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  1. Home
  2. Acts
  3. Madhya Pradesh
  4. T

Madhya Pradesh Acts Starting With T

madhya pradesh act 013 of 1948 : Tuberculosis Sanatorium (Regulation of Buildings) Act, 1948
State: Madhya Pradesh
madhya pradesh act 022 of 1958 : Temporary Postponement of Execution of Decrees Act, 1958
State: Madhya Pradesh
M.p. act 028 of 1960 : Trade Unions (Madhya Pradesh Amendment) Act, 1960
State: Madhya Pradesh
madhya pradesh act 017 of 1960 : Towns (Periphery) Control Act, 1960
State: Madhya Pradesh
M.p. act 011 of 1963 : Trade Unions (Madhya Pradesh Amendment) Act, 1963
State: Madhya Pradesh
M.p. act 016 of 1968 : Trade Unions (Madhya Pradesh Amendment) Act, 1968
State: Madhya Pradesh
M.p. act 026 of 1981 : Trade Unions (Madhya Pradesh Amendment) Act, 1981
State: Madhya Pradesh
Madhya Pradesh act 064 of 2019 : The TRANSGENDER PERSONS (PROTECTION OF RIGHTS) ACT, 2019
State: Madhya Pradesh Department: Social Justice and disabled Person Welfare Department Ministry: Ministry of Andaman and Nicobar Administration
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