All
All
Parallel
Title
Appellant
Respondent
Lawyer
Parallel Search is an AI-driven legal research functionality that uses natural language understanding to find conceptually relevant case law, even without exact keyword matches.
Hi, I'm AMICUS. Your GPT powered virtual legal assistant.
Let's chat.
Log in
Sign Up
Select Country
India
UK
&
Ireland
AMICUS AI
CaseIQ
Keyword Research
Parallel Search
Browse
Commentaries
Columns
My Project
New chat
Federal
U.S. Supreme Court
Federal Circuit
1st Circuit
2d Circuit
3d Circuit
4th Circuit
5th Circuit
6th Circuit
7th Circuit
8th Circuit
9th Circuit
10th Circuit
11th Circuit
Court of Appeals for the D.C. Circuit
Board of Immigration Appeals
Special Courts
Bankruptcy
State
Alabama
Alaska
Arkansas
Arizona
California
Colorado
Connecticut
Delaware
District Of Columbia
Florida
Georgia
Guam
Hawaii
Iowa
Idaho
Illinois
Indiana
Kansas
Kentucky
Louisiana
Massachusetts
Maryland
Maine
Michigan
Minnesota
Missouri
Mississippi
Montana
Nebraska
North Carolina
North Dakota
New Hampshire
New Jersey
Northern Mariana Islands
New Mexico
Nevada
New York
Ohio
Oklahoma
Oregon
Pennsylvania
Puerto Rico
Rhode Island
South Carolina
South Dakota
Tennessee
Texas
Utah
Virginia
Vermont
Washington
Wisconsin
West Virginia
Wyoming
Home
Acts
Punjab
N
Punjab Acts Starting With N
Punjab act 008 of 1873 : The Northern India Canal and Drainage Act, 1873
State:
Punjab
Date:
11 Feb 1873
Department:
Department of Water Resources
punjab act 001 of 1932 : Nurses Registration Act, 1932
State:
Punjab
punjab act 001 of 1953 : New Capital (Periphery) Control Act, 1952
State:
Punjab
Punjab act 020 of 1958 : Nangal Township (Periphery) Control Act, 1958
State:
Punjab
punjab act 002 of 1960 : New Mandi Townships (Development and Regulation) Act, 1960
State:
Punjab
punjab act 025 of 1960 : Non-Trading Companies Act, 1960
State:
Punjab
Punjab act 035 of 1973 : The Northern India Canal and Drainage (Punjab Amendment) Act, 1973
State:
Punjab
Date:
18 Oct 1973
Department:
Department of Water Resources
Punjab act 030 of 1979 : The NTER-STATE MIGRANT WORKMEN (REGULATION OF EMPLOYMENT AND CONDITIONS OF SERVICE) ACT, 1979
State:
Punjab
Date:
11 Jun 1979
Department:
Department of Labour
Punjab act 028 of 1981 : The Northern India Canal and Drainage (Punjab Amd.) Act, 1981
State:
Punjab
Date:
5 Oct 1981
Department:
Department of Water Resources
Punjab act 061 of 1985 : The narcotic drugs and psychotropic substances act, 1985
State:
Punjab
Date:
16 Sep 1985
Department:
Department of Health & Family Welfare
Punjab act 018 of 2013 : The Northern Canal and Drainage (Punjab Amendment) Act, 2012.
State:
Punjab
Date:
21 Feb 2013
Department:
Department of Agriculture
Punjab act 020 of 2013 : The National Food Security Act
State:
Punjab
Date:
10 Sep 2013
Department:
Department of Food and Civil Supply
Punjab act 007 of 2015 : The Northern India Canal and Drainage (Punjab Amendment) Act, 2014.
State:
Punjab
Date:
27 Feb 2015
Department:
Department of Water Resources
Punjab act 025 of 2018 : The national sports university act, 2018
State:
Punjab
Date:
17 Aug 2018
Department:
Department of Sports
×