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Parallel Search is an AI-driven legal research functionality that uses natural language understanding to find conceptually relevant case law, even without exact keyword matches.
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Acts
Telangana
C
Telangana Acts Starting With C
Telangana act 018 of 1953 : The Code of Civil Procedure (Telangana) (Second Amendment) Act, 1953.
State:
Telangana
Date:
2 Dec 1953
Department:
Department of Law
Telangana act 011 of 1953 : The Code of Civil Procedure (Telangana) Amendment Act, 1953.
State:
Telangana
Date:
9 Jun 1953
Department:
Department of Law
Telangana act 002 of 2004 : The Cyberabad (Metropolitan Area) Police Act, 2004.
State:
Telangana
Date:
3 Jul 2004
Department:
Department of Home
Telangana act 019 of 2008 : The Commission for Development of Backward Areas of Telangana Act, 2008.
State:
Telangana
Date:
26 Apr 2008
Department:
Department of Backward Classes Welfare
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