Punjab act 001 of 2024 : The Indian Partnership (Punjab Amendment) Act,2021

30 Aug 2024
Department
  • Department of Industries And Commerce

Pumab Government Gazette

ORDINARY

Published by Authority

CHANDIGARH, FRIDAY, AUGUST 30, 2024

(BHADRA 8, 1946 SAKA)

PartI

Part II

Part III

PartIV

LEGISLATIVE SUPPLEMENT

Contents

Acts

Nil

Ordinances

Nil

Delegated Legislation Notification No.G.S.R.45/C.A.9/1932/ S.71/Amd.(1)/2024, dated the 20th August, 2024, containing amendment in the Punjab Partnership (Regulation of Firms) Rules,

1932.

Correction Slips, Republications and Replacements

Nil

ko k

(liii)

Pages

553-554

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PUNJAB GOVT. GAZ., AUGUST 30,2024

(BHDR 8, 1946 SAKA)

PART-IIT

GOVERNMENT OF PUNJAB

DEPARTMENT OF INDUSTRIES AND COMMERCE

NOTIFICATION

The 20th August, 2024 No.G.S.R.45/C.A.9/1932/S.71/Amd.(1)/2024.-With reference to the Government of Punjab, Department of Industries and Commerce, Notification no. G.S.R.69/C.A.9/1932/S.71/Amd./2022 dated 7th October, 2022, and in exercise of the powers conferred by section 71 of the Indian Partnership Act, 1932 (Central Act 9 of 1932) and all other powers enabling him in this behalf, the Governor of Punjab is pleased to make the following rules further to amend the Punjab Partnership (Registration of Firms) Rules, 1932, namely:-

RULES

1. (1) These rules may be called the Punjab Partnership (Registration of Firms) Amendment Rules, 2024.

2) They shall come into force on and with effect from the date of their publication in the Official Gazette.

2. In the Punjab Partnership (Registration of Firms) Rules, 1932, for rule 11-A, the following rule shall be substituted, namely:-

"11-A, The following fees shall be levied for the purposes noted against each item: - Statement under section 58 Five thousand rupees

Statement under section 60 Five hundred rupees

Intimation under section 61 Five hundred rupees

Intimation under section 62 Five hundred rupees

Notice under sub-sections (1) Five hundred rupees

and (2) of section 63

Application under section 64 Five hundred rupees

2

PUNJAB GOVT. GAZ., AUGUST 30, 2024 554

(BHDR 8, 1946 SAKA)

Inspection of the Register of One hundred rupees for Firms under sub-section (1) inspection one volume of the of section 66 Register

Inspection of the Register of One hundred rupees for Firms under sub-section (2) inspection of all documents of section 66 related to one Firm

Copies from the Register of Twenty rupees for each Firms hundred words or part

thereof."

TEJVEER SINGH,

Additional Chief Secretary to Government of Punjab, Department of Industries and Commerce. 3174/ 8-2024/Pb. Govt. Press, S.A.S. Nagar

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