Punjab Acts Starting With C

punjab act 005 of 1912 : Colonization of Government Lands (Punjab) Act, 1912
State: Punjab
Punjab act 005 of 1912 : The Colonization of Govt. Lands (Punjab) Act, 1912
State: Punjab Date: 8 Feb 2027 Department: Department of Colonization
punjab act 006 of 1918 : Courts Act, 1918
State: Punjab
punjab act 009 of 1919 : Courts (Supplementing) Act, 1918
State: Punjab
punjab act 005 of 1936 : Copying Fees Act, 1936
State: Punjab
punjab act 011 of 1952 : Cinemas (Regulation) Act, 1952
State: Punjab
Punjab act 027 of 1952 : Capital of Punjab (Development and Regulation) Act, 1952
State: Punjab Department: Department of Information Technology
Punjab act 032 of 1953 : The COLLECTION OF STATISTICS ACT, 1953
State: Punjab Date: 5 May 1973 Department: Department of Labour Ministry: Ministry of FINANCE
punjab act 002 of 1954 : Cotton Ginning and Pressing Factories Act, 1953
State: Punjab
Punjab act 022 of 1955 : The CIVIL RIGHTS
State: Punjab Date: 8 May 1955 Department: Department of Welfare of SCs & BCs
punjab act 038 of 1957 : Courts Laws (Extension) Act, 1957
State: Punjab
punjab act 026 of 1957 : Co-operative Land Mortgage Banks Act, 1957
State: Punjab
punjab act 006 of 1957 : Consolidation of Land Proceedings (Validation) Act, 1957
State: Punjab
punjab act 018 of 1957 : Court of Wards (Validation of Exercise of Powers) Act, 1957
State: Punjab
punjab act 027 of 1959 : Co-operative Sugar Mills (Further Extension of Tenure of Boards) Act, 1959
State: Punjab
punjab act 005 of 1961 : Compulsory Service Act, 1961
State: Punjab
punjab act 012 of 1963 : Commercial Crops Cess Act, 1963
State: Punjab
punjab act 013 of 1963 : Corneal Grafting Act, 1963
State: Punjab
Punjab act 037 of 1970 : The CONTRACT LABOUR (REGULATION AND ABOLITION) ACT, 1970
State: Punjab Date: 5 Sep 1970 Department: Department of Labour
Punjab act 002 of 1974 : The CODE OF CRIMINAL PROCEDURE, 1973
State: Punjab Date: 25 Jan 1974 Department: Department of Food and Civil Supply
Punjab act 006 of 1984 : The Cattle Fairs (Regulations) Act 1967
State: Punjab Date: 28 Sep 1984 Department: Department of Animal Husbandry
Punjab act 068 of 1986 : The Consumer Protection Act
State: Punjab Date: 24 Dec 1986 Department: Department of Food and Civil Supply Ministry: Ministry of Home
Punjab act 061 of 1986 : The CHILD LABOUR (PROHIBITION AND REGULATION) ACT, 1986
State: Punjab Date: 23 Oct 1986 Department: Department of Labour
Punjab act 034 of 2003 : The Cigarettes and Other Tobacco Products Act, 2003
State: Punjab Date: 18 May 2013 Department: Department of Health & Family Welfare
Punjab act 013 of 2003 : The Control of National Highways Act, 2002
State: Punjab Date: 14 Jan 2003 Department: Department of Public Works
Punjab act 023 of 2010 : The Chitkara University Act, 2010
State: Punjab Date: 10 Nov 2010 Department: Department of Higher Education
Punjab act 007 of 2012 : The Chandigarh University Act, 2012
State: Punjab Date: 6 Jul 2012 Department: Department of Higher Education
Punjab act 007 of 2012 : The Chandigarh University Act, 2012.
State: Punjab Date: 10 Jul 2012 Department: Department of Higher Education
Punjab act 030 of 2014 : The Code of Criminal Procedure (Punjab Amendment) Act, 2010.
State: Punjab Date: 5 Nov 2014 Department: Department of Home And Justice
Punjab act 008 of 2016 : The Court Fees (Punjab Amendment) Act, 2016.
State: Punjab Date: 28 Apr 2016 Department: Department of Rehabilitation And Disaster Management
Punjab act 050 of 2016 : The C.T University Act, 2016
State: Punjab Date: 23 Dec 2016 Department: Department of Higher Education
Punjab act 018 of 2018 : The Cigarettes and Other Tobacco Products (Punjab Amendment) Act, 2018 (18 of 2018)
State: Punjab Date: 18 Apr 2018 Department: Department of Health & Family Welfare
Punjab act 007 of 2018 : The Commission for Protection of Child Rights (Punjab Amendment) Act, 2014 (7 of 2018)
State: Punjab Date: 3 Apr 2018 Department: Department of Social Security
Punjab act 035 of 2019 : The Consumer Protection Act, 2019
State: Punjab Date: 9 Aug 2019 Department: Department of Food and Civil Supply
Punjab act 013 of 2020 : The Contract Labour (Regulation and Abolition) (Punjab Amendment) Act, 2020. (Punjab Act No. 13 of 2020)
State: Punjab Date: 1 Oct 2020 Department: Department of Labour
Punjab act 0657 of 2020 : The Clinical Establishment ACT
State: Punjab Department: Department of Health & Family Welfare