Uttar Pradesh Acts Starting With P

Uttar Pradesh act 005 of 1861 : The Police Act, 1861
State: Uttar Pradesh Date: 22 Mar 1861 Department: Department of Home
Uttar Pradesh act 009 of 1894 : The prisons act 1894
State: Uttar Pradesh Date: 22 Mar 1894 Department: Department of Prisons Administration & Reform Services
Uttar Pradesh act 033 of 1920 : The Prisoners Act 1920
State: Uttar Pradesh Date: 9 Sep 1920 Department: Department of Prisons Administration & Reform Services
Uttar Pradesh act 4 of 1936 : The Payment of Wages Act, 1936
State: Uttar Pradesh Department: Department of Labour
Uttar Pradesh act 008 of 1938 : The Prisoners Release on Probation Act 1938
State: Uttar Pradesh Date: 14 Sep 1938 Department: Department of Prisons Administration & Reform Services
u p act 026 of 1947 : Panchayat Raj Act, 1947
State: Uttar Pradesh
Uttar Pradesh act 008 of 1948 : The Pharmacy Act, 1948
State: Uttar Pradesh Date: 4 Mar 1948 Department: Department of Medical Health
Uttar Pradesh act 069 of 1951 : The Plantations Labour Act, 1951
State: Uttar Pradesh Department: Department of Labour
Uttar Pradesh act 021 of 1965 : The Payment of Bonus Act, 1965
State: Uttar Pradesh Date: 25 Sep 1965 Department: Department of Labour
Uttar Pradesh act 027 of 1971 : The Payment of Salaries of Teachers and other Employees , Act, 1971
State: Uttar Pradesh Department: Department of Secondary Education
Uttar Pradesh act 039 of 1972 : The Payment of Gratuity Act, 1972
State: Uttar Pradesh Date: 21 Aug 1972 Department: Department of Labour
u p act 045 of 1976 : Protection of Trees Act, 1976
State: Uttar Pradesh
Uttar Pradesh act 43 of 1976 : The PREVENTION OF FOOD ADULTERATION (UTTAR PRADESH AMENDMENT) ACT, 1976
State: Uttar Pradesh Date: 21 Nov 1976 Department: Department of Vidhai Anubhag - 1 Ministry: Ministry of Vidhai
Uttar Pradesh act 53 of 1976 : The PROVINCIAL INSOLVENCY .(UTTAR PRADESH AMENDMENT): ACT, 1976
State: Uttar Pradesh Date: 9 Dec 1976 Department: Department of Vidhai Anubhag - 1 Ministry: Ministry of Vidhai
Uttar Pradesh act 057 of 1994 : The Pre-conception and Pre-natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994
State: Uttar Pradesh Date: 20 Sep 1994 Department: Department of Medical Health
Uttar Pradesh act 013 of 1998 : The Public Examinations (Prevention of Unfair Means) Act, 1998
State: Uttar Pradesh Department: Department of Secondary Education Ministry: Ministry of Govt of Maharashtra
Uttar Pradesh act 043 of 2005 : The Protection of Women from Domestic Violence Act, 2005
State: Uttar Pradesh Date: 13 Sep 2005 Department: Department of Women Welfare
u p act 024 of 2006 : Private Professional Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2006
State: Uttar Pradesh
Uttar Pradesh act 006 of 2007 : The prohibition of child marriage act 2006
State: Uttar Pradesh Date: 10 Jan 2007 Department: Department of Women Welfare
Uttar Pradesh act 1 of 2009 : The Participatory Irrigation Management Act, 2009
State: Uttar Pradesh Date: 20 Aug 1981 Department: Department of Irrigation Water Resources
u p act 014 of 2010 : Prohibition of Ragging in Educational Institutions Act, 2010
State: Uttar Pradesh
Uttar Pradesh act 025 of 2013 : The Prohibition of Employment as Manual Scavengers and their Rehabilitation Act, 2013
State: Uttar Pradesh Date: 18 Sep 2013 Department: Department of Social Welfare
Uttar Pradesh act 004 of 2021 : The prisons (uttar pradesh amendment) act, 1894
State: Uttar Pradesh Date: 25 Aug 2021 Department: Department of Prisons Administration & Reform Services