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Home
Acts
Punjab
G
Punjab Acts Starting With G
punjab act 001 of 1898 : General Clauses Act, 1898
State:
Punjab
Punjab act 010 of 1926 : The Good Conduct Prisoners Probational Release Act 1926
State:
Punjab
Date:
27 Aug 1926
Department:
Department of Jails
punjab act 011 of 1962 : Good Conduct Prisoners (Temporary Release) Act, 1962
State:
Punjab
Punjab act 011 of 1962 : The Good Prisoner Act
State:
Punjab
Date:
19 May 1962
Department:
Department of Jails
Ministry:
Ministry of Govt of Maharashtra
Punjab act 011 of 1962 : The Good Conduct Prisoners (Temporary Release) Act 1962
State:
Punjab
Date:
19 Jun 1962
Department:
Department of Jails
punjab act 024 of 1963 : Gift Goods (Unlawful Possession) Act, 1963
State:
Punjab
punjab act 021 of 1969 : Guru Nanak University Amritsar Act, 1969
State:
Punjab
Punjab act 021 of 1969 : The Guru Nanak Dev University Amritsar Act 1969
State:
Punjab
Date:
25 Nov 1969
Department:
Department of Higher Education
Punjab act 021 of 1969 : The Guru Nanak University Amritsar Act, 1969
State:
Punjab
Date:
28 Nov 1969
Department:
Department of Higher Education
Punjab act 021 of 1986 : The Guru nanak university Act 1969
State:
Punjab
Date:
18 Jul 1986
Department:
Department of Higher Education
Punjab act 0309 of 2001 : The GSR45/const/staff ART 309
State:
Punjab
Date:
29 Mar 2001
Department:
Department of Technical Education
Punjab act 020 of 2009 : The Guru Ravidas Ayurved University, Punjab Act, 2009
State:
Punjab
Date:
11 Dec 2009
Department:
Department of Medical Education and Research
Punjab act 004 of 2010 : The Guru Ravidas Ayurved University, Punjab Act, 2009
State:
Punjab
Date:
12 Mar 2010
Department:
Department of Medical Education And Research
Punjab act 037 of 2011 : The Guru Kashi University Act, 2011
State:
Punjab
Date:
24 Dec 2011
Department:
Department of Higher Education
Punjab act 017 of 2014 : The GNA University Act, 2014
State:
Punjab
Date:
14 Aug 2014
Department:
Department of Higher Education
Punjab act 017 of 2014 : The G.N.A. University Act, 2014
State:
Punjab
Date:
21 Aug 2014
Department:
Department of Higher Education
Punjab act 006 of 2016 : The GRANT-IN-AID ON ACCOUNT OF TERMINAL BENEFITS) ACT, 2016.
State:
Punjab
Date:
7 Apr 2016
Department:
Department of Higher Education
Punjab act 011 of 2022 : The Gazette Notification regarding State committee on Dam Safety for the State of Punjab
State:
Punjab
Date:
1 Jun 2023
Department:
Department of Water Resources
Punjab act 041 of 2022 : The Gazette Notification regarding State Dam Safety Organization
State:
Punjab
Date:
23 Jun 2022
Department:
Department of Water Resources
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