Uttar Pradesh Acts Starting With B

Uttar Pradesh act 5 of 1923 : The Boilers Act, 1923
State: Uttar Pradesh Department: Department of Labour
Uttar Pradesh act 002 of 1956 : The BENGAL, AGRA AND ASSAM CIVIL COURTS (EXTENSION TO OUDH) ACT, 1955
State: Uttar Pradesh Department: Department of Law Ministry: Ministry of NO MINISTRY
Uttar Pradesh act 032 of 1966 : The Beedi and Cigar Workers (Conditions of Employment) Act, 1966
State: Uttar Pradesh Department: Department of Labour
Uttar Pradesh act 019 of 1976 : The Bonded Labour System (Abolition) Act, 1976
State: Uttar Pradesh Department: Department of Labour
Uttar Pradesh act 10 of 1981 : The BE UTTAR PRADESH STATE LEGISLATURE (MEMBERS' EMOLUMENTS AND PENSION) ( AMENDMENT) ACT, 1981
State: Uttar Pradesh Date: 13 Apr 1981 Department: Department of Vidhai Anubhag - 1 Ministry: Ministry of Vidhai
Uttar Pradesh act 028 of 1996 : The Building and Other Construction Workers Welfare Cess Act, 1996
State: Uttar Pradesh Date: 19 Aug 1996 Department: Department of Labour
Uttar Pradesh act 027 of 1996 : The Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Act, 1996
State: Uttar Pradesh Date: 19 Aug 1996 Department: Department of Labour
Uttar Pradesh act 32 of 2000 : The Board of Secondary Sanskrit Education Act, 2000
State: Uttar Pradesh Department: Department of Secondary Education
Uttar Pradesh act 002 of 2022 : The Bhatkhande Sanskriti Vishwavidyalaya Act, 2022
State: Uttar Pradesh Date: 3 Jun 2022 Department: Department of Culture
Uttar Pradesh act 046 of 2023 : The Bharatiya Nagarik Suraksha Sanhita, 2023
State: Uttar Pradesh Date: 25 Dec 2023 Department: Department of Prisons Administration & Reform Services