tamil nadu act 002 of 1888 : Places of Public Resort Act, 1888
State: Tamil Nadu
Tamil nadu act 002 of 1923 : Prince of Arcot Endowments Act, 1922
State: Tamil Nadu
Tamil Nadu act 002 of 1923 : The Prince of Arcot Endowments Act, 1922
State: Tamil Nadu
Date: 19 Jan 1923
Department:
Department of Backward Classes(BC), Most Backward Classes(MBC) and Minorities Welfare Department, Government of Tamil Nadu
Tamil Nadu act 005 of 1934 : The Periyar Irrigation Tanks (Preservation) Act, 1934
State: Tamil Nadu
Date: 17 Apr 1934
Department:
Department of Municipal Administration and Water Supply Department, Government of Tamil Nadu
Tamil Nadu act 004 of 1936 : The Payment Of Wages Act (CENTRAL ACT)
State: Tamil Nadu
Date: 23 Apr 1936
Department:
Department of Labour and Employment Department, Government of Tamil Nadu
Tamil Nadu act 014 of 1938 : Prisons and Indian Lunacy (Tamil Nadu Amendment) Act, 1938
State: Tamil Nadu
Department:
Department of Home Department, Government of Tamil Nadu
Tamil nadu act 005 of 1940 : Prisons (Tamil Nadu Amendment) Act, 1940
State: Tamil Nadu
tamil nadu act 012 of 1945 : Prevention of Couching Act, 1945
State: Tamil Nadu
Tamil nadu act 018 of 1947 : Prisons (Tamil Nadu Amendment) Act, 1947
State: Tamil Nadu
Tamil nadu act 013 of 1948 : Police (Tamil Nadu Amendment) Act, 1948
State: Tamil Nadu
Tamil Nadu act 013 of 1948 : The Police (Tamil Nadu Amendment) Act, 1948, Act 13 of 1948
State: Tamil Nadu
Date: 30 Apr 1948
Department:
Department of Home Department, Government of Tamil Nadu
Tamil Nadu act 069 of 1951 : The Plantations Labour Act 1951(CENTRAL ACT)
State: Tamil Nadu
Date: 2 Nov 1951
Department:
Department of Labour and Employment Department, Government of Tamil Nadu
Tamil nadu act 022 of 1955 : Police Tamil Nadu Amendment Act, 1955
State: Tamil Nadu
Tamil Nadu act 014 of 1957 : The Prevention of Insults to National Honour Act, 1957
State: Tamil Nadu
Date: 17 Nov 1957
Department:
Department of Home Department, Government of Tamil Nadu
Tamil Nadu act 11 of 1958 : The Prisoners Tamil Nadu (Amendment) Act, 1958, Act 11 of 1958
State: Tamil Nadu
Date: 3 Jun 1958
Department:
Department of Home Department, Government of Tamil Nadu
Tamil Nadu act 011 of 1958 : Prisoners (Tamil Nadu Amendment) Act, 1958
State: Tamil Nadu
Department:
Department of Home Department, Government of Tamil Nadu
Tamil Nadu act 059 of 1960 : The Prevention of Cruelty to Animals Act, 1960
State: Tamil Nadu
Date: 26 Dec 1960
Department:
Department of Environment and Forests Department, Tamil Nadu
Tamil Nadu act 039 of 1972 : The Payment of Gratuity Act 1972 (CENTRAL ACT)
State: Tamil Nadu
Date: 21 Aug 1972
Department:
Department of Labour and Employment Department, Government of Tamil Nadu
tamil nadu act 019 of 1976 : Private Colleges (Regulation) Act, 1976
State: Tamil Nadu
tamil nadu act 056 of 1979 : Prize Schemes (Prohibition) Act, 1979
State: Tamil Nadu
Tamil Nadu act 011 of 1981 : Pachaiyappa's Trust (Taking over of Management) Act, 1981
State: Tamil Nadu
Department:
Department of Higher Education Department, Government of Tamil Nadu
Tamil Nadu act 048 of 1988 : The PREVENTION OF ILLICIT TRAFFFIC IN NARCOTIC DRUGS AND PSYCHOTROPIC SUBSTANCES ACT, 1988
State: Tamil Nadu
Date: 16 Sep 1988
Department:
Department of Home, Prohibition and Excise Department, Government of Tamil Nadu
Tamil Nadu act 020 of 1993 : Parambikulam-Aliyar Project (Regulation of Water-Supply) Act, 1993
State: Tamil Nadu
Department:
Department of Municipal Administration and Water Supply Department, Government of Tamil Nadu
Tamil nadu act 014 of 1994 : Prisoners (Tamil Nadu Amendment) Act, 1994
State: Tamil Nadu
Tamil Nadu act 010 of 1994 : The PROTECTION OF HUMAN RIGHTS ACT, 1993
State: Tamil Nadu
Date: 8 Jan 1994
Department:
Department of Public Department, Government of Tamil Nadu
tamil nadu act 007 of 1997 : Prohibition of Ragging Act, 1997
State: Tamil Nadu
Tamil Nadu act 045 of 1997 : The Periyar University Act, 1997.
State: Tamil Nadu
Date: 31 Dec 1998
Department:
Department of Higher Education Department, Government of Tamil Nadu
Tamil Nadu act 045 of 1997 : The Periyar University Act, 1997
State: Tamil Nadu
Date: 6 Aug 1997
Department:
Department of Higher Education Department, Government of Tamil Nadu
tamil nadu act 015 of 2005 : Panchayats (Second Amendement) Act, 2005
State: Tamil Nadu