Z us PHULMON DUTTA 0 Li Z Z z I .c0 0 * tu Ill U vi < D CC CC R t a. a_ w re rc PRABIR C NDRA TDU0 co HA TA LALIT MOHAN x • z .1

• -4 PRABIR KUMARD UTTA LALITM OHAN w w re 0 tg

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0 GHOSH PRADYUT

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TILAKA MANNA - >-

0

ali 6 TILAKA x MANNA re w ,n i 0 w 3 z i— r < te U

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co o ot -P.l.-„ Z' ot o • .,-rt en er, 00 to.74 NIn -"-. -.-".. r-. n co ...... 6 2 0 at f.-1 ar a o• at nt at 0 0 0 01 01 et, 3 .4t e tO .2 0

65

66 THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 [Purr 111 The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

Area land owner Relation Amount

003334 TILAKAM AN 0.NA

0 TILAKA NNA 0 g PRASAD MA0 0 ca' 8 8 8 8 8 • te, m co CA • Of 01 el 01 Ch 481TA SCO Of 00 CO '13 g r; g NAMI ANTRA 5.00 cc, CO cif 0 CO 8 rh t° co CO ao t, 40 v. en v rt

• NAMITAS ANTRA SANTRA NAMITA O r- pra N. v g " 't rto' cl.l IS g ro'a mit r's 'I' co at eto° Ch eh CA ifi In ell <4 rif Of in 10 PI Os nl 0 268002na Al eh m n, n, NI CA . fa 01 m NAMITAS ANTRA 0. 7 ea cn gi i, el & NI in IN 0 " N. It1 El 8 0 .0 8 0 8 8 8 8 8 q 6 8 8 có 490/2 MOHANM ANNA di 6 Oci 001168E O ci ci ,d, o ci O j .6 s

MOHAN MANNA

MOHAN MANNA

a --_,

AN MOH PRASAD 3 o MANNA a 0 a 0 0 Q 0 C. 0- 0- 0- a a a as' < 3 * * :7, .o-- la—i < o 0 0 CC a CC e4 CC < < , ... sa. C. .. 0. 0. Z .. . ,a ANANTA MANNA 0 0 0 in to m

REK DAS HA

REKHAD AS

REKHA DAS Z Z Z

z Z a-

< < fp 0 2 2 2 < < < < cc x i- ... y i Z Z tti < < < CC 2 z < a i C cu 0100 - 01000101 N O 0 Of 0 CA CA Ch 0 at re 01 g8NNN N N N N N. NNI"..N.N.N.NNNN. 0 0 ' 0 0 0 0 0 0 0 0 0 0 2 0 0 0 .0 0 o el el ,r4 el el el .-4 el el et et el et el .-I IL 8 r. w to '2 N to 0 13 N 0 m 03 N R.

PA § a: 74, Era cwo' Pnc.:i % rcno acol g m th4 to" A p, 6. w 74 ei 4C"O

_ R "er-n -..„ tr. 6 11-i --.. -.... --- .. o o --- P.- z 14 r-- 14 na tn, m I-a d NN %et ;ft N to 40 to r- N Di 0 ..... .."'- ..."- .8' ..... a, el 0 0 -ma *ma tr: .g..... -g - - --... m m cn m in x "2 -g - •... a eZA4l -C.l.l < < . .a..,s'" < o < a- n < < "a-n- d -4,-- d • *-- d 0 al < a a a Of a a- yr

66

PAR IM THE KOLKATA GAZETTE, EXTRAORDINARY, PINE 20, 2011 67

The Singur Land Rehabilitation and Development Act, 2011. Relation (Schedule.) Amount 1

MANAD EY

8 8 8 8 8 MANAD EY 8 8 . - 0 tO ai el eil el O1079 S VAM ONDAL 03 01 DULAL el 4-4 en en 'n in

10 SOVA MONDAL 79

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PRASANTA MANNA KUMAR

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67

68 THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 1PARTBI

The Singur Land Rehabilitation and Development Act, 2011. -..

n Relatio (Schedule )

CSA SANTR

HANDRA THSH RABIN A

NNA RA D05 NATH MARABIN2 0 0 0 0 0 0 0 0 0 0 8 8 8 0 8 o 0 8 8 220.105TH HOSH GDRAN ARNA3 R RADHARAca00a n.; .„: 6 a .4 EN 1-4 6 NIO AS! vi .4 .-. m 8 VI ,, e, r, es in 01 WI l.0 el 0 1̂ . r- cn cr. ro r--, an E o a cc m c. N el UN sr 0 N. .cC co a er IN NT M3900 1so 0 N an H et ul MANNAH RAMKRISHN 8...-s A 7566MANNA RAMKR 7.00 ---. ISHNA

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Lat GOBARD MPADAM HAN ANNA RA O t tra

:4 c MPADA o MANNA RAz Z 2 2 Z , cc cc a a a a a a < 171 -.0 a ce s r z = z 0 o mi x x a a a a x a a 6 z a: -..„ 0 0 o.. re cc cc cc cc a 2 < < - < < < wiL cc 0 :5 5 5 co co a co in a MANNA RA773 z a0 0 0 0 0-, -.... MPADA 76 zd 0 0 0 0 (.9 in

CHAND PANCHANAN RA MANNA RATAN ,

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00 O• et ANNA RATANLAL M NNA A

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to S28 ec to (4, AHADEB DAS 5

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Q K

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ROHITOSH DAS ROHITOSHD AS SABITRI BALA DAS SAHADEB DAS SAHADEBDAS

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68

PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE20, 2011 69

The Singur Land Rehabilitation and Development Act, 2011. land owner (Schedule.) Area

KALIPADA

DEB PADA SAHA DAS KALI

8 8 8 8 8 8 8 8 SAHAD 8 8 24076.la 6 n EB MAL 00 4- 6 uti I ta: o co al m an 0°3 N. 1 N 0 03 01 0 ,i.n.. na el aar to ao in 8 8 m SAHADEB MAL at ei HALBUL H N

SAHA DRESWAR 0225 DEB MANNA BHA 0. 1

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69

[PART IQ THE KOLKATA GAZE I 1 E, EXTRAORDINARY, JUNE 20, 2011 70

The Singur Land Rehabilitation and Development Act, 2011. ount AmC Area (Schedule.)

768.0AR 8 0 HAC KS AN AS H DAN

DA TH MBHU SA

RHAC TUS AN E

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70

Pata1111 THE KOLKATA GAZETTE, EXTRAORDINARY, RINE20, 2011 71 The Singur Land Rehabilitation and Development AcL,2011. (Schedule.) -

Amount 1

SARBESWAR DAS ,...

9 27 SARBESWAR DAS011

0 0 8 8 8g8 8 8 8 0 8 8 8 80; RBESA SWAR DAN 38120.N 0.2 S ,e.n. g 1-1 .4. f: 00 g 2 gi 0 N. 0. an 4 ",-1 l0 " 2 b:14 4 riny rr: 0 W .4 0 N4 3 cn rt. SARBESWAR D 9AS

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[PART PEI THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 72

The Singur Land Rehabilitation and Development Act, 2011. unt AmoArea er (Scdh_eodwunle.) Lanavu/SINn IP lot 1 KhatiallI o o

DRA CHADHA NALA IR SAT SUNNA MYAB

PEY KOL OLEY CHARAA ADA KSATY KALIN

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DAPAS DA S HYAMA

NDRA SHC SURAADAS AMA HAS EHA PHY

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PART BA THE KOLKATA GAZE. 1 1E, EXTRAORDINARY, JUNE 20, 2011 73

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.) Land owner Area

OLEY SIBNATH K

KOLEY TUSTU SIBNATH CHARAN 0 0 '9 a 0 8 0 '-' o 8 8 8 8 c 0 0 8 8 8 8 iri r4 — d in di "c3 64 m 0 WARD AS to -:6',2r-- tai d oi SIDDES N: N cc i r.,.. N " 04 0i 0 r m " § 21 .rq N Ni E en Co VI ' CI E-1 OW el IA 0 0 0 .4 4 u, r• 0 m en ei 0 le " CO e. al .-I el " 0.- DDHESWARch 4. el co N Ti SI DAS

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0 SIDDHESWAR DASn a. a SITA•W ee L CHANDRA ADAK

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0

[Pima III THE KOLKATA GAZETTE EXTRAORDINARY, JUNE 20, 2011 74 The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

Amount

ROSG I THA BEHAMANNA R CHANDRA SUDHI

3841.ARI 0 GOSDRAM A 00 DHIR C 4THA BEHNNA 8 8 8 8 8 8 HANSU 8 0 8 8 8 8 8 8 co :,..; 1,.. ci to us 4 ui bi 0 ci, 2 t... u.., Tr CV Of WI `Cr S en at tf 1 .0 4 r4 ? ry, . a N g IRK USU203 0 MARD AS DNH N. ast 5 .-1 a- 0 ° (0 CO I'. tra N 4-1 .... .-. 4 ,_/ N 10

2035

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74

Rua EU KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 75 The Singur Land Rehabilitation and Development Act, 2011. SI./ Aw No. Plot Khatian (Schedule.) Landowner Area

I 661 2 96 193 SWAPAN KOLEY 10

DHAN CHANDRA SA5936LOOD

661 098 1932 SWAPAN KOLEY 1

SADHAN CHANDRA I 0. 0 0 c 0 0 8 8 a 666 8 2 697/1 8 a CM IN 71 mt 4 ci TAPAN oi S. KUMAR MANNA 02 IN 01 g 0 N ca gm m N to fa CO 01 IN 10' 01 V 6 66 m 2505 697/1 m m m et

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• D tO 683 1100 754 TULSI GHOS "4 Z co . cc RANI H CHANDRA KANTA ▪ ° 3 O 14 686(27 6/ 2600C) 1 1176/1 ._, UDAY SANKAR co s- 'co I Z 0: MANNA < < so co a co z 0 a 690 'o o. 0 I 2486 1 4 36 z RAM DEY o co as a I VIRGU -_, z THAo O i NDA CHARAN x < 0.073304 I N 11. 0 'm I1 CO

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75

[PART m THE KOLKATA GA7HTTE, EXTRAORDINARY, JUNE 20, 2011 76 2011. The Singur Land Rehabilitation and Development Act. I (Schedule.) nt AmouArea W/o, D/o, Sto, Pin Ik t Rela ner d_owlanAw/CI Nn t ha lan

DGENA AI) GU TH (BANANDRA I BAKUMAR AJIT

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76

Paw THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE20, 2011 77 The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

ANIL KR.KOLE

702ANIL KR.KOLE 0.00875 3,00

0 0

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PARLIll] THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE20. 2011 89 The Singur Land Rehabilitation and Development Act, 2011. 2027 KHADAN BALA MANDAL RAMPRASHAD MONDAL (Schedule.)

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[PART III THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 90

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95

[PARLII1 THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 96

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P0cr Ell THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 97 The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

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97

[PAR- r III 98 THE KOLKATA GAZETTE, EXTRAORDINARY, RUNE 20, 2011 The Singur Land Rehabilitation and Development Act, 2011. (Schedule.) HOSGGP BHADRASWAR H HOSH ANDRA RABHASC H792 2695

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98

THE KOLKATA GAZEI lE, EXTRAORDINARY, JUNE 20, 2011 99 PARIAH] The Singur Land Rehabilitation and Development Act, 2011. T. HVAMAPADA L SMAR MAITY RAJ KU2073 842 (Schedule.

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99

100 THE KOLKATA GAZETTE, EXTRAORDINARY, RUNE 20. 2011 [PART III

The Singur Land Rehabilitation and Development Art. 2011. 2682 07 (Sched de.) LICK 34 ANNA MAL

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100

101 THE KOLKATA GAZEI IL, EXTRAORDINARY, JUNE 20, 2W 1 P ART ill) The Singed Land Rehabilitation and Development Act, 2011. (Schedule.) BANKA BIHARIG HOSH RANUPAOAG HOSH 873

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102 THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 [Priori The Singur Land Rehabilitation and Development Act, 2011. CO SAILENDRA GHOSH TA GHOSH SABI (Schedule.) 4145

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103 THE KOLKATA GAZEI IL, EXTRAORDINARY, RINE 20, 2011 PARTBI]

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104 THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 PARE 111

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105 PART MI THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE20, 2011

The Singur Land Rehabilitation and Development Act, 2011. E00 GHOSKUMA 72OSH R CH. GH MATHA (Schedule.) R H SU

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105

106 THE KOLKATA GALEY16, EXTRAORDINARY, JUNE 20, 2011 [PART III

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

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107 THE KOLKATA GAZETTE, EXTRAORDINARY, 1UNE20. 2011 PAR7101

The Singur Land Rehabilitation and Development Act, 2011. unt (Schedule.) Area Amor tion landowne Rela

NNA PRASAD YDEJO DAS A DA DAS V

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108 THE KOLKATA GAZE11E, EXTRAORDINARY, JUNE 20, 2011 [13,r6 Ill The Singur Land Rehabilitation and Development Act, 2011. I BV4VN HSOHO (Schedule. Amount Area nd_owner la AW/Si No.I Plot ! khatlan

03665 29449.00 DAS DRA 0. 2 AKUL CHAN

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108

1 09 THE KOLKATA GAZE1 EE, EXTRAORDINARY, JUNE 20, 201 1 PART II1 ] . The Singur Land Rehabilitation and Development Act, 2011. I /o Woo WSio, [ Relation ner owA lanai kin. Diaa IrhatinI land OSGF H HAR NAGHOSH „AS_H.U_TO _ SH 0 0 0 0 0 0 o 0 0 o

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109

110 THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 [PART EL

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.) Amount

OLANATH OAS _ HARIBHUSAN BH

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110

PAKOTO THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE20, 2011 111

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

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111

112 THE KOLKATA GAZb I I E, EXTRAORDINARY, JUNE 20, 2011 [PART ER The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

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112

PAR ICI] THE KOLKATA GAZEI1E, EXTRAORDINARY, JUNE 20, 2011 113

The Singur Land Rehabilitation and Development Act, 2011. Amount Area (Schedule.) land _owner 52

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PART III] THE KOLKATA GAZEI IL, EXTRAORDINARY, JUNE20, 2011 115

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

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LAXMIA DAK BHARATIP AKIRA
BHARATIPAKI RA RANJ BANGAL HARU DEY . HARU DEY GOBINDAPADADAS
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176 GOBINDA CHANDRA PATRA JAYANTA

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ARATIM ALIK 3344.00

SHREEL AXMIA DAK 0 .0004763 387.00

LAXMIA DAK SHREE LAXMIA DAK 0.002857 3344.00

BHARATIP AKIRA MADAN 0.0004763 387.00

BHARATIP AKI RA 0.002857 3345.00

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GOBINDAP ADAD AS

GOBINDAP ADAD AS NIDHS i IRAM DAS 37492.00

29458,00

GOBINDAP ADAD AS

GOBINDAP ADAD AS NIDHIRAM DAS

130 GOBINDAP ADAD AS N IDHIRAMD AS

GOBINDAP ADAD AS NI DHIRAM DAS

115

116 THE KOLKATA GAZEI1E, EXTRAORDINARY, JUNE 20, 2011 [PALA DI

The Singur Land Rehabilitation and Development Act, 2011. Schedule.)

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178 SURENDRANATH - 18080:00-

GOKUL CHANDRA DAS S SIDDHESWAR 60883.00

181 GOPAL CHANDRAD AS S JIBANK RISHNA

COPAL CHANDRAD AS SATISHC HANDRA

184 GOPALC HANDRAP OLEN LALMOHAN 0)

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184 GOPALC HANDRAP OLEN LALMOHAN 32137,00

GOPALC HANDRAP OLEN 11248800

RENLIKA POLEN SAMBHUCHARAN

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0,008004

127 I CHANDUG ER 0,008004

ANITA GHOSH 0 ,007992

GOPALK OLEY KSHUOIRAM KOLEY 0

COPAL KOLEY KSHUDIRAM KOLEY 24106.00

GOPALK OLEY KSHUDIRAMK OLEY 0.034632 278270 0

GOPAL KOLEY KSHUDIRAM KOLEY 0.01334

GOPALK OLEY KSHUDIRAMK OLEY

KSHUDIRAM KOLEY 6247.00

116

PorclII] THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE20, 2011 117 The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

Amount Area

0226KOLEKOLEGOR185 78 0.KSHUDIRAM Y AL Y

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MIHILA DAS R! GOSTOB EHA DA 48210.00 L S

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117

[PART 111 THE KOLKATA GAZEPIE, EXTRAORDINARY, JUNE 20, 2011 118

The Singur Land Rehabilitation and Development Act, 2011. I (Schedule. Amount d owner lanMAORI Na I Pi nt'kh atian

TRA APD I HAN HARA

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118

RaarlII] THE KOLKATA GAZETTE, EXTRAORDINARY, R1NE20, 2011 119 The Singur Land Rehabilitation and Development Act, 2011. (Schedule.) Amount sk,, Dim Wto Area Relation landowner khatian I

41782.00 DAL CH. BASUKUMARG HOSH 223D

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119

120 THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 [PART III

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.

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landowner KAMALA KANTAD AS KAMALAKANTADAS !CANA!LA LM ANNA KANAILALM ANNA KANAIL ALM ANNA KANAI LALS ANTRA

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KAMALA KANTAD AS

KAMALAK ANTAD AS

!CANA!LA LM ANNA

SURENDRA

KANAIL ALM ANNA

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RUC HANDNTRA RA 522

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KANAI LALS ANTRA CH

ARUC HANDRA

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ARUC HANDRA

N KANANB ALAS URUL

KANANB ALAS URUL

ANNANDAP RASAD 0.00611743A 2

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120

PALTHEI THE KOLKATA GAZE11E, EXTRAORDINARY, JUNE 20, 2011 121

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.) Amount Relation wner land_o

SURENDRAN ATT MANN 42 183,00 H KASHI NA H A

02NDRAN ASURESHIN ATH MANNA:0 25 0.TH o KA 0 0 0 0 0 0 o o o o o o o o cs o o o o 6 6 o 6 6 6 6 6 Co N 6 SURENDR6 121884.00 A NATH 6 HI NATH MANNA a- N. F 1,... KAS

01 0 Ca 6 RI o o o o o o Co CO CO CD 6 - 00 74 0 0 CO CO 0 o o 6 1!O NN SURENDRr r KASHIT iAT — — 1 6 r. 6 to r AM ATH MA A 1

HARIBHUSDAS 17677.00 AN KASHINATH 249

N V CO 10 052 HARIBHUSA r V. N THD ASKA

CI 0 0 nt 41782.00 0. :0 N N HINA S 249 0 0 N r F 0 0 CO 03 I CJ 0 CO 0 N CO 0 03 0 •_ . 0 r r 0 0 0 N CO 0 CHANDG4 ° o o c> a o o o RA o o OUR LAKSHMI KHANRA 6 6 0 6 6 o 6 6 ci 6 KSHMI RAYAN GHOSH LA NA388 r

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053328 AKUL LALITR AN DA 42848,00 0.I S

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0

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C

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121

[Parr III 122 THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 The Singur Land Rehabilitation and Development Act, 2011. Amount n Relatiod owner lan (Schedule.) Si

L ARI DAS OURH DRAD AS VUDEBCHAN

RGOUAND DAS HA I R RA DAS DEBCHVU

o o o o o O c o o o o o R DAS SOUo o DAS DEB 32933.00 O o 0.04 e NI- co - o HA I R T-CHANDRA VU ri ni a 6 O oo N CO 0 vt r r DAS OD RI 0 GOU oc DAS DEBCH

CO CV vt HAR r tO a ANDRA VU

It 273A ,_ co r- CO CO CO 0 CO CO r.... CO r r

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6428.GOU H

N DAVUDEB 00 0 ARI DAS R CHANDRA S CO 0 0 a) 0 0 0 0 0 In a 0 v/ n 0 1%. Co CO N tO Cra 0 0 ARI G,-- UDEB

r,.tO .. 0.008 DAS OUR H 0 o to o o DAS CHANDRA 517 V c) ° 8 8 °6 ra o g o 6 cr f ci 6 6 6 6 6 o ci 004 UR 6 VUDEBC 0.HARI DAS GO6 HANDRA DAS 273A M HARID AS SOUR DRA DAS VUDEBCHAN273A cb

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KSHMAN LAMAHADEVG HOSH

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land owner VUDEBCHANDRADAS AND VUDEBCHANDRAD AS VUDEBCHANDRAD AS VUDEBCHANDRA . DAS VUDEBCHANDRA DAS VUDEBCHANDRA DAS VUDEBCHANDRA DAS MAHA DAS 0) < 0 * KQQ 2 1
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41

123 THE KOLKATA GAZETTE, EXTRAORDINARY, IUNE20, 2011 PART]

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

I Amount Relation wner land_oAWISI No. PiotI kha tian • • i c- GMAH HOSH ADEV i

0 0 0 0 6 0 0 00 744.0 <)„, 0 0 t) o o o 0 0 0 La N kri ni co CO a a to 4 • a CO CO LS) 0 LO en Lo 0 HKSLAg — 0 0 0 ot HA MAN <-- Le, 0 Cc GHOSH DEV MA

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KSHMHODEVG M27 AN LASH AHA278 3

CO r N in ic.- CO OD N 0 to CII N CO DEV 0 GHOSH MAHA 0 o CO 0 .sr 327 — — 24 0 , m 0 0 To" , ru N 0 0 a, co a 0 o ci a 0 0 4 6 8 a lci 6 a a 6 AN KSHM6 Oa LAGHOSH AHADEV M o 6 278 327 o _a

82.00 2490284 346

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123

124 THE KOLKATA GAZEl it, EXTRAORDINARY, JUNE 20, 2011 Wow The Singur Land Rehabilitation and Development Act, 2011. (Schedule.) Amount r Area nd owner la

2380E00 LA SANTRA MINDB A

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PARTICI] THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 125

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

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[PnarDI THE KOLKATA GAZE! 1E, EXTRAORDINARY, JUNE 20, 2011 126 Act, 2011. The Singur Land Rehabilitation and Development (Schedule. ount AmArea I Pint t r d ownelannutitQl edn I !Ith a ian I

00.0247 0 NP AN DAS ANCHA

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126

PART MI THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 127

The Singur Land Rehabilitation and Development Act, 2011. khatian land owner IAmount

(Schedule.)

DRAN ATHD AS JOGEANDRA RABIN

RABINDRA NATH DAS

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4

[Raz ffi THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 128 The Singur Land Rehabilitation and Development Act, 2011. t ounI Ama Are (Schedule.) n [ RelatioDin t I wner land otoasit RI^ I t!IchA ian

0RA 0 9.03082 00389OAS DCHANSHNA KRI

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00DRA NCHAOUR G 3332 0.KHANRA SANKAR

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128

Parraill THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 129 The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

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SATYAN ARAYANG HOSH 64274.00

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SHIB NARAYAND AS GOURHARID AS 100132.00

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466 SHYAMS UNDAR SANTARA 241050 0

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AMARS ANTRA 0.017083333

AMARS ANTRA 6340.00

AMAR SANTRA KANAILAL 0 .004583333 5365.00

AMARS ANTRA KANAILAL 0 .010833333

AMAR SANTRAa

129

[PARE III THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 130

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.) I I a Are lation tia ReDin owner .s/ICI tI l eha n land

AL NAILTR KAAMAR SAN A

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130

Pazr111] THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 131 The Singur Land Rehabilitation and Development Act, 2011. (Schedule.) Area Amount AW/SI No.

SRINAT 72315.00 DAS 480 H

NGATA TH SRI80 o o AO NA DAS 4 o

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131

132 THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 [PAzr IE The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

c0o0c> 0

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133 THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 PART IITJ

The Singur Land Rehabilitation and Development Act, 2011.

VG

(Schedule.) I Amount Area tion I Relaer A,.delikin I Pint tehatian land own

6915,3 00 TRA NELAS AABAH

0 0 0 O 0 0 0 0 0 0 0 3760 0 B 00 BIPI 8214.18 040.DRA EHARI 6 N-: CH N 0 cl: DAS AN DHIR A NN 42 Co in 0) N 0 4.--- 00 - O 86e.4_ - .20..- 04 01 42

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133

134 THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 WAFT 111

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.) •• I Amount Area Relation wner ndo la IPlot I Kh atian /No Aw/SI

7482.00 4 0.00932 L GHOSH SITA25

a 0 0 c 0 0 0 0 0 0 0.031349 N TAL GHOSH00 0 SIGHOSH NDRA IL CHAAr-: 6 6 , 4 0 t--CO o CO r 0 0 N- iC) Lc? r c:!. 0' I.- O) n NJ 04 3-

9630.00 NATH ABINDRA RDAS ANIL

o6 N INDRA RABITA DAS A

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134

135 THE KOLKATA GAZETTE, EXTRAORDINARY, NNE 20, 2011 Parr ID]

I08

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

Amount Relation d_owner lan

757.13 00 PADA TUAS DEY

7222.00 0 0 o KU

0 0 0 0 NATH TINDRA JA 0 0 0 0 GHOSH0BALA BA L 0 0 0 0 0 0 0 o 0 . 0 0 of O 6 (- a' a, oi 6 to 6 • 6 co ed yr co °I 0 6 co 0 N r- 0 r 0 t-- 0 ct '

° 0 0 -- r, LO a) 0 03 CD 0 CO to) AIC HANDRBAL

t- C.1 1- Tr ea N Tr A 06.24KHAN SADHUCH KSUDE 00 UKHAN/H 4SAD 053328 0.RISHNA BD AS 64

222GDOS 62.00 SUKU 0.028 HOSH ALC H BAMARG H H

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135

136 THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20. 2011 [PART 111

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.) d owner lan Relation Area

BHOLA NATH KOLEY MEGH LAL KOLEY

o 0 0 0 0 0 BHOLANATH LANGAL SARADA C 0 0 0 0 0 0 Q 0 0 0 0 CD 0 C3 0 o 0 o cc co o 0 oi cri o f o oi a5 o o o f cri. V' ui ID Q 00 ca cci o3 cri 6 6 E o a a co o o O 0.1 0 N N N CO .:( 0 N CD 0 M ^ Q VC •111 0 0 It 4

0 NI 0 CCI CD W CO 03 B K NRA BEHAHUBANC HANDRA HA GOSTHA R' I IBHU 0B TI BHUSHAN DEY I0.014637 Z N 10 Qn r- 10 CV N et) CO 94CO BIBHUTI BHUSHAN DEY NALIN Co Ni 21773.00 O N 5, m .- 0 i--- 0 r 0 0 0 N0 0 6 a 0 6

a a ci a ° ° o 94 ci BIBHUTI BHUSHAN DEY 10304,00 ci O O o a

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0 BIJALI BALA BARIK

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136

PART LEL THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE20, 2011 137

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

aa000

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0 0 ,.- 4- -4' 0 in tn N. .,... .. -e-- er .r- r- N. .— .'-- N. N- •e- er Co CO ,e--. e— ,•r,_- e L land owner Amount BIKASH GHOSH TUSTA CHARAN 61KASHG HOSH TUSTA CHARANCO8594.00 in 0.003885 107 BIMALA DASO 24

0 76.0 0 BIRENDRA NATH DAS r I . JATINDRA NATH 4814.00 BIRENDRA NATH DAS JATINDRAN ATHL 0.04 BIRENDRA NATH DAS JOTINDRA NATH NAGENDRA NATH < NAGENDRA NATH _ 0 1- 670 HARIS HUSHAN 8025.00 BISWA NATHD AS 0.0075 670 B1SWA NATH DAS HARI SHUSHAN 0 .0225 BISWANATH DEY PANCHANAN 2056400 BISWANATH DEY 13041.00 BISWANATH DEY 20079.00 BISWANATH DEY 14727.00 BISWANATH DEY 0

21066.00 678 2 PASUPATI 40125.00 ETISWANA I H KULk Y/NIUK I A KANT 678 KOLEY PASUPATI 2407.00

[PART 1I1 THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20. 2011 138

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

Amount Area wner land_o

DEBAB 5734.00 0 0.007145 RATA fa o a 0 i 8 8 0 742 123 0 cf 10 0 a cri . IC N.: t... vi ui u-i 6 1.... ! a (0 F- Of DE r- N N TA I 0 .3 00 a BABRA, . DAK— —GHANA-A N el co 1c7) 1 •tr r 0 of N. F- r r r r r

DEBABCHA RATA DAK INA A123

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138

PART RI] THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 139

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.) Amount S/o, D/o, W/o Relation nd owner la

jct

00BHAT 27412 275.00 JAHARLAL GHOSH PRA

1 0

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139

140 THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 [PART 111

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

oo 0 0 0 0 0 000 0

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0 .0 1875 246 GANESHC HANDRAD AS BIPIN BEHARI 382 140 0 GANESHC HANDRA DAS 208 86.00 GANGAD HAR KHANRA GOSTHA BEHARI 0.025 r- GANGARAMS ANTRA 253 GIRIBALA DAS! WAGERS ANTRA GITAR ANIDA S GITAR ANI DAS BAIDYANATH 0.

0 0 5625I GITAR ANI DASI BAIDYAN ATHD AS 0.

0 0 25 GI I A KAN1SAUHUKHAN/LAKHAN CHD AS 42406.00 MANINDRA 3058.ARATI MALIK 00 1579 ARATI MALIK 0.001785 LAXMI ADAK LAKSHMI NARAYAN LAXMI ADAK LAKSHMI NARAYAN VONVN VAIIN ci

140

141 . THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE20, 2011 P4441111

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

Kha Area land_owner tian

RATI 3057.00 PAKIRA BHA

0 0 DAN 0 Oo ABHAR

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r- to N. co co co 0 co Cr el ° 0 u.) 4/ 0 C41 01 tn 40 1433.00 CV 001785 Crl Cr) 0

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0

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STA C GOB 0.010725 TUINDA GHOSH o wo' 0/9 o/m ' 3 co 03 o> co co to (0 u) co 0) co u) co u) co 1r. GO

24075.00 GOBORDHAN KHANRA 172

GOPA KHANRA L 174

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1:0 a 0 ± Z at .0

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141

142 THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 [Roo DI The Singur Land Rehabilitation and Development Act, 2011. Amount Relation ner land ow (Schedule.)

H OS 0.0625 50156.00 TA RAM ANANGOPAL CHANDRA GH I

HU RGOPALC 0.005004 NATH SAMBHANDRA KHAN A

to 0 MBHco o o 008757 U NATH 0.SAto RA- HANRA. ._ 0 o -C OPAL CHAND Ko o i o r-: oi T-1 Cu co 6 r Tr 17 0) N r- MBHU cv 0 Ca 0 0 0 N NATH SAKHANRA GOPAL CHANDRA 180 0 CO CO v N- 'St r- r el I co

88275.00 HNA CHANDRA KRISANDRA MALICK GOPAL CH

GO 0z GHOSH PAL

CO NI .. t.... N. ITI CD CO CO IT to CO 0) CD tr> CO EG CD c-- C0° 2

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GOPAL KOLEY .

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•O 0: 26750.N DHESWAR G R OU CHAND 00 GA KHANRA RA . Z "

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41

PARr III] THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 143 The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

land_owner Relation Amount

HARABAL DEY NAL 00 A IN CHANDRA 21783.

NALINC HANDRA c o to 0 0 0 o o o o o o to 61 cti C.0 toi IC ci 010472 a 0 " 0.N N C 01 ot jN co) CO CO HARABALA DEY INAL CHAND 13757.00 N RA

1 30 HARADHAN OHARAIPAIKALDA 3

N- c0 HARADHAN GHOSH TAL CHANDRA 009338 00 1 A ny in to SI 0. 7494. 0 r- Q0 01 ) r " 0 to o :(- 0 o 0 198 0 HARADHAN GHOS0 O DRA CHAN0 0 0 H SITAL 0.031302 o O a V' 0 0 ci cI

198 HARADHANG HOSH CHANDRA SITAL

GAL 64200.00 KAN I

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143

[Pim THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 144 The Singur Land Rehabilitation and Development Act, 2011. W/o Amount Sio, D/o, downer lan (Schedule.)

75 23072GOUR CHANDRA 0.028 00 ANRA 203 HARIMOHAN KH

1

CHANDRA ANRA GOUR HARIMOHAN KH00 0 0 0 0CD a o o a a 0 a o 0 (44 Co 0 0 6 4- RIMOHA

4- co N-KHANRA HA w a *0 NY N. 0 n 4:t -44 0 C.1 N. 0 1.-- 0 0 ACOco o CI Of 04 .4' 0 ATH .- r SANTRA JAGANN

209 JALADHA MAJHI R

020 (0 (0 0) tO N. CO 1.0 N (_0. 004 JALADHAR MAJHI LO 0 0 <-0 0 I--. 01 1.---fIIq N (4) 0.1 N VI 0 0) CI 0 0 4- <0 4- 0 (.4 O CO 01 to 4- 03 co md- LO 0 v.- ct 0 A- a AR JHI 4- .44 Tr CA b a 209 JALADH MA

Cr CI a g 5 0 o q ci. a 6 45 ci d ci c5 o ci 6 0

209 JALADHARM AJHI

0

0 JALADHAR MAJHI O

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4) 37458.JAL DHAR MAJHI 00 A O a] O (4. AMU NDR NATJ NA DAS RABI A H c °b 0 O z 0GHOto to co v, co co CO c0 0 co co w w 009338 7494. 0 JHARNA GHOSH co wS ITAL SH 0.3 w w 3 co cc 25157.SITAL GHOSH 0.031349 00 w

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0

PART THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 145

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

o o 0 o

0, 0 01 0 a 0 0 0 0 0 0 0 6 0 0 0 0 0 0 0

6 0

Cc13 6 t--:

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cizoi 6 r-c: 2 0• ai ai

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145

[PART DI THE KOLKATA GA,TEI 1 h, EXTRAORDINARY, JUNE 20, 2011 146 The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

Amount Area n RelatioAw/SI/No IPlot I N)

KHANRA KANTA KAMALA

0 o o 0 6to IKAL 420 00 NRA HAKLAK ANTA 0 ° 0 cp KAMA

o PADA o 00 o aa CO tt CO N 0 CO 0) tO 0 MO 0 E) c0 0 00 0) 0 w 0 0 t-- -- • r tO V N CA -- 5681.02DRA CHANSARARIBA 0 CHANDRA AKAM56 T K ! 246 1 DATHA ONMAMHANDRA C CRTI 0.023338 S DAS KA K sr 0 00 to C4 0 V) 0 <0 CO CO 0 r CA CI) r CO OCHANDR 0 r C4 0 NATH NMATHA M 0 tO 0 DASCI KARTIK A . 0 r CI. "Ii 0 0 r ca ci a , ,z5 o 0 C'4 O ci o a a ci ci Aa , ONM ci RAD AS CK HANDI CARTK

o c5 THA NATH0 o M -J

30.00366NAONMAMRAD HAND 294TICKC KAR 74 0 0.18 THA TH AS 4 0

0 70NMAOM 10 3.0DCHAND 0 KAR THAN ATH RA AS TICK 164 P zo Z cc ANDRC o z z Z Fr z EY tt KOLANDRA CHCK RTI 0075 0.H A ATUL KA173 2 0 0 (0 Z Z Z < < 38 a BEuJ n a 237 00 KARTICK 7647 0.0463 HARI BIPIN a.0 a a DAS = z = T 1 0 — cj r.I 0 0 0 0 -J a KARTICKD A JR; 11.1 (0 S a a < w O. 0_ Cl. 0.. Z E 2 TUSTA SH RTICKG HOVC 70 1 KA255 I— 0

0: 02GHOTUSTA GHOARTIC 4464 0.170 SH SH K K

208 • 6 AS 5.00 HI THD S NA200 KAO z CO N 0 0 0 V) 0 0 0 0 CO 0 CO ENASKA aa 04 207 Y TH DHI

< 160EY THD 0 SHI 0. 26 NAKA207 • ILI

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CO Q a 07 IC 2 a 0

0 0 a a C

a_ z z o a D e' c toh it

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co 0 CO CO 0 tO 0 CO .cr 8 IT 0 r I-- 0) CO r 0 0 Oa 0 0- IT CO 0 OD 0 CO Itt 0 CO (0 r 01 N CO KO OD CO 0 )- •". r .).- CM CO 0 to Q1 to to to 0 to to to to 0 0 0 0 mct CV N 'I. OA CA 04 N N OA 01 I CV N N N CI 01

146

Pour BA THE KOLKATA GALE PIE, EXTRAORDINARY, JUNE 20, 2011 147 The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

Area Amount Relation land owner

21066.PANCHANAN 00 o

5827 NDRA SARATC HARIK ASHINATH BAK 0.01 . 0 0 J 0

8 0 fa 0 o 9 0. ' 0 0 0 0 0 8 8 0 0 o oi 6 oi ui T C DRA 05 6 co o in ,-.: 0 to V $8RA HAN r3 fo N 0 II+ 2 I N 3 0 0 1- I OD toN0 CY CO CO 0 CO I CON N a .- 1-- N c- I N VI 260 KASHI DAS HARIBHUSHAN NATH

ASH260 K INATHD AS RIBHUSHAN HA

• N 01 CD CO 03 10 QC CD GSHINATHK HANR OSTHAB EHA0co KA In A RI 6 to cci , to co u4 to o 0 N-" o

12) 0 CI 0 CI4 .4. qa CO N CII O CD 0 0 tO 0 NO 0 0 264_ KELAMOYEED ASI LALITM OHAND AS j 6 6 6 6 a a a; 8 8 6 O

6 ci a cp o I O6 GIT KOL KESTO KOLEARANI ci 6 4347.AY CHANDRA Y 00

0 KEST CHANDRA KOL KOLEY GITARAN O I AY0 TO NDRAK OLEY KOLA KES CGITARANI HAz 0 Y E- o • 1_ KESTO GITARANIK OLAY C›- HANDRA KOLEY 5 0 STOC HANDRAK OLEY 0 KOGITARANI LA KEY ci •WI 0 Cr) KES KOLEY 0025 200GITARANIK OLAY • Z TO CHANDRA 0. 6.00 ua 6 re 0 of KKESTOC HANDRA OLEY 00541666 SAMSUNDA KOLA 0.R Y i O (4 6660016KESTOC HANDRAK OLSUNDA KOLASAM 67 Y EY 0.R O6 • z STO 000833333 669.AR KOLSAMSUND K A co v) co v) co co 3 3 3 3KECHANDR0.00 OL Y 3 3 A EY 3 co co up w u) 0 3 KOL 00277 222KESTO CSAMSUNDA KOLA HANDRA EY 0. 75 9.00 R Y o En Li • 111 2 0006.AR KEST CHANDRAK OLEUND KOLAY • 2

SAMS O Y 0 • R. 200NDRA SAMSUN KOLAY KESTOC HA KOLEY DAR 7.00 Y cc w N Fe o O a L 0 03 x • 2 ±I I- cC H: z Z < D Z w 0̀ • FO- v) v) 1 6 — 1:c • o z a wto c 1 co Ln , IN 0 0 03 0 co CO 0 CO CO to CO 0 CO CO 0 0 ToOrn- 000010*- =04,....CN NO4 r r- C9 1.0 IN CD on ON.- 0000D COOCINN MOD000104 tr. CO CO 0 CO N a co I; a co co to 0 "- 10 0 0 10 CO r N r r r r N N N N 0 •- Cl N

0 •Z 01 OS 01 01 CI Q CI V) 03 c0 el 0 oa ta) co to 10 (-0-. 10 0 CO 1:11 r0 0.-- Co 0 co co 26 t0 co 01 CM NI CO CD OD 0 CO CO CO OD CD CD CD 03 CV N N N 04 0/ 01 N 04 04 N N <

147

THE KOLKATA GAZE! IL, EXTRAORDINARY, JUNE 20, 2011 148 The Singur Land Rehabilitation and Development Act, 2011. Amount (Schedule.) nd owner la

EKOLRA NDTOC HAESKARK OIP ML KU Y LAY DI

1337.RAK OLHANDTOC KESAY KOLIP MAR L KUDI 00 EY

co o o 0 0 o 0 0. 00833333 0 0 o ° 0 to o IU o co Y. r..• oN f 6) co r•-• N o 04 0 co co g DRA KOLCHANKESTO 04 0 ARK OLADILIP K UM 0 0027775 2229.00 EY 0 Nat cr Y pi CM

2008.025 0RAK OLECHANDESTO KLAY MA KODI LI KU 00 0.Y P R

07.20D KOL r- KESTO p•• KDIL 00 0 EY 00 CHAN RA OLAY IP KUMAR 0 0 CO (0 0 to CO N 00 434UMASANA KMANNA to n NMPARA 7.00 :i <0 T R 2 I 0 CHA

co co 0 to co in a .1-- co ci c, o 0 0 0 0 0 o SANA KUMAq 0 NNA NI CHAMPA 9 0 0 T R RA MA 0 6 a co o 0 Ci 000833330 NI AMPARA MCHA 3 0.NNA 0 7-0

0027775 MANNA RACHAMPA 0.KUMAR SANAT NI

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til KUMAM SANAT R ANNA CHAMPARANI 216 >••

020KUMASANAPARANI MANa< 0- 7.00 R T NA. CHAM

2

Q Ss ci ESHP ATGANTRA NA PAKA 4347.00 RA K co 0 0 0 Ea H ESH PATRA NAK KA PATRA GAN0 F CO O a

PATRA ESH GANPATRKANAK A C • c-4

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T) 2006.0ESHP ATRA NAKP AKA 025 00 0.GANCC TRA

ct

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ATHO w RENDRA NB1NATH GHOSH KHAGENDRA < co

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! d 3z a "II • co co CD to 4o 07 to 0 CO CO 00 CO m m 0 m 0 .4 e .- 2:4 0,1 04 N 04 (71 471 CTI t4-)I N Z; N N Fii A FC. CO 0 pi 0 0 8 0 pc CU 0 0 T$ 00 N pi 0 N 07 0 0 to C° to in 0 to 0 CO ni in a. it) oi 04 c4 (8 f4 oi N pi N e

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148

PAccriffl THE KOLKATA GAZE LIE, EXTRAORDINARY, JUNE 20, 2011 149 The Singer Land Rehabilitation and Development Act, 2011. (Schedule.) Amount Iand_owner

TOSH ATH GH GENDKHA269 BIRENDRA NA H RA N

ct OSH THG HBIRENDGHOSKHAGENDRA NATH 270 co 0 0 0 RAN A 0 H 0 0 0 0 0 0 90 ' 0 0 0 0 0 0 0 0 0 00 N -r- tO . N <4 44 6 0146 PO '4 ..-- NOo <7> 37 0. '4' N co 1 co co 0 r N 0 CO 0 N r r 0 tn co 0 N 0 r N r r r CHAND DEY HODK273 NALIN RA AN BALA

0NDALI CHABALA DE ODAN KH RA 0. 1428 N N 1395 Y

0 0 (0 b- 0NDRA to in NALIN KHODAN B A DE cr, 10472 CHA 0. 0 AL Y N to co r- co 0 ° r-- c0 . r CO p N 0 r 0 0 0. o 0 < 0 6 3758.CHA DRA LIN DE

0 KHODAN BALA o o cc N 1 00 NA 9 Co Y O O o o 0 6 >- 0 CHANDMI BALA GHOSH 287 I 024464 TUSTA RA 0.LAKSH m<5

0 0DR LAKSHMI BA7 28 GHOS 0 0. 1071 TUSTA CHAN A H LA

I

- c:c BHOLALAKSHMI KANTAD A Z•U NATH S K O

2 I._ z >- CGOUR LAK289 x x HANDRA SHMI KANTA KHANRA < CO 0 0 a0 2 0 it: c.) tu tE 072. GOUR NLAKSHMI KA TA Q < < 23CHANDRA 00 KHANRA Z CO Co o [1.1 _J: Z CGOUR HANctt AKSHMI KANTAK HANRA L289 DRA 2; K ° N

• 0 GOUNLAKSHMI KAN A289 TA KH 41127.00 0 CHANDRA RA R

Z

O rt'i 068.22 0OSH LAL MOHAN GH 0275 0 0.c O 6 0 O• z C6 0) CI) CO CO CO CO CO SH MOHAN GHO292 CO CO CO CO CO CO CO 0) Crl CO LAL Ic ALIANG HANUNAK ULtY/HAJICC M

07.KOLA tu 24 00 PASHUPATI Y • .7.1

cc tu

RIKHALD A BA< 5 MADANM OHANB ARI295 RA S K K

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RIKo 0.RAKHAL DAS BARIK 0125 748 MADAN MOHAN BA

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0

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149

150 THE KOLKATA GA7F PIE, EXTRAORDINARY, JUNE 20, 2011 [PART DI

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

o0oo o0 oo o 0 0 0 0 o

r-• cn Lo '

T0

-: e n0c ci ui ,1i .- co

ri

OD CI N CO N

al

N

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0 a o ai ± 1co 1~ r- p- Nr... lir N OD CO 00) 44 )1 !-

0 . N.-- 0 e0- N V C to O 0) CO C4 0 OD

0 ) 4" LO 't 'I sr oo co on 0C,)) CO . r r r 20 .-... er, 0 0, , 0) 0., o, to 0) CD CD N N

0 r PI V) 0) land owner Area Amount 748 MADANM OHAN BARIK RAKHAL DAS BARK RAKHALD AS BARIK ou 6748 MADAN MOHANB ARIK . 42600 ,NAGINDRA NATH 0.074772 58755.00 MADAN MOHANG HOSH GOPINATHG HOSH 6 046662 37446 00 73 GOPINAT9 MADANM OHANG HOSH H G HOSH MADANM OHAN GHOSH 0.013332 MADANS ANTRA 1284600 MADHU SUDHAN SANTRA 779 MAHADEBG HOSH BIRENDRA NATH 6420000 779 MAHADEBG HOSH BIRENDRAN ATH 0 .165 13241100 779 BIRENDRA N ATH MANICK CHANDRA MALICK KRISHNAC HANDRA MANICKC HANDRA MALICK KRISHNAC HAN DRA MANICKC HANDRA MALICK KRISHNAC HANDRA MANICK CHANDRA . MALICK KRISHNAC HANDRA MANJU GHOSH SITAL 0.009338 7494.00 MANJUG HOSHm 762 MANSHAG HOSH 6024464 I MANSHA GHOSH TUSTA GHOSH

150

Pm 111] THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 151 The Singur Land Rehabilitation and Development Act, 2011. (Schedule.) lend owner Re tion 1_ S/o, Dla /o, W/o Area Amount

I24076.00 MANSHA MALICK S SRICHARAN 0.03

MEML S KAILA (0,,.,> „ . _, , ALG HOSH SH 0.045 o 0} 0 0 0 0 0 CD 0 ) 0 0 0 0 0 0 0 0 9 ° co o o 0 0a 9 SUREN NATH f,5, a o: DRAa N •-• a 0 a 00 "V (4

CO 0 o 01 ° CO N''' N a t a r. M •c-- s c a co N s- 79 MILAN KHANRA UREND co co S RAN A 25 027 TH 0.

MILA KHANRA SURENDRA NA 02625 N TH 0.

MIL co SUR NATHco AN KHANRA ENDRA 0 0 V) ° 0 0/ 0 0 7:7) S MOH CHANDRA KHANR 00 AN Oo A GOUR CHANDRA 6023.O o Io Ia a a ›- ci ci MOHAN NDRA KHANRA 028 23072.CHA GOURC HANDRA 0. 75 00

I OHAN CHANDRA KHANRA. M

MOHA CHANDRA KHAN GOUR CHANDRA N RA

MONGALA RAM NADAP ROSAD 00875 327 DAS AN D 0.

tt

0 D MRITYUN DA HAJOY KHANRA RC HANDRA 0 0.014994 I

Z 0

MRITYUNJOY KHAN DHAR CHARA A NDRA 0

MRITYUNJO KHANRA ADHAR C RA HAND 34 008Y 0. 1

CHI DA 1MU RAM S

MUCHI co 0, 0, RAM DAS cols w 0, . NCO

I 335 1602 808 MUKTA KHANRA GOUR I 0.00750 I L 6I

1668 TA KHANRA 806 MUK

1 683 808 MUKTA KHANRA tP 11- 00 03 to o r_ o. o :fro o ENE ce I F. cam ..._ [EEL ,,. 0 ®® N a a a W a n) 10 to t CI 0 M 0 M C9 M 0 CI 0 l7 f. M M

151

152 THE KOLKATA GAZETTE, EXTRAORDINARY, NNE 20, 2011 [PART DI

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

0 00 0 9 00 0o 8 8

5 oiCC; Co Oi (NI 3t tt

C4 •-• Na rg rto

to 0.1 0

(0 .U.-)03

r-

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a ¢ O a ilzg co .16 < C 0! N 0 t9 1 co co cc z ! 09 N V tC) CO 0 it, CO 0

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CO CO CO m 0 tX) Ul 03 CD

C) C3 M CO M a• 30 V ((r c0 enAil ittNIn I PlntI Kn atian I land owner Area Amount

MUKTA KHANRA GOUR

NASAK UMARD AS

BAIDYAN ATH _ 0.001875

467 NAGA KUMARD AS a 005625.

BIPINB EHNAGEND AS ARI 382

3 7.00 459 478 NARAYANG HOSHp NARAYANG HOSH 0.01875 15047.00 ail 64200.NARENDRA GHOSH 00 ci NARENDRA GHOSH 132412.00 NARENDRA GHOSH 472 NARENDRAN ATH KHANRA ADHARC HA NDRA 0.014994 12032 00 NARENDRAN ATHK HANRA A DHAR CHANDRA NARENDRAN ATHK HANRA ADHARC HANDRA 0.008333 NEPA ASHUTOSLC HANDRAK OLEY H 526 NEPALC HANDRA KOLEY ASHU TOSH 104324.00 NEPAL CHANDRA KOLEY NEPALC HANDRA KOLEY NEPALC HANDRAK OLE353 I Y ASHUTOSH 0.064 I43335.0 0

152

PcraBLI THE KOLKATA GAZEPIE, EXTRAORDINARY, JUNE 20, 2011 153 The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

Area Amount land owner

LMAN359 I KHANRA NI

o o o o o DHAR o ILMANIK 59 5524.00 O CHANDRA AHANRA o od [ N o to 3 o 9 O N N N r CO 6 .- OD 31 1- .- ) .- 0083ARC HANDKHANRA- NILM c.q. .-- r- 0. 33 ADH RA ANI- - Ico CO CO, CO Co (0 L- 01 () M CO 5730_NDRA ANDRAK OLEIRMW 00 SADANC HAALC H Y

SAD ROANNKUMARD A 7023.00 ADA P NIRMAL S

"Lt 0 CO 0) LD io- t. o LON0 GOBDASP ARAMANICK 0 N N N N. INDA DAS CO N NITYANANDA CT a Q V' •:t o p O M O 04 0 0 0 0 0 0 0 6 o c> o e3 064GOBCNITYA NDA 64 3 6 6 O6 6 6 141 51474.INDA DA 0. 00 PARAMANI K NA DAS 6 6 o o to S

GOBIND DAS CPARAMANINDA DAS NITYANA 13378 0A 0 K 364

ANDRA GES TRA BANP A JO CHPA

6420DHIRAM GA53 NC BPA 0.00 NIHANAN . 367 6 . 9

z

63 7 a

6 0

cr CHANAN PATRA368 HARIDAS 0 < PAN . cn

JATINDRA 558 BIRENDRA NATH NATH DAS

NDRAN ANAT558 BIRENDRA 0475 I 0.JATI TH HD AS

C 0425 33 0TINDRAN ADABIRENDRA TH 0.791.0 JA TH NA S O

co co co co, u) N u) co co co ct) (0 co co uo co co co tyo TH TINDRAN AAS DIRENDRA 33791.00 JA TH DNA

TIND NADIRENDRA T D NA AS JA RA TH H .

JATINDRA NATH

337 00 25 04MASHASHID AS U 0. 91.NIRMAL DAS 0

co t

Z

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0

0

c

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0 I Z r N N N 01 N In a in tn N N r.T> to to (0 N 04 N 0 9 CO CO r- CO ro I-- P- r- r- 1 n> Co CO Cr) Crl Co c> -tt

153

[Email( EXTRAORDINARY, JUNE 20, 2011 154 THE KOLKATA GAZE The Singur Land Rehabilitation and Development Act, 2011. (Schedule.) nt Amouwner land oAw ig!i Nn I Pint K hatian I

475 0.0S NIRMALD A DAS ASHASHI UM

791.00 33DAS NIRMAL 0 0 558 0 0 CIo o o 0 8 8 co ri ai t0 N or C ..- o SHAUM IRMAL N or 05 C4 AS ASHI D CO 0 C- CY c7, r NO to 1,-. DC CI PADTAEKMU A RASHID AS KTA

28890.NS 00 OJ ATH TINDRA JOINI DA I PANK

co co t- Nr to a co co 4814. S 00 ATH r TINDRAN ,..4 N N JOINI DA 1 PANKOJ

cc DI N 0) co Ni PO) o cr r- o r- 8 0 0 CO- CO < •D CO 0 CD . . CC o ClaO 0 a a o 1- as O 6 o . o ci clocioci0000 d NKO 0.04 RA NATH TINDJSI JINID APA

ci at a ci ci d a ta °

AL 5NG 738.00 PARULB A1448

NDRA AKHALC HAR

2NDRKHA 0.00 64CHA A RA L BARIK PRAMILA 577 o <

CC

7. 267 00 o NATH BHOLAS PRASANTAD A579 d Z ru 0 CC En OB HU PANICTI DAS r- HABAPR CiI D 0 (0 1203100 PROBHA GUINR AM RA R KHANT KUMA:1c17 572

524.00 5OBHA RAM GUIN RA KHANT KUMAR PR

RK72 AM C GUIN HANRA T KUMAR PROBHA5 0

CO V) CO n CO 0 42407 0DHUKHAN HNAC H.SAKRIS578

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URN GAL IMA LANP

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1 I 15605.00 430a194OHAN M - GOURM CI> I-- Y a. 4 a , te o a. .0 < < < CO I cc w CO a o < 5 z I 5 a to < Z 2 a. D

to to N < <0 8. yy r 0 N I 00 oa 8 cn , ar 0 to N

0 CI 0 CO O 1- ta CO 0 CO 1- YO) CO c0 CD N 0 V' crt mrr, CD CO at yr N a co c OD CO < CO 0 00 to r r c•-• I- `-- c- •°-

C

oa , co al CD 0 0 N < • 1-•••• t••• OD r NI

0) N IN P-- 0 al CD o / 0) 0) 0 0 ) - N N N to on on m co to m r M to to 0 o V co to O M :

154

PART Tha THE KOLKATA GALLI 1E, EXTRAORDINARY, TUNE 20, 2011 155 The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

Amount Area land owner

THD BHOLI DASSPAR PU 37446.00 046662 0.ANA AS AN . 589 405 0 000o 0 a to a o 0 o .... to OHAN G0 OUaRi MRA NATH SANTRAJENDRA to kci lc a, to a e to. Co 0 0 co 0 C•1 (0 COMBSAco RA V 4010.00 N- HU KHANRAKHAL 7 41

SAMBHU RAKHAI870 4010.00 NATH KHANRA L 418

00MBHUN AHANRA KHAL 7497 TH 0 SA V: CO GO K N-- RA418 tO 0 0) 01 to CD co to 0 (0 CO 0) 0) 0) CD a a (N N 0 0) V NC 008co SAMo KHAN

o E, o E, g N Lo 7028.00 757 BHU NATH 0.RA cx, o R0A KHAL 418 0 0 ci 6 - ci , - c) 0 O o o o o o o - o ci o ci a ci ci 0 CHA RAKHAL DAS BARIK NDRA BARIK RAM 882

0 225 BARIRA NDRAM 0 57.0 0 0 .0 18KHAL DAS BARIK RAK CHA419 0

0 NDRAB AR 8023.00 LCHANDRA RAKHA884 RAMC HA IK z 0 — o Et re 20.4008 6 RAKHALcc DRA RAMC 0. 00 CHANDRA I_ BARIK HAN420 884 < < 51 < o U) 0) y 00ND 0_ ID GTRDRAMC HAN 7777 6242.00 RA 0.OURC HA RAP A A LLI ID D a us Z Z Z > 0 GOU 0 0 CHAkri 24076.00 R MOHAN NDRAP ATRA RAM U) 0 0 1011 _z --) -)

0 76.OGNESWA cc to KHANRA RAMP AD m

24 00 J R A O a] OGNESWAJ23 R 883 4 I 0 C O 0 ESWA0 RAM 883 KHANRA JOGN R PADA . O• Z m tE " cc co 0 Cl) co 0 0 co (I) U) 4) (0 u) Co w 0 (0 0 To OGNESWARA KHANRAM 12839.00 J R PADA cc8 83 •ze ri KHANRA 883 RAMP ADA • w0Mt LI NRA RAM PADA KHA< C I- a 4458,00 cc 847 D i a a 0 --) I <- 2 < Y a. z oR < a CC ‹C I 0- • -0-5. C:1 < M cc a— CC <0 z O N rti. C ea m 4- N- tq- co oo co " co oa m oo co co = ") m OD r Y CI U) O At CO CD N 0 I"- o N.- n• o 0 N 0 ct N 751 0 (0] CI to !T. co co co CM a n o N N CO 7CD CO N- N a. co al; n to "It •ct NI tO 0 CO CO CO <0 CO CO (0 <0 r r r r N <- o z ..... 0 r 04 a a CO -- (0 DI N N eu N- N DI ; V 'I' .4. n n 'V t 0 1 1 n <

155

[PART IQ THE KOLKATA GAZEI1E, EXTRAORDINARY, JUNE 20, 2011 156

AOPNVNVHO

The Singur Land Rehabilitation and Development Act, 2011. Amount (Schedule.) fond owner

AN UKUL 847

4 004 44 ANUKUL 0.ADHIRM AJ HI 847 0 0 0 0 0 0 0 o o o o o o 0 0 6 6 in 6 61 ci ,ta 6 6 6.356 00 ANUKUL Cc) CO 14? W) — It 84.7 w — m 0 CO CO Co 0 in 0 CO CO GO 0 CO •,`". NUKU 4012.00 A L 847 r s

KU1 ANU LO.

CO Nt KUL ANU

Cq U./ ADHIR 847 to MAJHI N ea § Nto to .q. 0 to 0 to to 0 0 0 S 0 0 r 0 r 0 a ka 0 Ci Ci 0 0 0 0 6 0 ANUKUL - 3 ADHIR MAJHI 42711 ea 6 6 6 6 6 46

1 2482.00 240.03 0760 0 PANCHKARID AS RAMATD AS 428 TANC HAND85 0.006 RA KHANRA RA2 fr o CC CO < 00 24076 'C k: C G NESWAR JORATAN CHANDRA KHANRA 852 7C CO 0 (0 W (1) V) -.1 LLI -w 1.1.1 W 1.11 - D < Z Z 2 2 03 CHANDRA KHANRA 852 RATAN C'4 .< 5 CD 0 0 .(7 (C.3 .95 0 0 0 0 0 co RATAN CHANDRA KHANRA 431 TANC HANDRA KHANRA 852 RA HANR85 4815.00 C RATAN CHANDRA K A 20 ti (0 co co to co co co co m m co JOGNESWAR ANRA RATAN CHANDRA KH r -405

fond owner cc I <0 ADHIRMAJ HI 2 cc z
0 2< et z <0 0 ce x 0 a ADHIR MAJHI ADHIR MAJHI _ > cc I0 a
RAMATDAS RATANCHANDRA KHANRA RATAN CHANDRA KHANRA RATANC HANDRA KHANRA RATAN CHANDRA KHANRA RATANCHANDRA KHANRA
RATAN CHANDRA KHANRA RATAN CHANDRA KHANRA RATIKAN TA LANGAL 2 < _ m VD
7 14 5730,00 0,00 NANJOY DHA742 SABITRI BAR_ 439 _ 2 < 0 0 > _ 2 2< m cc et ce cc cc I z z x I 0 0 0 0 < < a VD a C .<13 N- IF 0 I"- N CO ot 4. 0 to V' 3 0 1 00 to 0. to 8 to al N 1.0 +6 'E".. 'IL). °J. °CO ZO- IS '33 CO CO CNI CO li; `Cr CO Q. Co Co CO CO OD 03 CYD 03 IF. CO CO OD W 0 CO Nt V r r r N .- I

0 N. I-- co C., 0 0 CO CO 0 0 N N CO or < 1' or M< _M it 17 or V'

0

1 57 THE KOLKATA GAZETTE, EXTRAORDINARY. JUNE20, 201 1 PAR71 1 1 ]

The Singur Land Rehabilitation and Development Act, 2011. Amount Area PinKIn lation ReAlbeICII It I im aaan land owner (Schedule)

07. 0 1489BAR IABS TRI 742 "-

60.0NJONAD 114 00 1428 0. AR Y BITRBSA

HA I 742

0 0 0 0 0 0 0 0 028 950 0 020N 0. JOY DHANAIC to naa CO 01 co o a) N 0 0 ^ OANANJDH TO o to NJ Nt Y O N1r, c•I m 742

DAN M 13378 00 TSABI

A ICK RI MALAnn

6683325 00NHACKS 87.00 AB

0. K) LA A SI (

DRA IL

HMAN LA RI DAA B974 SA

CD cr •zt NJ •cl- CO 0 CO LO r 0 CO la 0 01 to at 8 01 0 0 h. DCHD0 KOLE 0 v LABA

RA IC' ISA

ANHAN 0 0 SA0 O 0 0 Y LA 1547 r 0 0 0 0 0 0 0 0 a 6 R CH HANKALOY/8ALA KUAILABS 6 DRCHCI 0 ci DH0 408.00 2 LEOK

AN A AN 47 SA4 Y -1

0CHANDHAN SA 5738. 0 0 0.00715 KOLENDH

DRA YA Y SA 0

AL HYAM0LEYt8RANI ICUUHYA SAN

2407.0NDRA CHADHA0KOLE SAN Y1- Z0 Z Z 5.- 280 a 03cc' ADRA AREN 87.00 5 0.TH . NN < i 3' • p- it Z Z Z CO < < — 294ADCATISH S 26.00 0_ 0 ,-, CHD ASU

S H z = S FAL Q Z wD c) <

1 Z z D 6 1 .tc GHOSH RA NDC 01TIS 111 SA

,t( HAH 0 c) Cl_ 0- • Z

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88.028HEML 00 SH GHOTYABSA

AL ALA O z 4741 to o 0 w w co CO N 3 3 3 3 o 0 3 3 3 3 -, TRA SSAT ANYABALA w•

ko l 75. D i CRISH 0 882 00 S 0.11 ICK CHAR RA SATY HANNA K AN MALW A476

603W 6 00750DC 23.00 NRA . 0. K

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HANGOUR S HAKAR ( 482 ro • 10

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01 CO N 0 N 0 CD CO CI 0) r CO 0 01 N V V r- 0 • -• .- NNOl CO 0 CO ON- P- CO CO 0 CO 0 0 0 g tO CO CO 0 0 CO CO CO G to o4 co r N r r r r 7 N i 0 o n a - Ca CO r2 in P 1-2 r t% oD Cc , o r 2 5 to -4- o ,r: r var -4- v "r up v i rt a vr

C •

157

[PORT 158 THE KOLKATA GAZEI IE, EXTRAORDINARY, JUNE 20, 2011 III

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.) i

tion land_owner Rela

DRA 0.02875 23072,00 COUR CHAN482 SHANKAR KHANRA

0 19. 0 0 ..- 0 0 0 0 COU 0 01 0 CHANDRA SHANKAR KHANRA R o 8 0. 0 8 0 0 0 8 0 , N.: oi d O ci ai tn t-N Co co u-, O N r-- ° 0 NI 0 r 0 RA 051 0 (%1 C. cct CI Q cv54 r 0 Co GOURC HAND 0 25 0 r N 0 CO IT 0 CO ° CC 4' 40 0 4-- r

SURENDRA 485 SHIB PROSAD KHANRA

02625 2106N 0. 6.SHIB PROSAD KHANRA 00

to e 2 e 04 CO N 0) TH 3 486 SHE PROSAD KHANRA SURENDRA NA 18057.00 04 41' rev; m 0O E 0 0 0 0 0 E, 8 . a a o O a O a 6 MBHU ci 6 SHILA KHANRA SA 6 O c:i 0NRA 07506 SHILA KHA 0. _ 602300__ L

SHILA KHANRA SAMBHU 0.008738

SHI KHA 00 0.005004 4016.487__ I LA NRA 0 0< aci 8 K- Z OAS BARK SHYAM SUNDARB ARIK RA HAL ILI o Z Z CC 6 R of, a D AKHAL DASB ARIK 0.0125 947 SHYAM SUNDAR BARIK (0 CO 0 0

0 0 947 DAR . BARIK RAKHALD ASB ARIK SHYAM SUN

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RAKHAL noa

044982 APADA 0.SHYAM DASP ARAMANICK

co tu 0. u) to u) 3 3 3 3 co co v) co o> co (4 CO v)

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ce

co cc SUREND cO RA NATH 497 z z 4 I z

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158

PART HI] THE KOLKATA GAZhI1L, EXTRAORDINARY, 11119E 20, 2011 159 The Singur Land Rehabilitation and Development Act, 2011. Amount Area land owner (Schedule.)

5730.BNMAR AN LA 00 ALAI GAL SI I

RATUSTAC HA 0NDRAG HOSTALC HASI 024464 0.N H

0 0 a a 0 0 ° 0 0 0 0 __LtatA_CHARAN - a ci c9 14 ctoi co 1-- r co if, GI r-- , 288 75.DRA KRISHNAC CK AR SRIDH M504 co 00 HAN 0 a ALI r r F

DEY HU50 SRIPATI B SHAN 5

82.DEY SRIPATIB HUSHA505 2170.027132 00 N IF CO 0 (ct ID en CO 0 CO a to Lo CC N to 0 CV F 0 N 04 1h-( ct 0, a, nt USH ° S - R IPATIB H r... t, w 11460. o 00 AN DEY 1-• " 3 9 3 ci E, o O o 5 3 o 9 • a O c:i a 6 cO 010472 a ci USHA DE

iti tj ° 8405.00 0.1392 SRIPATIB H N Y

USHAN DESRIPATI BH Y 5 50

23.60 0DURC HANGOSRI KHAPA 0 RA TI NRA

O 23072.GOUIPATIK HANSR 00 CHANDRA R RA x z z Z Z z 0 0 6 _..1 ..1 J -I -I LOURC HANNRA SRI KHAPA06 17-: P DRA TI 5 a a a a a a cc ce z z z z z 6 DRGOU

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159

[PART DI ME KOLKATA GAZETTE, EXTRAORDINARY, RUNE 20, 2011 160

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

Amount Area Relation er nd ownla

AR RDSU W 0 0 A B 0 0B HA 0 0 0 0 0 0 0 0 o o o . 0 0 t-- oi 6 oi DRRAASBABALBODH A 0 •ct cc)

CHANT RIK A ry SU2 ,7 c0 0 GO r co 0 N CO N N -cc r N CK— MAULBAUBOS DH- -A- ----

RA CHASUBOD KHANRA NDH

0 ANESWOGJD KHANRA RA CHANDSUBO aoas R r cr 0 H 0 8 0 a) 01 r... tO 0V) a 0 0 24NNDRA 076.00 CBODH SUIcS o a ci ci 6 io KHA RA HA

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0 0 0 0 0 = • (.0 • 0 0 0 0 0 0 CO < z NDRD D D HACKS 20063 00 A HMAN LAto -65 ANB ARIK SUDARSH.CC ui 0333 00. •Z 0:

i 03422.9TRMIKUMAR 0 NSHU SUDHA A

• z TOSHK OLHUALEY KOKUMAHNYA SUD EY SR 0LEY TOS KOASHUOLEKKUMA 104324 0 DHNYSU H Y R A •0 a CC OLEOTa 2 KO 15247.00 SH K Y ASHULEY KUMAR SUDHNYA • w

• "c"c TOSH ASY KOLE c o KOLEY HUS MAR SUDHNYAK U I ▪t.c 3 N 0.054 KOLEY YA KUMAR SUDHO 0 CO :c? a. CO

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160

161 THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 PART WI

The Singur Land Rehabilitation and Development Act, 2011. Amount 0 Area ner IancLowC (Schedule.)

6 13375.00 0.0166 7 AS HANDRA D4 SUFAL C105525

C 40125.00 SATISHD AS HANDRA DAS SUFAL 1054

. io CATICLA nee 7A97'47n o i

0 0 0 e. 0 -J (3 oo CI . . o 0 g ,:r o NDR D 24076.00 0.03 AS SUFALC HA A 0 0 irl; 526

96300.00 AGHOR CHANDRA AL MALICK SUKL co

04 0 0 in 0 cr l'\ I (NI "tt 006.00 2CO 04 CV CO AS 0 N. U)

BAIDYA NATH D OD r .4" SUKUMAR DAS 0 0 r 0 I,- r 0 0 0 CI 0 0 0 0 0 0 0 0 0 0 0 NATH DAS BAIDYA 6 SUKUMAR DAS 1077 531 O 6 6 O O o (6 o

4514.00 S BAIDYA NATH DASUKUMAR DAS 531

DKOLESUK 5730.00 RA SADHANC HANUMAR Y 1545

I-

Z 0 KUMA 80076.00 I I BHUSAN ILI o CHANDRA MITRA (0 SU R I- /- Z Z Z Z < § (f) CI < < TRA Z Z < (2/) -1 -> -1 0.0025 SUMI DAS 1075 535 O. 0 2 Z z z 'z < < - >- ¢ ce in cr CC ca 0 0 0.001875 D TRA DAS o SUMI1075 < 2 2 2 2 7C 7X- N Z co co Ill - SU5 MITRAD AS 53It Cr} I I- to O a: NI5734.00 RANJAN SUMITRAK OLEY 742 z 90.0 • 0 CNI 0ITRAK OLEY 9175. 06 SUM 742 o

O Z 1-3 co to cd cn 0 to to to to to ® cn CO 3 3 3 3 3 IT 4919.00 1RA KOLEY SUM536 3 cc w - La a

11460.00 0.01428 TRA KOLEY SUMIo 536 N 0.02095028 3 w RA KOLEY SUMIT536 • Tc F m

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161

162 THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 [PaulII The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

Area 2;a711 land owner co Khatian 17

NIRANJAN 742 SUMITRA KOLEY

OSH 244640 0 TUSTAC HARAN 0.01061 SUNDARG H0 0 0 0 0 CZ) 0 0 c n 0 0 0 0 0 0 0 0 0 • 0 3 . CI 0 %-• N ci Cl '0 co co TI IOTAr tlaA M r

OROAn n to 0") 6.: IC t061-

V I,- CV 0 tO CV CC) O 0 N CD r- r 0) CT:lvs- r r, ill CD r c8o Cl t- 10 SUNIL 89 DAS

PROSAD CHANDRA SUREN GHOSH

WI V SURENDRA 0 4 NATH KHANRA SITANATH 0.059 99 Cl Nea- CO ID .3- in PI r OJ r

IX) 0 cn tj 101 SITANATH 544 SURENDRA NATH KHANRA 22055.00 0 O O o o o O - >: c:3 o REN 26544 SU DRA NATHK HANRAI 7500 0 i II

0

0 . SWAPAN CHAND SADHAN CHANDRA RAK OLEY

I-- DE Z 0.025625 558 387 TARA PADA Y 20564 00 W - o Z < • 15_ < § CC PADA ARA T Z 556 DEY 0 < < Q o O z Z i 2 = 1 0 eE a DEY 025 8 0 5 0 PANCHANAN > D TARA PADA 0. 02 58 z w 8 z a U 2 a. a. a -, DEY w 0.018348 TARA PADA cc 10 j ai 00262DEY DA O a: TARAP A5z

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162

163 THE KOLKATA GAZE! lb. EXTRAORDINARY, JUNE20, 2011 PART 1111 The Singur Land Rehabilitation and Development Act, 2011. (Schedule.) Amount D/o, W/o S/o, lation LRen ner la dowKhatian

0 01428 N MOHA MADAN TH DEY TARAK NA742 1

MOMAEY THD HAN DAN C> 0 0 0 0 0 co TARAK NA0 0 0 0 o 0 0 0 0 o . . . . .- N ai cn at o 994 OD.cr cc> 01 N cD c- cc) in al 14 0.0 a

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OGNESWJ AR

CO

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163

164 THE KOLKATA GALE.11E, EXTRAORDINARY, JUNE 20, 2011 [Pmer111 The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

Swner /o, D/o, W/o t land o Amoun

0 D K o 583 1485 ANTA UMASHASHI AS o o en NIRMAL 28890.00 c! o co co 0 o N on 4.: to cri 6 VA 44 00 6 4-. 4.. o 583 NIRMAL KANTA 4814..-- c..1 N on fl 0 .- co o co 6 1° nt. 6- co to 0) 9r KANTABMAL A 6420.00

HI UMASHAS D NIRMALK AN 0100 583 AS TA 313

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VRI TGU RAM DEY HANDAC HARAN 28082.00

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164

PARrIIII THE KOLKATA GAZETIE, EXTRAORDINARY, SUNE20, 2011 165 The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

Land_owner Area I

Amount

AJAY MALIK

I37 0 o 0, ARTK UMAR BAGUI ,0.. 0 NAGENDRA NATH 0 to• 0 0 0 0 0 0 - 0 0 0 8 8 8 0 0 0 0 0 0 0 .4 er; M 0 ai 4- IA 4- N: ni to ai w; cti Lti .-4 Ch NAGENDRA NAel ra. AJIT KUMAR BAGUI ,iNn, ,p„. ow er.nl ow 1::-, cNo a ;c.oa ca eLn TH al cr,o a ro r-I S ro en 0 ur ta to 00 IN En ti 0 We " IN " en .-, m N la N en .O' N en en V' en 3-1 ...I ART KUMAR MALIK

MAR AMAL KU4-1 KA N SHIBA PROSAD KAR fn m 5 0 v, N up R In up m IA N o n en N m c0 on tn ;4' co co I

in 0 co 8 a. 1:-54 wra 0 g ru a en INI AMIYA KANTA BASU up Tr 36394. 0 8 N MADHUSUDAN 00 . 6 a o g 6 0ciogo6 0 6 o o 'a! 0

6 ci 6 6 6 6 6 6 AMULYA CHARAND AS

CHARAND AS AMULYA

CHARAN DAS AMULYA 0.0775 a to cc >- >- >- >- cc I CHA DAS x a a a < r AMULYA < RAN 0 I--x .o in 0 2 2 0 2 0 1- < w o a a z < w AGUI z )z"' JAGINDRA 0 '"" ANATH NATH B NATH 5 < a a a a aw ci al 44 0 x x x a t 0 -.... 4 x 0 0 0 r a. 0 0 = m ASHUTOSH CHAKROBORTY cPRA o RTHANA CH D A KR 1 A E BORTY

NILRATA ROBORTY THI ORTY 4783 N CHAK DASARA CHAKROB

ANIL KUMARG HOSH c

2 fa In in 4 tn AR In 'n in ADRin Lri ANIL KUM

tan GHOSH BH ESWAR V, VI .4 In

CC

GANIALI HOSH

ANNA BALA GHOSH 0.046676

ANNA BALA GHOSH BHOLANATH

ANNABALA GHOSH

C re ,... Ft ."., N. N cn m N .0 ne N 1-- ,.. N CO CO .0- 01 vr al cn 0 " 0 o --- a. 0 a co co „ - ,a 01 a .c a a a eic on a a en a " -. t.n kn 0 :•ei „on. g), ,imi ruyi 74- zit 0 o 0 o im co co 0 N r., 0 ,-4 at D. Nt ei w eg N 0 IA4 rine ER FA C.-1 ,v1 UNI L0n N N N N".

6 Z

a, a Nrg0 'rg, 40,4, rtog nn < CD ru CO CA r., N rn rn go „I en re, Mrn on N a

C

165

[Parr III THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 166 The Singur Land Rehabilitation and Development Act, 2011. (Schedule.) Area K n Relatior Land owne hatian

CHANDRA RAM HOSH SARASWATI G213

ANDRARASW RA CHM TI GHOSH 1 SA A213

0 o 0. 0 9 8 to co 8 8 o A R8 0 8 8 8 •d- 8 0 ie RAMC H ND A 0 o 2 rt O re; ei 0 I-. o co to oti I-, ni ri ,n n ni m AI Irk cli m CO in ti 0 " 0 " 0 CO 0 0 IA CD At 0 0 0 IN Al VI AL AMC HA r, a R 10 0 0 GESWARG HOS ti 11) V N 0 0 NDRA cl A/ N At N Al 0 JO

0 H IA al m rct

00TAG 7777 0.HRIKESH HOSH ASHALA351

to co IA et in in 00 tn 01 an cry en " m 5838 0. n Tr CO Al .0. " o Al 0 CA CO 1.0 ASHIS KR. BASU 2182 et 0 CA o 2 0 0 1.0 t.0 nj '4. rcl tat A4 0 0 o 0 0 9 9 0 o 02125 9 9 ..: 6 9 6 6 o o o CHU

— 0.6 RANI GHOSH BA

6 o o 33 2

CHANDRA BA CHANDRA AKRAR GHOSH DAL

RAG CHANDRA AK R HOSH BADAL CHAND RA 77 I

36425.RAR o cc ct OS 00 1' CHANDRA AK-..... ADAL CHANDRA GH H B a a --1 a In 0 a a 3 3 < a x 2 2 z < 2 sn 0 vi z BEL B

td 0 w tu < a < < RAM ASU A ...... M 17- Z 0 CC cc Z 2 < 0 0 < 0 0 = /- « CC 0 0 < CC 2 75 62402 — I 0. $ OSI C0.80 I 2 U 0 a 0 ...... HAND GH H BALAI§ la CO

HOSH CHAND GBALAI

23 00 TTE 244.A RJE BANALATA BH82

BDHOLSA TUPADA ISE NTI BALA BA90 u, IA in 3 in ta 3 in 3 3 tn in 3 in 4n 3 {A in

DHOLTIB ALA E BASAN

UDEBD AS ASB

I 44.278 00

00 621975 I I 4.0.07NJAY DHANA

X

a a I 0 0 0 0 0 a a cc

5 0 0

tn vi trt ttL

03 CO 0

0

ct 0 0 r, Al e't N 03 ,c) ,do co co to 0 0 ttl tla N Al r4 rn rn rn ni m nu IN el N N N N N NN IN rr to 0 0 At 0 a, CI in A 0 0 CO 0 0 rO to co to tn n La m n en in n — 4.0 tO At cn in m m (N r. N At LA At N VI lla in in 0\zr m in a Z• 0 0 I N " na r % r - N i tr k in n e n in ID A N. A A CO CA 01 cn --.. in in m

3

ct

166

PARTITH THE KOLKATA GAZETTE, EXTRAORDINARY JUNE 20, 2011 167

The Singur land Rehabilitation and Development Act, 2011. (Schedule.) NVHOVS Land owner Relation Area Amount

238 EB BASUD2 DAS DHANANJAY

0 0 6 o 2633 BEJUR AMG HOSH 8 8 0 0 8 8 8 8 0 0 o a o . 0 0 a ni Ni el a a N a a ,.., 4, o al at CO ,-1 a N o en CO ,-I e-I n4 I-- el 265 BEL RAM .1 ,.., 34772.'.-. n 4 A BASU ;is 8 al r-. 00 el e4 0 8 ft: DI 0 ID r4 en .-, in r. Ot 0 N a. N in rei N BEL RANI BASU 2654 A •

at 4.0 co k..... c0 a. N en BELA 33880.00 01 V1 an rg CO RANI BASU el al LD tO 0:1 'ID Cl u, c0 ur, r4 IN CO CO N a. n tO LD en a co at N n a .44 m co N r-4 a a 0 CD 0 CO 0 0 0 0 e IN V' CO Ict al N ci ci o o C/ r.-- 0 o 0 o 0 BELA RANI BASU 0 O en 6 44 6 o 6 6 6 6 6 6 6 O 6 6

ASU BELAR ANI B

z

ASU 37446.F BELA RANI B 00 2 in

•c e 265 • ce BELA RANI BASU 4 o CU D ..... > 0 x z • Z Z z t Z a BHZA NU zCH ANDRZ AzG HOSH BHADRESWAR 0.062475 Z 17) 4 6 a a a 4 U.1 a a , 4 I = z z co to in CO III CO CO to 1- 0 a 0 0 0 cc 0045815 0. < < < 2729 BHANU CHANDRA G HOSH ,,,, VI ul O I •.%. o CO Z N UPENDRA 3375 BHANU TH MATID EBI NA 0. 270844.00 • d

0 BIO0 0 S YU T KUMAR G HOSH 3328 0 . ▪ 4:C MAR BIDYUW GHOSH 24076.00 TK U• 0 o a 101 3 3 3 3 in VI cc z 3 3 3 3 ul LA UI 1/1 U. VI 60/ BIDYU KUMARG HOS25 2 T H • C. < BI DYUT KUMAR GHOSH o HOSH - D0 BIJAN BEHARI G zr 2 Z SAKHBIJANK UMAR BASU RAI Nti' 8 MAR BASU SAKHRAI BIJANK U3 co or or •a 2 atn C▪ t. ✓ C eV N rq a a a a a a en --- --- --- 474 a tn In in IN (re 0 0 0 rI ID Ul n ID ni LO 0 vs .2 N u, kr, N N in N N N N N IC N N IN 44 ,:, co In CA N Ill o n en un 'r, cn N,4., N °a to a. in ei to n N to a a m r. a in N N N N 4.4 N to N tn N N eN n4 N a. a Y . tz CY In CO CO co o3 co co a 8 8 -0 8 8c 93 W 0 N N a' atm Of at al cn m a ..4 ..._ Nst, ,,, ,_, 2 2 z-. : :1 :-.4 a

1

[16<<111 , EXTRAORDINARY, JUNE 20, 2011 THE KOLKATA G 168 The Singur land Rehabilitation and Development Act, 2011. I (Schedule.) Amount r ne Land ow n Aw/SI.No. I Plat I Khatia RM ALIK IMY KU MA V/ R

GOBAB RDHAN ITRA ARM IRESW 1 248

• 0 0 8 ,8,., 8 8 8 8 8 8 8 o 0 8 0 -, .„. 6 6 ni 6 ri: 6 g g TAK Sv. cri BAm HOS v. A GBISW HNA RI6 o g o N it < TH H TOO AN 2519 I - 2 I-4 o o m ne eV el 0 rci, CV cr efl rr Tr r- N 0 Ws 0 LD IN N Fl N rn et en 1/, w gt ,-1 N TAKRISHNA BA HOSATH GWAN H BIS

zY aN III I n wo m ni in CAIn in U3 IF 4(1 IN IN an (0 (0 tO gj m (0 IA it IN t0 68 F4 N tO 1.0 ID B 41 co nr WI 0 F4 at" G

HNA ATAKRIS 141!0 ..-ii 0 VC eOn HOSH ISWANATH B m ..... 0 et o Cft 9 is < g ,zi 63 0 6 0 0 0 lo 0 0 6 6 04625 HNA 6 6 ISBATAKRo 0 OSH AT 0.GH WAN H BIS 124

• U 08ATAKBSH OTHG H 0. 25 SWA RISHNA z NABI 124 w 2 to 02808 E 0 7.ATH GHOSH BISWAN

4 124

0 4 LU D 26082.ATAKB 00 OSH 0.0325 0 > RISHNA TH GH I BISWANA 124 (74 5a, < vit. Nv. 4 .... ..r. l=• 47, . 6 0 Fe cc .1 a -7-3 a S

5 Z a 2 0 C CC vi GHOH ISWANATH B < C < Y C 6 a 0 ...... < 4 HNRISBATAZO Z ;1_n: CO CO THG HOS 4) BISW K A H ANA Es

Es d BATAKRGHON ISHNA B SH ATH 0 2 ISWA tr.

44.232 RNAA 00 GBO TH C MAB V) ANG UL RTY(HAKRARATOTI c F. 0 w 26672 0 • a in 0 0 CO v. in to v. an in 3 3 v. to In in to v. Ir. TTEA... E) 0. RT CABOKR Y (ANDRA cc z RJE HCHACHTr K 3 a: a 0 o 1229 <

37448.00

lair 1229

0

47.00 374 Z2

I O 447.370 z 0 00 466635 I0 .AILAL S KAN In OY U RIS z I 0 o I m in z 3to 6 az OV1 2 a 0 I o ,- a 0 < Z < 4 .4 d ,- a z < z < < - a, < a . -

U E6

01 In Ch 0 01 Ch 01 01 01 0 0 -". N iN in no (-4 cl ..--1 lb ID in in in tf) in in in ITU " „r, I (- 61 N rt N 61 61 N (4 (-1 Ft ID ti In in 01 0 en rm CC to o n. .-. ni in to I-- in IN-i M 111 0 I-I oa 47: 1 tr, jr. in in 40 (0 .0 tr, to It " ,,i in to N ry N N ( 0 Lu < < < < .0 to (0 CO v v< IS 4 re •-t ... r a. ...., ,.., ,_, ri .., ,., rzr 1-1 T-E *-1 r4 ri , I IS -I ti

168

PAra DI] THE KOLKATA GAZE11K„ EXTRAORDINARY, JUNE 20, 2011 169 The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

land owner Amount 1

ASTU BALA GHOSH o o o g 0 0 0 0; 8 8 8 0 0 8 0 8 8 •-: 8 8 0 rj 0 0 o <6 N - a - 0 19 6 oi N •-• co o cc to in 12482.00 F..'. mcc NI 0 CO CO 0 V ° ID " N. .Zr Cr N N Vrir t@o o - 8 co uji Nco" en rt : "CC} tit .1 N m en OSH .4' 0 m tn sr " 1̂ BIBHAS GH " CHITY GHOSH NARAYAN to N 0 m tic I' 'It 0 r-, u) v.. 8 0 m CO ID s iti keg a4n CY; 0 0 0 4 Ln 0 0 CO 010 en 0 rt, ID 40 AI VD en .... in la CO kO, C11 CO m tz cn 4 - en ,_, ,._, ,., N N g .6. trpa 0 O o p 0 0 0 q 8 a o 0 ed 6 6 o 6 lc O ci ci 6 o C 6 6 d DILIP KUMARG HOSH S RATANC HANDRA T9T P GHOS Z -c6 DILIP KUMAR H RATAN CHANDRA

Liu

0 GHOSH ANDDILIP KUMAR RATAN CH RA

cc CC a w D ..., UMARG HOSH > RATANC HANDILIP K

DRA < >- tu" Z < z Z ti z 6 3 z 6 UMA< a .."' D 053344 4280•r i 6 00 ce DILIP K R GHOSH 0 RATAN CHAND < RA 0. 2. a_ 0 a. 0 6 .... r Z m CT < DISTRI COLLECTOR O

• 2 HAW RAIANIKAN

08335 0 DUKHIRAM S TA O 0.

R GHOSH RAFATIK KUMA TAN CHANDRA c o wo 1 O a ,,, 2215/ ,6 FA R GHOS : v, v, v, N vi TIK KUMA

N vi 1 HNRATANC HANDRA cc z in ,r, N VI N N Tv • z„, I o 3 C. T TANC HANDRA • 0 FA IK KUMAR GHOSH RA

C9

< FA MA GHO4293 TIKK U R SH RATAN CHANDRA

O . 3 Z FATIK KUMAR GHOS RATAN CHANDRA H

r;

4.1J FOR GOVT. OF WEST BENGAL

Y.2

ARA 0 GADADHAR DAS N CHANDRA CS = a LA 0.

< Z i 3 v, 4::;; 4

c co ,-, cc na III a) CrI N.. CIII to CP Co CI? el -....., '555.. 555..„ ID 44] r. ru w 04 0 05 0 0 rn es N N m 0 0 0 '.0 tm Cu .0 1 ei 0 elt m CO M Y OD 0 N t-1 m al a, 0 0 IS en 0 r• r-. 0 r-. ru ti „VT e. 05 01 E 0 in 1 an eu u't WI In IN VI v.,

6

U. ? W r m i5 eg 105 m r54 (Ng ..5.4 IN (N tt ti Ln ti in. to I—n 0 N 0'1 4 N 00 CO ,55... ,.., ..., CO CO CO IC CO t.55 •51 el 5'.1 t'l .- ri "4 el 5- '5•1

CT

169

[PART THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 170

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

unt AmoArea Relation owner Land_

DRA CNES NATH MANINGHOSH RA HAND NVHOVUVH GA H HSOHD 0 o 0 0 0 8 8 8 o $ . o 0o 0. 8 86 UDA.4 SMADHUOSH r: TAR A N y r.i 6 g NI r4 NIG HGI

en o m o 1-1 tr. ' re40 m CC

ry 0 $ 2 1.-. I,.-.-, e r• r-. RATA .4 879 N8 ASU NIL201 I 0

DAS AADHG R OD

CO 10 160 In en .J., hi 10 VI in in 1:10 ID 00 CO 01 10 DURLDAS 0 0 110 lir r.. mo AV ete Cl1 re Lel ADHAR GOD q In tp rl 0 r•• 0 0 c 0 6 0 6 ° 0 6 0 o q 6 6 6 5O o 6 0 6 2474.00 1D AV DURLHAR DAS GODA

ARD AS 0.28 GODADH

55.SH GHO 44 00 HANDRCGOKUL A

ID -.., 00 = x 834 '^ 0.HOSH DRA GGOKUL CHAN 1- > > = S ct 5 Vtn In 4.r.• e i z ....„ OSH DRGOKU C 1 2 g GHHAN A L n < .,2 210 0 4.41 o ¢0 I- ti ......, 6 o- HODRAG CHANGO

N SH KUL i 210

4 0222DRNCSATISH HOS I NDRAG CHA 0. GOKUL HA A H 211 I

AKHANLAL AR SSEHSTHA GO M23 HAW I 2

24800 15CHANDR in i VI 14, 141 VI VI tn u tel tn ail Vf N VI ttl in VI TARAK A 4526 i

530 4 <

l BATAKGHOSHAN HAR

i RISHNA 30 H AD45

KRISHOS HNA HAR BATAH AN GADH

0425 Fc TA 0.KRISHNA BA a 4530 lc E. 046215.00 3715I 0.BATAKRISHNA o 230 0 HOSH RADHAN GHA4530 < z Z <

10 x

S 0

0 Cr < CC IC C < I

S

C

111 1-1 40 0 01 01 Of O. 0 0 0 0 to 01 CO ts4 10 444 en en rrr en tn rn In 0 co 0 00 00 01 en co 0 .4 a co ae .-1 m a 0 co t-i en 0 cn Cl 01 0 ID N •N 0 en m en PI 04 10 I t I VI N n 4 ra E. I 1A 0 0 0 C 0 0 in 8 8 g S 6-1 01 I e4 m en cf! 01 . .ren en e-r r IN 01 eN ru IN (.1 I ra en 414 IN 01 <

170

PART Din THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 171 The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

wner Relation Area Amount Land_o

BATAKRISHNA HAHARAD GHOSH N

i BATAKRISHNA 0 0 0 a 0 0 q8 8 8 8 1s 0 8 ° c . Cr! 0 N: N: N co v c .4 V; 4 to ATAKRISHNA DHAN HOSLn 00 CO t4 ryl HARA

G BH tO th I 00 0 0 v. .„4.. co ,s, to co CD N ". n N. 0 '4 N ,-I N 6207.6 00 4533 I

231

tri Ul o 4 in 4.n N V to "„.. i .... te, rc .e.n. cc co 4 — o N N ,:-,„ jo co o en 0° 23 < Ti N 1 o ic f, o . o 9 4' o 8 r., 0 0 0 a o 0 o 6 ° 0 0 6 o 6 9 : 6 6 6 0 HA BAGUI

NAGENDRA NATH 234 HARISAD N

AGE RA NATH HARISADHANB AGUI

N ND

SAD BAGUI NAGENDRA NATH HARI HAN

4 Z < < et A GOBARsi cc I cc cc z DHAN HARISADH NM ITRA 2 cc r 0 o o o t a o . z z 0 z 1... w : cc w w w 7 23 o Z 0 ...4 ...I 4602/2 H EMANTA • . K .4 UMAR GHOSH I - Z 0 o E < Q in < 0 NDRA HRISHIKESHG HOSH SATISHC HA

G HRISHIKES

SATISH CHANDRA H HOSH •

CHSATISH ANDRA

V1 U N VI 1n Ui to cn VI N 4n in N (.0 .n VI col in VI Msr

TH 27032.00 ATINDRA NA BASU J

32099KANSH GOBINDA C HARANG HO AILAL GHOSH 9.00 1

88276.00 JATINDRAN ATH

21682 2 ¢ 525.00 NDRA NATH GHOSH JITEIn In tn vi cc o x a 0 0 0 in I Z 2 0 it, 0 0 0 I z Z Z = z 0 < tn 4 tro In I I ta Y 0 0 0 a a a a a I < ,-. cc cc cc o cc cc < < 4 4 4 2 0 2 2 = 2 I Z c co a m o 01 0 0 0, N al M m ,,, 0, 0 0 ,-, N 0 N 'ta• fP, GI rn' co cc 4 M en .c •ct 4 •tt 4. 01 o

.6. es. t0 NI CP 0 O. CO t/0 4 N 01 , CO C. CA r-+ 4 CO N . -4 CO N N E t0 to VI N tD cc 4 o co 4N tO to

6

. • N t., „ ,0 o 0., o .4 < < Di m m en en en en ..., " " N N < ie,ll in in " N N N N en N N NJ

4

[Pan 1.11 THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 172 The Singur hand Rehabilitation and Development Act, 2011. (Schedule.)

Amount Relation wner ndoLaale/stun. I Plot I Khatlan I

STH A GHONITENDR H A J

6773 0 g (408 , o cr, 0 0 OSH GHDRAN ATH J a 5 o o a o o ITENc q ai N: ea - vi ti A 6 " to ta A 6 6' in 6 6. ill 00 EDD 01 04 t0 r - i, . 4 ;.m . „^ '. 0 N 01 , - t , - g IN tn n sr OSH ,.., co a. t. .. 0 en RAN AT oa "I W HG HITENDJ

S C° r4 Ai A ua sr " in ca I

CO 01 Tc4 ID 0/ •-4 01

00IPADA 4 710.A KALTE SH TH GHONDRA NJI

CO .H. h. C4 CO N W p N. gr GHOSH 0 NAT

DC ,D 01 0 VI 0 CO DI TENDRA H J I i CO 0 DI C° Cl) N 0 Sr° al . 0,1 01 .-.1 CT O „D CO 0 CO en i u) 0 CO 0 r'l tt ° 0 " 6 c., a OrZ 0 i0 . 0 0 0 GH 0 8 0 DRA J OSH NATH ITEN6 0 6 ci o 6 6 6 6 6

HOGNDRA ITEJ SH NATH U

Z

HOSRAN ATE TH G H NDJI

)-

• ce GNDRO HOSH NATH JITE A .., > z z j a ocincoo< -tt 0 o • Z a a GHOS > - cc a < a et .< a az .< .< H. ZWi NATH JITENDRA 4 = = re < = = a a. a. a. a a a. a. ..„. 0-

0. < in < r/C,et 221 a « et 4 ..1 1 4 A 0 OS 1— KISHOG ee Z x aa ecH 6 ae REG HAL JU 0 0, Z VI

0 S GHOH MAL KRISHNA KAg O

0

HOSA A G H MAL KRISHNK

to, ,,, OSH HN GRISMALK HA KA 0 4 in N in in N N N In In N 0 In in in N

Z

OSHNAG HSKKAM H AL RIi7 a

OSH GHALMALAB AK AN

Ni 575.01URYA 0 840 AR S K MSUL 0 GHO H A BALA KAMA5

Z

DAS THI O ARARTY AKRAB D AL CHKANAIL

I 279.0563 9 0 I 0.011H OS KANAILAL S 1 P GH PRATA5 A

O rt

O

Di c..„, c..„ ...., -0. re, 0,. 0 01 Cn Ch 0 01 0 CV 01 0 (Cn1 en In 0 0 Ca „.,, Di 0 c0' 01 r° 0 In to 0 CD 0" CO N A N. N ID 0 CO 00 en in r° re Vt Ul 01 0 0 0 r-t a' A A A A A A " A T-- r- N A A A i A A A A A A N' N 01 N N N IN 10.c N ni CV N nl 01

172

173 THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE20, 2011 PA irr The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

Area Amount d_owner Lan

NAILAL SH KANAKG HO523 2730 KA 0 0 o 1 0 0 8 8 8 8 8 0 0 R 8 o$ q 0 ,i as 04 - A <3 d Pi tri al a; a; a; f, ,-..i, to 4 a 523 1'0 F. F .3 i+ co a ni r-i ry — ni a. ei N a 0 to a a : o 0 0 8 0 0 en al t:n at en 'Em to rq tt en N 1.0 CO UT ID Ft T.0 0038ASTUS ALA 54 0.GHOSH

1 ROLMSS tn 3: Inr, CO 1.0 an an i.nin

co CO 00 ,4 co 0 0 N e Ca N H 0 rn v-1 0 *0 0 0 co0 0 c; 2 o 0 d d o d d , d ci 0 R 0 6 o 6 i0 o d O 0626NA G 50257.00 0. 25 HOSH KA ILAL 274 F V 587 Z cc GHOS27 RESWAR 0.0413HADKANAILAL H 524 4 us

F 275 KANAILAL MITRA o 0- Ce o CC z < > JAGIND a 280 5 RA NATH 2 2 LTi z z z cc 0 g u 0 cc cl , < cc D ca RAM CC i.n o_ Q Z a NDR GHOSTICK KAR 5 5 5 FALA0 0.. O. H CHA A at CO < < z < Y 6 < 0 4 .....„ r 0. (7 Z n4- ... co RAG HOSH CHANDKARTICK 87 4 ° 5 g

NDRAG HOSH CKC KAR0HATI487

RAM C NDRAG HOSH RTIC C FALAHAKA K 487 v) U./ 0 O

0 .0 Vf tr3 fil N WI % 0 0 t 0 LeI SO Vs tO VI RAM FALAZ CC 4< 0 0 -ct, i. < t a 0 NDRA GHOSH KARTICKC HA487

N TICK RA SHAW CHANDKAR 0

°s a GHOSH KASHIN ATH z 2841 z0a 9 0 0 < r RA BAGUI RISHNAC HANDK LO 44 CD 0 Z N N § It 0 0 0 a 0 2 cc 0 2 Z 0 < a = = 4 a — 3 6 4= a 2 z 71 U Y c-ri 3[ U CO U

P

Y

a

C

ti r•

m o0 N. a 73 ty co co at to a in In a e Cr ct to i 0 cr, Ui in r. F. Olt CO cr ri ru 0 to 0co cn •-• G4 CO I.- co to m K eVt N N H H U) rl tcoo 4.0. 0 vet ri co a

z LI IS C) = •—I ri •64 e"4 (.1 ri IN N M CO 00 CO CO CO CO CO (.... No ...... Ni Cl N 04 (V N N N N N 1-4 et

173

174 THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 [Emu DI s

The Singur Land Rehabilitation and Development Act, 2011. Area Amount (Schedule.) &z

20063.DRAB AGURISHNAC H 00 AN I K

HNAC HATERISK 23244.00 RJEE 297

o 8 0 0 0 8 8 8 g 8 8 q 0 0 0 MA OIGHOSH LAKSH N 6 a .4 4 ,,..- 6 4 a CIS NI 01 NI 3 la `,Dr lea ci,,,.̂ cf ro ' r, - . t o° IC: , mr • 8 23 . 0, co -I , rq a 0433.00 ro v. ATH w la • N m GUNARAYA BAct 1 a , JAGINDRA Nn 6 n a el es LAKSHMI N I r

. N

BAGUNARAYA312 JAGINDRA NATH I LAKSHMI N

LO CO 4t N tO 4 4 En ta op in S„O L40el °I 44) DRA GU n m c v on TH JAGIN NAI NARAYAN BALAKSHMt 03 n a 6 *-1 trti co cx 4-4 0 o " • 8 0 0 4 q 6 6 d a c. o 6 8 6 6 0 cs SHEE o 43 0 1 o a ° 6 6 6 SARAT CHANDRA 0 LOKNATH 36 I ?

zG MAHADEB GHOSH z

008325 GHOSH ADEB 22 3 0.MAH • cc as

a o < .„ SGHOSH ADEB ATISH MAH z I > i- 3 Vm Z = 2 x > n in ' ( 0 n n ,'3 0 2 DEBG HOS W 12 322 1= I— 4V- 4C MAHA H I cc QC vi 0 < < < < no 3 a a F- a a 6 ..., HOSH HADEBG 4 a • 4;. MA N a> O 4-4

NARAYAN 5241 ° Z tJ O

I—1

EBAPROSAD PALIMAMA33 3 DT TA 1

o w 0893HOSGMANAK to 337 O 40.75in AR ANI H n N in n n C1 in n to & 1 V) I O 2 < e-61. 1 HOSH & NITYANANDA MANGALA G

< 0 TAKAT GMA RISHNA BAHOSH NINDRA N H -s C3 0°

RISHNA BATAKGHOSH MANINDRA NATH a- X a OS NATH GH H MANINDRA 343 6s4 < tn

I- iv C '

cc d 0 I us t O < z c I-- 3 a

2

c a cr ..„ ,t, „ o n n n- N N co IN N oci 44 0 0 0 0 0 4 40 In re En 4 so 01 01 Ca 4 03 a) ... , N 4 N NI „ N 01 (0 m a 4 4 re CT 0 4 4 4 4 N SO CO IN en en 4 es SO N N N 4 4 in N " "

a

N e-1 N re N N4 SO 4 N4 en ... m , a a r.,,, " VI M rn to PI trt "to V to to en

174

PART 1111 THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 175

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

W/o land r owne S/o, D/o, Amount 1

SHMANINDRA NATH GHOSH BATAKRI NA

MANINDRAN ATHC BATAKRISHNA D04625 HM 0 0 0 8 8 '8 8 8 8 80 0 0 8 ...„ 0 8 8 8 8 8 4; ,--: cyi ,-; - D34 MANIN RAN ATHG HOSH ATAKRISHBo el 0 CO 0 00 6' 3 el in CO NA 0 cicidg in et el of N at 0 ce titan on et 0 0 et 0 e. < . 0 00 0 01 0 0 0 0CO 8 0 en of tit fn t in 10 0 tv H 01 ft. V Ot t•C ec tct 4.1 3 BATAKRISHNA 430

TH ANINDM RAN A GHOS 0325 H 0.

al •i n at Q t NI la 8 a. NI N N ,-i a. ATH G

et et HO o .-4 co MANINDRA N SH N is P. :8:0000 ci 0 • o o d o o 8 8 6 a ci OI o o a 0 o o NDRA BATAKRISHNMANI NATH GHOSH A TA$A KRISHNA

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347

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4

[PART RE THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 176

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

nt AmouI lation Reer wnLando

TH OS AK NAG TARC H H HITRA SU

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176

Paull]] THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE20, 2011 177 The Singur Land Rehabilitation and Development Act, 2011. 1 (Schedule.) Land owner Relation Area Amount

NURATAN BAGUI 20063.00 I

1

0 975 PAEAN CHANDRA DAS DHANANJAY0 0 . 0 0 0 0 0 8 0 0 0 0 0 0 0 0 0 8 0 0 , 0 • w, 9 ai to .ri co' .0/.. 6 isi 6 a eti on IA rn r% ± 0 r'r -4 u, m co a. c.,.. ,-. tr. 1904 a a 4" N 0 cc. m Ig rss co " a a al 0 "sr In to N LO a " ,.., lrai m an 4t a m a PABAN CHANDRA DAS 0.0425 34107.00 1 1 PANCHANAN GHOSH N KALIPADA co 3338.00 so CVon a 0 10a In ,,.. 00 ..-I 0/ CO 0 0 °I 03 kr, " r, " a es r_o a 0, 0 ....1. ta •-1 CO CO 0 cr, q ri CO 0 0 03 IV 0 006CI PANCHANAN GHOSH 0. 773 ci HSOHD NV2 NVHDNVd 6 9 a ci 6 8 0 9 i 6 8 ci frl 8 0 00c5 6 0 ci 0 PANCHANAN GHOSH PANCHANAN G HOSH PANCHANAN GHOSH Z >- >- < « 6 4 .4 4 6 sst < *4 , < a cc 4 0 a KALIPAa DA 0 : Z 0 0 L 2 0 a = a a a a i a a a a a 0. 0. 0. a z a z 0. 0. Z Z ta• :- D D D PANCHANAN GHOSH KALIPADA < < < < : < 0 ,t I z v a ,<,, a 0 vs PANCHANAN GHOSH • PANCHANANG HOSH

0 N, an 0 0 In In N on 0 to 0 0 In In 20 PARAULB ALA G0 7 HOSH VI ILENDRA ront PARAULB ALAG HOSH SA 2 389 PARAUL BALAG HOSH 0.0125 1 SURYA KU MAR x i 6 vi v, SURVA KU MAR C 0 0 I c, = I C 0 0 W Z Z < 2 2 < 2 U U Z U < 2 2 2 Z 0 0 W W U < CC CC 1 CO Z 4 4 .1 z Z 0_ i .aC-' r.v 0 cl .1 ,̀ r.4 n, r.4 s-. « csa .'.".. 0 0 t-1 1- . rl 0 A N 0 ,---4 0 ap 0 0 .01i Om 0 cn -C V' ,--• 1.1 0 0 4-1 .% CV TV icN1 Y 16 00 0 0 0 a 0 ry co ro 0 en 0 to ea to as en a CO 0 *-1 00 en 0 r. to in n N N n N „ „ 00 CV " CII in (-I n n in CO to N 40 u., to to 00

0 Z CO In 0 1.0 cr ID 4 0 0 0 LO 0 an 0 0 GI N N CO CO CO CO 03 CO 00 03 0 CO CO CO CO 03 CO rel en en M 01- -"-*.- r." en al .n en 01 M M n't M nl 5 M f CI et

[PART III THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 178

The Singur Land Rehabilitation and Development Act, 2011. I ount (Schedule. Ama Arewner nd oLafuu/CI Na_ I Pi nt1 Kh atiall

MAR KUSURYA

0 0 0 q 0, 8 8 0 8 0 MSURY 0 8 8 OS AR DR .a. A KUC,-: RES

' 4 6 PA .1 ni GH H 6 ,n to HAN A H N wtN an ni cei 8CO Ci N. N to .-i NJ • ro na ru N ru Nt co N. 7023.N CO 0 m N0 00 GHOSBALA RUL el PA 00 < Tr 0 H N.

SGHOBALPARUL H A 2007

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0 0 r1 0 o n., ei 0 DI 0 re' i i ti 6 6 6 6 S o 6 6 H USAN IS IBHUTI Bo 6 o BNA BA U RANKR HP •

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GHO NAILAL KAA SH DRA P CHANPRAT

Z 2 CUD ce O < an I < SH RA GHOCHANDPRATAP 0 D 2 5., _ , 80 0251.00 ei 0.1 OS < 0 -.. GH H ANDRA w TAPC HPRA2183 o 0 < 0 es i x x a 3 SU r RPR.... NI BA ATIVA A

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RESBHADSH WAR GHORHANDCASH A PROV

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178

PART1111 THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 179

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

Amount

NILMANI GHOSH MAHILAL v

0 o 0 0 8 0 0 0 8 0 RAIDB ALA GHO 0 GOPALCHANDRA 02125 0 SH 8 8 8 o 0 0. I to o kri VI m Vl Vi ni u3 vi 0 m 03 0 ICI In C r re Ogi 41 340

0 IT to N Lel ct GOPALCH 1-* 6 N RAID BALA GHOSH ANDRA— DI N In 3Ir n, m 1 RAM CHANDRA BAGUI s JAGINDRA NATH

s ch W rn CO on N co co ol N 00 ,-4 RAMAN!. MOHAN CHAKRABORTY BIBHUTI BHUSAN co 03 1516.to ch q 0 r% o ok 9 0 < DI 0 o 6 o d § 0 o 6 HOS 7000 436 632 75 o RANAJIT KU MAR Ga H 00 6 54506 o ci I 3436 275 KALI PADA 5729.00 I-z -&-

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3 HOSO 275 RANJIT KUMAR G H

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180 THE KOLKATA GAZbl IE, EXTRAORDINARY, JUNE 20, 2011 [Pmerm The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

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Paull]] THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE20, 2011 181 The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

00 00 o 09, .o 0o .o 0 0 8 8 8 8 8 8

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BALA! CH BAGU I ANATH NATHB AGUI JOGINDRA NATH 0.038 ANATH NATH BAGUI JOGINDRA NATH 0.04 ANATHN ATHM ONDAL NANDALAL ANILK R KOLEY Y ANILAB ALA GHOSH ANIL KU MAR GHOSH APURBADHAN MUKHAPADHYAY AMULYA OHAN I 0.04329 LATE KARTICKK IRTI 75 348 ASHABALA KOLEY SADHANC H 348 ASHABALA KOLEY 0.008925 274 ASTOBALA SAU 2 BADELC HP AKIRA NARAYANP AKI RA BASUDEB KOLEY ANNADA KOLEY BASUDEB KOLEY ANNADA KOLEY BASUDEB KOLEY ANNADA KOLEY BASUDEB KOLEY ANNADA KOLEY 0 BECHUR AM SHAW j JIBON KRISHNA 0.000072 0 005985 BHOLAN ATH KOLEY MEGHNATH

181

182 THE KOLKATA GALE11 h, EXTRAORDINARY, JUNE 20, 2011 [Pour III The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

o

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81-10LAN ATHK OLEY M EGHNATH

2462 BHOLA NATHS HAW 0.000072

BIJANBIHARIG HOSH BHUT NATH 78244.60

130 2447 BINAYK RISHNAB ASU JOGENDRA NATH cz

BISWAN ATHK OLEY , PASHUPATI

BISWAN ATHM UKHAPADHYAY PROFULLO KUMARO

BISWAN ATHP ATRA 0.029988

CHANPARANIM ANNA BISWANATH MANNA 11377.00

CHARUBALA GHOSH N(s)c4

DHANAPATIS AW GIRISH CHANDRA 0.008592

DULAL CH.SHAW 0.01625

180 I DURGAC HARAN SHAW JIBONK RISHNA

DURGAR ANIM UKHAPADHYAY PROFULLO KUMAR 2142.00

183 DUI RL

AVK OLEY MADHUSUDAN 104324.00

DURLAVK OLEY MADHUSUDAN 80251.00

En RANIB OSE BINOY KRISHNA 0.006327 5078.00

187 FOR W.B. GOVT. I 8025.00

GAOADHAR DAS ARJUN CHANDRA 289.00 6

MAHANTA MALI K 45087.00

182

PART DI] THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 183

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

SHARE LAND

805 MAHANTAM ALIK I

0 0 0 O 0 0 0 0 CI 0 0 0 0 0 z 0 c, 40 p 0 0 0 0 0 O O CD C2 2462 GA TRIM AITY YE LAKSHMI 000072 n co o KANTA 0.cv cci y IC e 0 O- 0 CO wt °) l'-' C. At CO OD co 0 I GHOS MADHUSADW 3 CD r e GITAR AN H CO N e OD V . - GITA RANI GHOS)-I MADHUSADAN

0 0 CO LOKNATHS HEE 0 OD SHARATC HANDRA 50 4.N CO b••• a L0 CO 0 CD CO 0 CO 0 1`.- 0 GOBARDHAN SAW MAKHANLAL 0.001248 0 • 0 -• 0 O O G 0 0. 0 O 0 0 0 N O G ci 0 0 o c' o0ORDHANG HOSH GOB GOBORDHAN MITRA , 240750,00 O GOBORDHAN MITRA UMACHARAN -I CH. Z < GOKUL G,Hosm 12824,00 0 < Et 0 z < 2 1062 GOSTOBIHARI SAW MAKHANLAL Z - < CO NILMANI KHANRA ADHAR KHANRA 0.1D ADHNILMANIK HANRA RA AR KHAN NILMANI KHANRA ADHAR KHANRA 0.058304 CO 0 0 0) W CO to co v) v) en SITAtALK HA

co 222 1 GOUR CH KHANRA NRA GOUR CHK HANRA SITALAL KNARA SITALAL KHARA _ I 7 378 GUI RAM SANTRA & OTHERS SRI SRI SHIBT HAKUR . GUIBALA PAKIRA o 0 O o tz) vr al N , , ..1 n, IcS 8 8 Wm OD — I- N CV N 0 .- 2 I--. 1.. 0, Z m 0 (D OD 0 tQp CO e — O. r e a tv

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183

[PARIAH THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 184

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.) SHARE AMOUNT OWNER LAND

19260. TARAK CHANDRA HARADHAN ADHIKARI 00

0 0 PADA HARADHAN DAS KALI 0.02 239 o 0 0 010 o 0 . ..... c> to O o a a

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20.AN G 0.0475 381 00 HARASADH BA UI 242

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184

P8891.111 THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE20, 2011 185

The Singe Land Rehabilitation and Development Act, 2011. I OWNE R SOWO I SHARE LAND AMOUNT (Schedule.)

NANDALAL APARNAD AS 0.0004

ALYANI MUKHERJK EE

co o 0 ° g c) J ITE o NDRA a NATH GHOoS to o o 0 ct o 0 0 c c H 6 0 0 ) 0 c) cs o ° ° a ° ° ° at a cri V. La cn 51 co co' of oi 8i 18. '81 °r... 111 0 D ° ° 13 r co In D. N rd Di i'... Vi tah I..? CI, in TAN 1- JOHAR LAL GHOSH 'ti; w 5r N - N Cii Cn n• SANA,.. •e: oes 8 .- to in r ,,, 14 .- N JOYDEBS AU YDEB SJO INHAr 0 KALIPADA SVI INHA D In CO CI) Pi MCD N 0 0 1 •8- o co co in o CD IT IS 'It. AWAHARL 0 0., (0 GHOSH00 N 0 0 J AL C, g1...0 0 0 0 S co , 0 o

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0 324 TTAU 0 0 ANUKUMG HOSH L P o0 ANUKUL Z III CC M GHOSHCO u) 3240 ANUKUL < LAW D Z __, < 0.001406 0. 't < 0a t<- 113 GOBARDHAN GHOSH z z < a 005625 > < 0. cO 2 2 Z w0w < 0 < 0 O Z 3 KALIPA0 DA KOLEY Z 0) ID ill CO 03 1.1.1 CO 085 0.M M CC - CO KALIPADA KOLEYO12- 075 0.2ty • " ALIPADAK OLEY SADHUCHARAN KO 0 O 2 5 z tD KALIPADA KOLE"i 3 co 3 co to co DHUCHARAN to to Cl) Y

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0 0 cc O .J < Z CD CO • o b < w -J co o < ?2' 2 6 S re < 0 Z < z 5. 0

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[PARTIII THE KOLKATA GALL l IE, EX 114AORDINARY, JUNE 20, 2011 186 201/. The Singur Land Rehabilitation and Development Act, T MOU NALANDI SHARE (Schedule.) R WNEOmuici /6M I PI orI RHATIANI

G NATH GINDRA JOUI CH.BAARTIK K

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186

PART THE KOLKATA GAZE I lb, EXTRAORDINARY, JUNE20, 2011 187 The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

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188

189 THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE20, 2011 PART an Rehabilitation and Development Act, 2011. The Singur Land (Schedule.)

SHARE LAND AMOUNT - OWNER

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190 THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 [PART DI

The Singur Land Rehabilitation and Development Act, 2011. I (Schedule.) NT AMOUR OWNETIAN PLOTI KHA AW/SL/NO. I

TTO 49497.00 RAN KANTIC HAPADHYAY L CHACHUGOPAPAN

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THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE20, 2011 191

The Singur Land Rehabilitation and Development Act, 2011. HON VHOVS (Schedule.) NT ARE LAND AMOUSHWNER O

JOGENDRO NATH RAM . CH.BAGUI

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[PARE THE KOLKATA GAZETTE, EXTRAORDINARY, NNE 20, 2011 192

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.) OWNER AMOUNT t

SAMBHUNATH POLEN

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6

PART IA THE KOLKATA GAZE11E, EXTRAORDINARY, JUNE20, 2011 193

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.

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193

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194

195 THE KOLKATA GAZETTE, EXTRAORDINARY, TUNE 20, 2011 PART ifij The Singur Land Rehabilitation and Development Act, 2011. (Schedule.) NT AMOUND HARE LASNER OWI KHATIAN AW/SI INCII PLOT

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195

[PART III THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 196

9'10'0

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

t Amount K n Rela ior downe lanAtu/S1 No. Plot 1h atlan 1

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9 o ci o 0 Ci o HOSH GNDRA RATAC00 ci o 6 HAN 6 6 a ci o 0

• 00809AUH SHO GANDRA 0.2 TAPADA K CHRA N P z

GHOSHANDRC A H RATAN 2 v' 443 • o

91 NDRA CHANA PUR o- ce D H SNDRAG cc RATA10 o HO

CHAN 33tu 0 < < > a a a a a a ••1 a oz < ci 0 0 0 0 0 0 0 0 0 0 z < G HOANDRA CRATAN a a a a a a a 4 -.4 SH Hd a 'if. - a_ a. n a. a a a a a -, u = = = = = ▪cc vi o r < < < < < :< < < < < CHANDR < 1-- HOANDRAG RA

In SATISH A s s s s x s x s s ,s s SH e TAN CH 0 ..., 17- z 72; an < 68.202275 0 N HANDRA CTIS 00 HOS 0.CHATA NDRA SA H RA G H NI

SH GHOHIN DRA ATR35 33

435.5 00 OSH DRR GHATHIN A 47 4

In 0 O a In 0 VI VI In vl 0 0 0 0 VI 14 €.4 Le, VI cc z S I F- aCI < >

• O HOSH GINDRRATH A )—Ln

N LIPADKA A

0 0 O. GHOSI H INDRA RATH3335 0 D 0 I o 9w kb 286.151904 0 I I DS 00 OSGH0 I0 .I A KAL

0 PA 8 0 NDRA H RATH 447 I o tx 0 0 cc 4 c, > o < cr z 0 ▪3 0 -z z z < 7 1 CJ E Lti I—Z 4cr cc 8 < cc z in 0 0 tn M en t.-. r.- r•• r.- t.'

ne .--g m en en en en co o o 0 o en en M en en en en on en en en en en ; ril en en en en en m en M nu to en no < in en 03 0 m to o N. en 0 0 en Oa co N ,o N r-i 0 r-.. M r, in in in 0 In N N 0 in N .--+ ,D 0 W r-• as N r, N N et- en en en en en rn V < < < *2 < V < V < < < < < '3 a O o v < v < < < < <

196

PART Bin THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 197 The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

Relation Area Amount —I t

RATHINDRA GHOSH KALIPADA ni

45.00 0 O4 RATHIN DRAG HOSH 144 0 0 0 0 0 ° 0 0 0 0 0 0 0 0 ° 0 0 t-i t-i in Li .4 tri an in G

in N N 0 N RENUPADA HOSH HARI n N BANKU BE tn e N Ul 0 N 0 to..D Isi o Ln 0 01 N el N. et .( et 1/40 m N. tc 01 RE GHOS KUB EH 3744 00 ID NU PADA H BAN ARI 6. N. N N. 45322 370.00 N CO IN to 0 RISHIKESHB ASU MADHUSUDAN 0.0 co 36 in m L s in Cn cii 1.0 0 rii rs N ry rm 10 0 en a, 0 .-4 01 0 tia 0) 1.0 0 § M 1,1 CO " Of M 0 ° 1/°4 'el 0 GHOSH C et tD k.0 In 0 456 RISHIKESH SATISH HANDRA 00834 1 0. 6 o 6 o to m 0 0 to 0 6 0 Si 0 0 CO ....1 .-I o 6 6 6 6 6 6 6 0 ,-4 0 •-• G

6 6 RISHIKESH HOSH 6 5800.00

SABITAG HOSH`0

458 BITAG HOSH S I SA • AILEANDAR < o z ...... 0 CZ < CC 4 Z < x CC ± cc 0 459 SHAILENDRA < a U 0 0 $ 2 2 2 O. Z F.- Z U C us tu 0 :3 < 6520.00 460 4145 SABITAG HOSH -..) N z 1 i g It/ Zt , v, v, g v, H SAB G HOS4145 ITA H in

GHOSH 72225.00 PAM KR. RATAN CH.

GFATIK K R. HOSH RATAN CH.

N v) in In An 3 3 in in in In in to in to In in to GHOSH FA IR< KR. RATAN CH.

DILIP KR. GHOSH

0 4137 RATAN C 86666667 H. 0 . DRIP KR. GHOSH0 TA OSSUSAN K RG H H RATAN CH. 72225.00 in i v, 0 C 0 = 3 I .9 0 to 1 < cd 4 v- m c ea a a. Ira ton Ei c Iv Ill IA ../1 0 .-1 01 CA . III in 111 In r., ni r• 0 in a a 0 m m a cr en 01 Cri 01 Se fel CO vi VI 0 0 ..r1 .... •-• ft, 4.0 (.0 1.0 L. v.. rxi ril In el rn a a er ...2. ct et en in en a z a •• 00 to to a 0 to 0 eig en „ a 0 .-. on w N a. Co fo .-• - ,, -. N ,,, w In ,„ ,,, ,,, co u:, o w o- 0 0 r+ to 0 Le) u" a z • .r... N. en 0 0 0 4 6 < < in ott CO an 1.) 0 14 .-.I .-I .-. MC a in 4.-4 .-.. a in ,n in 91 "...... Cr Cr .'CI Cr .7 ct. tO 0 Mr tD 0 Cr ..0 0 ID et ei' et et et ,:t et 3 it

197

Warr 198 THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 The Singur Land Rehabilitation and Development Act, 2011. (Schedule.) Relation r d owneLanian Plat KhatAw/SI.No. I GHOSANTA KR SH 'SU 4240

93625.1666666N C I 00 G 1 7 H. 0.RATA HOSH NTA KR SUSA4270 0 - 0 . 0 g g 8 8 g 8 8 8 o 8 8 8 8 8 8 M . o to ni .4 oi oi ta vi o eri ITRtAO vi to ,a A NATH CHINDRSA 0 to to tyo° .4 ro 01 IN 0 e- n., MS (V r• .,o in a in ro co ru a MI 0 cn a 1•13 CO 0 CO 8 8 " N .-1 0 IN 0 4 to en no Q 8 cc to .4 0 0 c0 SI EED A

•••1 IN BATAKRISHNA ANMAY SADH4219 463

EED NDRA SATISH CHA1N ASI ANMAYSADH

ID Ca e " r-- ID tO II tet 0 0 0 o co 0 co ,... 0 to 1", 10 co 0 25.0It ID N rq n IN 0 al n 54le) n in 4̀ cn 0 v. TINDRA NATH JA s.o co GHOSH ANDHYAR ANI S

•-• 0 •-, 1-1 0 .-4 4103 F. o 2 o cn ^I o 480 8 8 d 6 9 0 0 6 6 < 0 6 nr- 0 14, 8 8 8 0 o 6 6 0 0 6 6 0 6 6 6 eoG 0 RA NATH JATIND0 0 I NDRAzG NATH TI A J

asp z 72 -a ," TINDRA NATH JA>- RANI GHOSH SANDHYA ROWS HSOHD INVIJ 'G480 I = ci 1.-. 286. z 15LIF J a 00 NATH ATINDRA 4 0 > ± z .4 I u 4 Ic o U z cc a JA tc NATH TI NDRA 03 < 0 2 NI GHOSH HYAR ASAND ce vi 41

4 480

• o.: z a u, a cc 00 0 cO K is, GHOSH RAM SA ALIPADA l2 Z ti NDHYA

1tO", loe) 14, 0 1I0I n 8 6 IoD in 8 6 e0 c.-4n 0 6 "co 0co 8 6 d It •-• 6 tet ID 0 9o 0 N •-, 60 0 rq 1-1 60 n 0 6 0 n o6
Ccoa s.4̀o 8 0 ,r.-.-. v. 8 6 co F. < 1N ID 0 2 0 eoG 0 0.116666667I ItNo o 6 0 al cn nr- 0 ^I 0
RATAN CH . JATINDRA NATH JATINDRAN ATH JATI NDRAN ATH NEPAL NETAIB AGUI DEBENDRAN ATH 1=.-. a z 4 cc 0 uz , icsO, 0 DEBENDRA NATH .4 Ic a 2 a
SANTOSHK UMAR 'o/0 ± u z < cac z 4 I o tc 4 00 l2 BATAKRISHNA SATISH CHANDRA JATINDRA NATH JATINDRA NATH ATI NDRAN ATH KALIPADA

MASH ANTOSHAKRABDEB C R BA KUS ORTY LA I ARAJU •w <

ta 0 BAGUI NE0 ci AGUBAL BWI ARASWAS TAI 70 tO 3 3 tn la tn tn tn 3 3 3 in À

I A 41 cc Z

• zr,

• o. SKISI NATH S EBENDRA DHAW .4 0

R R. 'o/0 °

4 0 ANED TH DRA NEB

at

0 ° • 0

RA SHAW Ct. T CHANDSARA749 3 Z rz. 2 2 D 9u, OS < H 503 ARANG HSATYAC H 0 8 4006 I _+ 0 I t to tD 0 4 cc • rit E E o cc -- -4 4 4a cc cc a

4 3 .4 2

>- >- • Z V I 2 l— o o z z cc a in in in z

ev .-4 en in tr, at 0 • o 0 0 0 0 LN .-. a n A' •-t '-. •-•1 m a a IF: 'It a a m m 0 1.0 0 m m 03 10 m 03 CFI 01 m LO N 11- in to n n 03IN 03 1-1 CFI 01 CO 0 0 Vf in in IN 0 11 01 N tO '. •IN 11. IN . rl •-• IN CO

N IN CO pz LO 03 ol at a. n a+ ol CO c" a a a a a a a a a

198

PART ill THE KOLKATA GAZE' 1E, EXTRAORDINARY, JUNE 20, 2011 199 The Singur land Rehabilitation and Development Act, 2011.

Relation Area Amount 1 (Schedule.)

BIRENDRA NA 6242.00 TH 1

in

N

0 0 8 8 8 b0 0 8 °0 0 ° o 8 ° o o r- 6 6 ei 6 cc t-Z • es EDO 0 co oi NI mt m I c„, cr cri of a et a' 3936 S ENDRA NATH TARAK CHANDRA ....t 04 HIL

0 N a ADHIKARI 0 745 en 0 0. eg of N 0 0 oa "0 co ...4 cc N ee ri 0 ,-I m

ENDR

BATAK SHIL A NATH GHOSH RISHNA

SHILENaD1R A NATHG HOSH BATAKRISHNA NNp r.., r,- cvo 01 e4 es 0 O GHO 8 0 k, 0 o 0 N o 8 SHILENDRA NATH SH 0 d d b 0 d ci o ci

5

07.00 25 SHILENDRA NATH GHOSH BATAKRISHNA 341

SHILE NDRA MATH GHOSH

STDO 526 3941 SHILENDRAM ATH GHOSH BATAKRISHNA < r

00 527 0 H SHYAMA BALA SAMANTA v) vi 33 .1 46.$ Y a cc cc p ..7, 532 cc SHYAMAL CHAKRABORTY MADANMOHAN ill 6 r It

IC

co

537 2862 SHYAMAL KR.CHASKRABO RTY MADANMOHAN

538 S MALS0000833 HYA KR.KAR* IBOPROSAD

4001 C542 SHYANILAL ADHIKARI TARAK HANDRA

0 V, 0 0 0 V1 0 0 u 0 0 V1 0 0

SHYAMLAL ADHIKARI TARAK CHANDRA 04745 0.

005838 SIKHA GHOSH RAMPROSAD 0. I

SITAL CHANDRA GHOSH 0.02224 ti

S3852I SITAL CHANDRAG HOSH ATISH CHANDRA

I

0 I k-

0 i L 0 m 5 I- 0 cr it a co r < z es. ❑ C C - „,

0

C

re a n't ID 0 oc r. V V 0 Of rt ett n ch 0 03 a 0% a 0 01 01 01 0 ni a en It al 0 ..4 CO en fn en M 01 a N m m nl en 0 LD rn 10 0 V 0 en 0 en 0 en rm., en 0 rn a CO to to E est m o N CO co oi N 0 on 0 N N 0 i-t a

42 ,ct V0 in in nr SD O"I N 01 AQ ni 01 ni an C. a In in • un „, Le.,

200 THE KOLKATA GAZE I IL, EXTRAORDINARY, JUNE 20, 2011 [P,cur The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

8 8 8 00 c0.'

0

9 8 0 Ca 8. 00 0 8 0 0 ui cr; r'i o r:- a; m m cc -4 m in

vi o *5 ui

4" t44i

m 01 o

0 N. rt et el .4. '11t en n el el

10 Ul " CO 0 tel CI r. ,8 TA. 1/1 el

tO el et 0 1,1 f•-• N cc a, .-1 en Lri. L..P-1 N to .--4 ct N 03 re rea ti Lict ta an an an in In an el o in .--i ri 04 N 01 tr 01 11 " a 0 c *cc

n a N n

o nt DC 0 re co

le N. u• re in 0 ca a en 1.y-'4 0 0 0 0 0 o 0 0 6 6 n o c 4 ? 1 , 60 zr, 6 0 o 0 0 0 ci 6 6 ci 6 ci 6 0 6 6 6 a

ca cc cc a 4 acc are cac < cc 4

•zC a z z ,,,, v, a 0 0 cz

2 C.- >. w wZ Z 2 w 1-1 < 6 cc rc w w w .... 0_ CE FC «; 41 4C- 41 0 0 I I- 2 2 2 2 0 0 -44C CO CO

Ill

tO tO in an In 0 tO In tO in an In VI V1 IA VI an In

2

N

2

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0

Z

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2

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4-

C re 40 4t tic 1.0 0 0 .-.._ 74 an in m co CO al 40 re n re re en .0 "4 at cr V' 44- 44:

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4.4 to en 0 0 -/ 01 01 1.11 N 0 0 111 N ° 10 Pa re r4n re nr LO c44 0 ni an 14 c0 0 44 el 1 .• F. in In io iN IN el ry N "co 01 CV In an ifl YU 0 tO tO 11.

6

Z

0 0 ro CO t 05 v rei tr •:, to m tn In . 0 I in I N on <

Land owner_ _ Relation S/o, D/o, W/o Area Amount

3852 SATISH

C HANDRA 0.00834

3852 SITAL CHANDRA GH OS SATISH CHAN

DR

H A

SITALC HANDRAG HOSH 7584.00 549 3852

562 4312 SUDHANC H

ANDRAG HOSH BADALC HANDRA

564 SUDHANYAK OLEY

4256 SU KU MAR CH

AKRABORTY

4256 SUKUMARC HAKRABO

RTY HRI DAYNATH 0.

026672I

mn SU KU M ARC HAKRABO570 RTY

570 SU KU MAR CHAKRABORTY HRIDAYNATH

SUNILC HANDRAA DHIKARI TARAK

C HANDRA

N0 4293 SUN IL CHAN DRA ADHIKARI TARAK CHANDRA

SUNIL KUMARG HOSH

36782.00

577 4294 SUNIL KU

MARG HOSH

4285 SUNITAG HOSH

4285 SUNITAG HOS578 H

4285 SUNITA GHOSH

SUNITAG579 HOSH

S

SUNITAG HOSH HAI LE N DRA

SUSANTA KUM ARG HOSH RATAN CHANDRA I 0 .118726 952

78.00

I U S

NV8VHDVHOVS

s

200

PART 11.1] THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE20, 2011 201

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.) d oLan wner SOO Area I Amount

R GHOSH 1 4001 SUSANTA KU MA RATAN CHANDRA

SUSANTA KUMAR GHOS

CHANDRA0334300 0 H RATAN07.0 0 0 1 0 0 0 0 0 R 0 0 0 ° o o 0 a 0 0 0 0 o a 0; en Li; 0 N 6 ri o PI uN.' 6 a: Vt N 00 el N N .-t in iv 0 co to r,_n, ,4.4.,S, a .-4 CO o 0 0 N 0 O in a •-i a a r--. CO Ls SUSANTA KUMAR GHOS

RATANCHANDRA H

TAPA GSU HOSH LAKSHMAN CHANDRA V Nr 37458.00 to 4.0 0 0 m o co T N in f.... a m o m tn co in cn ,... M 0 .-1 en tn 0 '-1 SUTAPA GHOSH 0 0 0 0AKS0LHMAN CHANDRA o to ° àt 0 0 c;.! 0 8 tri 0 d 6 0 0 ° 0 6 o O d d o AKRA6ORTY(CHATEa RIEE) SWAPNAC H

2649.00I

SWAPNA CHATTERlEE MADANMOHAND

PNA CHATTERJEE MADAN HAN MO SWA

592 WAPNA CHATTERJEE 0

MADANMOI • S HAN . < 2 I (f.1. z TARAK GHOSH V Z a 0 zi < < a_ 21 =AL CHAKRABORTY .-f MADANMOHAN 2 Ln

2862 KR. U CHAKORBORTY MADANMOH003AL AN 0.

CHAKORBORTY UBAL KR.

O

in to t° 0 ta 0 3 3 0 in in 403 in in N UMtn ASHANKinA R 1 te NEMAI CHARAN GHOS U HANKAR H MAS0/PAW a' 0/5

CHAPALAB AL GER GOURC H. A

403 U MASANKARG HOSH

al 0 0 .1 x 0 403 UMASANKAR GHOSH ISHAN CHANDRA 0 & 0

5C

Zti 2

D 0

0

o a C nr -.1 ,--p N --... --- .-.... ---, ---. --- --- ..._ -..... "«. 0 in in 0 V 0 N 0 0 0 0 M 0 0 *0 o N N NJ 0 N 0 N 0 0 0 MN 0 0 0 0 0 0 0 X 0 Vt In m m ,-.4 in en i

44 0 0 in cri In ID 2 ,,, , ± ,.., .„1, 0 0 0 ID C° in 0 A. in in In N en CO N Cil CO N N in CO (V 0 an ni .-f en 00 01 in CO

II

Z

. .2 0 0 ln N c.. ay •-t N < inl L.) Ai N CO CO CO CO CO CO Ot 01 N 01 in to u1 tn tn. ul ttl NUn in In in tri to to 3 to tii -toI "2 <

201

202 THE KOLKATA GAZEI lb. EXTRAORDINARY, JUNE 20, 2011 (PARrlII The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

rNn

8 80O In

C In NO 0 O

10

00

0

0

00

z

Lj >- 0- t6 >

rn

50 vi a:

O

2 1;11

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<

u.•

O < in ca z

-.2

a 0

t.n e

• 0 a.

z

• 9 1 an 0 1 i 0 s, to

>71

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0

0

0.

z

N

3

OSH CHANDUMASANKARG H ISHAN RA

UMASANKARG HOSH I

SHANC HANDRA

USHALATAG HOSH TARAPADA

G HOSH

202

203 PART B.11 THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE20, 2011

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

OWNER Plot Amount_ I

662 INDR/MITS HAW . RAMKRISHNA 4.00 1 1 o o o g o o 9 AJIT KR. BAGU 0 ° 8 8 I S di a n r-: eri ry 0 in IS N. cc 1,1 N In 0 el al °I ID N in en In ❑

0 en la al NDRANATH(03 ID Niut

0 In al it al NAGE BODAI) N lel °I 0 %A V a--

al - 02625 co< ALOKA PAL 0. 0IS ro 4) QC in OKA N I-• in 00 0 rs 0 N243 AL PAL I7527.04-4 N .44 0 o 0 N to < o 0 c; oc!;(rricio O oC o 75 00 a ALOKA PAL 0.0075 0. I 0 AMAR NATH MUKHAPADHAY al

-cr.& < 28 ANADI NATHG HISH SATISH CHANDRA

o 1.- < ANATH NATH BAGUI< I cc cc Z Z 0 I-, a U _ O < Z Z cc 385 ANATH NATH BAGUI BALA] CHAN DRA 0 0 < 0 0 0 0 cc .2 Q o ar a t5 Z Z 2 Ci 0 32 ANATH NATH BAGUI BAIAI CHANDRA I 0 o w 34525.82 ANATH NATH BAGUI 00 c

.... 9333 N R N ANA N TH NATH BAyG, UI 3 4n JOGINDRANATH 3 3 v. in in N in v.) LI v, vl

ANGU RBALA DASI KRISHNA CH,

LA OSH T507 ANILA BA GH JA INDRANATH

492 ANNAG HOSH

0

iii w to 349 0.SANTOSH KR 005278 I a a cc cc Nc

SANTOSH KR z 2

a 0 ce CC < <

<

c

cc 0 ,.., „., is, v ---. v r-. .0 ,..., .0 r.s CO 03 03 CO co 0 m N cv 0 in 0 01 cn 0 0 VI CO CO 0) OI 00 CO CO CO 0 Q3 m0 0 m m m en en en ry .4- ci

ma ef .,„ a4 N ,.., en ,.., ..,, - 0 m in cf. en en f a al •Ct Lil an <

203

204 THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 [Para HI The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

C/

8 8 8 0 aCa 00 oo o

0 o 0 8 8 0

8 0. 8 8 8

00

w In Iq cri 6 o

w CO La a wi R R R W CO AA CO ad 03 C6 1p al

la of 0 0 eaNt

R

Nty aatt ra, 001 021 ry ri 01 al ar a/

"cc al rn 0 CO 03 CO CO CO CO CO of 4 of 4 4

03 CO I

la a- La ol CO I'N''I 10 0t0 0oI L',OII.

eN 0 01 00 03 03 rn N N 6as; 0

0

s rina ?cI-i- I n a o s l . s to 0a aaas scss 0 0 -- 0

04

a o n a 6 w cns

mas g N s 0

a N

ol

co

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owi aw, o

oO c

O

6

a 6 a ci a ta cc- I

> 0

Z ....,x = = 0 z Z z w 444. 4anv) o co 20

4. a.00>f ct fr 0 02-

t—o =4 a= CC

Z 2 Z

0 to 0

4 in N Q Q 0 Z .6.., 71. 73- Z 02 CC 0 ca 00 02 fa —, 9lc

0 a Z- = ;-c1 tw0 w E c .9 c Qz N in to 0 to Vf 0 & 00C. CC Nto = =

0 Ze 02 Z R 2 0 Lu o

= D 0

2 0 W2'4o.t o Lf iCA CD 0 ti • o4c cc x to 4 5 ca 2 o Z co co N N - 0,..., . 0..„ - ,0... ol >a Nen - of of si H W Sr St Si Isc ...4 4 Ni N ot ot N N rti o a r 0 E ot

0 0 L m . o tr f m0 a a. to to t too s ay UI 0 CI1 4 al 4 til Ln a Z en

0 tO IN Lt., - o-t, ftot, W N. N. SO 03 -4

of to to 0 0 0 cl ci t-I '2 OWNER Amount

ARUN MUKHAPADHAY CHANDM OHANS HAW BADALC H.MALICK c t BELARANIBA SU
ARUPM UKHAPADHAY BADAL CHANDRA PAIORAH D CD cc co 2 " BIJANBIHARI GHOSH BIJAN KUMARBASU OWNER BADALC H.MALICK BADALCHANDRAP AKIRAH BELARANI BASU = Lf i CA • o4c 5 co 2 0 0 2 W Cc JAGANNATHGHOST! KANARAL GHOST( NETAI CHGHOSH 0 2 0 ae to o cc
23552.90 CHANDM OH- 4329 ANS HAW 7 32 1 2335 BADALC H.MALICK 73 333 BADALC H.MALICK 76 2325 BADALC HANDRAP 0.00125 I AKIRAH BADAL CHANDRA PAIORAH 2654 BELARANI BASU JIBAN 463 c t2 2654 BELA RANIBA SU BHATANATHG HOSH " BIJANB IHARI GHOSH SHUT NATH G HOSH SUKHRAJB A2414 BIJAN KUMARB ASU SU 0.

0 22499377 JAGANNATHG HOST! KANARAL GHOST( NETAI CHG HOSH cc

0.059941861 S S

204

PART THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 205

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

Amount Area Relation ER OWN

MAR 20 PRAVAT KUGHOSH BLIALI 12

2 30. I 0 o CH GHOSH 288 ESHAN H AR GHOS 0 o ASH ANKUM8 0 0 8 8 o 0 8 8 8 0 o 0 o 8 0 - n ol 6 oi oi m in 88.0oi ei oi co n WI 0 0 240 0 S m Ln 0 to N 0 ..4 4 4 n- 0 co GHQSH WA NATH 00 1 BI 0 N N Or eri 1-1 Or N 0 or 1 ,r1 10 r., cr, ,.., ot 1 CO ,-1 N N N Ut m 01 .1 m NN en 0 0 /-1 rl 64.00 4510.05625 KRISFINA BATA

In ,--i mim N 0 L6 0.32 I m 9 0 0.05625 C 0ot 0 a 0t -t a 0 06 N 0 6 N n 8 6 to of 001 0 0 6 0.005278 6O 0 4a-+ - , ,0., °a V.n... I, 0 6 to t " ‘un, o ,N,, a0 n0 0 0 0 6 6
VNI a0 6

a TH WANABIS MANNA CHANPA RANI 1218

MNPA ANNA RANI CHA

005278 SITRAG H 0.KR 38 ANTOSH OSH CH349 1 Z o < ....... a 4 Z >- 2 4 0 _i 2 TC6 2 D < RY x HIRAM MAICHU co )- a, 6 x a zz a a I= ca Z c, o 0 a = E a rt GO 0 93 v., VERNMENT 0 FOR W.B.m 47 6 -g- . 1O r Z 0 < ..... 0 Er5 LC N

GOFO93 T VERNMENRW .B.48

HGHAN NATH NINDRA MABASU A S YAM

6022.0088DAN MADHU SURANI GHQSH GITA 2

N Vf V1 to in to to 6 6

TAR ANI GHOSH GI882

O88 DAN MADH USUGITAR ANIG H SH 2

GO1038 ITRY BINDAM A

OWNER BLIALIG HOSH UMASH ANKAR GHOSH BISWA NATH GHQSH 2 0 M 0 a 3 413 BISWA NATH MUKHAPADHAY BONOMALI MAITRY CHANPA RANI MANNA CHANPAR ANIM ANNA CHITRAGHOSH CHUCHIRAM MAITRY FOR W.B.GOVERNMENT GHANA SHYAMB ASU GITARANI GHOSH GITARANIGHOSH
FORW.B.GOVERNMENT GITAR ANI GHQSH GOBINDAMAITRY GUI BALAP AKIRAH GUI BALAP AKIRAH

0

02.0 I 0 25 I 50.000695 N 9 NARAYAPAKIRAH I BALA GU850 8

a

3

413

C ot Ca 0 CO N ---- CV en 0 N N N CO 1-1 trt N --.„, -..... NI 0 CO n 0 to ,, r_. 0 CO ,._, „, ni co 4 in IN, IN pa .0 .-1 IC 0> 0 •-• to LA 0 0./ Ai to in CO e 0 u, .4. Or 0 a, en ,:n CO 00 M en Ot 70. en 01 N 1 ot ilintl CT as

6

•••••• Or .24 in o Z o o o al o o 01 in in In 00 0 471 a 0 i.4 cm M en en 0 10 0 In In In 00 CO 0 N N N N N N Nti g-3 ti t-, •-• I-I `.... N .e--t1 1 N N <

205

[PART III THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 206

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.) Area Sto, We NEOW R tian Kha DCH 0.5 RA ANTARAKRI DNIKAN ADHARAHA526 o 4 o q a 8 o 0 o o 0 o o 0 0 . 8 8 DCK 057 TAN 0.m RA 9 0 HAN9 9 0 C:3 9 9 a RAHDDH RI"4 526 IKA4 A

4•IQ N HAN Lri LA ARA ro o "5 ei 14 6 WI LO 111 co ....t ,„s. S o .-4 ro .1- O 03 ,.., A NHRISKTAAB--1 0.in .4- m 0 <3. u, m .4- el o N. 4 :1 LO yr

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206

PART LE] THE KOLKATA GAZE l l h, EXTRAORDINARY, JUNE 20, 2011 207 The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

nt Amou n RelatioOWNER Khatian

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208

PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 209

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

Plot OWNER Amount

N BHABAN I GHOSH ."

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209

[PARTUT THE KOLKATA GAZE1 1E, EXTRAORDINARY, JUNE 20, 2011 210

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.) W/o Amount Area D/o, S/o, ion Relat/CI ER OWNAW !run I Pint I Khatian I

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210

PARTIIIJ THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE20, 2011 211

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.) Area Amount Plot OWNER

OGENDRANATH RAMCHANDRA BAGUI J

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215 PART ID] THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE20, 2011

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[PART IR THE KOLKATA GA7ETTE, EXTRAORDINARY. JUNE 20, 2011 216

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216

rml THE KOLKATA GALEI IE, EXTRAORDINARY, JUNE20, 2011 217 The Singur Land Rehabilitation and Development Act, 2011.

Amount ea ArD/o, W/o S/o, lation Re(Schedule.)

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217

218 THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 [PARr DI The Singur Land Rehabilitation and Development Act, 2011. (Schedule.) nt Amou W/o sio,

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218

219 THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE20, 2011 Enurill] The Singur Land Rehabilitation and Development Act, 2011. I nt AmouArea (Schedule.) •Kha Relation er d ownLantian Aw/SI.Klo I PlotI r

ESWEEUD8HAS KOL Y BANE R EB KOL Y

TE'K OLGNAAMKOLNA EY TH EY BHOLA 307

0 0 0 0 0 0 0 0 0 0 0 0

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219

220 THE KOLKATA GAZE! l , EXTRAORDINARY, JUNE 20, 2011 [PARTRE The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

8 o 8 o 8 o 0 o

8 o 9 o 0 8

in LO .-1 at nco in in eri ri ri ,g ',3

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Amount 1...

280 BIKASHD AS JALADHAR DAS

0.1825 I

275 BISWANATHD AS HA

RIBH USHAND AS

HAR275 BISWANATHD AS IB

H USHANO AS

HARICHARAN KOLEY

272 HARIBISWANATH KOLEY CH

ARANK OLEY 0.02875 I

4554000 272 BISWANATHK OLEY

BISWANATHS ANTRA

DARANIDHARD AS LALITD AS

DASIMOYEED ASI NETAICH ANDRA

DASURASTHIS AMANTA LAKSHMANC H.

SAMANTA

172 DASURASTHISA MANTA LAKSHMANC H. SA

MANTA

DEBENDRANATHD AS

DEBENDRANATHD AS

HARENC H. DAS

PARANC HAKRIPASINDHUD HAK NDRA

321 PMALABIKAD AS ARAN

C HANDRA

BITHIKA KNAMARU PARANC H

ANDRA 0.024583

32 PARA1 N

C HANDRAL 0.024583

SUNDARIBALAD HAK SI

BARAM DRANK

S

RUMA DAS IBARAMD RANK

I I 8

SIBARAM DHANK 0 01

0536 466.00

SVC 1-0 N38V14 bSL

220

PART MI THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE20, 2011 221

The Singur Land Rehabilitation and Development Act, 2011. Schedule.)

0 0 0 0 0, 0 0 .0. 0

0 0 0 0

0 0 0 0 8 000 0 0

6 6oi

00

6 6 gi tri in ui N NE N 0 rri 4

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o 0 0 0 0 0 0 al 0 0. n g i 0 8 6 6 6 6 6 6 6 6 ci 6 0 0 0

<

0x 0a

v. a 0

land owner KRISHNAKOLEY SMRITIKANAS ANTRA a S0 5 o SUBRATAD HAK MILANK ANT!D HAK
ASHALATAD HAK JYOTSNA SANTRA ASHALATAD HAK LAL MOHANDHAK DIPAKSATRA KALPANAD AS BANDANADEY ALPANAD EY KAKOLIDA S 6a a s cr v0) SAILERDHAK Ya x zw D 06 SAMIRDHAK o a ax a 0xz 4 MANIUD HAK

,o en c.. nt E-4 la In

EN N N. N NENN

ro to CONENN eNl Nee. Nel en coED

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ti tt a

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Aw/SI.No I Plot IKhatla n land owner S/o, D/o, W/o

KALPANAD SIBARAMD HAAS NK

BANDANAD EY SIBARAMD RANK

ALPANAD E SIB

ARAMD RANK

8465.

Y 00

ASHALATAD HAK BHADRE

SWAR 0, 024583

JYOTSNA SANTRA SIBARAM OH

ANK

8

KRISHNAK OLEY 465.

00

SMRITIKANAS ANTRA SIBARAMD HA

NK 0 .010536

SIBARAMD HANK

SUBRATAD HAK SIBARAMD RANK

MILANK ANT!D HAK SIBARAMD RA

NK

KAK BARIND AS OLIDA S

8465.00

SAILERD HAK 2cc

BHADRESWAR 19752.00

BHADRESWAR 0.02SAMIRD HAK 4583

3 BH21 AD

RESWAR 0.0 24583

BHADRESWAR 0.02MANIUD HAK 4583

ASHALATAD HAK PARANC HANDRA 0.

024584

LAL MOHAND HAK PARAN CHANDRA 0.

024584

DIPAKS ATRA

221

[PARTIEL THE KOLKATA GAZEI IL, EXTRAORDINARY, JUNE 20, 2011 222

The Singur Land Rehabilitation and Development Act, 2011. Amount Area 0

(Schedule.) 3 rs

IS SATRA PAK DI

a

0 i0 0 8 0 0 0 o s 0 0 o 0 [ 0 0 88 o 00740.' A lei KHAR.4 DRA n: lc R CHANGAUG HARA AN Kfat. MOH?; R A UT g DU IT0 W -I (V N ,.. CO 01 o m to 1.0 0 CT ID In N GN co 0 N N cs a RA LO co in RA KHAto La ANDAUR CHOR 1 RA KHAHAN GA MDU

CH.DAS HAL RAKDAS KARI EK

S E a yr DA KKARI in I. to o co co .4. m ,.., co 628.00 C 144H H.DAS AL RAK,-. o o a ta 0 o 0 s 0 ° 6 20 79,00 0RAN PAL CHATUSTU PAL ESH GAN 1 11 I C PAL HARAN L STU TU1 ' NESHP A GA

24908.00 rt RG TRA SANARANI DU a_ cc .., cr c 0 I— re z z TRA O p ISH SANGIRAI NTRA RI SAK BEHGOLA < < x u vi in n. 0 ).- cc < I < DAS 0 cc TH u IDYANABA 1 2 8 ,5 ...... < TH AI I N co DAS NADYAB

PATRA CH. THUR MA

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30TUSANP AL CHARTU O PAL KUL G

DA S HI DAURATJSCGO AS H. DPAL

I

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te 4 a c Z ILI a 0 0 .4 en •"1 tO 10 ti ri T-- 01 at 01 rt. :2., N.i' 7.1 est al cn a, ol Pi I-1 0 — a 2 -. c.0 O' tO gILL 0 TI ri en a) rn IT in co LT IT 8 r3 0 8 8 " r rz. ' 0 IT 01 tO CO N la .4. to In tO vt tO IT 4 4 at tE, tO TI •.... CT 0 ..1 N. 01 N Me en In rec en r. eV IN r• IN IN co N ev IN IN N NI el V N n Ti -T. Ti N

4

Rau IM THE KOLKATA GA7F11h, EXTRAORDINARY, RINE 20, 2011 223 The Singur Land Rehabilitation and Development Act, 2011. (Schedule. Amount

245

0 I 0 o 0 0 DAS CO245 8 8 8 8 8 0° 8 0 8 124 PALC H. 0 <:, in a 6 o: in r4 w a ea to to; m 4 in w w N m al a 411 r'i 85.DR .... m ICHANDRA GO246 " a IN 1345 00 DAS I B AN CHAN A N 0 DAS 4-1 0 PAL 441 0 It to 1"•1 131 co 0 IN 14 CO N N

a . 'II N 414 11/ .-4 111 .-. rn 441 4-1 4-1 CO uPALC HANDRAO AS _1 247 I

7432GOPALC 3.00 IALMOHANP OLEN HANDRA POLEN

Of CO N N CC tn in u" CO 144 to in m co m 8253.093350 2 I m La N n 0 8 00 in 0. a m N. m n to m N o D w m tn N co on r4 k.0 0 ,... 0 m . ." .-1 0 in us l 6 0 o 8 6" '61 6 rd. 6 o 6 o d BEHER1D AS 88384.00 .6 GOSTO HCARIVH 4310N NV 0 6 6 6 6 2008.GURU 0.0025 00 BAIDYANATH DAS NI DAS RA L cot AS GUR N D 0.004 BAIDYANATH DAS UR A I

'•:? to WAR BANAS48a a tn KOLEY 9

a C <

ttZ 0 2 i GOLOKM ANHAN 260 CC - H t ARAD 2 425849.00 NA 0.53 MANNA I 4/1 5 5 U I ix in 045 GOLOK NNA MAHARADHANM ANNA z "E. a Y a N ea DHAR265 RA KHARA GAUR CHANMOHAN KHARA I I

CHANDGARA OHA484 RA KHARA OUR HARI M NK H

C 486 268 J IBANKRISHNAD AS I 0 HD HSISVC ' P/S fa N N CA to N th N LI N EA 111 N 441 w N ;A to w w 8ANKRISH; NA DAS 11HARIPADAD AS tr

86 NKRISHNA DAS JIBAon%w a I HARIPADAD AS 4

RISHNA DAS JIBANKHARIPADAD AS

n 7366SR V) 182 8.00 J.- IBANKRI HNA KHARA JI-. < JHARNABALA KHA < A in w aa D a a e 08204. < 3 i 0 4 6a SHAD DAS ANNADAP RA 0 > U x 0 4 ai -a .1 0. Et t 0. c ,,,, ii 0 6 3 .rt 0 0 0 2

C

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01 VI 111 01 03 03 g g ul a un tn In In to u3 0 .....d. N ra ru r., IN v.. N N M <

223

[PART III THE KOLKATA GAZLI IL. EXTRAORDINARY, JUNE 20, 2011 224

The Singur Land Rehabilitation and Development Act, 2011. unt AmoArea (Schedule.)

58.0528D 0 1AS AD PRASHA ANNAD

DAS ISHNA ANKRDADA JIBAS IPKAL 0 8 0 0 o 8 0 8 0 8 0 0 0 0 a 0 0 0 o o 0 DSHNKd 4 0 0 • ui 4 4 4 0 0 ri A AS RIDA 113ANPAD in 0 1KA

0 ,, 0 La N 0 0 co co S U A c0 er 8 01 ,,,, 8 tr 1 CO OT cl. el --i 0 AD N .4. CI 0 llt 00 ,,, ett 01 0 DS el 0 el N N AS CO N et el HNA KRIAD IBAPA JKA el el el S DA LI

066020DAS 2. 0 SHNRBA 75 0.A IDAS NKPAD JIKA A U

. LE? OKGNAAM 0 LO TH KOLPADA EY A LI0 K 0 to LA 0 tn tn tri 8 ° N r4 Cl N N O. 0 0 N tr/ LO 0 IN N 0 Cl T el LO H o " r6- a " O o o 0 ei. 0 NA KRISA

N 6 K12 ei o O ' 6 d a o O DAS o H6 d 0 d MAL o o d, o O P CHAN DAS AS NAN DHNSKRIZ PAAMAK A L

171 DAAN S AS D CHANS PANKA HNA RIMAL K

w D 0 ta < AS NKRISMA 0 > DH A L 4 Co KA

a z z '3,3' ONVd NVNVH SVG Z p a KHNA H o SKRIAM ANRA 4 < t AL ce Li) K cn 0: ▪ D D DK O ANRA AN KHIPA A ALAL a' 2 2 RA KHHNA Z KRISAMK di a U Z c .n-,. - z cc I NRA KHADA IKAL ¢. < RNNA PASHAL K RA KHAa KRIAM44 I x.

O

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OESS AS DAS WAR ARA IDHHCKAN N TA 0 ue

4"4 l4e421 -iv a. I ptiel tneir ra N Aelauo a l u/s ' olm I 0 0 DAKAS AS TH HIN1 Z2 THD A AS SHINAK D 0 0 I w tb I I ft 159 9I 00 394 SHA 15HUB 0 0 0.01 S S 0 N DAAS THD RIAN HA KASHI >

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CC

0

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224

225 THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 PART

The Singur Land Rehabilitation and Development Act, 2011. Schedule.)

Area Amount Land owner

MATHU R PATRA KRISHNA CH. PATRA

o o o o o o o KRISo 6 o HNA CHANDRA PATRA o a o o o o o o 9 o o o 0 r-: q 6 o Lei NI 6 0 v, to 0 0 n. , CI 0 tO 4 Lel 6 m o N 0 cn Al ND KHA 0 cc Tr In < 0 L e A n KSM N I K HARA GAURC HA RA RA o " ^I ' a ' 0 In LO Co 0 o o 0 tO N CO v4 oo at ID CO 0 IN CC ry

MAHAN ANDAK HARA JEBENKRISHNA 2387 KHARA 74945 0.

S MAHADEB DA [ KRISHNA CHANDRA DAS

Tr 0 0 a a 00 to CO al KRISHNAC HANDR D rg N

N

SHMA0- ip 389 327 MAHADEB GHSOH LAK N GHOSH

LO

88E DEB GH HOS 0 Z MAHA SOH LAKSH MAN G H

cc cc vj I KSH'Ii MAHADEB G HSOH MAN GHOSH 52227.00 LA un E- 0: ...... a. a o 0 0 0 0Z MAHAMAIS ANTRA aT ARAPADA a CA 6

0

0 MANAMA] SANTRA x -4 3 7. MALATMLICK t o IM ALLICK BADAL AL

41 LI

Lti

0 02 MAMATA DEY co - < 14.1 V 1 IA to 0 VI IA 01 CA In V1 N 10 0 AMAM DEY TA < X tnPMINAT SANIANTA 421 SAMANTA I RASANTA F O8

URC HANDRAK MOHAN CH. KHARA HARA GA Z

• o GOUMONMAHAN K KHARA HARA RC HANDRA * * 0 0 o

CO c0 436/A w w

O 0 0 O ▪ > 4 4

II

< 4 ▪3 6 < z In

Z

C

ri u1 tO ul h h h ...., r• 0 D CO to NW1 Yi up N m AI N 0 00 LO 0 0, 33 0 IN 0 m m en it... N t-i n. un es r., cn o P. a, o V 00 10 co to N CO CO 0 ID N rg LO N 0 0 I0 en rt. 0. V 0 00 0 nr tio ID 0) u3 0) 0; tO

0

? n au co co 01 01 0 01 to T-.es tn co Co c CO eta 0 0 0 al 0 Al *-.. en en Al en en en to v a 3 ttC

225

226 THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 [PART BI

The Singur Land Rehabilitation and Development Act, 2011. Area I K lation ner Red _owLanhatian (Schedule.) AvaSI.No I Plot

2009.00 OHARA KANDAN

2009.00 ORA 0.0045994 BADAL K IN MALI

o o 8 8 8 46 0 0 8 8 S 6 nr 0„4, .-;4 g et ;->i co co en c: v, .4. - i . a (. 4 e .i ea lei Z. re o m ..I Tr

34RA HAHAND KCAR ADH 804.00 AYK HARA 38 RA MRITUNJ4

00AT DABADAS KUMANABA 4 0.IDYAN H S< V R v' tO in trO... 03 in a to eis . 4, ,... a) co m .-i `Dr co in re. in to cri in (n 0. in t. 8 m re to 0 n N LNe. ro tn 08.0• DAS en to BHUS 20ESAKU 0 HAN a a 44 HARICA 8 MAR DAS r NA3 8 o 6 ta: 9 e4 oq gi ° if 89 al a to 6 6 6 6 o 0 o 0 6 6 83.A D6 6 0 HARIB 93 00 NABA AS HUSH N KUMARD AS 443

BACHARAM 50 4

w

* o 0

OLEY SW< 2 BKOLRAHARI AR KANE EY cc NA x x 459 I- a a v. in , a cc a to at 0. e < 2 in 00 34tc A cc DCHANAD".•• cc R 804.RA TAR D NAN RA RAK HHAR < < < KHA A 0 < EN H re- UX cc 0. 0.

0 CO ...., DA < DAC NKRISHNA S 73 JIBA N HANDRA NEPAL 4 S co

74

DKRISHNS ACHANDRAD NEP JIBAN A AS _I AL

85.1345NAD AJIBANDA 00 EPALC HAND KRISH S 73 RA S N4

S RAD ACHANDNEPAL in N N N 473 In InI In In 4d1 gn Y

37492.DSID 00 AS 74 HESWAR R4

KHC ARA HANDRA 477 ADHAR ILMANI KHARA N

IDER NITAH A

cc )- .)- ICJ 111 CC E X ift < 0 0 0 0 0 ; pn < < X 2 O i- I- ' o .- 4 2 5 u Lo I.- 4 a - z Z z to e. se IN h. ......, N. in cr' rn m en 0 Nre N re • re 1.0 03 01 1-4 1-4 (-4 g re 10 LA cr. m m W .... : ....1 ,..( (.1 N •-• N IN N N IN IN CV 01 en 01 01 Q re N h 0 ID N 10 N CC 03 el en 1-1 Of 03 CO W> 00 to N N tri h 0 m >a In rlto to r- 01 01 In Cr/ 0 0 0 N 0 0 1.0 0 ID ID ILI 10 0 to 10 Ill CO U O; -., in ID ; 10 0 10 r1- .11. tn en a01 01 a 1 at Q a ct

226

227 THE KOLKATA GAZETTE, EXTRAORDINARY, -RINE 20, 2011 PART III] The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

Amount n RelatioLand owner i) I

RISJEBENK HNA KHARA NIVARANI KHARA D

RAN AGENDAN DAS NCHAN487 20088.00 TH DAS NA PA o 0 8 8 8 8 q 8 8 8 q 8 9

8 8 ,..i 06 14 . ri r• • m IA TH DAS r: n co m ui m 4N NAGENDRA NAw PANCHANAND AS crx to m w let re, 10 0 NI tO 1 0 ro I"N P. . ,al to in to -

0 8 en re ent M g 01 .4. et CO 00 4 1 a NI In en of AGENDRA AND ASel NATH DAS NPANCHAN 044GENDRA NC DAS 48 1 54.00 NATH DAS NAPA HANAN j 7

in cO Xi 90 NADA PANCHKAR DAS 488 .-1 PRASHAD DAS AN a I co tr 0 <1 CO an an cc ec, n `, ,t to m ev NJ 0 M 0 tn at N ro rt en r4 0 ! al ort q No NI N 0 M H Lei co 0 o (I.. 0 8 I° a ° N. ' r. nt .4 0 In . O. 34846.00 GUIRAM KHARA 4 PRABHATC HANDRAK HARA 0 0 0 0 ° 0 0 0 a c; R 0 0 O a c; 0 0 . a a a a o z PPRAD ANCHKARID AS YUTD AS 2 w >. 0 PRAKESHC H. ,,6< DAS < a cc n

D

PRAKESHC H.D 80 > AS m ri5 z u a 0 4 3 TRA S RABIN CH. SAN Oa te 0 o- a: < < ,.... I z cl- KAU DA a RABIN0 1. SANTRA 0 0 :11 SANTRA PA05 < < 6 -4 ..., < • 2 VI 8035.SRAJA

-, 00 HARI SHU HAND AS NI DAS O

DAS HARI SHUSHAN

• Ei W JOGGASWA KHANRA 373 KHANRA R RAMP ADA 0 ao K cc < 01 a VI a a a a a V1 VI a a VI a a a a a a JAGGESWAR KHANRA 373 RAMPADA KHANRA • uci < r AGGE373 SWAR KHANRA 545 RAMPADA KHANRA J <

• N O J GGESWA HANRA 552 7.00 3374KRANRA JA R K RATAN0 1. < Z KRAN JAGGESWAN C KHANRAj RATA H. RA R O

a • th

< o JAGGESWAR KHANRA 361 RATAN CH. KRANRA 0 z • 1 < cc

R cc z

z c 0 - 1 03 02 CO CO in En N N Cfl Ol en 0 01 44 1-1 et IN en 0 0 0 ID 0 A ri ni rel ni rel an IN eel cn en rn .0

X

e; in o < m n in N N N en NI M 44 0 O (0 I$ I to to N Q 0n co co 0 N IN IN 0 n4 ne tel N in or K. a al to MC N lta cil Ch a a a a CO

0 Z N. N M 0 N M IN IN OD a IN r4 * o' li 02 CO 0 eel NenI N ni ro en en en Or in vc .4 V 14 an in in in cn cr. cc, to tn in an 5

4

228 THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 [PART ID S

The Singur Land Rehabilitation and Development Act, 2011. -..

Amount (Schedule.) Lantowner 3

573 2

045009 57 0.KRISHNA CHANDRAD AS 4 — 0 8 8 8 8 8 8 8 HANDRAD AS C a KRIS 8 H NA 44 SAHADE 0 8 8 8 V DAS 8 4 rs I 4 I 6 r; m t..4 0: .; .4 v.:. ni -I 6 VI N 3 1g' .,, , 0 to ., N iN N 0 CV 0 01 N CA II3 7NI 227trO. 1'.131 "nb .4 D DAS HNA IS r, KR 4.0 co .4 co 0 to N N 0.00 CHAN RA 4-4 rn r- c- in in in VI in n IN NI

323.0B ARAN POLESAM 74 0 KANGALI CHARAN HU CH N

0635NTRA o AMS KALIPADAS ANTRA 0. 46 BHU CHARAN SA L m in on 31 en cn xi "5 t, 0 l0e n VI N V DI IN M <3 ttl Vs ,00 cr, •13 I--' m r-03 0 co m 0 „, N r, ,-/ n 0 0 UPENDRA GHOSH 0 en o ID 0 Q 6 0N ONo 6 6 6 6 9 0 6 oo 6 o o 6 o 6 6 821OSH 43 SANATANG H UPENDRA GHOSH 4 0.00 6

OSH SANAT G 0.07 HOSH UPENDRAG H AN

4 GHOSH PEGHOSH SANATAN 0 ID NDRA U

4 0 cc z 56244.UPENDRAG HOSH 00 2 8 o .4 I r 4 6 < r ANDRA AHCSANKA KHA LOUR ES RA KHR RA 0 0 Z 4 < 6 al605.z 8PADA TRA SANKA SAN00tn KALI R to

KAR TRA KALIPADA SANTRA SAN SAN

6026.KG HARA 00 AUR CHANDRA

C

0

SASTHIR AMK OLE„ 0 0 009338 0 0 46 0. 0 0 0 Y '..1 IA vl vi in in in VI tel ..I vi at

CC IBANG OS 0TYAN ARAYANG HOS H 0. 875 J HSA H

BRA 66 GHOSH N< N

iIn

Z SATYA NARAYAN GHOSH . 0 Nof. I 2 ct tei m

.2 * ce 0 0 0 NARAYAN 0 0 ;0 2 441 0.034 SATYA GHOSH I Z 1 I 03 0 > 0 03 4 'Si

0 CI cc 6 4( < < < < iv cc . ID F I- Y I I 4 < - t 2 Z - CZ Z g < VI < < < VI in 3- 4 tn C to co 02 ID to n4 ift rma rc. ? 0 al M 01 en al Cri 01 ON °a 3 4 03 i C. tt 4- en to e < O cr X ID 0 I DI 0 N g re, 0 rtl in t• N 0 VI Di 30 N I 8 10 N ' NS ID Dc. N r. 6 cr to fel NI ID N G Ln .4, Ln W Ct .41. it tri '0 ..3 ul < 0 It z • to Itt CT Q NI NI 1-1 NI N 03 NI Di a N m :in in n ' n n co a' en in Cn at .3) 0 N NI NI N m : an ul in to in in vl in 31: 3> :8 ul to ID 33 u la

4

229 THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 PARTICI]

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

Amount Area d ow r Lan ne

35540.1 2 YANG HOSH SATYA NARA

0RA 3,00 241YAN GHOSH 0 SATYA NA0 o 0 o 0 o o 8 0 0 0 0 0 0 0 0 0 0 P o to r: pi er; 6 4 rfi m A vi "; 4430GHOSH JIB N CO TY 0 0 In Cr n. 01 L 0) 0 0 TLY 0 r-1 t4 q ,"4 ' 4 rY 03 co (.0 V al ry V N 0 co 0 6N rem N 01 re, re e-4 772 .-1 GHOSH YAN SA NA43 4 4 419.00 0.057TYA RA

NDRAS ANTRA 0.01071 SHABULC HA

1_'1 n to m n .4 "' n n n N IN ID BHU CHA N t.0 RAN SANTRA 620 SHANI

01 al 01 at s - n n 0 I O 0 ,t0° al Cn ON 0 01 to 0 cc 0, cn al CO 0 LA + co n 0 n Li 0 ts3 i.,,, i.„ ro ,,o c..4 937en .4 0 c'l TRA AMA 0 ..-1 I-4 4.00 KANAI LAL SAN 0 N R 0 0 0 0 0 8 0 0 o 6 6 0 8 8 6 6 6 6 ci 0 6 0 0 P

z 6 0 9374.00

>- 2GOPATA POLESHAN K 4102.00 CH. L N SU R.

CL

COPA

'n 4> 408 H, G La cc z x x x ... o .4 0 in v. < 2 ± 2 3 0 0 0 0 EN D KR. fa o U "fil CC vi ILIP POL408 I- • 2 2 X < < or 4 ct: ..°... 0 0 0 0. O. Cl '1 Z o 2 7., r, a. z 6 z z > 2 4 LAL MOHAN 4 4 • < < < 0 co oo on YY y In 0 ...., _ < -0 0 N•O g -. G

ti cc 23230.00 RA ANDRA KHAOURC H r < 0 i--

0C408 642 3 325 HANDRA DAS 0.KRISHNA ,,, 2

LU 430"1 TRA MAPADAS ASHYA418 3.00 KANTA RADHAN I c 0 o cc cc t4J 4 N ol VI VI z, on 28.0VI N 0 vi 0 0 0 N in VI o 0 SH647 f4 0 255NTRA KANTA SARADHA 3 f!t' MAPADAS ANTRA YA I 0 • z CC DAS MSUNDER 0.04 4,44 J IBAN KRISHNA SHYA DAS _I

• N

30SIDD 0 0024 0.HASWAR DAS 2

0

Z Z ot Z SMT.GITAO HARA 458 I < in ija rc 4 0 or cc 1- 8 0_ o 1 3 6 2 z 0. t 062.00 NDRA KHARAI i GAUR CHA C , ,... 0 .i• es ± < 0 U n U fr 0 < < cc > < 2 tt cc o.' aZ 2 II. eC 4 jr • 6 0 < 0 X n in ▪ z 0 0 °I X 0 g 3

C

ee m m 0 in tO 4.0 03 01! Cn v 0 0 el •-• N LLi 0 0 el 4 V' V CO 00 01 *I tx LT tt 'L. CO 40 re ot n n al al tO 0 0 1.0 V CO n n en 01 .-I n 0 wdo -4 0 0 0 v3 rn N N N n1 to 0 0 In v N N in r. 0 0 0 0 0 to Ni V .te 10 tri to 0 an 0% 0 V

0 no on N in g vi en 0 VI n N. N., n. N. . N.. 03 0 on n rn th N rd 1-g to LO N N ILL N no 0 in Oa In ea nl N N_. 0 .0 0 LO 04 LO N 0 it 4.0 .40 CO Vi. 10 LO 40 10 LO S et

229

230 THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 [PAKr The Singur Land Rehabilitation and Development Act, 2011. (Schedule.) Land_owner Relation Amount I 1

BALC DAS CH. DSASU H. TISH AS

BALC H. SU DAS SATISH CH, DAS

0 0 8 8 8 °0 I 0 8 8 8 8 0 c' 8 ' 8 8 IKAL PAD S 063546 iti ei ,-.3 q cii r. ,--: ' CO. Cr( Cd Nr ANTRA A 0,$ o ti co 01 In ± ..n tri a u' ul r., ul -. co ..-• Q nt 0 •-• o 1-- r" in ? rtir ria in o CO 3 in N tar CC 0 irti 0/ JAGGESWARK HANRA ei Co 01 N V' M rif CO " N 01 al or. ni ot ea of

JAGGESWARK HANRA

483 BODH CSU H. KHANRCO A JAGGESWAR KHANRANi to in rt in a in a of tO CO Ler CO ul a N tcl Ill 0 2 o r. o ..-1 o an 8 o o SUBODH CH. K ANRA GGE H JA SWAR KHANRA' 0 8 P. ,r4:i d d ci d 0 ci OM d .'-,' ,.., d •-• 0 0 ci — d 0 0 0

SUFAL BAG

456 CH. SUFAL PATRA TRA 00 AKSHYA PA 64279.O T

< .Z2

0 Z r OEV DAS SUK LAUTD AS u c re -..., 22

s ct 0 DEV SUK SAMANTA HUSAN 1 SASI Brt < < mu 6' ...., I z

sm SUKUMARD A

< 0 S BAIDYANATH DAS a.

KUMA B DAS 478 SU RD AS HUSHAHARI N

DSUREN RAN ATHK HA R SATHI NATH KHARA

N in tn to N an tif an an ral til vl an N In M RAK DAS Vt VI LI in TA CH.

JAGGESWA 3Y 3 747.0R KHANRA 0

JAGGESWATARAPADA KHANRA HAN RA R K 8035.00

'2 r(

at M or

CC 2 Z 028912 23230.CC 0au TINKARI KHARA GAURC HANDRA KHARA 0. 0 a 1.- ' trX at 2 ' 2 2 (5' . = N . 765 ( 2611 00 an 170 TUSTU CHARAND AS RAKHAL CH. DAS 4. ± 2 2

at U 0 Li a

X2 4 8 4 0 0 0. co 0 , 0 0 D g co co •n ct 0 0 0

i-- tel La

C

C a cn 0 a M M N 00 an Co 10' rn 11/ W CO 10 CO 0 in Mt N ID s a V at a e Ot 0 a tcr a to s

0 in oi 01 e .6 !II Tr R '-- m 0 N an ,-. - LC. IN tO 01 71-. 0 tO at eaVnt aVt Mr N Tr ul Oa Ul ID ot tat at trD Or

0

z _ to tit N eft oi or in 0 oti tS) N Orr ar ot an N rn in 00 CO CO 00 Of Cil Os 01 Cit Ot -a U01 minfri IC in tit tit to 0) *0 LO tO ID tO LO 1.0 WI N N. N. N r... <

230

PART lin THE KOLICATA GAZETTE, EXTRAORDINARY, JUNE20, 2011 231 The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

8 8 8 Itn:

tri rii .4 to

"e r ,..1teesit M n een ecnn

•-.1 e-t een-r een l

enn

v.>

2 7.4, 00 DI oe--i <1- o

Cr l 6 ci o

0. e . 6 etne co scrI

e.

..a..,

i I tnit .. O ...

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N ..r. in in 3 mea

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aS.3n 8O N N3 -

N

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eiton Ito n tao -o..t. '.... D. D. D. rtD -e.

C

Landowner Relation Amount

TUSTU CHARAN DAS. RAKHALC H. DAS

o

TUSTU CHARAN DAS _1 RAKHAt CH. DAS

0.18

UMAPADA CHAKRABORTY 222898.00

GOLAKB EHARI ElATA8VAL UPENDRANATH 767/2 PANCHIBALA DEBI PANCHU CHOUDHURI o

231

232 THE KOLKATA GAZE , EXTRAORDINARY, JUNE 20, 2011 [PA0111

The Singur Land Rehabilitation and Development Act, 2011. l Amount (Schedule.) I wner Land _onuaci r ✓n Plot IK hatian j

ISW TH M ANANA BNA AR MANBA KU

DEY AN BHU CHANABA PANSAN NI 0 0 0 0 0 0 0 0 0 g 0 0 8 0 0 0 0 8 S0 o 9 m m DAS co IN ND en D6 6 e; 4 6 to 6 op RA IR CHA.0. ,.... A H N m m I U3 N NI 0 0 0 ,.< 0 CO IA VI Ul IN ut 0 0 ID 01 N cp m '13 03 0 D0 en q r . 4O DH N AS NDRA IR CHAA

DAS NDRA HIR CHAAD2436

03 CO ID 0 10 co in N co m03 INGSKR.Al

0 rn HA OY 01 I0 0 NI NJ N 0 0 0 6 6 6 0 ' ° ° d .0 o RA ACH CHANDRAM 6 AKIRA NDRA P o AKUL 6 o 2 o SA}.• D N U UDAM DH63 AMAR AS Z } •

2 NPROS 045 0.MAN A AD CH A KR MANN>- ANANTA m x GHOSB 18.ALA H Z 2 ANILA>- ce cc x 0 i i.0 a a 0 26 7330 u CH. UR GOu I x x 0.BAA0 4 2 0 < NNADA G 2448 I 7CC 0 0 re z cc CC o D H er, 0 0 0 5 5 0 z a 27 O ui z 0 tADA BAG0 ANNe 2 a. ... at l 9

• N AL DN MANNA UL

V1 2C 0. 7 PADA KALI 0

ti it it it it 0 0 Vi u 0 m it 0 1/1 111 VI 0 s,= NKSHOAa 11 MAN A K R.

•et cc 035 0.MANNA OK KR. ASH N IL/ D

C0 OK H. HABULCC E KG DAS 0 2 ASH

cz

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IHARI A BKUNJ z 9 0 I o 356.0ti3 00I R D0 rt 24 0 2085 I BIHA KUNJA LA In Z ASHTAD AS 0 .ct § ct t... ° 0 < Z .2

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01 CO in 0 0 0 m NI ,_, ,N IN ,y 03 01 03 CO 01 0

232

PART HI] THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 233

The Singur Land Rehabilitation and Development Act, 201/. (Schedule.) t W/o Amoun 5/0, D/o, Relation d_owner Lan

TOS GI NATH HENDRA MAMANNA ASH U H 87 2428

1 5580 0 „:„ 8 8 4 4.00 0 80 o 0 0 noo, 97 o 0 o 0 3 3 °9 8 0 o en to M 1". ,-i r-. m " en 6 co en N m O N $ to •zr m a N c0 0 la 0 N Al co 0 0 m LO N 0 oCO 03 Ul ' en 0 GI 6° 0 GI tO 0 LO HSOHD HSLINS m to to 0 N "I N a) m cO hl THUGHOSCHA GHOSH R MOHAN MARAM H BA in GOSH CHA HOSH R MOHAN MATHUN RAM GH

IN .... BA Ul CO 00 Al 01 m co in 8 A v a. r..... tn cn 4 4 m en >- 0 co ,-, 0 ICI 0 M en H ri 0 ni M in en 2 G HOSH MATHU R MOHAN 102 417 ! m 0 in o tii 6 6 6 °3 6 6 d a 6 o 9 9 a g 0 0 0 0 o o OSH U0 BAC MOHANG HMATH R 6 HA RAM GHOSH 0 a • Z Z 0233ADALC 0. 38 GHOSH HANDRA B• u

E

OSCHANDRAG • in 2385 H H BADAL > 2300 >- >.. >- > BADAL MAL * `a LU to us to to a a :74 o 0 D D D t-/ D R. 0 0 0 CI z NC NC Y 0 L1 Z Z Z 2TRRES6 Z Z Z IA In 4076.00 In WARS AN A la Int BHADNATH SANTRA BAIDYA LO 0 Zti • t7A At «< < 4 to 0 D al co m o = en al ¢ a 0 O IA 9227.00

0

NGHOSTISH SA BA K U H 2 z TOT 4

77.39 00 2307

00583OS 0. 1 o cLg SATISHG H H v, v, v, N N un m u, in V) IA In VI N V, V) Ul col In CA ▪ < 90 E6. 5 385 07852 0. <

I— 025005 EASUB 0.DEV D Y

Z-1 0

0 2 03350.1 4 >

aQ R

Z

B • UD } ASUDEV DEY VI ti0 01 N In m 0 in. Q 0 ct l 108338.00 0 0 0 0.135 BASUDEV DEY t, 2 = D < a I-- a I )--. 00 0 0 IA CA (A 1.01 Q < 4 V: co ct :QC in 3 C en m oti o ch m m cn en m en en en m o r^ o m at N t4 as CO a' OA VI 0 0 co m c0 en Co ed.. 4 en m 0 0 E m m al al 01 0 m (N m hi GI IN

0

Z

N VI 0 h IN 0 0 VI LA 0 Cl CI OA 0 til 171 0 0 0 0 44 r-I 0 N G4 N rn m en rn OA GA hi 0 hl el r4 0 .1 ht .-I I-. e-f .4 t..I •-$ <

233

[Pour 111 THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 234 The Singur Land Rehabilitation and Development Act, 2011. Schedule.) I I nt AmouArea 3ner nd owLa n... l a Na Pint I Kha tian

DSU EY DEV BA

0 0 0 0 o 0 0 0 (00 0 8 0 0 0 0 0 0 0 0 0 0 0 0 q DUSm pi 6 EY DEV 6 BA 14, an a e set en et Cn 0 0 03 en 0 o 01 CO 1/1 1.11 0 r. el en 00 0 kg.) 10 at) en n+ 0, 441 0 0 r, 0 CO r1 0, 221 r, EUDEVC SBA a CO T en 03 an el 01 01 cc 04. et 0 H ° en el AGEND TH DAS NKRISH RA NBATA NAAD AS •

00 0 00 845et 5DAS in GE r..... 4.00 et et CO DAS ATH KRISH NDRA NNA an 04 0 NA BATA

4 10 0 CO 01 CO en 1.13 0 0 in 0 rel 0 r1 et re, 01 m 2 m C03 4 S iO N 0

22 HOG0 THOR6 d 0 t-1 d 8 0 org 8 0. I 0 6 0 GHOS SH o o d 6 RAM CH CBE MAH HA 6 a d 6 6 6 HOSH RAMG ECB HA 0r:,

I

OSGHOBA B RIG H SH AKHAALA H BHA N

I

OSH RIG HAK HA

,„ ›. 6 ..1 CC 0723 w c VRE 2.00 . 0 0 co I 2 N SDRE SHA CHAB DAKWAR DAS HA

CC CO 0 0 la) Z i tal lt ce < 5 5 0 REN m ca e-, CO'Mo WARD A HARESHAD M a cc 0 S B , — o = O 2 2 ... tel DAKS..;0. AR EN SWAD HAC H30 ARD AS RE L B H13

23382HAN OA MJ 0.00 G 2437

cM0 RAD AS NDCHAHARAB T a « €0 tn 0 an to to VI 0 0 to 0 0 0 0 0 0 A ANNRAM ANDARABTbt 5 A CHH T K • 870280 0 DRAM ANCHANARA cc NA BH T

00323KRISIB 0 1 7.THP HNA AN AN BHO J137 L ALA I4

I

RTH ISHNA IBAN KB

4t J6 1 PAL NAHOLA

I

W 70 0 3348 0.CB

0 H. BAG AN BHU

51

Cr 27783.0106656 co 4 GOU 0 I S 1 0. AG cc CH. B R 450 2 CH. BHUBAN I co co < I co

r, r, rl '4 ....„ 4,... et r.. rt. -.. 0 0 0 0 ea. l-en en 01 0 m en en 0 m VI 10 en 0 a on Cn Cm 0, 0 en t:r . en ., ,._, ,... rt ..4 a en 0 en a 01 ,.., en el en en el an ,.., .., el et m 0, 03 VI r, in 03 a 4-4. Cal 0 e% 01 01 l en m 8 to 0 r- ea Cl 01 0 0, a w 4 an a Cn en 0 al ° 8 3 ° 00 c'i ,.., en N 04 n en IN n4 " a 01 01 10 01 0 el Or Kr 00 CO 01 01 CO Of Ca CT m 0 CV 0 0 0 an In 03 et et at in a a a a V a CO 01 e-1 ri el 01 11 01 '4 ."t-4 "• •C 4 c4 °. cC '-I cl i c4 el cl

PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, TUNE 20, 2011 235

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.) Amount Area S/o, D/o, Who Relation

C

U GHOSH BIDY T

I 32322 023 4 0.7

0 0 0 8 8 0$ 8 0 0 8 8 8 8 0. 0 os ,..: .1 ,a ,-i vs of -; 180 N ri 05 CO „I 0 Ln OSH BIDYUT GH 0 1"... r. 'Cr e+ 0 05 yr 0 " N N el 1-1 0 Ln 0 0 el M 0 0 0 m 03 N ay IN to to 01 N 01 ni ,...i to M V) v-I ul IN C KR N

N CO .-. " " BIDYUT MA NA

RENDRANATHS ANTRA BI

N 03 to 03 V7 in 'r ID m 0 Vt in Ln 01 ig, re) un N N 29430.03667Lel 0 g ,.. 11:1 4.0 N 'et Of m CO N 0 in . 00 r4 0. 4 tol 0 CO I LO 0 tO fr, 0 03 II 0 kb 8 8 . m • ri 8 m N q ,„, 6 a o o• o 0 o o o °o 0 ° . 6 is RSHNU0 004 o NARA7 HA IPA L 128 BI PADAP AL 0 0 6 6 0 6 0 0

0NARAHARI PAL 0. 7 1287 BISHNUPADAP AL

27285 0S20 BISW NAT GHO 0. 0 4 A H H

KOBISWAN THK OLEY A re LEY BHABATARAN z ,_ < a a a a 4 4 2 cc cc cc 4 t< ct < 0 o 0 0 z TARANK OLEBISW El BHABA Y ANATH KOLEY r Z Z z 2 < Tot Si

Z 0 E- z Ruj Rat 2 ,n uz tj 670.0EKOLTHK OLE y cc < 0 K STU CHARAN Y TU Q BISWANA Y 61 CO y --•

0

KOLETUSTU SWANATHK OLE CHARAN Y BI Y

ROH MANNGOBTH NA MANBIS A AN A NA WA

NA 2439 B NATH MANNA SURENDRA ISWANATH MANI

VI VI VI VI VI Vs N N VI in LA VI > 3 >j Lif 4'n IBRAM S BAG CHABIRANIB AG

NASH230 MA A

2

3867.S 00 HA MANACHAYARANIS INGHA

< 0 4 I in I ... 0 0 0 < 2 0 0 < SDEBOTTA J 2 0 71 E WAR THAKUR R AL

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N 01

0.2) 0 " to " „ 0 N- N N 01 0 •-4 c " 44 P.: " ,-1 0 0 0 0 al ri en o --. 3, o o 0 0 N N g F. 0' ,... r N N iN el el I.% M

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235

IRET 1LT THE KOLKATA GA?? 1 LE, EXTRAORDINARY. JUNE 20. 2011 236 The Singur Land Rehabilitation and Development Act, 2011. unt AmoArea /o 5/0, 0, Wd o /o, r wneLan(Schedule.)

DCHADA I AS REN DAS HAR D THANDH [ NI ARA

BAL ASI ntA DRA DHI a 0 0 eD CZ o 0 0 0 0 0 0 0 0 028.q 8 0 9o 8 8 00 tri ri o ca n: Ln gco °co E n-i a co a ro n n n aN 0 o r:i 0 no nn 0 ro rog 0 0 0 N rs 90. n 0 0 0 m co 0, .4 9200 m , co - ene NC Cn REN C 328 8 n., 00 N 004 ct en en ni DAS HADAS SASTHI AL ULen DN N en

en in in en ten 2 to AHETRCrt N. N CO Kel N f'I en r4 TH BO ANKRNDA en Nt GAB Vt td4 ,.., v N. NI " NI o RTY A r• o o CHAI N. o c0 rt 0 0 8 , 0 e' a n n 0 o 0 0 . o 0 o d 0 0 a % 6 6 6 ci o o ° ip GHOSM0 c11 H ANI A a 0 —

9028.00 DA GA TRA SANBINZ 527

U

2 DAS MANI AS AR RADr DADHGA O. co

L' ri z 40 TRA Z G_A _DA _O MAR SAN> 4 < z cc cc cc60 r o u 420,00 < < < < DA 0 u d NDRA S GANESH CHA t Z Z I _ 408 0 a E I' 0 2 c 0 a al ti) a0REC44982 0. • it 00 L KOL HA N ND R ISHNU CESH BIn < < EY RA HAdos GANZ

MAL COT ISH H ES JMAL GAN H

o zC0L HM ATISH 1 3 3 000 1 E <2

in 0 0cr cwo in in VI N N LA 0 VI 0 0 R< ct AN NT LICHAES KANGA RA SAH Lil <

TRA SAct TR NWAR ARI TES RAMHG A SANHAN570 • o Q 23382.00 0 2 BAG NDRA DAB TISH CHADA SAG AG PAOBIN IZt a n Z 9 B S ADA DAINDAP GO0 in < w 2 g 2BO• ul N RDHAGO287 3 vt Z tor <

Y Y • Z < 0 W 0 0 Z to

cc a s

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, NI 8 8 (71 4 III st N .-1 , CO tO at/ i0 P CO to ce st AT = 0 Ncl tO 0 " en 9 0 0 CI- st 0 NI st 01 rc ne ni r4 r4 si LC fs al FL rs 0LO N co ch CO < n n N N f's Pi in, or of a en, cs tm N N N rlN N N N F4

I

236

Pkwr THE KOLKATA GAZE! , EXTRAORDINARY RINE 20, 2011 237 The Singur Land Rehabilitation and Development Act, 2011. (Schedule.) HSOHD H1VN IdOD Relation Amount F

GOBINDA PADA DA5

GOBINDAP ADA GHOSH SURE R NDRA 0 8 0 - 0 0 0 0 0 o 0 8 8 0 0 0 o 0 0 0 8 8 Oa" N GOB^4 Qr ui v.; ll5 s-i 1-I SURENcIe to ,-, 0L^ INDA PADA MANNA < V DRA NATH ni 0 0 mN Nom in L0 00 om 0 4. } nr? ,r1 °0 0— 2 cme 1 8 : 4 oN t no Ct nO 01 "—I el en ,-, 0 01 N, co " " GOKULC H. BAG 0

0 CD 0 Lit rti F, 10 0, Ln ul m 0 cle Q N. 0 Rb ,-. rn 0 iv IN re. 0 0. co 0 437 ta n GOKULD AS n 0 0.01 5 ro 0 - in el CC iD F I0 , r-2 en ..n N N 8 IV en 0 0 O 0 0 4 0 0 co o o0o o o 0 o 0 0 646.6 C O 0G O0K UL DEY do 0 0414006 F"

1034

t4

2 rc tx

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H GOPAL CHAN DRA GHOS

HARANC HANDRA

• ce 309 GO I 485 PALS ANTRA KALICHARAN o K 0 VI v. V) N v. vi v. vf IA v. v. en 0 In 0 in in tel (I VI ▪ < ai

cc 0 <

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29422.00

N

Z 9 HARADHEN BAG 191694. D 00 0 v; 10 0 D .2 N. >- >- e2 C tu Lu 1. 0 0 0 0 0 0 0 0 Z 3 76237.00 < Z 0 ....1 0 ...1 ...I LLI I "5) 5 D VI 0 D I -0 NC cc 0 le Y 5 Fr 0 C • Z 0 0 0 Y 0 9 0 0 co 3 1,,," 0 Yr. a 6 0

(.9

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237

[PART BI THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 238

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.) Area Amount

EN HARADH GHOSH 327

I BAG 03 HARALAL 0 24 O, 0 0, 8 8 8 8! 8 8 8 8 8 ° ° 0 0 o 8 8 8 8 8 0 ,,; oi vi . m cri E: oi • N • of 0 m• in• q M a \ a3 oi in rs .0. ,,, r- in CH. 054 en in 330 in in in 0., 8 g nt N N. 0 r4 HEM 0.cc N' ? t° co N 04 N Ch Se 0 4 e I 09 09 Me t "0 09 V/ 09 2 0. 4 .1 ° CO Ul M 0 . en et al N N ri N c-1 t-I 0 N In .1 ..4 N - er .r. tb4 NTRA 33 RENDRA MHA ATHS A4 cc JA XUN BIHAR' CO a co co to N r'. to .ni in C° N en en 0 co ,, cn co 8 'a et m nri .-I en yr tO , on 0 S mO 4ARI HARIPADAD Ao S ri NJAB IIKUN 0 9 "2 f /1 AA i° et N N N o OP o a "J. ta r +̀ m q000°° 0 go o ° 0 d . a 0 0 a a d

- 0 z

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2427 ADHAALJ MANNA PURNA CH. R LU — LU O O t ::: to 361 to in to AN CC V1 to th GOBERDH KOLEVI in in 'n co in in 0 0 to to Vf in in j Y • < o a 3 f, < CK D 8025.JATINS ANT TI CHANKARRA RA 00

TH GHOSH - 0 JATINDRA NA AKSHY 0 2

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4

PART III) THE KOLKATA GAZEI IE, EXTRAORDINARY, JUNE 20, 2011 239

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.) I

Relation land owner

1RISK 75364.00 38 TH DAS TRAILAKYA NAHNA DAS JIBAN 0

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239

[PAur III THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 240

TUL11.

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

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PART THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE20, 2011 241

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

__ AmLand_owner 5/0, D/o, W/o ount _ I

KUMBMAYEE GHOSH JETNDRA 13705.00 I

0 0 0 0 LAKHAN CH. DAS o o 0 0 a 8$ 0 (3 to ' ai o. eci 6 co Ci et; 0 0 m o Nn In N 0 4.0 N GOBAR 0 c... .-4 01 V' otg, N LAKHANC H. MANNA DHAN MANNA tO 0 NO co 0 t.0 0 rn to en VD H rN 0 N N en 1 N AKL HANC H. MANNA JALADHAR MANNA 2808 0CO LAKHANC H. MANNA N JALADHAR MANNA 0.035 03 a N 7. 0 LO 1 i.0 CO Ul in „ o 0 CO 0 0 4.0 ut 01 ul III . .-1 N 0.. 0 0 a 0 0 0 0 0 8 o 0 0 0 0 0 O 0 0 0 0 0 0 a 0 s SLALIT MOHAN DAS DAK HAC HAREN

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4

242 THE KOLKATA G , EXTRAORDINARY, JUNE 20, 2011

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

land _owner Amount j

} MANJU DA 0 I2231 S SHIB NARAYAN 0 0 0 a 0 a80 8 0R o 0 08 N0 o6 0 n 8 I2231 SHIBN ARA 104322380 YAN 4.00 I t9S I m co an N N. in in in N N te N. N N qv N CA 01 IN en u> I Ln N in •-• 10 10 •-i 237 en 8 n, DAS E L0 8 8 0 4 nr -4 MATHOR " m < 0 8 0 a oLL .., N a 6 6 6 aq 8 a 6 6 10 0" a rj C3 11:i ct 0 6 u a OES o 6 o o MATHURD AS RAMNI K ANTA DAS

I 2 1 389 NTA 418 RAIANI KA DAS

S 05.1386 MATHUR GHOH 214 00 I x o Z En

23 MOHANC KOL0 045009 87< 8 H. EY BISHNUC HAREN , 0. I _,J. 'I i le < t2 c cc -1 (2 u C.i 2 < ... s, OM< 36835.00 r MOHAN CM. s a MANNA z :T PR O . CH. MANNA cc a < z - x 0 a i.7 Lcif3 0 rib 0 a z a OS ...., ± MUKUNDA C1H4 AKRABORTY KHETRA MOHAN I VI 0- EA ct n 4n 1522 MURARI BAG

MANMURARI NA

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242

PART HU THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE20, 2011 243

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

8 0' 0o o 0 o 0 0 0

o

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NARENDRANATHD AS I

NARENDRANATH DAS NITYANANDA DAS 586 NARENDRANATH DAS NITYANANDA DAS NARENDRANATHD AS SASTHI CHAREN 0.04 32 892.00 I 589 2303 NEMAI CHANDRA MAL GOUR MORONM AL 937 KUNIABIHARI 24356.00 META' BAG 29422.00 JAHORLAL GHOSH 0.003334 MUNIG HOSH LAKSHMI KANTA JAMUNABALAG HOSH 0.003334 I 602 I a NETAIH UMBIR CHARANH UMBIR NILINIA GHOSH SAMMYG HOSH SANGITA GHOSH .1 MAMATA GHOSH 390.00 2282 BONALATAG HOSH 930 NIRMALC H. MANNA OULAL CH. 1 s ocrose

243

[PART la THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 244 The Singur Land Rehabilitation and Development Act, 2011. I Area (Schedule.) Relation Land owner aadicl Nn Plot KhatlanI

CH. MANNA NIRMAL 2625

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TTA KARID UPANCH 2394

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244

PARHIE THE KOLKATA GALE I1 h, EXTRAORDINARY, JUNE 20, 2011 245 The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

0 o o 0 o o

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245

246 THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011

[PARTIII

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

DAKSHA CHAREN

S2434 AMBHU NATH DAS cc 0 0 0 0 0 0 8 0 qto 8 ci 0 NATHD AS DAKSHA0o fm m en SAMBHU r CHAREN o ttl N ev o m an enTr 0' < ,:a' an al o oa n PADA N .1Tr KALI DUTTA co to KALIP ADA DUTTA

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0 797 SANTOS DAS 37 43256 00 H K R GOSTHA BIHARI z 0. 7.tZ

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0 V • Z SARATC H DAS 00 lS a • 807 SARES TI ARADHEI WA DAS H N 114 fa' V, tp •O ta an IA Tj tit an to N to tp in N in to to an to u, a SATISHC H.BAG if; 4- 4 KRISHNA NDRA CHA 2 0 Io HAN GHOS NDRA 2438 1877, SATISH C DRA H KRISHNA CHA I a. n• : III Z 0 KARTIC 4 SATISH 5ANTRA K CHANDRA O 6 < < 0 0, • v, C C i... AREN a SATYA CH DEY < D D 3 0 o o 0 z CC CC 9 EI 6 2 C • z CS Ci u 3 • rt I an in C N z oa co CO n c o m 0 ID nt tt N tO t.0 10 0 8 0 , , ,-, ... co to n to a, to N 0 in VI Ot 0 al cn I.% ,t4i 1-1 t 03 a .-r .-1 1-4 •-• rf la° rt at ,c:-3. N N a .-4 la LC LA to m aIC. ev o cn o nk rn g' cn ret en .;t tz. Lo o o n n e 0 ca O ni ni r4 IN N r"- cn ea n• N a a co as 4t al {mli d Tr N N tO CO GI S S iLt: gal CI CI, 0 It.i 1, ri "4 T N N P. N N N N N CO to 03 CO CO CO <

246

PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE20, 2011 247

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

.... LancLawner

CSATYA HAREN GHOSH .

820 238 SATYA CHAREN KOLE HYASAWER o o o o 0 o o c6 0 o 0 0 7 SID . Y c 0 0 0 0 c! 0 0 0 O 8 8 0 8 0 0 0 g s; ci oa N ni ui .4 .4 S tii 6 oi 4 113 LD a t-.. 01 N ct 01 01 CT EY ta N ct 0 0 an SHrIBo NATH KOLEY TUSTU CHARAN KOLE N 0 N N *4 N LO ol 01 0 0 0 0 N 03 LA Fl N IN IN Ft ,zt V er m

823 1 KOLEY 5 418N ATH

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247

[PAla XI THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 248 The Singur Land Rehabilitation and Development Act, 2011. (Schedule.) I unt AmoArea Relation wner Land OMn I. Dint IKha tian

OSH OSH ANG HG HANSON PANCHATAN

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248

PA urn] THE KOLKATA GAZE! I t, EXTRAORDINARY. JUNE 20, 2011 249 The Singur Land Rehabilitation and Development Act, 201/. Plot (Schedule.) Land owner Relation Area 1 Amount

708 TARAK CH. KOLEY

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[R00-111 THE KOLKATA GAZEI1E, EXTRAORDINARY, JUNE 20, 2011 250 The Singur Land Rehabilitation and Development Act, 2011. (Schedule.) Area I Relation r d owne Lan Aw/si.No I Plot I Khatian I

CHARAAB TUSTA N ANI PAL

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250

PART lin THE KOLKATA GAZE! E, EXTRAORDINARY, TUNE 20, 2011 251 The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

S/o, D/o, W/o Amount I

004 DIPAK SANTRA 0. 248 I

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251

THE KOLKATA GAZETTE, EXTRAORDINARY. JUNE 20, 2011 252

The Singur Land Rehabilitation and Development Act, 2011. nt ...., Amouer (SLcahnedd ouwlen.

N LIPADA PAL KAATH PAL BISWA

a 0 SWAN KALIPADA PAL ATH PAL BI8 0 8 0 8 0 8 8 0 8 8 8 8 8 0 0 is cd 4 ni vi tri cO in c„a cri r-: r-: to co m -to o "5 to 03 0 to TH to q, o co rt pm B up co N til o rs r-, KALIPADAP AL PAL ISWANA—t Ni/ tO izt co '41 NI ,0 0 co N Obi IN 'a .': N W ° r'l (- in

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4

253 PART HI] THE KOLKATA GAZE1 E, EXTRAORDINARY, JUNE20, 2011

The Singur Land Rehabilitation and Development Act, 2011.

7. Amo(Schedule.) unt OT MENTIONED NOT N FOUND' 237/2 GADADHAR 1 8 0 0 8 0 0 0 0 tp 8 8 0 o 0 0 0 0 8 8 0 io ori to tsi e, o O m oi co to d r-i ni ,i to -.... r4 co ANCHA 02499 0 P NANN SAHANA N. 0 m o. N 8 01 40 Or2. 141 C.3,, al rtot 0.1 01 c.-1 tO 10 0 no 10 o rn rn en in 0 0 0 " N 35' o °el .̀1 " in 04 CO m 1.1 N NI PANCHANAN SAHANAci

2 KALIPADA PAL 14 3 BISWANATH PAL 1 487/00

0 N CO 03 fel or, tD 0 m CO CO 3 to BISW

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253

254 THE KOLKATA GALEI I E, EXTRAORDINARY, JUNE 20, 2011 [PAta The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

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268 SMT.MAHAMAYAS ANTRA TARAPADA

SMT.MAMATAD EY

SMT.NAMITA DEY BECHARAM 0.004284 3437.00

SMT.NIVAH AIDER

274 RATAN

TAPANK UMAR MALLICK RATANC HANDRA

288 TAPAN KUMAR MALLICK RATANC HANDRA

288 TAPAN KUMAR MALLICK RATANC HANDRA

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254

Focal] THE KOLKATA GAZE 11E, EXTRAORDINARY, JUNE20, 2011 255 The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

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41 Madhusudan lyotiI a24 2908 [ 279 Astuba la Das Sadhanya Charan Das 104324.00 el Barun Kumar Pakira

[

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372 Gourmohon Dey HariCh aran Dey . 385200.00 4606 JagannathP anja 200625.00 031072 2728 Jugal Chandra Koley Gour Chandra 2779 JugalC handra Koley Gour Chandra 24076.00 a 2989 788 Khodanbala Dasi Bhadreswar Samanta 48150.00 I 031463

590 Lalmohan Mal Aukshay Mal Bishnupada Das 168525.001 031465 Molina Maity Tarak Chandra Malty 128400.00 2096I 3030 Maniklal Samanta BadalCh andra Samanta 031467 3030 Maniklal Samanta Badal Chandra Samanta

255

256 THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 [Pam III The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

NAME OF AWARDEE _ AMOUNT _, Q

,a 0, n m a 1756 Nabakumar Bag Anath Chandra ri Bag n n n n Zz to n co , mt It d' •er vr rI T-1 ti 4-1 rl 2

rl rt 01 585 1865 Nemai Maity Gopal Ma 031470 IM ity 40 en en en I rtl r o o o o 0 0 o (-) 2062 Panchanan Saha

o o 0 0 0 0 0 CD 0 754 CI 0 0 0 Panchanan Sana In226:0 0 0 0 0 0 8 C0I 0 . v. —; 6 • us in 6 6 a v.) ui IN N la IN IN 41 .C..n, MY en en 200.00 0 ID 1_1 CI ri IA 01 IA 2633 CO Pancha Nima i nan Sana Sana 64 rl 01 40 I CO N 41 CO N ItnsI e."n CO CO 0 co 0 tel ID la N 0 Vt IA CO paten 0 IN 0 .4. 772 2653 in Dasharathl Samanta hi 031475 K 772 2071 Panubala Samanta Dasharat Samanta In < en to 0 00 to to w-I et et . al IA N se 40 09 LLI 0 0 3 0 0 0 0 0 ri IN 0 0 0 N0 — CO hi.0 772 O , z i 0 d d Dasharat Samanta 6 d 6 (6 d d 6 6 o r,

2071 Dasharathl Samanta 031477 z

2720 C h h 08 00 Pratap handra Ghos ] KanailalG hos 0. 64200. 031478 o O▪ cz -...„ as

c C dha ea se rt, ti ...z Sa nmoyee Dasi Batakrishna Ghosh VI VI it (60

..- -M .2 -- !::1% S 0'1 'm TO C C o l liaF- M tO E Sitaram la iswal E Basantala iswa 031480 vl VI t71 ci ..... z 0 i CC 2621 Sun lK umar Patra

81

2620 Sunil Kumar Patra 56175.00 031482

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256

PART THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE20, 2011 257

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

O

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257

[P881- 11.1 THE KOLKATA GAZE! IL, EXTRAORDINARY, JUNE 20, 2011 258 The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

Amount I n I latioRewner land okhatien lot I No. I pAwISI

SIBH HSVIICHSOHS K H MALLABD GAFAR BDUL AID UL A

0 0 KHAM0 0 IR ABBH 194227.0 A BIB AN AND B RAHAN

0 0 o 0 0 I o ; NAR 0 ai 6 cri 0 cri 0 N CV to , KHAN 0 MBBIR A RAHA IBBAND HA I NAR BAN

0) IC) 0 O N O o CO r 8r 00 8036KH EI 5.CMAYUB SHLLI K ALI A

0 0 0 8 0 0 '0 ' 2NY 0 CILMANM HAUDR AD K co AL ° 4 1 " 0 ) 0 ct1 CD CO M11 M11 0 1 CO 0 'yr 0 r 0 r N 0 1 0 2 50 20 0 4 0 .ATA MA. - 0 4( 0 a 8 F ANU MASH 0 3 43 0 ; 0 a ci o ci ci ci 30 10 8.0 0 AR SKRA HANLAY CBA NAD N.- RHUL BRA CHA BHUL HAMBA CHAND A B NESH GAND niL GHOSH RALOSSTU ICH A N KAGH H CHARAN BI84 o 2RACHNESG 2.00 159O BHUL NDRA BHUL CHA ND A DABA H A

2 90 RIK 770 < r Y Y () CHARLSH G GHOSH NGHA AN Z 567 o KA I. HO ITIRAM W

— Z E CI 2 20.00 0HOSH GTH ENDRSU 159o o z 0. 2 GHOPAGOBI ANAR6 SH DA NDA ii 005

0 STHG HOANND 834 OSH 0.GH H NDAPAOBI RAG SURE

DA NSAADLIPTRA S TRA H A KAANARIPADA 124 HOSH R GESTHOBGOI HA I 7 12 SH ORIG HBEHATHOGOSOSH GHHRISI127 0 0 0 0 co o u) co KES0H co 0 0 cn 0 0 co ca c) UL HRAB CNE 0.02 BHUCHANGES HANDSH GAL DRA JO H 3 00 388 6.3 0048MBHAAPR TRA AR SANKUT 143A

0 0 8OPGI 836. 30 .0 483 NTRMAR TH NK INAS SA A AJ KUPA143B r Co 01 N N Q cc- cc) 0 e to 0) a) 1111 N a ID ° ° 0 , cr ..- ... M1 .- to .- 484 .- a) to co CoO Ct0O0 88 ta (0 N N N 811 0 r r r N r 4- N co o 0 It CO 0 I' CO ..1. 0 tD Alt ID V CV V' a , N- a) 14. 88 N 0 "11. t_ wr IS N '41' Nt V to I- 04Z; e - NNNCIINNCV N N 8- co co g < to — TIC ID 0 co oc, oc A g co o_ , c- r 'cr •41'

258

PART an THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20. 2011 259 The Singur Land Rehabilitation and Development Act, 201). -

I (Schedule.) land owner S/o, D/o, W/o Area. Amount

SUBHENDU SANTRA 38835.00

OU o o o SUKHEN SANTRA o o 0 o o o 9 0 cs a 9 0 0 0 0 0 0 0 o In • 16 tO CO CO TO LAKSHMIKANTA GOPINATHS ANTRA oi ei o vi Nr 6 0 0 c4 0 0 0 I CO I, el N •-• 0 0 a a 0 a a 0 N GADAGHAR 0 01 N SANTRA <

LAKSHMIKANTA SANTRA

0) CO ol V'

0 CO N 03 03 O co 02 iWt 00 SUBRATA KUMAR SAN N NTRA 00 N CO N C:S 0 3883N 5.CI O N OCi 0 110 0 O i 3 O :0 N ° a ON 0 SANTRA PAL SHYAMAPADA ci 38835. ezi 6 6 GO ci ci 00 I. TRA 605 DHAPRASANTA KUMAR SAN 00 -J GADA R 38835.

0 NITYANANDA SANTRA 38835.0 GOPAL 00 0

JUGAL a NASKAR zS NASKAR BIPIN tll /- re I z • ° i— < 275 J- 909 NITAI CHANDRA PATRO 0.033344 • 1- z — 0 ..1 0- 0 0. GOUR CHANDRA m TRO W 5 a PA> 0 0 co a (9 0 TARA DA GHOSH 0 PRASNNO PA W 5 (t 2

KALIPADA G'-Co HOSH PROSONNO GHOSH 0 of

z

GOUR CHANDRA PATRA a , BADAL • to

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CO 0 0 CO To GANES 0 CHANDRA KASINA BHUL L To w

KRISHNA GHOSH W CH AGHOR cc in

166 I KRISHNA GHOSm

274 343 AG HOR CHANDRA - H GHOSH a to

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ID. .4. N. 1. -et ..o. ..4.. a- ..t v in V N 5,.1 q .7,. t0 0 N N- O. 0) CI CO CD CI CO CO d' 0 0.) CO N ,-- cv , N to C-T r r a

z 0 a thi Is_ 0 x —, --, x „-.; en 0 en en en en en en en *4. el NMI 0.1() rezj w 09 I' I' cn Ta • D Ta Ta tn la 1' •ct cr ta 0 tt, in , 'a (0 „ co , r. .- ,. r- .- , 1- <

259

[Pon III THE KOLKATA GAZE I IK, EXTRAORDINARY, JUNE 20, 2011 260 The Singur Land Rehabilitation and Development Act, 2011. (Schedule )

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261 THE KOLKATA GAZEI 1 L, EXTRAORDINARY, RINE 20, 2011 PART RH

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262 THE KOLKATA GAZETTE. EXTRAORDINARY, JUNE 20, 2011 [PARTICI

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264 THE KOLKATA GA7F1 IL, EXTRAORDINARY, JUNE 20.2011 [PART111

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.

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Don.1111 THE KOLKATA GAZETTE, EXTRAORDINARY, RINE 20, 2011 265 The Singur Land Rehabilitation and Development Act, 2011. (Schedule.) Plot land owner hare_land o

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266 THE KOLKATA GAZETTE, EXTRAORDINARY, TUNE 20, 2011 [Rai IT The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

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PARTBH THE KOLKATA GAZEI 1E, EXTRAORDINARY, RJNE 20, 2011 267

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[PART 111 THE KOLKATA GAZETTE, EXTRAORD1NARY, JUNE 20, 2011 268

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

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268

PART ID] THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE20, 2011 269

The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

I landowner (Relation S/o. D/o, W/o I share land I Anint emt

TIK CHANDRA H GHOSKAR FALA RAM

KARTIK CHANDRA GHO- 487N SH° FALA RAM I ° 93 0 03 0 t•-• IT 00> o 0 1r,1) IN° N N CO CO U) KARTIK0CHANDRA 00 NI r pi r GHOSH N 0 r 3036 0 v. 487 co 0 CO FAtt-L A RAM 0 .1. .y. CI ft) CI P- tO r, NI' I Tr 0 0co .tr. 0 N 00 o ft 0) 00 0 ;71 „I 0 IN 0 LO 0 Cr) ° r 487 KARTIK CHANDRA GHOSH 10 N r FALA RAM I

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269

[PART DI THE KOLKATA GA7F Fib, EX IKAORD1NARY, JUNE 20, 2011 270 The Saigon Land Rehabilitation and Development Act, 2011. J (Schedule.) AW/SU wner NO. lando S/o. Die, W/o s lanhare d Amoumt

KHETRAM OH338 LALIT MOHAN SANA AN 1 17655

339 LALITA RANI KOLEY 0,004

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Emu- IR] THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 271 The Singur Land Rehabilitation and Development Act, 2011. AVWOL (Schedule.) JNIJ. FM KhatIan land owner Relation S/o. D/o, W/o share land Inn 387 S MONINDRA NATH SANA KHETRA MAHAN 0.069993 7 38 1902 MONINDRA 2958 S MATH SANA KHETRA MAHAN 0.026864 388 2996 2898N.p,i - ONMILA GHOSH 0 0W ol o M KALIPODO ,.. 0 0 co 1 0 N o 004 o t•-• IN 0 0 0 .3- NI. ,.... N 0 ,0 0 ai N in N 0. 76 0 0 t-- V .. V. ,t el ,4:2 r 0 s 0 0 l•-• g; ,- 8 rsi. oco. vto 3082 otp) 2898 tcz 2 54:1. 0 0 MONMILA 38 o GHOSH e) o W o

0 0 14 KALIPODO o 2 0 N ... el eg N 005802 7 N V) V 0. r e.4 r Cr.) r (i) V' 389A °„. MO 4f) 106 PARU W H GHOS1834 3 AS SLB ALA CH. 01 1458 0.r 389A 1843 3106 OSH PARUL SALA GH W IIIIIIIrlffrMIIIIII 0002918 389A 855 3 1 108 PARUL BALA GHOSH W 11111111M1111111 0.004186 38M A GHOSH 2971 3106 PARUL GAL w 1111111rallIMI 0.005 6 in 389A 3017 310 PARUL BALA GHOSH 0133 0.—1 389A 3019 3106 PARUL BALA GHOSH 111,11n 0.022082 0 389N3 18304 3106 SRIKANTA GHOSH s

00458 n 0. 2 389N3 3 184 3106 SRIKANTA GHOSH - 002918 SHIB CH. ® 0. lin z• 0- 389N3 1855 3106 SRIKANTA GHOSH W SHIB CH. 0.004166 11/1 389N3 2971 a• 0 3106 SRIKANTA SH GHOSH IB CH. • o 0,005 3 0. . 3 WM 389N 017 3106 SRIKANTA GHOSH SHIB CH. 0.0133 Sr 389A/3 3019 S 3108 ru- SRIKANTA GHOSH • Z SHIB CH. ri tmnio

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[PART111 THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 272

The Singur Land Rehabilitation and Development Act, 2011. Amoumt (Schedule.) e land shar' RelationPint el er wnland oAUl tl nun I khatian

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272

PART III I THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE20, 2011 273

The Singur Land Rehabilitation and Development Act, 2011. ,p landowner (Schedule.) Amoumt O

I 3062 PANCHANAN GHOSH KALIPODO GHOSH

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273

THE KOLKATA GAZETTE, EXTRAORDINARY, JUNE 20, 2011 274

The Singur Land Rehabilitation and Development Act, 2011. share...land Amoumt

(Schedule.)

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PART MI THE KOLKATA GAZE I IL; EXTRAORDINARY, 1UNE20, 2011 275 The Singur Land Rehabilitation and Development Act, 2011. I landowner i S/o. D/o, W/o I share land I ArluvirM c I (Schedule.) RA TAN CH. GHOSH SATISH CH. 5 0 m RATAN CH. GHOSH 0 ..... CO CO CO tO CD V' 0) CO I.- wt ft- 0) M 0 iAtki 5 NO 0 N 'HO iN NYAV

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276 THE KOLKATA GAZE1 It, EXTRAORDINARY, JUNE 20, 2011 [PAR-FIR The Singur Land Rehabilitation and Development Act, 2011. (Schedule.)

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Secy.-in-charge to the Govt. of West Bengal, Law Department.

Published by the Controller of Printing and Stationery, West Bengal and printed at Saraswaty Press Ltd. (Government of West Bengal Enterprise), Kolkata 700 056

278

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