THE CODE OF CIVIL PROCEDURE (TELANGANA) SECOND
AMENDMENT ACT, 1953.
(ACT NO. XVIII OF 1953.)
ARRANGEMENT OF SECTIONS
Sections
1. Short title, extent and commencement.
2. Amendment of section 60, Act 5 of 1908.
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THE CODE OF CIVIL PROCEDURE (TELANGANA)
SECOND AMENDMENT ACT, 1953.1
ACT No. XVIII OF 1953.
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