West Bengal Acts Starting With H

West bengal act 021 of 1857 : Howrah Offences Act, 1857
State: West Bengal
West bengal act 004 of 1926 : Howrah Bridge Act, 1926
State: West Bengal
West bengal act 001 of 1933 : Howrah Municipal (Temporary Provisions) Act, 1933
State: West Bengal
West Bengal act 014 of 1956 : Howrah Improvement Act, 1956
State: West Bengal Department: Law Department Ministry: Ministry of
West Bengal act 017 of 1965 : The Howrah Municipal Act, 1965
State: West Bengal Date: 24 Jul 1965 Department: Law Department
West Bengal act 032 of 1968 : The Hooghly River Bridges Act, 1968
State: West Bengal Date: 28 Nov 1968 Department: Law Department
West Bengal act 036 of 1969 : Hooghly River Bridge Act, 1969
State: West Bengal Department: Law Department
West bengal act 041 of 1974 : Howrah Municipal (Repealing) Act, 1974
State: West Bengal
West Bengal act 035 of 1976 : Howrah-Amta Light Railway Company (Acquisition of Land) Act, 1976
State: West Bengal Department: Law Department
West Bengal act 058 of 1980 : Howrah Municipal Corporation Act, 1980
State: West Bengal Department: Law Department
West bengal act 005 of 2000 : Howrah Municipal Corporation (Amendment) Act, 2000
State: West Bengal
West Bengal act 027 of 2018 : The Harichand Guruchand University Act, 2018
State: West Bengal Date: 2 Jan 2019 Department: Law Department
West Bengal act 021 of 2019 : The Hindi University, West Bengal Act, 2019
State: West Bengal Date: 10 Jan 2020 Department: Law Department
West Bengal act 011 of 2021 : The Howrah Municipal Corporation ( Amendment) Act, 2021
State: West Bengal Date: 30 Apr 2025 Department: Law Department
West Bengal act 003 of 2024 : The Howrah Municipal Corporation (Amendment) Act, 2024
State: West Bengal Date: 20 Mar 2024 Department: Law Department