Tamil Nadu Acts Starting With I

tamil nadu act 008 of 1869 : Inams Act, 1869
State: Tamil Nadu
Tamil Nadu act 013 of 1885 : The Indian Telegraph Act, 1885 (Central Act 13 of 1885)
State: Tamil Nadu Date: 22 Jul 1885 Department: Department of Information Technology Department, Government of Tamil Nadu
Tamil Nadu act 002 of 1899 : The Indian Stamp Act, 1899
State: Tamil Nadu Date: 27 Jan 1899 Department: Department of Commercial Taxes and Registration Department, Government of Tamil Nadu
Tamil Nadu act 016 of 1927 : The Indian Forest Act 1927
State: Tamil Nadu Date: 21 Sep 1927 Department: Department of Environment and Forests Department, Tamil Nadu
Tamil nadu act 002 of 1929 : Indian Fisheries (Tamil Nadu Amendment) Act, 1927
State: Tamil Nadu
Tamil nadu act 003 of 1936 : Indian Registration (Tamil Nadu Amendment) Act, 1935
State: Tamil Nadu
Tamil nadu act 015 of 1938 : Indian Lunacy (Tamil Nadu Amendment) Act, 1938
State: Tamil Nadu
Tamil nadu act 020 of 1940 : Indian Medical Degrees (Tamil Nadu Amendment) Act, 1940
State: Tamil Nadu
Tamil nadu act 014 of 1942 : Indian Tolls (Tamil Nadu Amendment) Act, 1942
State: Tamil Nadu
Tamil nadu act 012 of 1943 : Indian Lunacy (Tamil Nadu) Amendment Act, 1943
State: Tamil Nadu
Tamil Nadu act 020 of 1946 : The Industrial Employment Standing Orders Act (CENTRAL ACT)
State: Tamil Nadu Date: 23 Apr 1946 Department: Department of Labour and Employment Department, Government of Tamil Nadu
Tamil Nadu act 014 of 1947 : The Industrial Disputes Act,1947 (CENTRAL ACT)
State: Tamil Nadu Date: 11 Mar 1947 Department: Department of Labour and Employment Department, Government of Tamil Nadu
Tamil nadu act 011 of 1950 : Indian Criminal Law Amendment Tamil Nadu Act, 1950
State: Tamil Nadu
Tamil nadu act 036 of 1949 : Indian Treasure-Trove (Tamil Nadu Amendment) Act, 1949
State: Tamil Nadu
tamil nadu act 023 of 1954 : Installation of Oil Engines (Temporary Permission) Act, 1954
State: Tamil Nadu
Tamil Nadu act 035 of 1954 : The Indian Bar Council (Tamil Nadu Amendment) Act, 1954
State: Tamil Nadu Date: 14 Jan 1955 Department: Department of Home Department, Government of Tamil Nadu
Tamil nadu act 035 of 1954 : Indian Bar Councils (Tamil Nadu Amendment) Act, 1954
State: Tamil Nadu
Tamil nadu act 021 of 1959 : Indian Partnership (Tamil Nadu Amendment) Act, 1959
State: Tamil Nadu
Tamil nadu act 025 of 1960 : Indian Penal Code and the Code of Criminal Procedure (Tamil Nadu Amendment) Act, 1960
State: Tamil Nadu
Tamil nadu act 024 of 1960 : Industrial Employment (Standing Orders) (Tamil Nadu Amendment) Act, 1960
State: Tamil Nadu
Tamil nadu act 009 of 1963 : Industrial Disputes (Tamil Nadu Amendment) Act, 1963
State: Tamil Nadu
Tamil nadu act 035 of 1965 : Indian Partnership (Tamil Nadu Amendment) Act, 1965
State: Tamil Nadu
Tamil nadu act 021 of 1966 : Indian Registration (Tamil Nadu Amendment) Act, 1966
State: Tamil Nadu
Tamil nadu act 024 of 1967 : Indian Stamp (Tamil Nadu Amendment) Act, 1967
State: Tamil Nadu
Tamil nadu act 027 of 1973 : Indian Stamp (Tamil Nadu Amendment) Act, 1973
State: Tamil Nadu
Tamil nadu act 025 of 1974 : Indian Stamp (Tamil Nadu Amendment) Act, 1974
State: Tamil Nadu
Tamil nadu act 019 of 1975 : Indian Ports (Tamil Nadu Amendment) Act, 1975
State: Tamil Nadu
Tamil nadu act 024 of 1975 : Indian Stamp (Tamil Nadu Amendment) Act, 1975
State: Tamil Nadu
Tamil nadu act 040 of 1975 : Indian Stamp (Tamil Nadu Second Amendment) Act, 1975
State: Tamil Nadu
tamil nadu act 048 of 1975 : Indebted Persons (Temporary Relief) Act, 1975
State: Tamil Nadu
tamil nadu act 015 of 1976 : Indebted Agriculturists (Temporary Relief) Act, 1976
State: Tamil Nadu
tamil nadu act 016 of 1976 : Indebted Persons (Temporary Relief) Act, 1976
State: Tamil Nadu
tamil nadu act 017 of 1976 : Indebted Agriculturists and Indebted Persons (Special Provisions) Act, 1976
State: Tamil Nadu
Tamil nadu act 005 of 1976 : Indian Stamp (Tamil Nadu Third Amendment) and the Tamil Nadu Court-Fees and Suits Valuation (Amendment) Act, 1975
State: Tamil Nadu
Tamil Nadu act 030 of 1979 : The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Act,1979 (CENTRAL ACT)
State: Tamil Nadu Date: 11 Jun 1979 Department: Department of Labour and Employment Department, Government of Tamil Nadu
Tamil nadu act 012 of 1980 : Indian Fisheries (Tamil Nadu Amendment) Act, 1979
State: Tamil Nadu
Tamil nadu act 039 of 1980 : Indian Electricity (Tamil Nadu Amendment) Act, 1980
State: Tamil Nadu
Tamil nadu act 042 of 1981 : Indian Stamp (Tamil Nadu Amendment) Act, 1981
State: Tamil Nadu
Tamil Nadu act 044 of 1981 : Identification of Prisoners (Tamil Nadu Amendment) Act, 1981
State: Tamil Nadu Department: Department of Home Department, Government of Tamil Nadu
Tamil nadu act 038 of 1982 : Indian Partnership (Tamil Nadu Amendment) Act, 1982
State: Tamil Nadu
Tamil nadu act 013 of 1982 : Indian Penal Code and the Code of Criminal Procedure (Tamil Nadu Amendment) Act, 1982
State: Tamil Nadu
Tamil nadu act 036 of 1982 : Industrial Disputes (Tamil Nadu Amendment) Act, 1982
State: Tamil Nadu
tamil nadu act 061 of 1986 : Inam Abolition Laws (Validation of Proceedings) Act, 1986
State: Tamil Nadu
Tamil nadu act 038 of 1987 : Indian Stamp and the Registration (Tamil Nadu Amendment) Act, 1987
State: Tamil Nadu
Tamil nadu act 005 of 1988 : Industrial Disputes (Tamil Nadu Amendment) Act, 1981
State: Tamil Nadu
Tamil nadu act 043 of 1992 : Indian Stamp (Tamil Nadu Amendment) Act, 1992
State: Tamil Nadu
Tamil nadu act 039 of 1992 : Indian Stamp (Tamil Nadu Second Amendment) Act, 1992
State: Tamil Nadu
Tamil nadu act 027 of 1995 : Indian Christian Marriage (Extension to Transferred Territory) Act, 1995
State: Tamil Nadu Department: Department of Home Department, Government of Tamil Nadu
Tamil nadu act 063 of 1997 : Indian Tolls (Tamil) Nadu Amendment Act, 1997
State: Tamil Nadu
Tamil nadu act 042 of 1998 : Indian Criminal Law Amendment (Tamil Nadu Amendment) Act, 1998
State: Tamil Nadu
Tamil nadu act 033 of 1998 : Indian Electricity (Tamil Nadu Amendment) Act, 1998
State: Tamil Nadu
Tamil nadu act 001 of 2000 : Indian Stamp (Tamil Nadu Amendment) Act, 1998
State: Tamil Nadu
Tamil Nadu act 021 of 2000 : The Information Technology Act, 2000 (Central Act 21 of 2000)
State: Tamil Nadu Date: 9 Jun 2000 Department: Department of Information Technology Department, Government of Tamil Nadu
Tamil nadu act 009 of 2001 : Indian Stamp (Tamil Nadu Amendment) Act, 1997
State: Tamil Nadu
Tamil nadu act 031 of 2004 : Indian Stamp (Tamil Nadu Amendment) Act, 2004
State: Tamil Nadu
Tamil nadu act 013 of 2008 : Indian Stamp and the Registration (Tamil Nadu Amendment) Act, 2006
State: Tamil Nadu
Tamil nadu act 045 of 2008 : Industrial Disputes (Tamil Nadu Amendment) Act, 2008
State: Tamil Nadu
Tamil Nadu act 029 of 2010 : The Identification of Prisoners (Tamil Nadu Amendments ) Act, 2010, Act 29 of 2010
State: Tamil Nadu Date: 6 Oct 2010 Department: Department of Home Department, Government of Tamil Nadu