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Acts
Uttar Pradesh
K
Uttar Pradesh Acts Starting With K
Uttar Pradesh act 025 of 1964 : The Krishi Utpadan Mandi Adhiniyam, 1964
State:
Uttar Pradesh
Date:
10 Nov 1964
Department:
Department of Agriculture Marketing & Forign Trade
Uttar Pradesh act 193 of 1983 : The KING GEORGE'S MEDICAL COLLEGE AND THE GANDHI MEMORIAL AND ASSOCIATED HOSPITALS (TAKING OVER)_ ACT, 1983
State:
Uttar Pradesh
Date:
26 Apr 1983
Department:
Department of Vidhai Anubhag - 1
Ministry:
Ministry of Vidhai
Uttar Pradesh act 008 of 2002 : The King George's Medical University, Uttar Pradesh Act, 2002
State:
Uttar Pradesh
Department:
Department of Medical Education
Ministry:
Ministry of Andaman and Nicobar Administration
Uttar Pradesh act 4 of 2004 : The King George's Medical University(Amendment) Act, 2004
State:
Uttar Pradesh
Department:
Department of Medical Education
Uttar Pradesh act 18 of 2007 : The King George's Medical University (Second Amendment) Act, 2007
State:
Uttar Pradesh
Department:
Department of Medical Education
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