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Acts
West Bengal
P
West Bengal Acts Starting With P
West bengal act 001 of 1896 : Protection of Muhammadan Pilgrims Act, 1896
State:
West Bengal
West bengal act 003 of 1909 : Presidency-Towns Insolvency Act, 1909
State:
West Bengal
West Bengal act 016 of 1953 : Prohibition of Smoking in Passenger Vehicles Act, 1953
State:
West Bengal
Department:
Law Department
Ministry:
Ministry of
West Bengal act 013 of 1961 : Paschim Banga Ayurvedic System of Medicine Act, 1961
State:
West Bengal
Department:
Law Department
West bengal act 011 of 1964 : Puri Lodging-House and the Puri Lodging-House (Extension) (Repealing) Act, 1964
State:
West Bengal
West Bengal act 069 of 1971 : The Prevention of Insults To National Honour Act, 1971 (Bengali Version)(Central Act)
State:
West Bengal
Date:
23 Apr 2025
Department:
Law Department
West Bengal act 026 of 1975 : The Payment Of Wages ( West Bengal Amendment ) Act, 1975
State:
West Bengal
Date:
23 Jul 1975
Department:
Law Department
West bengal act 045 of 1979 : Paschim Banga Unani System of Medicine Act, 1979
State:
West Bengal
West Bengal act 043 of 2005 : The Protection of Women from Domestic Violence Act, 2005 (Bengali Version)
State:
West Bengal
Date:
31 Aug 2022
Department:
Law Department
West Bengal act 029 of 2005 : The Private Security Agencies (Regulation) Act, 2005 (Bengali Version)
State:
West Bengal
Date:
31 Aug 2022
Department:
Law Department
West Bengal act 013 of 2010 : The Presidency University Act, 2010
State:
West Bengal
Date:
7 Jul 2010
Department:
Law Department
West Bengal act 051 of 2017 : The Purba Medinipur University Act, 2017
State:
West Bengal
Date:
9 Jan 2018
Department:
Law Department
West Bengal act 016 of 2022 : The Private Fisheries Protection ( Repealing) Act, 2022
State:
West Bengal
Date:
13 Mar 2023
Department:
Law Department
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