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Home
Acts
Tamil Nadu
P
Tamil Nadu Acts Starting With P
tamil nadu act 002 of 1888 : Places of Public Resort Act, 1888
State:
Tamil Nadu
Tamil nadu act 002 of 1923 : Prince of Arcot Endowments Act, 1922
State:
Tamil Nadu
Tamil Nadu act 002 of 1923 : The Prince of Arcot Endowments Act, 1922
State:
Tamil Nadu
Date:
19 Jan 1923
Department:
Department of Backward Classes(BC), Most Backward Classes(MBC) and Minorities Welfare Department, Government of Tamil Nadu
Tamil nadu act 003 of 1927 : Presidency Small Cause Courts (Tamil Nadu Amendment) Act, 1927
State:
Tamil Nadu
Tamil Nadu act 005 of 1934 : The Periyar Irrigation Tanks (Preservation) Act, 1934
State:
Tamil Nadu
Date:
17 Apr 1934
Department:
Department of Municipal Administration and Water Supply Department, Government of Tamil Nadu
Tamil Nadu act 004 of 1936 : The Payment Of Wages Act (CENTRAL ACT)
State:
Tamil Nadu
Date:
23 Apr 1936
Department:
Department of Labour and Employment Department, Government of Tamil Nadu
Tamil Nadu act 014 of 1938 : Prisons and Indian Lunacy (Tamil Nadu Amendment) Act, 1938
State:
Tamil Nadu
Department:
Department of Home Department, Government of Tamil Nadu
Tamil nadu act 005 of 1940 : Prisons (Tamil Nadu Amendment) Act, 1940
State:
Tamil Nadu
Tamil nadu act 005 of 1943 : Presidency-Towns Insolvency (Tamil Nadu Amendment) Act, 1943
State:
Tamil Nadu
tamil nadu act 012 of 1945 : Prevention of Couching Act, 1945
State:
Tamil Nadu
Tamil nadu act 018 of 1947 : Prisons (Tamil Nadu Amendment) Act, 1947
State:
Tamil Nadu
Tamil nadu act 019 of 1947 : Prisons (Tamil Nadu Amendment) No. XIX of Act, 1947
State:
Tamil Nadu
Tamil nadu act 013 of 1948 : Police (Tamil Nadu Amendment) Act, 1948
State:
Tamil Nadu
Tamil Nadu act 013 of 1948 : The Police (Tamil Nadu Amendment) Act, 1948, Act 13 of 1948
State:
Tamil Nadu
Date:
30 Apr 1948
Department:
Department of Home Department, Government of Tamil Nadu
Tamil nadu act 034 of 1949 : Provincial Small Cause Courts (Tamil Nadu Amendment) Act, 1949
State:
Tamil Nadu
Tamil Nadu act 069 of 1951 : The Plantations Labour Act 1951(CENTRAL ACT)
State:
Tamil Nadu
Date:
2 Nov 1951
Department:
Department of Labour and Employment Department, Government of Tamil Nadu
Tamil nadu act 008 of 1953 : Provincial Insolvency (Tamil Nadu Amendment) Act, 1953
State:
Tamil Nadu
Tamil nadu act 012 of 1955 : Presidency Small Cause Courts (Tamil Nadu Amendment) Act, 1955
State:
Tamil Nadu
Tamil nadu act 022 of 1955 : Police Tamil Nadu Amendment Act, 1955
State:
Tamil Nadu
Tamil nadu act 016 of 1956 : Presidency Small Cause Courts (Tamil Nadu Amendment) Act, 1956
State:
Tamil Nadu
tamil nadu act 014 of 1957 : Prevention of Insults to National Honour Act, 1957
State:
Tamil Nadu
Tamil Nadu act 014 of 1957 : The Prevention of Insults to National Honour Act, 1957
State:
Tamil Nadu
Date:
17 Nov 1957
Department:
Department of Home Department, Government of Tamil Nadu
Tamil Nadu act 11 of 1958 : The Prisoners Tamil Nadu (Amendment) Act, 1958, Act 11 of 1958
State:
Tamil Nadu
Date:
3 Jun 1958
Department:
Department of Home Department, Government of Tamil Nadu
Tamil Nadu act 011 of 1958 : Prisoners (Tamil Nadu Amendment) Act, 1958
State:
Tamil Nadu
Department:
Department of Home Department, Government of Tamil Nadu
Tamil nadu act 009 of 1959 : Payment of Wages (Tamil Nadu Amendment) Act, 1959
State:
Tamil Nadu
Tamil nadu act 014 of 1960 : Press and Registration of Books (Tamil Nadu Amendment) Act, 1960
State:
Tamil Nadu
tamil nadu act 017 of 1960 : Panchayat Union Councils (Special Provisions for First Constitution) Act, 1960
State:
Tamil Nadu
Tamil Nadu act 059 of 1960 : The Prevention of Cruelty to Animals Act, 1960
State:
Tamil Nadu
Date:
26 Dec 1960
Department:
Department of Environment and Forests Department, Tamil Nadu
Tamil nadu act 020 of 1963 : Payment of Wages (Tamil Nadu Amendment) Act, 1963
State:
Tamil Nadu
tamil nadu act 020 of 1968 : Proprietary Estates' Village Service and the Tamil Nadu Hereditary Village-Offices (Repeal) Act, 1968
State:
Tamil Nadu
tamil nadu act 003 of 1971 : Panchayat Courts (Validation of Proceedings) Act, 1970
State:
Tamil Nadu
Tamil Nadu act 039 of 1972 : The Payment of Gratuity Act 1972 (CENTRAL ACT)
State:
Tamil Nadu
Date:
21 Aug 1972
Department:
Department of Labour and Employment Department, Government of Tamil Nadu
Tamil nadu act 047 of 1974 : Payment of Wages (Tamil Nadu Amendment) Act, 1974
State:
Tamil Nadu
tamil nadu act 033 of 1976 : Panchayat Union Councils (Extension of Term of Office) Act, 1976
State:
Tamil Nadu
tamil nadu act 019 of 1976 : Private Colleges (Regulation) Act, 1976
State:
Tamil Nadu
tamil nadu act 032 of 1976 : Panchayats (Extension of Term of Office) Act, 1976
State:
Tamil Nadu
tamil nadu act 001 of 1976 : Public Premises (Eviction of Unauthorised Occupants) Act, 1975
State:
Tamil Nadu
tamil nadu act 005 of 1977 : Panchayat Union Councils (Appointment of Special Officers) Act, 1977
State:
Tamil Nadu
tamil nadu act 006 of 1977 : Public Men (Criminal Misconduct) Repeal Act, 1977
State:
Tamil Nadu
tamil nadu act 060 of 1979 : Panchayats (Appointment of Special Officers) Act, 1979
State:
Tamil Nadu
Tamil nadu act 043 of 1979 : Presidency Small Cause Courts, Code of Civil Procedure and Tamil Nadu Court-Fees and Suits Valuation (Amendment) Act, 1979
State:
Tamil Nadu
tamil nadu act 056 of 1979 : Prize Schemes (Prohibition) Act, 1979
State:
Tamil Nadu
tamil nadu act 028 of 1979 : Preservation of Private Forests (Extension to Kanyakumari District) Act, 1979
State:
Tamil Nadu
tamil nadu act 009 of 1981 : Prevention of Incitement to Refuse or Defer Payment of Tax Act, 1981
State:
Tamil Nadu
Tamil nadu act 066 of 1981 : Pachaiyappa's Trust (Taking over of Management) Amendment Act, 1981
State:
Tamil Nadu
Tamil Nadu act 011 of 1981 : Pachaiyappa's Trust (Taking over of Management) Act, 1981
State:
Tamil Nadu
Department:
Department of Higher Education Department, Government of Tamil Nadu
Tamil nadu act 032 of 1982 : Provincial Small Cause Courts (Tamil Nadu Amendment) Act, 1982
State:
Tamil Nadu
Tamil nadu act 022 of 1985 : Pachaiyappa's Trust (Taking over of Management) Amendment Act, 1985
State:
Tamil Nadu
Tamil nadu act 027 of 1986 : Payment of Wages (Tamil Nadu Amendment) Act, 1986
State:
Tamil Nadu
Tamil nadu act 014 of 1986 : Pachaiyappa's Trust (Taking over of Management) Amendment Act, 1986
State:
Tamil Nadu
Tamil nadu act 057 of 1987 : Pachaiyappa's Trust and the Scheduled Public Trusts and Endowments (Taking over of Management) Third Amendment Act, 1987
State:
Tamil Nadu
Tamil nadu act 056 of 1987 : Pachaiyappa's Trust (Taking over of Management) Second Amendment Act, 1987
State:
Tamil Nadu
Tamil nadu act 009 of 1987 : Pachaiyappa's Trust (Taking over of Management) Amendment Act, 1987
State:
Tamil Nadu
Tamil nadu act 013 of 1988 : Pachaiyappa's Trust and the Scheduled Public Trusts and Endowments (Taking over of Management) Amendment Act, 1988
State:
Tamil Nadu
Tamil Nadu act 048 of 1988 : The PREVENTION OF ILLICIT TRAFFFIC IN NARCOTIC DRUGS AND PSYCHOTROPIC SUBSTANCES ACT, 1988
State:
Tamil Nadu
Date:
16 Sep 1988
Department:
Department of Home, Prohibition and Excise Department, Government of Tamil Nadu
Tamil nadu act 017 of 1991 : Pachaiyappa's Trust and the Scheduled Public Trusts and Endowments (Taking over of Management) Amendment Act, 1991
State:
Tamil Nadu
tamil nadu act 015 of 1991 : Panchayats and Panchayat Union Councils (Appointment of Special Officers) Act, 1991
State:
Tamil Nadu
Tamil nadu act 010 of 1992 : Pachaiyappa's Trust and the Scheduled Public Trusts and Endowments (Taking over of Management) Amendment Act, 1992
State:
Tamil Nadu
Tamil Nadu act 020 of 1993 : Parambikulam-Aliyar Project (Regulation of Water-Supply) Act, 1993
State:
Tamil Nadu
Department:
Department of Municipal Administration and Water Supply Department, Government of Tamil Nadu
Tamil nadu act 049 of 1994 : Provincial Small Cause Courts (Tamil Nadu Amendment) Act, 1994
State:
Tamil Nadu
Tamil nadu act 060 of 1994 : Pachaiyappa's Trust and the Scheduled Public Trusts and Endowments (Taking over of Management) Amendment Act, 1994
State:
Tamil Nadu
Tamil nadu act 014 of 1994 : Prisoners (Tamil Nadu Amendment) Act, 1994
State:
Tamil Nadu
Tamil Nadu act 010 of 1994 : The PROTECTION OF HUMAN RIGHTS ACT, 1993
State:
Tamil Nadu
Date:
8 Jan 1994
Department:
Department of Public Department, Government of Tamil Nadu
Tamil nadu act 026 of 1995 : Presidency Small Cause Courts and the Provincial Small Cause Courts (Tamil Nadu Amendment) Act, 1995
State:
Tamil Nadu
Tamil nadu act 041 of 1996 : Plantations Labour (Tamil Nadu Amendment) Act, 1996
State:
Tamil Nadu
tamil nadu act 004 of 1997 : Private Clinical Establishments (Regulation) Act, 1997
State:
Tamil Nadu
tamil nadu act 007 of 1997 : Prohibition of Ragging Act, 1997
State:
Tamil Nadu
Tamil Nadu act 045 of 1997 : The Periyar University Act, 1997.
State:
Tamil Nadu
Date:
31 Dec 1998
Department:
Department of Higher Education Department, Government of Tamil Nadu
Tamil Nadu act 045 of 1997 : The Periyar University Act, 1997
State:
Tamil Nadu
Date:
6 Aug 1997
Department:
Department of Higher Education Department, Government of Tamil Nadu
Tamil nadu act 038 of 1999 : Payment of Wages (Tamil Nadu Amendment) Act, 1999
State:
Tamil Nadu
tamil nadu act 056 of 2002 : Prohibition of Forcible Conversion of Religion Act, 2002
State:
Tamil Nadu
tamil nadu act 044 of 2002 : Prohibition of Ritual and Practice of Burying Alive of a Person Act, 2002
State:
Tamil Nadu
tamil nadu act 015 of 2005 : Panchayats (Second Amendement) Act, 2005
State:
Tamil Nadu
tamil nadu act 010 of 2006 : Prohibition of Forcible Conversion of Religion (Repeal) Act, 2006
State:
Tamil Nadu
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