Pumab Government Gazette
ORDINARY
Published by Authority
CHANDIGARH, FRIDAY, AUGUST 30, 2024
(BHADRA 8, 1946 SAKA)
PartI
Part II
Part III
PartIV
LEGISLATIVE SUPPLEMENT
Contents
Acts
Nil
Ordinances
Nil
Delegated Legislation Notification No.G.S.R.45/C.A.9/1932/ S.71/Amd.(1)/2024, dated the 20th August, 2024, containing amendment in the Punjab Partnership (Regulation of Firms) Rules,
1932.
Correction Slips, Republications and Replacements
Nil
ko k
(liii)
Pages
553-554
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"3 @ by
PUNJAB GOVT. GAZ., AUGUST 30,2024
(BHDR 8, 1946 SAKA)
PART-IIT
GOVERNMENT OF PUNJAB
DEPARTMENT OF INDUSTRIES AND COMMERCE
NOTIFICATION
The 20th August, 2024 No.G.S.R.45/C.A.9/1932/S.71/Amd.(1)/2024.-With reference to the Government of Punjab, Department of Industries and Commerce, Notification no. G.S.R.69/C.A.9/1932/S.71/Amd./2022 dated 7th October, 2022, and in exercise of the powers conferred by section 71 of the Indian Partnership Act, 1932 (Central Act 9 of 1932) and all other powers enabling him in this behalf, the Governor of Punjab is pleased to make the following rules further to amend the Punjab Partnership (Registration of Firms) Rules, 1932, namely:-
RULES
1. (1) These rules may be called the Punjab Partnership (Registration of Firms) Amendment Rules, 2024.
2) They shall come into force on and with effect from the date of their publication in the Official Gazette.
2. In the Punjab Partnership (Registration of Firms) Rules, 1932, for rule 11-A, the following rule shall be substituted, namely:-
"11-A, The following fees shall be levied for the purposes noted against each item: - Statement under section 58 Five thousand rupees
Statement under section 60 Five hundred rupees
Intimation under section 61 Five hundred rupees
Intimation under section 62 Five hundred rupees
Notice under sub-sections (1) Five hundred rupees
and (2) of section 63
Application under section 64 Five hundred rupees
2
PUNJAB GOVT. GAZ., AUGUST 30, 2024 554
(BHDR 8, 1946 SAKA)
Inspection of the Register of One hundred rupees for Firms under sub-section (1) inspection one volume of the of section 66 Register
Inspection of the Register of One hundred rupees for Firms under sub-section (2) inspection of all documents of section 66 related to one Firm
Copies from the Register of Twenty rupees for each Firms hundred words or part
thereof."
TEJVEER SINGH,
Additional Chief Secretary to Government of Punjab, Department of Industries and Commerce. 3174/ 8-2024/Pb. Govt. Press, S.A.S. Nagar
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