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Home
Acts
Tripura
M
Tripura Acts Starting With M
Tripura act 005 of 1957 : The MINES AND MINERALS (DEVELOPMENT AND REGULATION) ACT, 1957
State:
Tripura
Date:
28 Dec 1957
Department:
Department of Office Of The Principal Chief Conservator Of Forests & Hoff
Tripura act 10 of 1965 : The MEMO OF ASSO AND ARTI OF ASSO OFTSICL
State:
Tripura
Date:
28 Mar 1965
Department:
Department of Directorate of Industries & Commerce
Tripura act 8 of 1974 : The MEMO AND ART. ASSO. OF TJML
State:
Tripura
Date:
31 Dec 1973
Department:
Department of Directorate of Industries & Commerce
Tripura act 12 of 1974 : The MEMORANDUM AND ARTICLES OF ASSOCIATION OF TIDCL
State:
Tripura
Date:
22 Mar 1974
Department:
Department of Directorate of Industries & Commerce
Tripura act 9 of 1980 : The MEMO AND ART. OF ASSO. OF TTDCL 1980
State:
Tripura
Date:
7 Nov 1980
Department:
Department of Directorate of Industries & Commerce
Tripura act 20 of 2010 : The Micro Small Medium Enterprises, Act, 2006
State:
Tripura
Date:
2 Jul 2012
Department:
Department of Directorate of Industries Commerce
Tripura act 006 of 2015 : The MAHARAJA BIR BIKRAM UNIVERSITY ACT 2015
State:
Tripura
Date:
16 Sep 2015
Department:
Department of Directorate of Higher Education (Legal Affairs Unit)
Tripura act 11 of 2017 : The MSME DEVELOPMENT ACT2006
State:
Tripura
Date:
25 Jul 2017
Department:
Department of Directorate of Industries & Commerce
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