Uttar Pradesh Acts Starting With D

Uttar Pradesh act 028 of 1961 : The Dowry Prohibition Act, 1961
State: Uttar Pradesh Date: 20 May 1961 Department: Department of Women Welfare
Uttar Pradesh act 32 of 1999 : The DISTRICT PLANNING COMMITEE ACT, 1999
State: Uttar Pradesh Department: Department of Planning
Uttar Pradesh act 053 of 2005 : The dma act 2005
State: Uttar Pradesh Date: 23 Dec 2005 Department: Department of Revenue
Uttar Pradesh act 028 of 2005 : The Doctor Ram Manohar Lohiya National Law University Act,2005
State: Uttar Pradesh Date: 19 Dec 2005 Department: Department of Higher Education
Uttar Pradesh act 1 of 2009 : The DR.SHAKUNTALA MISRA REHABILITATION UNIVERSITY(FOR DIFFERENTLY ABLED) UTTAR PRADESH ACT 2009
State: Uttar Pradesh Department: Department of Empowerment Of Persons With Disabilities Ministry: Ministry of Govt of Maharashtra
Uttar Pradesh act 5 of 2009 : The DOCTOR RAM MANOHAR LOHIYA NATIONAL LAW UNIVERSITY UTTAR PRADESH (AMENDMENT) ACT, 2008
State: Uttar Pradesh Date: 24 Feb 2009 Department: Department of Higher Education
Uttar Pradesh act 001 of 2009 : The Dr Shakuntala Misra Rehabilitation University Act 2009 with Ammendments
State: Uttar Pradesh Department: Department of Empowerment Of Persons With Disabilities
Uttar Pradesh act 018 of 2014 : The Dr Shakuntala Misra Rehabilitation University (For Differently Abled ) Uttar Pradesh(Amendment) Act 2014
State: Uttar Pradesh Date: 26 Nov 2014 Department: Department of Empowerment Of Persons With Disabilities
Uttar Pradesh act 041 of 2018 : The Dr. Ram Manohar Lohia Institute of Medical Sciences Act 2015
State: Uttar Pradesh Department: Department of Medical Education