All
All
Parallel
Title
Appellant
Respondent
Lawyer
Parallel Search is an AI-driven legal research functionality that uses natural language understanding to find conceptually relevant case law, even without exact keyword matches.
Hi, I'm AMICUS. Your GPT powered virtual legal assistant.
Let's chat.
Log in
Sign Up
Select Country
India
UK
&
Ireland
AMICUS AI
CaseIQ
Keyword Research
Parallel Search
Browse
Commentaries
Columns
My Project
New chat
Federal
U.S. Supreme Court
Federal Circuit
1st Circuit
2d Circuit
3d Circuit
4th Circuit
5th Circuit
6th Circuit
7th Circuit
8th Circuit
9th Circuit
10th Circuit
11th Circuit
Court of Appeals for the D.C. Circuit
Board of Immigration Appeals
Special Courts
Bankruptcy
State
Alabama
Alaska
Arkansas
Arizona
California
Colorado
Connecticut
Delaware
District Of Columbia
Florida
Georgia
Guam
Hawaii
Iowa
Idaho
Illinois
Indiana
Kansas
Kentucky
Louisiana
Massachusetts
Maryland
Maine
Michigan
Minnesota
Missouri
Mississippi
Montana
Nebraska
North Carolina
North Dakota
New Hampshire
New Jersey
Northern Mariana Islands
New Mexico
Nevada
New York
Ohio
Oklahoma
Oregon
Pennsylvania
Puerto Rico
Rhode Island
South Carolina
South Dakota
Tennessee
Texas
Utah
Virginia
Vermont
Washington
Wisconsin
West Virginia
Wyoming
Home
Acts
Punjab
I
Punjab Acts Starting With I
Punjab act 004 of 1897 : The INDIAN FISHERIES ACT 1897
State:
Punjab
Date:
4 Feb 1897
Department:
Department of Fisheries
Punjab act 039 of 1925 : The indian succession act,1925
State:
Punjab
Date:
9 Sep 1925
Department:
Department of Local Government
Punjab act 009 of 1932 : The Indian Partnership Act-1932
State:
Punjab
Date:
8 Apr 1932
Department:
Department of Industries and Commerce
Punjab act 020 of 1946 : The Industrial Employment (Standing Orders) Act, 1946
State:
Punjab
Date:
23 Apr 1946
Department:
Department of Labour
Punjab act 014 of 1947 : The INDUSTRIAL DISPUTES ACT, 1947
State:
Punjab
Date:
11 Mar 1947
Department:
Department of Labour
Punjab act 0104 of 1956 : The Immoral Traffic (Prevention) Act, 1956
State:
Punjab
Date:
30 Dec 1957
Department:
Department of Social Security
Punjab act 029 of 1961 : Indian Easements (Punjab Extension) Act, 1961
State:
Punjab
Punjab act 001 of 1997 : The Inder Kumar Gujral Punjab Technical University Act - 1996
State:
Punjab
Date:
16 Jan 1997
Department:
Department of Technical Education
Punjab act 021 of 2004 : The Indian Forest (Punjab Amendment) Act, 2004
State:
Punjab
Date:
26 Oct 2004
Department:
Department of Forest and Wild Life
Punjab act 012 of 2013 : The Indian Stamp (Punjab Amendment) Act, 2012.
State:
Punjab
Date:
6 Feb 2013
Department:
Department of Rehabilitation And Disaster Management
Punjab act 056 of 2013 : The Indian Stamp (Punjab Amendment) Act, 2013.
State:
Punjab
Date:
23 Dec 2013
Department:
Department of Rehabilitation And Disaster Management
Punjab act 031 of 2014 : The Indian Penal Code (Punjab Amendment) Act, 2010.
State:
Punjab
Date:
5 Nov 2014
Department:
Department of Home And Justice
Punjab act 015 of 2015 : The I.K. Gujral Punjab Technical University (Amendment) Act, 2015.
State:
Punjab
Date:
16 Apr 2015
Department:
Department of Technical Education
Punjab act 007 of 2016 : The Indian Stamp (Punjab Second Amendment) Act, 2016.
State:
Punjab
Date:
28 Apr 2016
Department:
Department of Rehabilitation And Disaster Management
Punjab act 025 of 2016 : The Indian Stamp (Punjab Third Amendment) Act, 2016.
State:
Punjab
Date:
14 Oct 2016
Department:
Department of Revenue
Punjab act 008 of 2017 : The I.K. Gujral Punjab Technical University (Amendment) Act, 2017. (Punjab Act No. 8 of 2017)
State:
Punjab
Date:
17 Jul 2017
Department:
Department of Technical Education
Punjab act 020 of 2017 : The Indian Stamp (Punjab Amendment) Act, 2017. (Punjab Act No. 20 of 2017)
State:
Punjab
Date:
19 Dec 2017
Department:
Department of Rehabilitation And Disaster Management
Punjab act 04010 of 2017 : The Industrial And Business Development Policy 2017
State:
Punjab
Date:
17 Oct 2017
Department:
Department of Industries and Commerce
Punjab act 010 of 2019 : The Indian Stamp (Punjab Amendment) Act, 2019. (Punjab Act No. 10 of 2019)
State:
Punjab
Date:
30 May 2019
Department:
Department of Revenue
Punjab act 014 of 2020 : The Industrial Disputes (Punjab Amendment) Act, 2020. (Punjab Act No. 14 of 2020)
State:
Punjab
Date:
1 Oct 2020
Department:
Department of Labour
Punjab act 001 of 2022 : The INDIAN PARTNERSHIP (PUNJAB AMENDMENT) ACT 2021
State:
Punjab
Date:
12 Jul 2022
Department:
Department of Industries and Commerce
Punjab act 009 of 2023 : The INTEGRATED LOGISTICS AND LOGISTICS PARK POLICY 2023
State:
Punjab
Date:
21 Feb 2023
Department:
Department of Industries and Commerce
Punjab act 001 of 2024 : The Indian Partnership (Punjab Amendment) Act,2021
State:
Punjab
Date:
30 Aug 2024
Department:
Department of Industries And Commerce
Punjab act 002 of 2024 : The Indian Stamp (Punjab Amendment) Act, 2023. (Punjab Act No. 2 of 2024)
State:
Punjab
Date:
15 Jan 2024
Department:
Department of Revenue
×