West Bengal Acts Starting With D

west bengal act 004 of 1864 : Districts Act, 1864
State: West Bengal
west bengal act 006 of 1879 : Darjeeling Steam Tramway Act, 1879
State: West Bengal
West bengal act 003 of 1914 : Doveton Trust Act, 1914
State: West Bengal
west bengal act 005 of 1915 : Decentralization Act, 1915
State: West Bengal
west bengal act 004 of 1947 : District School Boards Act, 1947
State: West Bengal
west bengal act 006 of 1947 : Disturbed Areas Act, 1947
State: West Bengal
west bengal act 036 of 1950 : Drugs (Control) Act, 1950
State: West Bengal
west bengal act 013 of 1951 : Dentists (Repealing) Act, 1951
State: West Bengal
West Bengal act 027 of 1958 : Durgapur (Development and Control of Building Operations) Act, 1958
State: West Bengal Department: Law Department
West Bengal act 024 of 1973 : The Departmental Proceedings ( Enforcement Of Attendance Of Witnesses And Production Of Documents ) Act, 1973
State: West Bengal Date: 7 May 1973 Department: Law Department
West Bengal act 048 of 1976 : Darjeeling Ropeway Company Limited (Acquisition of Undertaking) Act, 1976
State: West Bengal Department: Law Department
West Bengal act 026 of 1976 : The Darjeeling Hill Areas Development Council Act, 1976
State: West Bengal Date: 3 May 1976 Department: Law Department
West Bengal act 10 of 1982 : The D. N. De Homoeopathic Medical College And Hospital ( Taking Over Of Management And Subsequent Acquisition ) Act, 1983
State: West Bengal Date: 2 Apr 1983 Department: Department of Law Department
West Bengal act 010 of 1982 : D.N. De Homoeopathic Medical College and Hospital (Taking over of Management and Subsequent Acquisition) Act, 1983
State: West Bengal Department: Law Department
West Bengal act 030 of 1986 : The Dr. Paul Lohmann ( India ) Limited ( Acquisition And Transfer Of Undertakings ) Act, 1986
State: West Bengal Date: 7 Aug 1986 Department: Law Department
West Bengal act 013 of 1988 : The Darjeeling Gorkha Hill Council Act, 1988
State: West Bengal Date: 15 Oct 1988 Department: Law Department
West Bengal act 053 of 1994 : The Durgapur Municipal Corporation Act, 1994
State: West Bengal Date: 1 Oct 1996 Department: Law Department
West Bengal act 031 of 2002 : The Dr. B. C. Roy Post-graduate Institute Of Basic Medical Sciences ( Taking Over Of Management And Subsequent Acquisition ) Act, 2002
State: West Bengal Date: 5 Mar 2003 Department: Law Department
West Bengal act 030 of 2008 : The Dhirubhai Ambani Institute Of Information And Communication Technology Act, 2008
State: West Bengal Date: 1 Jan 2009 Department: Law Department
West Bengal act 037 of 2012 : The Diamond Harbour Women's University Act, 2012
State: West Bengal Date: 28 Jan 2013 Department: Law Department
West Bengal act 019 of 2018 : The Dakshin Dinajpur University Act, 2018
State: West Bengal Date: 1 Oct 2018 Department: Law Department