Telangana Acts Starting With T

Telangana act 3 of 1308 : The Telangana General Clauses Act, 1308 Fasli.
State: Telangana Date: 21 Apr 1308 Department: Department of Law
Telangana act 1 of 1312 : The Telangana Medical Act, 1312 Fasli.
State: Telangana Date: 18 Oct 1312 Department: Department of Health, Medical and Family Welfare Ministry: Ministry of Vidhai
Telangana act 2 of 1314 : The Telangana Ferries Act, 1314 Fasli.
State: Telangana Date: 31 Aug 1314 Department: Department of Transport, Roads and Buildings
Telangana act 8 of 1317 : The Telangana Land Revenue Act, 1317 Fasli.
State: Telangana Date: 28 Nov 1317 Department: Department of Revenue
Telangana act 1 of 1321 : The Telangana Railways, Government Irrigation Sources and other Public Buildings Protection Act, 1321 Fasli.
State: Telangana Date: 14 Jul 1321 Department: Department of Revenue
Telangana act 16 of 1329 : The Telangana Eunuchs Act, 1329 Fasli.
State: Telangana Date: 3 May 1329 Department: Department of Home Ministry: Ministry of Revenue
Telangana act 10 of 1329 : The Telangana District Police Act, 1329 Fasli.
State: Telangana Date: 27 Jan 1329 Department: Department of Home
Telangana act 6 of 1330 : The Telangana Small Causes Courts Act, 1330 Fasli.
State: Telangana Date: 20 Mar 1331 Department: Department of Law Ministry: Ministry of Urban Development
Telangana act 1 of 1347 : The Telangana Hindu Widows Marriage Act, 1347 Fasli.
State: Telangana Date: 19 Jan 1347 Department: Department of Department for Women, Children, Disabled and Senior Citizens
Telangana act 5 of 1349 : The Telangana Money Lenders Act, 1349 Fasli.
State: Telangana Date: 22 Oct 1349 Department: Department of Home
Telangana act 7 of 1349 : The Telangana Maternity Benefit Act. 1349 Fasli.
State: Telangana Date: 22 Oct 1349 Department: Department of Health, Medical and Family Welfare Ministry: Ministry of Vidhai
Telangana act 21 of 1350 : The Telangana Non-mulki Prostitutes and Dancing Girls Act, 1350 Fasli.
State: Telangana Date: 28 Aug 1360 Department: Department of Women, Children, Disabled and Senior Citizens
Telangana act 12 of 1350 : The Telangana Court of Wards Act, 1350 Fasli.
State: Telangana Date: 3 Sep 1350 Department: Department of Home Ministry: Ministry of Cooperation
Telangana act 24 of 1357 : The Telangana Irrigation Act, 1357 Fasli.
State: Telangana Date: 24 Sep 1367 Department: Department of Irrigation and Command Area Development
Telangana act 036 of 1837 : The Telangana Public Property Malversation Act, 1837.
State: Telangana Date: 20 Nov 1837 Department: Department of Revenue
Telangana act 007 of 1839 : The Telangana Rent and Revenue Sales Act, 1839.
State: Telangana Date: 18 Mar 1839 Department: Department of Revenue
Telangana act 002 of 1864 : The Telangana Revenue Recovery Act, 1864.
State: Telangana Date: 20 Jun 1864 Department: Department of Revenue
Telangana act 002 of 1866 : The Telangana Cattle-Disease Act, 1866.
State: Telangana Date: 16 Mar 1866 Department: Department of Animal Husbandry, Dairy Development and Fisheries
Telangana act 003 of 1869 : The Telangana Revenue Summonses Act, 1869.
State: Telangana Date: 9 Mar 1869 Department: Department of Revenue Ministry: Ministry of Vidhai
Telangana act 003 of 1889 : The Telangana Towns Nuisances Act, 1889.
State: Telangana Date: 16 Nov 1889 Department: Department of Home
Telangana act 001 of 1891 : The Telangana General Clauses Act, 1891.
State: Telangana Date: 3 Apr 1891 Department: Department of Law
Telangana act 003 of 1905 : The Telangana Land Encroachment Act, 1905.
State: Telangana Date: 6 Jun 1905 Department: Department of Revenue
Telangana act 003 of 1919 : The Telangana Agricultural Pests and Diseases Act, 1919.
State: Telangana Date: 29 Apr 1919 Department: Department of Agriculture and Cooperation
Telangana act 007 of 1920 : The Telangana Town Planning Act, 1920.
State: Telangana Date: 7 Sep 1920 Department: Department of Municipal Administration and Urban Development
Telangana act 008 of 1923 : The Telangana Survey and Boundaries Act, 1923.
State: Telangana Date: 29 May 1923 Department: Department of Revenue Ministry: Ministry of Vidhai
Telangana act 002 of 1925 : The Telangana Survey and Boundaries (Validation) Act, 1924.
State: Telangana Date: 17 Feb 1925 Department: Department of Revenue Ministry: Ministry of Vidhai
Telangana act 005 of 1926 : The Telangana Borstal Schools Act, 1925.
State: Telangana Date: 20 Jul 1926 Department: Department of Home
Telangana act 003 of 1926 : The Telangana Nurses, Midwives, Auxiliary Nurse-midwives and Health Visitors Act, 1926.
State: Telangana Date: 29 Jun 1926 Department: Department of Health, Medical and Family Welfare
Telangana act 016 of 1936 : The Telangana Famine Relief Fund Act, 1936.
State: Telangana Date: 8 Oct 1936 Department: Department of Revenue
Telangana act 003 of 1937 : The Telangana Probation of Offenders Act, 1936.
State: Telangana Date: 16 Feb 1937 Department: Department of Home
Telangana act 005 of 1938 : The Telangana Traffic Control Act, 1938.
State: Telangana Date: 29 Mar 1938 Department: Department of Home Ministry: Ministry of Vidhai
Telangana act 005 of 1939 : The Telangana Electricity Duty Act, 1939.
State: Telangana Date: 21 Mar 1939 Department: Department of Energy
Telangana act 015 of 1940 : The Telangana Live-stock Improvement Act, 1940.
State: Telangana Date: 3 Sep 1940 Department: Department of Animal Husbandry, Dairy Development and Fisheries
Telangana act 019 of 1940 : The Telangana Rinderpest Act, 1940.
State: Telangana Date: 17 Dec 1940 Department: Department of Animal Husbandry, Dairy Development and Fisheries
Telangana act 003 of 1948 : The Telangana Suppression of Disturbances Act, 1948.
State: Telangana Date: 7 Apr 1948 Department: Department of General Administration Ministry: Ministry of Vidhai
Telangana act 001 of 1948 : The Telangana Home Guards Act, 1948.
State: Telangana Date: 24 Feb 1948 Department: Department of Home
Telangana act 18 of 1950 : The Telangana General Clauses (Amendment and Supplementary) Act, 1950.
State: Telangana Department: Department of Law Ministry: Ministry of Public Works
Telangana act 035 of 1950 : The Telangana District Officers (Change of Designation and Construction of References) Act, 1950.
State: Telangana Date: 23 Nov 1950 Department: Department of Revenue
Telangana act 012 of 1950 : The Telangana Infectious Diseases Act, 1950.
State: Telangana Date: 17 Apr 1950 Department: Department of Health, Medical and Family Welfare
Telangana act 008 of 1950 : The Telangana Weekly Holiday (Substitution of Sunday for Friday) Act, 1950.
State: Telangana Date: 20 Mar 1950 Department: Department of General Administration Ministry: Ministry of Vidhai
Telangana act 032 of 1950 : The Telangana Animals and Birds Sacrifices Prohibition Act, 1950.
State: Telangana Date: 19 Dec 1950 Department: Department of Animal Husbandry, Dairy Development and Fisheries
Telangana act 021 of 1950 : The Telangana Tenancy and Agricultural Lands Act, 1950.
State: Telangana Date: 10 Jun 1950 Department: Department of Revenue Ministry: Ministry of Vidhai
Telangana act 029 of 1951 : The Telangana Public Security Measures Act, 1951.
State: Telangana Date: 5 Oct 1951 Department: Department of Home
Telangana act 018 of 1951 : The Telangana Absorbed Enclaves Act, 1951.
State: Telangana Date: 8 May 1951 Department: Department of Revenue
Telangana act 028 of 1951 : The Telangana Improved Seeds and Seedlings Act, 1951.
State: Telangana Date: 5 Oct 1951 Department: Department of Agriculture and Cooperation
Telangana act 021 of 1951 : The Telangana Payment of Taxes (Transfer of Property) Act, 1951.
State: Telangana Date: 28 May 1951 Department: Department of Revenue
Telangana act 024 of 1951 : The Telangana Vaccination Act, 1951.
State: Telangana Date: 5 Jul 1951 Department: Department of Health, Medical and Family Welfare Ministry: Ministry of Vidhai
Telangana act 010 of 1952 : The Telangana Atiyat Enquiries Act, 1952.
State: Telangana Date: 14 Mar 1952 Department: Department of Revenue Ministry: Ministry of Revenue
Telangana act 045 of 1952 : The Telangana Agricultural Improvement Fund Act, 1952.
State: Telangana Date: 24 Dec 1952 Department: Department of Revenue
Telangana act 012 of 1952 : The Telangana Jagirdars Debt Settlement Act, 1952.
State: Telangana Date: 18 Mar 1952 Department: Department of Revenue
Telangana act 048 of 1952 : The Telangana (Application of Central Acts) Act, 1952.
State: Telangana Date: 27 Feb 1953 Department: Department of Law
Telangana act 008 of 1953 : The Telangana Registrar General of Births, Deaths and Marriages Act, 1953.
State: Telangana Date: 24 Apr 1953 Department: Department of Revenue
Telangana act 015 of 1954 : The Telangana Electricity Supply Undertakings (Acquisition) Act, 1954.
State: Telangana Date: 11 Oct 1954 Department: Department of Energy
Telangana act 011 of 1954 : The Telangana Requisitioning of Buildings Act, 1954.
State: Telangana Date: 28 Jun 1954 Department: Department of General Administration
Telangana act 008 of 1954 : The Telangana (Prevention of Speculation in Immovable Property) Act, 1954.
State: Telangana Date: 18 Apr 1954 Department: Department of General Administration
Telangana act 002 of 1954 : The Telangana Payment of Salaries and Pension and Removal of Disqualifications Act, 1953.
State: Telangana Date: 21 Jan 1954 Department: Department of General Administration Ministry: Ministry of Govt of Maharashtra
Telangana act 004 of 1955 : The Telangana Cinemas (Regulation) Act, 1955.
State: Telangana Date: 19 Mar 1955 Department: Department of Home
Telangana act 008 of 1955 : The Telangana Abolition of Inams Act, 1955.
State: Telangana Date: 20 Jul 1955 Department: Department of Revenue
Telangana act 010 of 1955 : The Telangana Pathology and Anatomy Act, 1955.
State: Telangana Date: 27 Sep 1955 Department: Department of Health, Medical and Family Welfare
Telangana act 001 of 1956 : The Telangana District Boards Act, 1955.
State: Telangana Date: 21 Jan 1956 Department: Department of Revenue
Telangana act 007 of 1956 : The Telangana Court-fees and Suits Valuation Act, 1956.
State: Telangana Date: 16 Mar 1956 Department: Department of Home
Telangana act 033 of 1956 : The Telangana SIum Improvement (Acquisition of Land) Act, 1956.
State: Telangana Date: 7 Nov 1956 Department: Department of Municipal Administration and Urban Development
Telangana act 008 of 1956 : The Telangana Objectionable Performances Prohibition Act, 1956.
State: Telangana Date: 29 Mar 1956 Department: Department of Home
Telangana act 039 of 1956 : The Telangana Public Conveyances Act, 1956.
State: Telangana Date: 21 Sep 1956 Department: Department of Transport, Roads and Buildings
Telangana act 015 of 1956 : The Telangana Silkworm Seed and Cocoon (Control) Act, 1956.
State: Telangana Date: 31 Aug 1956 Department: Department of Agriculture and Cooperation
Telangana act 044 of 1956 : The Telangana Mining Settlements Act, 1956.
State: Telangana Date: 27 Sep 1956 Department: Department of Industries and Commerce Ministry: Ministry of LAW AND JUSTICE
Telangana act 040 of 1956 : The Telangana Prevention of Fragmentation and Consolidation of Holdings Act, 1956.
State: Telangana Date: 21 Sep 1956 Department: Department of Revenue
Telangana act 042 of 1956 : The Telangana State Co-operative Societies (Reconstitution) Act, 1956.
State: Telangana Date: 21 Sep 1956 Department: Department of Agriculture and Cooperation
Telangana act 046 of 1956 : The Telangana Housing Board Act, 1956.
State: Telangana Date: 29 Sep 1956 Department: Department of Housing Ministry: Ministry of Parliamentary Affairs
Telangana act 020 of 1956 : The Telangana Local Government Service (Declaration as State Civil Service) Act, 1956.
State: Telangana Date: 16 Aug 1956 Department: Department of General Administration
Telangana act 011 of 1957 : The Telangana Agricultural Holdings (Census) Act, 1957.
State: Telangana Date: 30 Nov 1957 Department: Department of Revenue
Telangana act 007 of 1957 : The Telangana Mica Act, 1957.
State: Telangana Date: 27 Jun 1957 Department: Department of Industries and Commerce
Telangana act 004 of 1959 : The Telangana Khadi and Village Industries Board Act, 1958.
State: Telangana Date: 3 Jan 1959 Department: Department of Industries and Commerce
Telangana act 012 of 1959 : The Telangana State Legislature (Vacation of Seat on Simultaneous Membership) Act, 1959.
State: Telangana Date: 7 Jan 1959 Department: Department of General Administration
Telangana act 001 of 1959 : The Telangana Weights and Measures (Enforcement) Act, 1958.
State: Telangana Date: 1 Jan 1959 Department: Department of Consumer Affairs, Food and Civil Supplies
Telangana act 014 of 1959 : The Telangana (Abolition of Cash Grants) Act, 1959.
State: Telangana Date: 25 Jan 1959 Department: Department of Revenue Ministry: Ministry of Vidhai
Telangana act 015 of 1960 : The Telangana Buildings (Lease, Rent and Eviction) Control Act, 1960.
State: Telangana Date: 21 Apr 1960 Department: Department of Municipal Administration and Urban Development Ministry: Ministry of Education
Telangana act 002 of 1960 : The Telangana Civil Services (Disciplinary Proceedings Tribunal) Act, 1960.
State: Telangana Date: 20 Jan 1960 Department: Department of General Administration
Telangana act 007 of 1960 : The Telangana Ancient and Historical Monuments and Archaeological Sites and Remains Act, 1960.
State: Telangana Date: 25 Feb 1960 Department: Department of Youth Advancement, Tourism and Culture
Telangana act 008 of 1960 : The Telangana Public Libraries Act, 1960.
State: Telangana Date: 25 Feb 1960 Department: Department of School Education
Telangana act 039 of 1961 : The Telangana Housing Schemes (Acquisition of Land) Act, 1961.
State: Telangana Date: 10 Nov 1961 Department: Department of Housing
Telangana act 045 of 1961 : The Telangana Sugarcane (Regulation of Supply and Purchase) Act, 1961.
State: Telangana Date: 23 Dec 1961 Department: Department of Industries and Commerce
Telangana act 032 of 1961 : The Telangana District Collectors Powers (Delegation) Act, 1961.
State: Telangana Date: 16 Sep 1961 Department: Department of Revenue
Telangana act 002 of 1962 : The Telangana Non-trading Companies Act, 1962.
State: Telangana Date: 5 Feb 1962 Department: Department of Consumer Affairs, Food and Civil Supplies
Telangana act 004 of 1962 : The Telangana Habitual Offenders Act, 1962.
State: Telangana Date: 4 Feb 1962 Department: Department of Home
Telangana act 012 of 1963 : The Telangana State Co-operative Bank (Formation) Act, 1963.
State: Telangana Date: 5 May 1963 Department: Department of Agriculture and Cooperation
Telangana act 005 of 1963 : The Telangana Motor Vehicles Taxation Act, 1963.
State: Telangana Date: 2 Feb 1963 Department: Department of Transport, Roads and Buildings
Telangana act 007 of 1964 : The Telangana Co-operative Societies Act, 1964.
State: Telangana Date: 24 Feb 1964 Department: Department of Agriculture and Cooperation
Telangana act 004 of 1964 : The Telangana Prevention of Couching Act, 1964.
State: Telangana Date: 25 Jan 1964 Department: Department of Health, Medical and Family Welfare Ministry: Ministry of FINANCE
Telangana act 6 of 1965 : The Telangana Municipalities Act, 1965.
State: Telangana Date: 16 Feb 1965 Department: Department of Municipal Administration and Urban Development
Telangana act 012 of 1965 : The Telangana Irrigation (Construction and Maintenance of Water Courses) Act, 1965.
State: Telangana Date: 23 Apr 1965 Department: Department of Irrigation and Command Area Development
Telangana act 010 of 1965 : The Telangana Gift Goods (Prevention of Unlawful Possession) Act, 1965.
State: Telangana Date: 2 Apr 1965 Department: Department of Revenue
Telangana act 013 of 1965 : The Telangana Bhoodan and Gramdan Act, 1965.
State: Telangana Date: 24 Apr 1965 Department: Department of Revenue
Telangana act 009 of 1966 : The Telangana Official Languages Act, 1966.
State: Telangana Date: 13 May 1966 Department: Department of General Administration
Telangana act 016 of 1966 : The Telangana (Agricultural Produce and Livestock) Markets Act, 1966.
State: Telangana Date: 18 Nov 1966 Department: Department of Agriculture and Cooperation
Telangana act 008 of 1967 : The Telangana Land Revenue (Enhancement) Act, 1967.
State: Telangana Date: 4 Oct 1967 Department: Department of Revenue
Telangana act 001 of 1967 : The Telangana Forest Act, 1967.
State: Telangana Date: 24 Feb 1967 Department: Department of Environment, Forests, Science and Technology
Telangana act 016 of 1968 : The Telangana Lotteries Act, 1968.
State: Telangana Date: 13 Aug 1968 Department: Department of Home Ministry: Ministry of Vidhai
Telangana act 023 of 1968 : The Telangana Medical Practitioners Registration Act, 1968.
State: Telangana Date: 12 Nov 1968 Department: Department of Health, Medical and Family Welfare Ministry: Ministry of Vidhai
Telangana act 020 of 1968 : The Telangana Public Premises (Eviction of Unauthorised Occupants) Act, 1968.
State: Telangana Date: 5 Oct 1968 Department: Department of Transport, Roads and Buildings
Telangana act 017 of 1968 : The Telangana Excise Act, 1968.
State: Telangana Date: 26 Aug 1968 Department: Department of Revenue
Telangana act 001 of 1970 : The Telangana Preventive Detention Act, 1970.
State: Telangana Date: 5 Mar 1970 Department: Department of General Administration
Telangana act 26 of 1971 : The Telangana Rights in Land and Pattadar Passbooks Act, 1971.
State: Telangana Date: 13 Dec 1971 Department: Department of Revenue
Telangana act 002 of 1971 : The Telangana Intermediate Education Act, 1971.
State: Telangana Date: 15 Jan 1971 Department: Department of Higher Education
Telangana act 020 of 1971 : The Telangana Essential Services Maintenance Act, 1971.
State: Telangana Date: 26 Aug 1971 Department: Department of Consumer Affairs, Food and Civil Supplies
Telangana act 004 of 1971 : The Telangana Minor Forest Produce (Regulation of Trade) Act, 1971.
State: Telangana Date: 14 Jan 1971 Department: Department of Environment, Forests, Science and Technology
Telangana act 019 of 1971 : The Telangana Relief, Undertakings (Special Provisions) Act, 1971.
State: Telangana Date: 26 Aug 1971 Department: Department of Revenue
Telangana act 019 of 1972 : The Telangana Civil Courts Act, 1972.
State: Telangana Date: 13 Oct 1972 Department: Department of Home Ministry: Ministry of Law Department
Telangana act 001 of 1973 : The Telangana Land Reforms (Ceiling on Agricultural Holdings) Act,1973.
State: Telangana Date: 1 Jan 1973 Department: Department of Revenue
Telangana act 032 of 1974 : The Telangana Factories and Establishments (National, Festival and other Holidays) Act, 1974.
State: Telangana Date: 28 Aug 1974 Department: Department of Labour Employment, Training and Factories
Telangana act 027 of 1974 : The Telangana Gaming Act, 1974.
State: Telangana Date: 22 Aug 1974 Department: Department of Home
Telangana act 031 of 1974 : The Telangana Village Police Act, 1974.
State: Telangana Date: 28 Aug 1974 Department: Department of Home Ministry: Ministry of Vidhai
Telangana act 007 of 1974 : The Telangana Districts (Formation) Act, 1974.
State: Telangana Date: 15 Feb 1974 Department: Department of Revenue
Telangana act 035 of 1974 : The Telangana Escheats and Bona Vacantia Act, 1974.
State: Telangana Date: 7 Sep 1974 Department: Department of Revenue
Telangana act 001 of 1975 : The Telangana Urban Areas (Development) Act, 1975.
State: Telangana Date: 20 Jan 1975 Department: Department of Municipal Administration and Urban Development Ministry: Ministry of Vidhai
Telangana act 002 of 1975 : The Telangana Land Revenue (Additional Wet Assessment) Act, 1975.
State: Telangana Date: 27 Feb 1975 Department: Department of Revenue
Telangana act 053 of 1976 : The Telangana State Aid to Industries Act, 1976.
State: Telangana Date: 18 Aug 1976 Department: Department of Industries and Commerce Ministry: Ministry of PARLIAMENTARY AFFAIRS
Telangana act 021 of 1976 : The Telangana Occupants of Homesteads (Conferment of Ownership) Act, 1976.
State: Telangana Date: 9 Mar 1976 Department: Department of Revenue
Telangana act 024 of 1976 : The Telangana Indebted Agriculturists, Landless Labourers and Artisans (Temporary Relief) Act, 1976.
State: Telangana Date: 9 Mar 1976 Department: Department of Revenue
Telangana act 061 of 1976 : The Telangana Muttah, Jattu, Hamal and other Manual Workers (Regulation of Employment and Welfare) Act, 1976.
State: Telangana Date: 27 Dec 1977 Department: Department of Labour Employment, Training and Factories
Telangana act 054 of 1976 : The Telangana State Handloom Weavers Co-operative Society (Formation) Act, 1976.
State: Telangana Date: 18 Aug 1976 Department: Department of Industries and Commerce
Telangana act 009 of 1977 : The Telangana Assigned Lands (Prohibition of Transfers) Act, 1977.
State: Telangana Date: 29 Apr 1977 Department: Department of Revenue
Telangana act 011 of 1977 : The Telangana Prohibition of Cow Slaughter and Animal Preservation Act, 1977.
State: Telangana Date: 30 Apr 1977 Department: Department of Animal Husbandry, Dairy Development and Fisheries
Telangana act 012 of 1977 : The Telangana Prevention of Begging Act, 1977.
State: Telangana Date: 30 Apr 1977 Department: Department of Scheduled Castes Development Ministry: Ministry of FINANCE
Telangana act 007 of 1977 : The Telangana Agricultural Indebtedness (Relief) Act, 1977.
State: Telangana Date: 29 Apr 1977 Department: Department of Revenue
Telangana act 008 of 1977 : The Telangana Board of Revenue (Replacement by Commissioners) Act, 1977.
State: Telangana Date: 29 Apr 1977 Department: Department of Revenue
Telangana act 030 of 1978 : The Telangana Intoxicating Liquors (Prohibition of Advertisements) Act, 1978.
State: Telangana Date: 23 Oct 1978 Department: Department of Revenue
Telangana act 026 of 1979 : The Telangana Children Act, 1979.
State: Telangana Date: 27 Sep 1979 Department: Department of Department for Women, Children, Disabled and Senior Citizens
Telangana act 009 of 1980 : The Telangana Prevention of Anti-Social and Hazardous Activities Act, 1980.
State: Telangana Date: 18 Mar 1980 Department: Department of Home Ministry: Ministry of Govt of Maharashtra
Telangana act 017 of 1982 : The Telangana Taxation Offences (Inapplicability of Limitation) Act, 1982.
State: Telangana Date: 15 Dec 1982 Department: Department of Revenue
Telangana act 001 of 1982 : The Telangana Education Act, 1982.
State: Telangana Date: 27 Jan 1982 Department: Department of Higher Education
Telangana act 005 of 1983 : The Telangana Educational Institutions (Regulation of Admission and Prohibition of Capitation Fee) Act, 1983.
State: Telangana Date: 6 Apr 1983 Department: Department of Higher Education
Telangana act 015 of 1983 : The Telangana Co-operative Spinning Mills (Regulation) Act, 1983.
State: Telangana Date: 24 Sep 1983 Department: Department of Industries and Commerce Ministry: Ministry of Town and Country Planning
Telangana act 011 of 1983 : The Telangana Lokayukta Act, 1983.
State: Telangana Date: 25 Aug 1983 Department: Department of General Administration Ministry: Ministry of Vidhai
Telangana act 014 of 1983 : The Telangana State Handloom Weavers Co-operative Society Limited (Merger of certain Co-operative Societies) Act, 1983.
State: Telangana Date: 24 Sep 1983 Department: Department of Industries and Commerce
Telangana act 005 of 1983 : The Telangana Revenue Enquiries Act, 1893.
State: Telangana Date: 10 Oct 1893 Department: Department of Revenue
Telangana act 017 of 1983 : The Telangana Horse Race (Abolition of Turf Agencies) Act, 1983.
State: Telangana Date: 22 Nov 1983 Department: Department of Revenue
Telangana act 028 of 1984 : The Telangana State Electricity Board (Recovery of Dues) Act, 1984.
State: Telangana Date: 21 Aug 1984 Department: Department of Energy
Telangana act 030 of 1984 : The Telangana Prevention of Dangerous Activities of Communal Offenders Act, 1984.
State: Telangana Date: 20 Sep 1984 Department: Department of General Administration
Telangana act 015 of 1984 : The Telangana Irrigation Utilisation and Command Area Development Act, 1984.
State: Telangana Date: 21 Mar 1984 Department: Department of Irrigation and Command Area Development
Telangana act 023 of 1984 : The Telangana Public Employment (Regulation of Age of Superannuation) Act, 1984.
State: Telangana Date: 20 May 1984 Department: Department of Finance
Telangana act 009 of 1985 : The Telangana Members of Police Force (Regulation of Transfers) Act, 1985.
State: Telangana Date: 7 Apr 1985 Department: Department of Home
Telangana act 001 of 1986 : The Telangana Prevention of Dangerous Activities of Boot-leggers, Dacoits, Drug-Offenders, Goondas, Immoral Traffic Offenders Land-Grabbers, Spurious Seed Offenders, Insecticide Offenders, Fertiliser Offenders, Food Adulteration Offenders, Fake Document Offenders, Scheduled Commodities Offenders, Forest Offenders, Gaming Offenders, Sexual Offenders, Explosive Substances Offenders, Arms Offenders, Cyber Crime Offenders and White Collar or Financial Offenders Act, 1986.
State: Telangana Date: 21 Feb 1986 Department: Department of General Administration
Telangana act 029 of 1986 : The Telangana Vaidya Vidhana Parishad Act, 1986.
State: Telangana Date: 16 Aug 1986 Department: Department of Health, Medical and Family Welfare Ministry: Ministry of Vidhai
Telangana act 018 of 1986 : The Telangana Government Lands and Buildings (Termination of Leases) Act, 1986.
State: Telangana Date: 20 Jul 1986 Department: Department of Revenue
Telangana act 029 of 1987 : The Telangana Apartments (Promotion of Construction and Ownership) Act, 1987.
State: Telangana Date: 15 May 1987 Department: Department of Municipal Administration and Urban Development Ministry: Ministry of Law Department
Telangana act 022 of 1987 : The Telangana Tax on Professions, Trades, Callings and Employments Act, 1987.
State: Telangana Date: 16 Apr 1987 Department: Department of Municipal Administration and Urban Development Ministry: Ministry of Vidhai
Telangana act 045 of 1987 : The Telangana Agricultural Indebtedness (Relief) Act, 1987.
State: Telangana Date: 23 Nov 1987 Department: Department of Revenue
Telangana act 030 of 1987 : The Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987.
State: Telangana Date: 15 May 1987 Department: Department of Revenue
Telangana act 033 of 1987 : The Telangana Advocates Welfare Fund Act, 1987.
State: Telangana Date: 23 Jul 1987 Department: Department of Law
Telangana act 034 of 1987 : The Telangana Labour Welfare Fund Act, 1987.
State: Telangana Date: 14 Aug 1987 Department: Department of Labour Employment, Training and Factories
Telangana act 020 of 1987 : The Telangana Interest Free Sales Tax Loans for Industries (Imposition of Ceiling) Act, 1987.
State: Telangana Date: 12 Apr 1987 Department: Department of Industries and Commerce
Telangana act 004 of 1988 : The Telangana Sports Authorities Act, 1988.
State: Telangana Date: 10 Jan 1988 Department: Department of Youth Advancement, Tourism and Culture
Telangana act 016 of 1988 : The Telangana State Council of Higher Education Act, 1988.
State: Telangana Date: 20 Apr 1988 Department: Department of Higher Education
Telangana act 020 of 1988 : The Telangana Shops and Establishments Act, 1988.
State: Telangana Date: 18 Jul 1988 Department: Department of Labour Employment, Training and Factories
Telangana act 022 of 1988 : The Telangana Private Educational Institutions Grant-In-Aid (Regulation) Act, 1988.
State: Telangana Date: 28 Aug 1988 Department: Department of Higher Education Ministry: Ministry of FINANCE
Telangana act 011 of 1988 : The Telangana Water Tax Act, 1988.
State: Telangana Date: 19 Apr 1988 Department: Department of Revenue
Telangana act 010 of 1988 : The Telangana Devadasis (Prohibition of Dedication) Act, 1988.
State: Telangana Date: 25 Mar 1988 Department: Department of Scheduled Castes Development
Telangana act 029 of 1989 : The Telangana Forest Produce (Fixation of Selling Prices) Act, 1989.
State: Telangana Date: 10 Nov 1989 Department: Department of Environment, Forests, Science and Technology
Telangana act 009 of 1989 : The Telangana State Audit Act, 1989.
State: Telangana Date: 19 Apr 1989 Department: Department of Finance
Telangana act 014 of 1991 : The Telangana Educational Service Untrained Teachers (Regulation of Services and Fixation of Pay) Act, 1991.
State: Telangana Date: 22 Apr 1991 Department: Department of School Education Ministry: Ministry of Education
Telangana act 025 of 1991 : The Telangana Special Protection Force Act, 1991.
State: Telangana Date: 23 Oct 1991 Department: Department of Home
Telangana act 009 of 1991 : The Telangana Abolition of the Posts of Village Assistants Act, 1991.
State: Telangana Date: 9 Apr 1991 Department: Department of Revenue
Telangana act 004 of 1991 : The Telangana Universities Act, 1991.
State: Telangana Date: 21 Jan 1991 Department: Department of Higher Education Ministry: Ministry of Vidhai
Telangana act 021 of 1992 : The Telangana Public Security Act, 1992.
State: Telangana Date: 29 Sep 1992 Department: Department of General Administration Ministry: Ministry of HOME
Telangana act 013 of 1992 : The Telangana Advocates Clerks Welfare Fund Act, 1992.
State: Telangana Date: 15 Apr 1992 Department: Department of Law
Telangana act 007 of 1993 : The Telangana Departmental Inquiries (Enforcement of Attendance of Witnesses and Production of Documents) Act, 1993.
State: Telangana Date: 1 Feb 1993 Department: Department of General Administration Ministry: Ministry of General Administration
Telangana act 003 of 1993 : The Telangana Oil Palm (Regulation of Production and Processing) Act, 1993.
State: Telangana Date: 20 Jan 1993 Department: Department of Agriculture and Cooperation
Telangana act 012 of 1993 : The Telangana Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Act, 1993.
State: Telangana Date: 5 Jun 1993 Department: Department of Home
Telangana act 020 of 1993 : The Telangana Commission for Backward Classes Act, 1993.
State: Telangana Date: 3 Dec 1993 Department: Department of Backward Classes Welfare
Telangana act 016 of 1993 : The Telangana (Scheduled Castes, Scheduled Tribes and Backward Classes) Regulation of issue of Community Certificates Act, 1993.
State: Telangana Date: 4 Sep 1993 Department: Department of Scheduled Castes Development
Telangana act 015 of 1993 : The Telangana Regulation of Trade in Indian Made Foreign Liquor, Foreign Liquor Act, 1993.
State: Telangana Date: 4 Sep 1993 Department: Department of Revenue
Telangana act 25 of 1994 : The Telangana Municipal Corporations Act, 1994.
State: Telangana Date: 11 Aug 1994 Department: Department of Municipal Administration and Urban Development
Telangana act 002 of 1994 : The Telangana (Regulation of Appointments to Public Services and Rationalisation of Staff Pattern and Pay Structure) Act, 1994.
State: Telangana Date: 15 Jan 1994 Department: Department of Finance Ministry: Ministry of HOME
Telangana act 014 of 1994 : The Telangana Single Window Cooperative Credit Structure at State Level Act, 1994.
State: Telangana Date: 16 Apr 1994 Department: Department of Agriculture and Cooperation
Telangana act 011 of 1995 : The Telangana Private Educational Institutions Maintenance Grant (Regulation) Act, 1995.
State: Telangana Date: 10 Feb 1995 Department: Department of School Education
Telangana act 017 of 1995 : The Telangana Prohibition Act, 1995.
State: Telangana Date: 17 Feb 1995 Department: Department of Revenue
Telangana act 006 of 1995 : The Telangana Gram Panchayats (Transitional Arrangements) Act, 1995.
State: Telangana Date: 3 Feb 1995 Department: Department of Panchayat Raj and Rural Development
Telangana act 030 of 1995 : The Telangana Mutually Aided Co-operative Societies Act, 1995.
State: Telangana Date: 17 May 1995 Department: Department of Agriculture and Cooperation
Telangana act 024 of 1995 : The Telangana Transplantation of Human Organs Act, 1995.
State: Telangana Date: 22 Apr 1995 Department: Department of Health, Medical and Family Welfare Ministry: Ministry of Vidhai
Telangana act 014 of 1995 : The Telangana Small Scale Industries (Restriction on Sales Tax Holiday) Act, 1995.
State: Telangana Date: 14 Feb 1995 Department: Department of Industries and Commerce
Telangana act 003 of 1996 : The Telangana Public Societies (Reconstitution of Management) Act, 1996.
State: Telangana Date: 16 Jan 1996 Department: Department of Revenue
Telangana act 004 of 1996 : The Telangana Public Sector Undertakings (Reconstitution of Management) Act, 1996.
State: Telangana Date: 16 Jan 1996 Department: Department of Public Enterprises
Telangana act 024 of 1997 : The Telangana Regulation of Reservations for Appointments to Public Services Act, 1997.
State: Telangana Date: 19 Aug 1997 Department: Department of Scheduled Castes Development Ministry: Ministry of HOME
Telangana act 012 of 1997 : The Telangana Water Resources Development Corporation Act, 1997.
State: Telangana Date: 7 Apr 1997 Department: Department of Irrigation and Command Area Development
Telangana act 014 of 1997 : The Telangana Prohibition of Absorption of Employees of State Government Public Sector Undertakings into Public Service Act, 1997.
State: Telangana Date: 21 Apr 1997 Department: Department of Public Enterprises
Telangana act 026 of 1997 : The Telangana Prohibition of Ragging Act, 1997.
State: Telangana Date: 19 Aug 1997 Department: Department of Home
Telangana act 028 of 1997 : The Telangana Prevention of Disfigurement of Open Places and Prohibition of Obscene and Objectionable Posters and Advertisements Act, 1997.
State: Telangana Date: 17 Nov 1997 Department: Department of Home
Telangana act 025 of 1997 : The Telangana Public Examinations (Prevention of Malpractice and Unfair means) Act, 1997.
State: Telangana Date: 19 Aug 1997 Department: Department of School Education
Telangana act 011 of 1997 : The Telangana Farmers Management of Irrigation Systems Act, 1997.
State: Telangana Date: 7 Mar 1997 Department: Department of Irrigation and Command Area Development Ministry: Ministry of Law Department
Telangana act 037 of 1998 : The Telangana Infrastructure Development Corporation Act, 1998.
State: Telangana Date: 22 Dec 1998 Department: Department of Infrastructure and Investment
Telangana act 030 of 1998 : The Telangana Electricity Reform Act, 1998.
State: Telangana Date: 29 Oct 1998 Department: Department of Energy
Telangana act 031 of 1998 : The Telangana State Minorities Commission Act, 1998.
State: Telangana Date: 25 Nov 1998 Department: Department of Minorities Welfare
Telangana act 013 of 1998 : The Telangana School Education Management (Community Participation) Act, 1998.
State: Telangana Date: 20 Apr 1998 Department: Department of School Education
Telangana act 001 of 1998 : The Telangana Road Development Corporation Act, 1998.
State: Telangana Date: 31 Dec 1998 Department: Department of Transport, Roads and Buildings
Telangana act 032 of 1998 : The Telangana Rural Electric Co-operative Societies (Temporary Provisions) Act, 1998.
State: Telangana Date: 15 Dec 1998 Department: Department of Energy
Telangana act 024 of 1998 : The Telangana Industrial Workers (Representation, Participation in Management and Relief) Act, 1998.
State: Telangana Date: 20 Jun 1998 Department: Department of Labour Employment, Training and Factories
Telangana act 009 of 1998 : The Telangana Womens Commission Act, 1998.
State: Telangana Date: 9 Mar 1998 Department: Department of Women, Children, Disabled and Senior Citizens
Telangana act 015 of 1999 : The Telangana Fire Service Act, 1999.
State: Telangana Date: 1 Jun 1999 Department: Department of Home
Telangana act 017 of 1999 : The Telangana Protection of Depositors of Financial Establishments Act, 1999.
State: Telangana Date: 23 Jun 1999 Department: Department of Home
Telangana act 42 of 2001 : The Telangana Control of Organised Crime Act, 2001.
State: Telangana Date: 15 Oct 2001 Department: Department of Home Ministry: Ministry of Law Department
Telangana act 036 of 2001 : The Telangana Infrastructure Development Enabling Act, 2001.
State: Telangana Date: 9 Oct 2001 Department: Department of Infrastructure and Investment
Telangana act 012 of 2001 : The Telangana Prisons Development Board Act, 2001.
State: Telangana Date: 13 Apr 2001 Department: Department of Home Ministry: Ministry of Govt of Maharashtra
Telangana act 035 of 2001 : The Telangana Societies Registration Act, 2001.
State: Telangana Date: 9 Oct 2001 Department: Department of Revenue
Telangana act 041 of 2001 : The Telangana Sales Tax (Settlement of Disputes) Act, 2001.
State: Telangana Date: 15 Oct 2001 Department: Department of Revenue
Telangana act 015 of 2002 : The Telangana Compulsory Registration of Marriages Act, 2002.
State: Telangana Date: 21 May 2002 Department: Department of Department for Women, Children, Disabled and Senior Citizens
Telangana act 013 of 2002 : The Telangana Allopathic Private Medical Care Establishments (Registration and Regulation) Act, 2002.
State: Telangana Date: 2 May 2002 Department: Department of Health, Medical and Family Welfare
Telangana act 006 of 2002 : The Telangana Pawn Brokers Act, 2002.
State: Telangana Date: 4 Mar 2002 Department: Department of Home
Telangana act 014 of 2002 : The Telangana Prohibition of Smoking and Health Protection Act, 2002.
State: Telangana Date: 2 May 2002 Department: Department of Health, Medical and Family Welfare
Telangana act 010 of 2002 : The Telangana Water, Land and Trees Act, 2002.
State: Telangana Date: 18 Apr 2002 Department: Department of Panchayat Raj and Rural Development
Telangana act 009 of 2003 : The Telangana State Commission for Scheduled Castes and Scheduled Tribes Act, 2003.
State: Telangana Date: 25 May 2003 Department: Department of Scheduled Castes Development
Telangana act 040 of 2005 : The Telangana District Planning Committees Act, 2005.
State: Telangana Date: 15 Nov 2005 Department: Department of Panchayat Raj and Rural Development Ministry: Ministry of Parliamentary Affairs
Telangana act 037 of 2005 : The Telangana Private Aided Educational Institutions Employees (Regulation of Pay) Act, 2005.
State: Telangana Date: 27 Oct 2005 Department: Department of Higher Education
Telangana act 005 of 2005 : The Telangana Value Added Tax Act, 2005.
State: Telangana Date: 16 Mar 2005 Department: Department of Revenue
Telangana act 021 of 2005 : The Telangana Reservation of seats in the Educational Institutions and of appointments or posts in the Public Services under the State to Muslim Community Act, 2005.
State: Telangana Date: 23 Oct 2005 Department: Department of Backward Classes Welfare
Telangana act 034 of 2005 : The Telangana Fiscal Responsibility and Budget Management Act, 2005.
State: Telangana Date: 25 Oct 2005 Department: Department of Finance Ministry: Ministry of Law Department
Telangana act 001 of 2005 : The Telangana Language Pandits Grade-II (Regulation of Scale of Pay) Act, 2004.
State: Telangana Date: 7 Jan 2005 Department: Department of School Education
Telangana act 038 of 2005 : The Telangana Mineral Bearing Lands (Infrastructure) Cess Act, 2005.
State: Telangana Date: 27 Oct 2005 Department: Department of Industries and Commerce
Telangana act 026 of 2006 : The Telangana Private Aided Collegiate and Technical Education Employees (Regulation of Pay) Act, 2006.
State: Telangana Date: 21 Apr 2006 Department: Department of Higher Education Ministry: Ministry of FINANCE
Telangana act 003 of 2006 : The Telangana Agricultural Land (Conversion for Non Agricultural purposes) Act, 2006.
State: Telangana Date: 30 Dec 2005 Department: Department of Revenue
Telangana act 006 of 2006 : The Telangana Bio-fertilisers (Monitoring and Quality Control) Act, 2006.
State: Telangana Date: 30 Dec 2005 Department: Department of Agriculture and Cooperation
Telangana act 024 of 2006 : The Telangana Aqua-culture Seed (Quality Control) Act, 2006.
State: Telangana Date: 19 Apr 2006 Department: Department of Agriculture and Cooperation
Telangana act 038 of 2006 : The Telangana Para Medical Board Act, 2006.
State: Telangana Date: 22 Sep 2006 Department: Department of Health, Medical and Family Welfare
Telangana act 024 of 2007 : The Telangana Propagation of Other Religion in the places of worship or prayer (Prohibition) Act, 2007.
State: Telangana Date: 9 Aug 2007 Department: Department of Revenue
Telangana act 029 of 2007 : The Telangana Cotton Seeds (Regulation of Supply, Distribution, Sale and Fixation of Sale Price) Act, 2007.
State: Telangana Date: 14 Aug 2007 Department: Department of Agriculture and Cooperation
Telangana act 026 of 2007 : The Telangana Reservation in favour of Socially and Educationally Backward Classes of Muslims Act, 2007.
State: Telangana Date: 9 Aug 2007 Department: Department of Backward Classes Welfare
Telangana act 032 of 2007 : The Telangana Metropolitan Planning Committee Act, 2007.
State: Telangana Date: 6 Dec 2007 Department: Department of Municipal Administration and Urban Development Ministry: Ministry of Urban Development
Telangana act 031 of 2007 : The Telangana Government Medical and Dental Institutions (Conversion into Semi-Autonomous Institutions) Act, 2007.
State: Telangana Date: 6 Dec 2007 Department: Department of Health, Medical and Family Welfare
Telangana act 011 of 2007 : The Telangana Government Property (Preservation, Protection and Resumption) Act, 2007.
State: Telangana Date: 26 Mar 2007 Department: Department of Revenue
Telangana act 011 of 2008 : The Telangana Medicare Service Persons and Medicare Service Institutions (Prevention of Violence and Damage to Property) Act, 2008.
State: Telangana Date: 20 Apr 2008 Department: Department of Health, Medical and Family Welfare
Telangana act 038 of 2008 : The Telangana Municipal Tramways (Construction, Operation and Maintenance) Act, 2008.
State: Telangana Date: 27 Sep 2008 Department: Department of Municipal Administration and Urban Development
Telangana act 2 of 2009 : The Telangana Self Help Groups (SHG) Women Co-contributory Pension Act, 2009.
State: Telangana Date: 1 Mar 2009 Department: Department of Panchayat Raj and Rural Development
Telangana act 015 of 2009 : The Telangana Water Resources Regulatory Commission Act, 2009.
State: Telangana Date: 8 Sep 2009 Department: Department of Irrigation and Command Area Development
Telangana act 013 of 2010 : The Telangana Registration of Horticulture Nurseries (Regulation) Act, 2010.
State: Telangana Date: 7 Aug 2010 Department: Department of Agriculture and Cooperation
Telangana act 001 of 2011 : The Telangana Micro Finance Institutions (Regulation of Money Lending) Act, 2011.
State: Telangana Date: 31 Dec 2011 Department: Department of Panchayat Raj and Rural Development
Telangana act 018 of 2011 : The Telangana Land Licensed Cultivators Act, 2011.
State: Telangana Date: 22 Dec 2011 Department: Department of Revenue
Telangana act 003 of 2012 : The Telangana Promotion of Social Audit and Prevention of Corrupt Practices Act, 2012.
State: Telangana Date: 11 Apr 2012 Department: Department of Panchayat Raj and Rural Development
Telangana act 006 of 2013 : The Telangana Public Safety (Measures) Enforcement Act, 2013.
State: Telangana Date: 4 Jun 2013 Department: Department of Home
Telangana act 002 of 2014 : The Telangana Contingency Fund Act, 2014.
State: Telangana Date: 3 Dec 2014 Department: Department of Finance Ministry: Ministry of Social Justice and Empowerment
Telangana act 003 of 2014 : The Telangana State Industrial Project Approval and Self Certification System (TS-iPASS) Act, 2014.
State: Telangana Date: 3 Dec 2014 Department: Department of Industries and Commerce
Telangana act 007 of 2015 : The Telangana Parliamentary Secretaries (Appointment, Salaries, Allowances and Miscellaneous Provisions) Act, 2015.
State: Telangana Date: 20 Apr 2015 Department: Department of General Administration
Telangana act 006 of 2015 : The Telangana Domestic and Industrial Water Grid Pipelines (Acquisition of Right of User in Land) Act, 2015.
State: Telangana Date: 20 Apr 2015 Department: Department of Revenue
Telangana act 012 of 2016 : The Telangana State Commission for Debt Relief (Small Farmers, Agricultural Labourers and Rural Artisans) Act, 2016.
State: Telangana Date: 26 May 2016 Department: Department of Revenue
Telangana act 7 of 2017 : The Telangana Acts (Repealing) Act, 2016
State: Telangana Department: Department of Law
Telangana act 014 of 2017 : The Telangana (Transfer of pending cases of State of Telangana from the A.P.Administrative Tribunal to High Court of Judicature at Hyderabad) Act, 2016.
State: Telangana Date: 24 Jan 2017 Department: Department of Law
Telangana act 022 of 2017 : The Telangana Heritage (Protection, Preservation, Conservation and Maintenance) Act, 2017.
State: Telangana Date: 24 May 2017 Department: Department of Youth Advancement, Tourism and Culture
Telangana act 018 of 2017 : The Telangana State Scheduled Castes and Scheduled Tribes Special Development Fund (Planning, Allocation and Utilization of Financial Resources) Act, 2017.
State: Telangana Date: 30 Mar 2017 Department: Department of Scheduled Castes Development
Telangana act 023 of 2017 : The Telangana Goods and Services Tax Act, 2017.
State: Telangana Date: 25 May 2017 Department: Department of Revenue
Telangana act 011 of 2018 : The Telangana State Private Universities (Establishment and Regulation) Act, 2018.
State: Telangana Date: 29 Mar 2018 Department: Department of Higher Education
Telangana act 005 of 2018 : The Telangana Panchayat Raj Act, 2018.
State: Telangana Date: 29 Mar 2018 Department: Department of Panchayat Raj and Rural Development
Telangana act 009 of 2018 : The Telangana Police (Selection and Appointment of Director General of Police (Head of Police Force)) Act, 2018.
State: Telangana Date: 29 Mar 2018 Department: Department of General Administration
Telangana act 010 of 2018 : The Telangana (Compulsory Teaching and Learning of Telugu in Schools) Act, 2018.
State: Telangana Date: 29 Mar 2018 Department: Department of School Education
Telangana act 011 of 2019 : The Telangana Municipalities Act, 2019
State: Telangana Date: 9 Oct 2019 Department: Department of Municipal Administration and Urban Development
Telangana act 009 of 2020 : The Telangana Rights in Land and Pattadar Pass Books Act, 2020
State: Telangana Department: Department of Revenue Ministry: Ministry of Govt of Maharashtra
Telangana act 010 of 2020 : The Telangana Abolition of the Posts of Village Revenue Officers Act, 2020.
State: Telangana Department: Department of Revenue
Telangana act 012 of 2020 : The Telangana State Building Permission Approval and Self Certification System (TS-bPASS) Act, 2020.
State: Telangana Department: Department of Municipal Administration and Urban Development
Telangana act 014 of 2020 : The Telangana Disaster and Public Health Emergency (Special Provisions) Act, 2020
State: Telangana Department: Department of Finance
Telangana act 006 of 2020 : The TELANGANA SELF HELP GROUPS (SHG) WOMEN CO-CONTRIBUTORY PENSION (REPEAL) ACT, 2020.
State: Telangana Date: 20 Mar 2020 Department: Department of Panchayat Raj And Rural Development
Telangana act 007 of 2023 : The Telangana State Road Transport Corporation (Absorption of Employees into Government Service) Act, 2023.
State: Telangana Date: 14 Sep 2023 Department: Department of Transport, Roads and Buildings
Telangana act 009 of 2024 : The Telangana Institute of Medical Sciences Act, 2024.
State: Telangana Date: 6 Jul 2024 Department: Department of Health, Medical And Family Welfare
Telangana act 015 of 2024 : The Telangana Laws (Change of Acronyms) Act, 2024.
State: Telangana Date: 21 Aug 2024 Department: Department of Law