Punjab act 041 of 2022 : The Gazette Notification regarding State Dam Safety Organization

Department
  • Department of Water Resources

PUNJAB GOVT. GAZ. (EXTRA), JUNE 23, 2022 (ASAR 2, 1944 SAKA) 1427

EXTRAORDINARY

Published by Authority

CHANDIGARH, THURSDAY, JUNE 23, 2022 (ASADHA 2, 1944 SAKA)

( 1427 )

GOVERNMENT OF PUNJAB

DEPARTMENT OF WATER RESOURCES

(Project Branch)

NOTIFICATION

The 13th June, 2022

No. E-333879/PJ-6/239/I.-In exercise of the power conferred by sub-section (1) of section 14 of the

Dam Safety Act, 2021 (41 of 2021), the Governor of Punjab is pleased to constitute the State Dam Safety

Organisation (SDSO) to discharge the powers and functions as per the provisions laid down in the Dam Safety

Act, 2021 with the following composition:

S.No. Designation Designated

1. Chief Engineer/ State Dam Safety Organization Technical Head of SDSO

2. Director/ State Dam Safety Cell Head of SDSO

3. Executive Engineer/DSO (RSD)

4. Executive Engineer/DSO (SPKD) and State Hydrology Unit

5. Executive Engineer/DSO (Kandi Area Dams) Members

6. Assistant Design Engineer/ DSO (RSD)

7. Assistant Design Engineer/ DSO (SPKD) and State Hydrology Unit

8. Assistant Design Engineer/ DSO (Kandi Area Dams)

Sd/-

KRISHAN KUMAR, IAS

Principal Secretary to Govt. of Punjab,

Department of Water Resources.

2596/6-2022/Pb. Govt. Press, S.A.S. Nagar